S S M HOUSING (KARNATAKA) PRIVATE LIMITED

Activity: Construction in Karnataka.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45201KA2006PTC038284 		ROC
RoC-Bangalore 		Incorporation Date
20-01-2006
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		No of Members
2  
Registration Number
038284 		Registration Date
20-01-2006 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 50,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
accountsnulooks@gmail.com
Registered Address
NULOOKS, MAGRATH ROAD,NEXT TO SHOPPERS STOP, BANGALORE-5600025 BANGALORE-5600025 KA 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S S M HOUSING (KARNATAKA) PRIVATE LIMITED

Last Checked Past / Closed Litigation On 11-06-2022 01:38
25-05-2022 M.R. Govindraju & Others Versus State of Karnataka, Represented by its Secretary to Government Department of Housing & Urban Development, Bangalore & Others High Court of Karnataka
30-03-2021 Bangalore City Co-Operative Housing Society Ltd., Represented by its Secretary, Bharathi Versus State of Karnataka, Represented by its Secretary Revenue Department, Bangalore & Others High Court of Karnataka
01-12-2020 The Karnataka Housing Board, Represented by its Commissioner, Bengaluru & Another Versus The State of Karnataka, Housing & Urban Development Department, Represented by its Secretary, Bengaluru & Others High Court of Karnataka
05-05-2020 Prabhu & Others Versus The State of Karnataka, by its Secretary Department of Housing & Urban Development, Bangalore & Others High Court of Karnataka Circuit Bench At Dharwad
06-01-2020 The Karnataka Urban Housing Co-operative Society Ltd., Rep. by its Secretary, Nazimulla Shariff Versus State of Karnataka by its Secretary, Department of Urban & Housing Development & Others High Court of Karnataka Circuit Bench At Dharwad
05-09-2019 A. Chandrashekar Versus The State of Karnataka by its Secretary to Department of Housing & Urban Development, Dr. Ambedkar Veedhi, Bangalore & Others High Court of Karnataka
06-05-2019 Karnataka Housing Board Versus K.A. Nagamani Supreme Court of India
16-01-2019 Anthony Reddy & Others Versus State of Karnataka, by its Secretary to Department of Housing & Urban Development, Bengaluru & Others High Court of Karnataka
30-11-2018 G. Dinesh Versus The State of Karnataka by its Secretary to Housing & Urban Development Department, Bangalore & Others High Court of Karnataka
31-08-2018 Indian Gymkhana, Represented by its Secretary, M. Gopala Reddy Versus The State Of Karnataka Department Of Housing & Urban Development, Bengaluru & Others High Court of Karnataka
19-07-2018 Telecom Employees Co-Operative Housing Society Limited, Bangalore Versus State of Karnataka & Others High Court of Karnataka
25-04-2018 M/s. Yankee Constructions LLP, Bengaluru, Represented by its Designated Partner, K.K. Radha Krishna Versus The State of Karnataka, Department of Housing, Represented by its Principal Secretary & Others High Court of Karnataka
01-02-2018 V. Ramachandran, Represented by his GPA Holder, M/s. B.V.S. Properties, A Partnership Firm, Represented by its Partners & Others Versus State of Karnataka, Represented by its Principal Secretary, Department of Housing & Urban Development & Others High Court of Karnataka
12-01-2018 N. Shankarappa & Others Versus State of Karnataka, Rep. by its Secretary to Government, Housing & Urban Development Department & Others High Court of Karnataka
08-12-2017 Bangalore Development Authority, Rep by its Commissioner Versus State of Karnataka, Represented by its Principal Secretary, Department of Housing & Urban Development, Bengaluru & Others High Court of Karnataka
07-09-2017 Shamanna & Others Versus State of Karnataka, rep. by its Secretary, Department of Housing and Urban Development & Others High Court of Karnataka
21-04-2017 Jayamuthu & Others Versus State Election Commission for Co-Operation Karnataka State Co-Operative Housing Federation, by its Secretary & Others High Court of Karnataka
25-01-2017 Sardar Manohar Singh Versus The Housing Commissioner, Karnataka Housing Board & Others High Court of Karnataka Circuit Bench OF Kalaburagi
05-12-2016 Venkatesh, Prop. Sri Venkateshwara Textiles & Others Versus State of Karnataka Represented by its Secretary, Housing Department & Another High Court of Karnataka
01-07-2016 K. Basavana Gowda & Others Versus Government of Karnataka, Housing & Urban Development Department & Others High Court of Karnataka
26-04-2016 Karnataka Industrial Areas Development Board, A Government of Karnataka & Others Versus Navodaya Industrial & Housing Developers, & Others. High Court of Karnataka
15-03-2016 Indian Institute of Management, Bangalore Versus State of Karnataka, Dept. of Housing & Urban Development, Bangalore & Another High Court of Karnataka
12-02-2016 Sreeramappa & Others Versus State of Karnataka, Department of Housing and Urban Development & Others High Court of Karnataka
17-12-2015 M. Sharada Versus The Housing Commissioner, Karnataka Housing Board, Bengaluru & Others High Court of Karnataka Circuit Bench At Dharwad
17-12-2015 M. Sharada Versus The Housing Commissioner, Karnataka Housing Board, Bengaluru & Others High Court of Karnataka Circuit Bench At Dharwad
03-09-2015 Jayamuthu Versus State Election Commission For Co-Operation, Karnataka State Co-Operative Housing Federation, Bangalore & Others High Court of Karnataka
24-06-2015 Arun Kumar Nevatia & Others Versus State of Karnataka, Housing and Urban Development, Department, Vikasas Soudha, Bangalore High Court of Karnataka
12-06-2015 The Housing Commissioner, Karnataka Housing Board & Another Versus The State of Karnataka, by its Secretary, Revenue Department & Another High Court of Karnataka
25-04-2015 M. Byrappa Versus State of Karnataka, Department of Housing & Urban Development & Others High Court of Karnataka
10-10-2014 The Commissioner, Karnataka Housing Board & Another Versus D. Shantappa & Others National Consumer Disputes Redressal Commission NCDRC
08-09-2014 Residents Welfare Association Versus The Karnataka Housing Board & Others High Court of Karnataka
30-06-2014 Shridhar Manjayya Gunaga Versus Karnataka Housing Board High Court of Karnataka Circuit Bench At Dharwad
20-05-2014 Arathamma & Others Versus The State of Karnataka, Department of Housing and Urban Development & Others High Court of Karnataka
14-02-2014 Manikrao & Others Versus The State of Karnataka by its Secretary Department of Housing & Urban Development & Others High Court of Karnataka Circuit Bench At Gulbarga
12-02-2014 N.D. Sali Versus Karnataka Housing Board & Others High Court of Karnataka
05-11-2013 S. L. Haleshappa Versus Karnataka Housing Board High Court of Karnataka
05-08-2013 The Commissioner Karnataka Housing Board Cauvery Bhavan, Bangalore & Another Versus Basaiah & Others National Consumer Disputes Redressal Commission NCDRC
21-05-2013 D. Ganesh Shankar & Others Versus The State of Karnataka, represented by the Principal Secretary, Housing & Urban Development Department & Others High Court of Karnataka
26-04-2013 B.R. Ganesh & Others Versus The State of Karnataka, Represented by the Principal Secretary, Housing and Urban Development Department & Others High Court of Karnataka
20-03-2013 Neelamma Versus The Karnataka Housing Board Through Its Commissioner & Another High Court of Karnataka Circuit Bench At Gulbarga
03-01-2013 H. Krishna Reddy Versus The State of Karnataka by its Secretary, Department of Housing and Urban Development & Another High Court of Karnataka
19-09-2012 K.A. Nagamani V/S Housing Commissioner Karnataka Housing Board Supreme Court of India
14-09-2012 A. L. Satish Kumar & Others Versus The State Of Karnataka Represented By The Principal Secretary, Housing And Urban Development Department & Others High Court of Karnataka
28-08-2012 State of Karnataka by the Secretary Department of Housing M.S. Building & Another Versus B.R. Muralidhar & Others High Court of Karnataka
22-08-2012 S. Srinivasa Murthy Versus Karnataka Housing Board Supreme Court of India
14-06-2012 M. Muninarayana Swamy & Another Versus State of Karnataka, rep., by its Secretary, Housing & Urban Development & Others High Court of Karnataka
02-02-2012 Bangalore City Cooperative Housing Society Ltd. Versus State of Karnataka & Others Supreme Court of India
31-01-2012 M/s. Indira Priyadarshini Co-Operative Housing Society Also Known As Karnataka Minority Welfare Co-Operative Housing Society Versus K. Sudha & Others National Consumer Disputes Redressal Commission NCDRC
12-10-2011 T. Venkatesh Reddy, Bangalore & Others Versus The State of Karnataka by its Secretary to Department of Housing and Urban Department, Bangalore & Others High Court of Karnataka
04-08-2011 K.A. Nagamani Versus Karnataka Housing Board National Consumer Disputes Redressal Commission NCDRC
06-07-2011 Food Corporation of India Employees Housing Coop Society Limited, Bangalore, rep. by Shri K V Srinivasan, Founder President & Others Versus State of Karnataka by its Chief Secretary & Others High Court of Karnataka
30-05-2011 S. Rekaha & Others Versus State of Karnataka, Department of Housing and Urban Development, represented by its Secretary & Others High Court of Karnataka
18-05-2011 Chinnamma Versus The Executivae Engineer Karnataka Housing Board & Another National Consumer Disputes Redressal Commission NCDRC
04-03-2011 H.A. BALAJI, S/O K M CHETTY & OTHERS VERSUS THE STATE OF KARNATAKA, BY ITS SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT, DEPARTMENT & OTHERS High Court of Karnataka
04-01-2011 Executive Engineer, Karnataka Housing Board Versus Land Acquisition Officer, Gadag & Others Supreme Court of India
14-12-2010 ITI Employees Housing Co-operative Society Limited Versus The State of Karnataka Revenue Department, Bangalore Represented by its Secretary & Others High Court of Karnataka
13-12-2010 M/S Prudential Housing & Infrastructure Development Ltd., rep by its Director & Another Versus State of Karnataka Rep. by its Prl. Secretary & Others High Court of Karnataka
23-10-2010 Bharathi Versus The State of Karnataka Housing and Urban Development Department, Rep. by its Principal Secretary & Others High Court of Karnataka
20-10-2010 Veer Kumar Jain, Mysore Versus The State of Karnataka, rep. by its Principal Secretary, Department of Housing and Urban Development, Bangalore & Others High Court of Karnataka
22-04-2010 Navodaya Industrial And Housing Developers, Dharwad Versus The Principal Sucretary To Governemnt Of Karnataka, Commerce And Industries Department, Bangalore & Others High Court of Karnataka Circuit Bench At Dharwad
20-04-2010 Karnataka Housing Board Employees Union & Another Versus Karnataka Housing Board & Others. High Court of Karnataka
01-04-2010 The Commissioner, Corporation of City of Belgaum Versus The State of Karnataka, represented by Secretary of Government, Department of Urban and Housing Development & Others High Court of Karnataka Circuit Bench At Dharwad
04-01-2010 T.S. Puradappa & Others Versus Karnataka Housing Board, Bangalore & Another High Court of Karnataka
07-12-2009 E. Suresh & Others Versus Government of Karnataka, by Prl. Secretary, Housing & Urban Development Department & Others High Court of Karnataka
04-12-2009 ITI EMPLOYEES HOUSING COOPERATIVE SOCIETY LIMITED VERSUS STATE OF KARNATAKA & OTHERS Supreme Court of India
19-11-2009 Karnataka Housing Board, Represented by the Commissioner & Another Versus Sri R. Shankar National Consumer Disputes Redressal Commission NCDRC
25-02-2009 The Public Information Officer & Secretary, Shrimad Raghavendra Co-Operative Housing Society Ltd., Belgaum Versus Karnataka State Information Commission, Bangalore & Another High Court of Karnataka Circuit Bench At Dharwad
22-01-2009 T.S. Ramachandra Shetty Versus Chairman, Karnataka Housing Board & Another Supreme Court of India
09-01-2009 Shivarudrappa Fakirappa Uppin Since (Deceased) By L.Rs & Others Versus The Executive Engineer, Karnataka Housing Board, Hubli Division, Hubli & Another High Court of Karnataka
20-11-2008 R. Keshava Murthy Versus Karnataka Housing Board & Another National Consumer Disputes Redressal Commission NCDRC
12-09-2008 ITI Employees Housing Co-operative Society Limited Versus State of Karnataka Represented by its Secretary Revenue & Others High Court of Karnataka
30-06-2008 Dattaprasad Co-Operative Housing Society Ltd., Versus Karnataka State Chief Information Commissioner & Another High Court of Karnataka
23-06-2008 Kotrabasappa Versus The Karnataka Housing Board & Another High Court of Karnataka
23-01-2008 Sharfuddin & Others Versus The Karnataka State Ware Housing Corporation High Court of Karnataka
07-09-2007 The Commissioner, Karnataka Housing Board Versus C. Muddaiah Supreme Court of India
15-03-2007 Anatha Shishu Sevashrama [Registered] By its Honble Secretary Versus The State of Karnataka by its Secretary Housing and Urban Development Department & Others High Court of Karnataka
11-09-2006 Shri. N. Eswar Versus The Commissioner Karnataka Housing Board High Court of Karnataka
20-11-2004 D. Narayanappa Versus The State of Karnataka, By its Secretary, Housing and Urban Development Department, Bangalore & Others High Court of Karnataka
26-08-2004 The Liberal Housing Souhardha Sahakara Niyamita Versus The State Of Karnataka & Another High Court of Karnataka
25-08-2004 The Government Employees Housing Co-operative Society & Others Versus State of Karnataka & Others High Court of Karnataka
29-10-2003 The Land Acquisition Versus The Executive Engineer Karnataka Housing Board & Another High Court of Karnataka
17-03-2003 IDATTAPRASAD CO. OPERATIVE HOUSING SOCIETY LIMITED, BANGALORE VERSUS STATE OF KARNATAKA High Court of Karnataka
11-03-2003 BANK OFFICERS CO-OPERATIVE HOUSING SOCIETY LIMITED, BANGALORE VERSUS STATE OF KARNATAKA High Court of Karnataka
17-02-2003 K.N. KULKARNI VERSUS KARNATAKA HOUSING BOARD, BANGALORE High Court of Karnataka
26-09-2002 The Executive Engineer Karnataka Housing Board versus Malleshappa & Others High Court of Karnataka
21-01-2002 MANJUNATHA CO-OPERATIVE HOUSING SOCIETY LTD., DHARWAD VERSUS STATE OF KARNATAKA High Court of Karnataka
14-09-2001 M. D. Hegde (Dr.) Versus Karnataka Housing Board National Consumer Disputes Redressal Commission NCDRC
03-07-2001 JAYANAGAR CO-OPERATIVE HOUSING SOCIETY LIMITED VERSUS STATE OF KARNATAKA High Court of Karnataka
29-06-2001 C.R. Nirmala Gupta Versus Housing Commissioner, Karnataka Housing Board High Court of Karnataka
31-05-2001 MEGHARAJ VERSUS COMMISSIONER, KARNATAKA HOUSING BOARD, BANGALORE High Court of Karnataka
13-09-2000 JAYANAGARA CO-OPERATIVE HOUSING SOCIETY LTD. , VERSUS STATE OF KARNATAKA High Court of Karnataka
27-04-2000 Karnataka Consumer Forum Versus Executive Engineer, Karnataka Housing Board & Another Karnataka State Consumer Disputes Redressal Commission Bangalore
29-03-2000 KARNATAKA HOUSING BOARD, BANGALORE VERSUS YAMANUR SAB High Court of Karnataka
27-03-1998 RADHAKRISHNA CO-OPERATIVE HOUSING SOCIETY LIMITED, HOSUR, HUBLI VERSUS GOVERNMENT OF KARNATAKA, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, BANGALORE High Court of Karnataka
22-01-1998 VIJAYNAGAR INDUSTRIAL WORKERS HOUSING CO-OPERATIVE SOCIETY LTD. VERSUS STATE OF KARNATAKA High Court of Karnataka
17-11-1997 KARNATAKA HOUSING BOARD, BANGALORE VERSUS STATE OF KARNATAKA High Court of Karnataka
17-10-1997 MANDYA NATIONAL PAPER MILLS LIMITED, BELAGOLA, MANDYA DISTRICT VERSUS COMMISSIONER, KARNATAKA HOUSING BOARD, BANGALORE High Court of Karnataka
19-06-1997 The Executive Engineer, Karnataka Housing Board & Another Versus Suryanarayana Krishna Hegde Karnataka State Consumer Disputes Redressal Commission Bangalore
14-03-1997 Special Land Acquisition Officer, Karnataka Housing Board Versus P.M. Mallappa Supreme Court of India
08-08-1996 Aircraft Employees' Housing Cooperative Society Limited Versus Secretary, Rural Development and Panchayat Raj, Government of Karnataka, Bangalore and Others Supreme Court of India



Directors
DIN Name Since
01237565 SYED SHAHID MOHSIN 19-08-2019
08081114 SYEDA SAKINA MOHSIN 08-03-2018
01786990 SOFIYA RANGWALA 20-01-2006
07976288 SHEEMA MOHSIN 31-10-2017

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