S R S SOLID WASTE MANAGEMENT PRIVATE LIMITEDActivity: Business Services in Karnataka.Strike Off |
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CIN U74900KA2011PTC057295 |
ROC RoC-Bangalore |
Incorporation Date 28-02-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 057295 |
Registration Date 28-02-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address gangadharaswamy18@gmail.com |
Registered Address NO 37, 19TH CROSS, 1ST N BLOCK RAJAJINAGAR BANGALORE KA 560010 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to S R S SOLID WASTE MANAGEMENT PRIVATE LIMITEDLast Checked Past / Closed Litigation On 23-06-2022 11:29
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18-09-2018 | The Municipal Council, Paithan Versus M/s. Solid Waste Management Institute of Maharashtra, Through its Chairman/Managing Director | In the High Court of Bombay at Aurangabad |
Directors |
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DIN | Name | Since |
03407209 | RANGASWAMY RANGADASAPPA | 28-02-2011 |
03411735 | RANGANATH INDRANI | 28-02-2011 |
03428647 | RANGANATH RANGADASAPPA | 28-02-2011 |
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