S. R. SURVEY PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74994DL2020PTC366326 		ROC
RoC-Delhi 		Incorporation Date
17-07-2020
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
366326 		Registration Date
--- 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
thukralrajkumar@gmail.com
Registered Address
H NO-153/9, KISHANGARH MEHARAULI DELHI South West Delhi DL 110070 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S. R. SURVEY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 02-01-2021 13:45
17-03-2020 G.D. Rajkumar V/S The Director of Survey & Land Records, Office of the Directorate of Survey & Land Records, Chennai & Others High Court of Judicature at Madras
28-02-2020 J. Bernard Philip Leo Versus The Assistant Director of Survey & Land Records, Coimbatore High Court of Judicature at Madras
24-01-2020 K. Sankaran Versus Additional Director Of Survey & Land Records, Survey & Land Records Department, Chepauk, Chennai & Others Before the Madurai Bench of Madras High Court
11-12-2019 M/s. Murali Manpower Agencies Versus Survey of India High Court of for the State of Telangana
23-10-2019 A. Radhakrishnan Versus The Commissioner of Survey & Settlements, Chepauk Before the Madurai Bench of Madras High Court
09-05-2019 Dr. Umesh Kumar Mishra, Director (Retired), Geological Survey of India, Shillong Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of steel & Mines, Department of Mines, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
25-04-2019 M.K. Chandrasekaran Versus The Assistant Director, Land Survey Department, Kanchipuram District & Others High Court of Judicature at Madras
11-04-2019 Fugro Survey (India) Private Limited Versus Engineers India Limited & Others High Court of Delhi
27-03-2019 Arulmigu Jala Perumal Temple, Kallapalayam, H/o. Periyapatty Rep. By its Executive Officer/Fit Person Versus The Settlement Thasildar No.II Gobichettipalayam Now rep by Assistant Settlement Officer, (South) and Additional Personal Assistant, O/o, The Director of Survey and Settlement, Chepauk, Chennai & Others High Court of Judicature at Madras
15-03-2019 Uma Nath Rai, Mowblei, Shillong Versus Union of India, Represented by the Director, Anthropological Survey of India, Government of India, Kolkata & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-03-2019 A. Yogananda Murthy Versus Survey Settlement & Land Records, Bengaluru & Another High Court of Karnataka
14-03-2019 The Assistant Director of Survey & Land Records, Tiruvallur Versus E. Gajendran High Court of Judicature at Madras
11-03-2019 The Assistant Director of Survey & Land Records, Tiruvallur Versus R. Vasudevan High Court of Judicature at Madras
08-03-2019 The Assistant Director of Survey & Land Records, Thiruvallur Versus S. Parthiban High Court of Judicature at Madras
20-02-2019 Rajeev Suri Versus Archaeological Survey of India & Others High Court of Delhi
13-02-2019 Syed Nasir Hussain Versus The Joint Director of Land Records City Survey (South Zone), Bangalore High Court of Karnataka
26-10-2018 Dheeru Nayak Versus The Union of India, Represented By Its Secretary Ministry of Statistics & Programme Implementation & National Sample Survey Office (Field Operations Division), New Delhi & Others High Court of Karnataka Circuit Bench OF Kalaburagi
11-10-2018 U. Subathra Versus The Director, Land Survey & Records, Chennai & Another High Court of Judicature at Madras
25-04-2018 K.S. Madhusudana & Others Versus The State of Karnataka, Rep. by its Commissioner, Survey Settlement & Land Records, Bengaluru & Others High Court of Karnataka
10-04-2018 S. Sri Harish, Rep. by his father & Natural Guardian, K. Sankar Versus National Council of Educational Research & Training, Rep. by its Head/Secretary, Educational Survey Division, New Delhi & Another High Court of Judicature at Madras
05-03-2018 M.D. Biju & Others Versus Kottayam District Survey & Land Records Employees Co-Operative Society Ltd. & Others High Court of Kerala
12-02-2018 Jamia Arabia Nizamia Welfare Educational Society Versus D.G., Archaeological Survey of India & Others High Court of Delhi
20-11-2017 R. Selvaraj Versus The Director of Survey & Land Records, Chepauk, Chennai & Another High Court of Judicature at Madras
16-11-2017 P. Kalyani Versus The Director, Survey & Settlement Records, Chepauk & Others Before the Madurai Bench of Madras High Court
09-11-2017 The Commissioner & Director of Survey & Settlement, Chennai & Another Versus R. Sundararajan High Court of Judicature at Madras
30-10-2017 Sander Geophysics Limited, Rep. by its Authorised Signatory, Naresh Agarwal (Adult) Versus The Deputy Director General & HOD Remote Sensing & Aerial Surveys Geological Survey of India, Bengaluru & Another High Court of Karnataka
10-10-2017 The Principal Commissioner & Commissioner of Survey & Settlement, Chennai & Others Versus S. Sivalingam High Court of Judicature at Madras
20-09-2017 V. Senthil Versus The Director, Commissioner of Survey & Settlement, Survey House, Chepauk, Chennai & Others High Court of Judicature at Madras
02-08-2017 The Superintending Archaeologist, Archaeological Survey of India, Government of India Versus Jayraj In the High Court of Bombay at Aurangabad
20-07-2017 Karnati Ravi & Another Versus Commissioner Survey Settlements & Land Records & Others Supreme Court of India
17-04-2017 M. Jayaraman Versus The Assistant Director of Land Survey, Sivagangai & Another Before the Madurai Bench of Madras High Court
17-04-2017 J. Ravichanran Versus The State of Tamilnadu, rep. by The Commissioner of Survey & Land Records, Chennai & Another High Court of Judicature at Madras
03-04-2017 Y.R. Raghu Versus The State of Karnataka represented by its Principal Secretary Department of Land Record & Survey Settlement Bangalore & Another High Court of Karnataka
03-03-2017 S. Murali Sundaram Versus The Special Commissioner & Director of Survey & Settlement, Chennai & Others Before the Madurai Bench of Madras High Court
01-03-2017 Angalaeswari & Another Versus The Assistant Director, Survey & Land Records, Madurai & Another Before the Madurai Bench of Madras High Court
06-02-2017 K. Shreenivasa Rao Versus The Director of Survey & Settlement, Chennai & Others High Court of Judicature at Madras
18-01-2017 M. Murugesan & Others Versus The Assistant Director of Survey & Land Records, Coimbatore High Court of Judicature at Madras
09-01-2017 Union of India represented by its Secretary, Archaeclogical Survey of India & Others Versus Prayagbai & Others High Court of Karnataka Circuit Bench OF Kalaburagi
04-01-2017 P. Rajan Versus State of Tamil Nadu, Rep. by its Commissioner, Department of Land Survey and Settlement & Others Before the Madurai Bench of Madras High Court
03-01-2017 Director General Fishery Survey of India Botawala Chambers Mumbai & Another Versus J. Crispin Cardoza & Another High Court of Judicature at Madras
14-12-2016 Santhanasamy Versus The Head Surveyor, Lands Survey, Trichy & Another Before the Madurai Bench of Madras High Court
03-11-2016 Rajammal Versus The State of Tamil Nadu rep. by its Secretary/Commissioner, Survey and Settlement Department, Survey House, Cheapuk, & Others Before the Madurai Bench of Madras High Court
26-10-2016 Geological Survey of India Scientific Officers' Association, Represented by its Vice President A.C. Dinesh, Sr. Geologist, Geological Survey of India, Having its Registered Office at Mangaladevi Temple Road, Pandeshwar, Mangalore & Another Versus Union of India Represented by the Secretary to the Government of India, Ministry of Mines, Shastri Bhavan, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
26-09-2016 R. Madhan Kumar Versus The Additional Director, Land Survey and Records Department, Chennai & Another Before the Madurai Bench of Madras High Court
12-07-2016 A. Ramachandran Versus The Special Commissioner & Director of Survey & Settlement, Chepauk, Chennai & Another Before the Madurai Bench of Madras High Court
02-06-2016 Mega Star Survey & Consultants India Pvt Ltd. Versus The Secretary, Ministry of Road Transport & Highways, Government of India, New Delhi & Others High Court of Judicature at Madras
15-04-2016 The Assistant Director of Survey and Land Records Department, Tiruchirappalli. Versus K.C. Bhaskaran High Court of Judicature at Madras
16-03-2016 Wilson Mathew Versus Additional Director General, National Sample Survey Regional Office, (Field Operations Division) R.K.Puram, Sector-I, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
04-02-2016 S.N. Bhardwaj Versus Archaeological Survey of India & Others Supreme Court of India
19-01-2016 Jeev Ram Prasad Versus Union of India through its Secretary, Ministry of Archaeological Survey of India, Civil Secretariat, New Delhi & Others Central Administrative Tribunal Lucknow Bench
05-01-2016 Surjit Singh Versus National Sample Survey Office (Field Operation Division), Through its Director, Mohali & Others Central Administrative Tribunal Chandigarh Bench
30-10-2015 M.N. Ashok Kumar & Others Versus Union of India, Rep. by the Director General, Fishery Survey of India, Mumbai & Others Central Administrative Tribunal Ernakulam Bench
04-09-2015 The Commissioner, Hindu Religious & Charitable Endowments, Bangalore & Others Versus Superintending Archaeologist, Archaeological Survey of India, Bangalore & Others High Court of Karnataka
31-08-2015 Padam Singh Versus Through Union of India, Secretary, Archaeological Survey of India, Delhi Circle, Red Fort, Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
14-08-2015 Ramani Talukdar Versus The Union of India represented by the Deputy Director General, Geological Survey of India, North Eastern Region, Shillong & Others Central Administrative Tribunal Guwahati Bench Guwahati
03-07-2015 Kamal Dey, Editor & Publisher of Barta Nyay & Others Versus Director General, Archeological Survey of India, New Delhi & Others High Court of Judicature at Calcutta
22-06-2015 Simhadri Ganga Raju & Another Versus Commissioner of Survey, Settlements & Land Records, A.P. & Others In the High Court of Judicature at Hyderabad
18-06-2015 Rangnath & Others Versus The Director, Ground Water Survey and Development Agency & Others In the High Court of Bombay at Aurangabad
12-06-2015 R.V. Archana Versus The Commissioner, Land Survey & Land Settlement & Another Before the Madurai Bench of Madras High Court
29-04-2015 Ram Naresh Survey International Pvt. Ltd. Versus Assistant Director Of Income Tax (Investigation) & Others High Court of Judicature at Allahabad
06-04-2015 R. Sakthi Versus The Director of Survey & Land Records & Another High Court of Judicature at Madras
19-03-2015 N. Arjunan Versus The Sub Inspector of Survey, Tiruppur City Municipal Corporation, Tiruppur South, Tirupur & Others High Court of Judicature at Madras
18-02-2015 G. Manisekaran Versus The Director of Survey & Settlement, Chennai Before the Madurai Bench of Madras High Court
03-02-2015 A.N. Veeramani Versus The Regional Deputy Director, Survey & Land Records, Trichy District & Others Before the Madurai Bench of Madras High Court
16-12-2014 Pramila Kabita Nayak @ Kabita Nayak Versus The Director, South Eastern Circle Survey of India & Another High Court of Orissa
14-11-2014 T. Padmanabhan Versus The Special Commissioner & Director of Survey and Settlement, Chennai High Court of Judicature at Madras
25-09-2014 Conservation Assistant, Gingee Fort Archaeological Survey of India & Another Versus Ramachandira Ramanuja Dasar & Others High Court of Judicature at Madras
23-09-2014 P. Neelamegam Servai & Others Versus The Joint Director Central Land Survey & Others Before the Madurai Bench of Madras High Court
19-09-2014 Ayyappan Versus The Special Tahsildar (Town & Land Survey), Dindigul Town & Another Before the Madurai Bench of Madras High Court
20-08-2014 Akbar Basha Versus The Assistant Director of Survey & Land Records High Court of Judicature at Madras
20-08-2014 R. Ganesh Singh Superintendent O/o. The Special Commissioner & Director of Survey & Settlement, Chennai Versus The Special Commissioner & Director of Survey & Settlement, Chennai High Court of Judicature at Madras
18-06-2014 S. Uma Maheswari Versus The Assistant Director of Survey Land Records, Virudhunagar & Another Before the Madurai Bench of Madras High Court
09-05-2014 Archaeological Survey of India Versus State of M.P. & Others Supreme Court of India
30-04-2014 A. Anrose, Zonal Director, Fishery Survey of India, Chennai Base Versus The Union of India Rep., by The Secretary Ministry of Agriculture, Department of Animal Husbandry, Dairying & Fisheries, New Delhi & Others. Central Administrative Tribunal Madras Bench
23-04-2014 S. Senthoor Pandian (Died) & Others Versus The Special Tahsildar, Town Survey and Tax Planning Department, Chennai & Others High Court of Judicature at Madras
23-04-2014 Vijay Shankar Goel Versus Archaeological Survey of India & Others High Court of Delhi
17-04-2014 K. Kannan Versus The Commissioner-cum-Director, Tamil Nadu Survey & Land Records, Chennai & Others Before the Madurai Bench of Madras High Court
04-02-2014 S. Sivalingam Versus The Principal Commissioner and Commissioner of Survey and Settlement, Chepauk & Others. High Court of Judicature at Madras
31-01-2014 The Director General, Archaeological Survey of India & Others Versus Moideenkutty Haji & Another High Court of Kerala
12-12-2013 Draughtsmens Association Survey of India & Another Versus Union of India & Another High Court of Delhi
22-11-2013 S. Preethi Versus The Commissioner, Land Survey & Land Revenue Department & Another High Court of Judicature at Madras
25-09-2013 A. Nagoor Pitchai Versus State of Tamilnadu Rep.By The Director Land Survey Department Chennai & Others High Court of Judicature at Madras
11-09-2013 V. Loganathan Versus The Additional Director of Survey & Land Records, Chennai & Another High Court of Judicature at Madras
09-04-2013 P. Paramanantham Versus The Special Commissioner and Director of Survey, Chennai & Another High Court of Judicature at Madras
07-01-2013 K. Selvaraj Versus The Additional Director (In-charge), Department of Land Survey & Land Records & Another Before the Madurai Bench of Madras High Court
17-10-2012 Thiruvavaduthurai Adheenam, Nagapattinam District Versus The Commissioner, Land Revenue, Survey & Settlement, Chennai & Others Before the Madurai Bench of Madras High Court
17-09-2012 Archaeological Survey of India Versus State of M.P. & Others High Court of Madhya Pradesh
07-09-2012 M/s. Fugro Survey (India) Pvt. Ltd. Versus Ramunia International Services Ltd. Supreme Court of India
27-07-2012 Karam Venkayamma Versus The Special Commissioner and Director of Survey & Settlements, Government of A.P. High Court of Andhra Pradesh
13-07-2012 N.R. Kothandan Versus The Assistant Director of Survey and Land Records, Tiruvallur High Court of Judicature at Madras
06-07-2012 S. Rajarathinam Versus The Assistant Director of Survey & Land Records, Pudukottai. High Court of Judicature at Madras
27-06-2012 R. Lalitha Versus The Assistant Director of Survey & land record Collectorate Office High Court of Judicature at Madras
05-06-2012 Smt Manjula Versus The Deputy Director General and HOD, Geological Survey of India & Others Central Administrative Tribunal Bangalore Bench
05-06-2012 V. Yoharaja Versus The Special Commissioner/Director and Additional Director, Land Survey and Land Tax Scheme, Chennai & Others High Court of Judicature at Madras
03-05-2012 M/s. Fugro Survey (India) Pvt.Ltd. Versus Ramunia International Services Ltd. Supreme Court of India
24-04-2012 Kanniyammal & Another Versus The Additional Chief Secretary & Director of Survey & Settlement, Chepauk, Chennai & Others High Court of Judicature at Madras
12-04-2012 K.C. Gowda Versus The Deputy Director General & HOD, Mission - 1, Geological Survey of India, M&CSD, Eastern Region, Bidhan Nagar, Karunamayee, Kolkatta & Others Central Administrative Tribunal Ernakulam Bench
26-03-2012 K.D. Ouseph Versus Union of India, represented by The Director General, Fishery Survey of India, Mumbai & Others Central Administrative Tribunal Ernakulam Bench
22-03-2012 Worldwide Logistics Survey & Inspection Group & Affiliates Versus Union of India & Others High Court of Delhi
05-03-2012 J. Kumar Versus The Commissioner and Director of Survey and Settlement Ezhilagam & Another High Court of Judicature at Madras



Directors
DIN Name Since
08797204 SAURABH SINGH 17-07-2020
02881485 RAJ KUMAR 17-07-2020

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