S R PETROLEUM PRIVATE LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U23200MH1999PTC122909 		ROC
RoC-Mumbai 		Incorporation Date
06-12-1999
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
122909 		Registration Date
06-12-1999 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 5,50,000



Contact Information
E-Mail Address
NA
Registered Address
VAIBHAV APT FLAT NO IKATEMANVLI KOLSEWADI KALYAN THANE MH 421306 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S R PETROLEUM PRIVATE LIMITED

Last Checked Past / Closed Litigation On 06-11-2021 23:30
01-10-2021 Biolin Kurbah Versus Hindustan Petroleum Corporation Ltd. & Another High Court of Meghalaya
01-10-2021 Santosh Kumar Singh Versus Bharat Petroleum Corporation Limited & Others High Court of Judicature at Calcutta
24-09-2021 A. Packrisamy Versus The Joint Chief Controller of Explosive Petroleum and Explosives Organisation, Chennai & Others High Court of Judicature at Madras
24-09-2021 R. Gunasekaran Versus The Joint Secretary, The Ministry of Petroleum and Natural Gas, New Delhi & Others High Court of Judicature at Madras
16-09-2021 M/s. Bharat Petroleum Corporation Ltd., Represented by its Senior Manager - Legal (South), Chennai & Another Versus M/s. ATM Constructions (P) Ltd., Represented by its Chairman, C.M. Ibrahim High Court of Judicature at Madras
15-09-2021 Bharat Petroleum Corporation Limited Versus Pradeep Kumar Agarwal & Others High Court of Judicature at Calcutta
03-09-2021 Prakash Singa Gavit Versus The Union of India. Through the Secretary, Petroleum Department, New Delhi & Others In the High Court of Bombay at Aurangabad
27-08-2021 M/s. Ravindra Tours and Travels, represented by its Proprietor Vadlamudi Ravindra Kumar Versus Union of India, rep. by Secretary, Ministry of Petroleum and Gas & Others High Court of Andhra Pradesh
17-08-2021 M/s. Aditya H.P. Centre, Through Its Sole Proprietor, Aman Parmar, Chandigarh & Others Versus Union Of India, Through Its Secretary, Ministry Of Petroleum & Natural Gases, New Delhi & Others High Court of Himachal Pradesh
11-08-2021 NRP Projects Private Limited, Royapettah, Chennai Versus Bharat Petroleum Corporation Limited, Chennai & Another High Court of Judicature at Madras
02-08-2021 Bharat Petroleum Corporation Limited, Represented by its Chairman & Managing Director & Another Versus A.R. Saju & Others High Court of Kerala
23-07-2021 Savithri Versus The Managing Director, Hindustan Petroleum Corporation Ltd., (A Government of India Undertaking), Mumbai & Another Karnataka State Consumer Disputes Redressal Commission Bangalore
19-07-2021 Bharat Petroleum Corporation Limited, Having its registered office at Bharath Bhavan, Rep. by its Senior Manager - Legal (South), Chennai & Another Versus ATM Constructions Limited, Rep. by its Director Faiz Mohammed High Court of Judicature at Madras
19-07-2021 Bharat Petroleum Corporation Limited, Having its registered office at Bharath Bhavan, Rep. by its Senior Manager - Legal (South), Chennai & Another Versus ATM Constructions Limited, Rep. by its Director Faiz Mohammed High Court of Judicature at Madras
25-06-2021 M/s. Kamlesh Metacast Pvt. Ltd., through Its Authorized Signatory Inder Kumar, Jaipur Versus State Of Rajasthan, through Additional Chief Secretary Department Of Mines & Petroleum, Jaipur & Others High Court of Rajasthan Jaipur Bench
24-06-2021 Bharat Petroleum Corporation Ltd., Rep. by its General Manager, Chennai & Others Versus P. Umapathy & Others High Court of Judicature at Madras
18-06-2021 Piyari & Co., Rep. by its Proprietor N. Niyamath Ali Versus The Hindusthan Petroleum Corporation Ltd., Rep. by its Senior Regional Manager, Madurai & Others Before the Madurai Bench of Madras High Court
21-05-2021 M/s. Yogi Petroleum & Others Versus Commissioner of VAT, Dadra & Nagar Haveli & Another High Court of Judicature at Bombay
22-04-2021 M/s. Nilgiri Petroleum Company, A partnership firm represented by its Managing Partner, Madan Versus The Nilgiri Diocesan Society, A Registered Christian Public Charitable Society, Represented by its Secretary, R.V. Father A. Anthonysamy High Court of Judicature at Madras
22-04-2021 M/s. Nilgiri Petroleum Company, A partnership firm represented by its Managing Partner, Madan Versus The Nilgiri Diocesan Society, A Registered Christian Public Charitable Society, Represented by its Secretary, R.V. Father A. Anthonysamy High Court of Judicature at Madras
22-04-2021 M/s. Nilgiri Petroleum Company, A partnership firm represented by its Managing Partner, Madan Versus The Nilgiri Diocesan Society, A Registered Christian Public Charitable Society, Represented by its Secretary, R.V. Father A. Anthonysamy High Court of Judicature at Madras
21-04-2021 Bharat Petroleum Corporation Limited, Rep., by its General Manager-HR(South), Anna Nagar Versus P.S. Janardhanan, The General Secretary, Petroleum Employees Union, Anna Nagar (West) & Another High Court of Judicature at Madras
19-04-2021 M/s. A.T.M. Constructions (P) Ltd., Represented by its Director, Faiz Mohameed & Another Versus M/s. Bharath Petroleum Corporations Ltd., Represented by its Senior Manager – Legal (South) & Another High Court of Judicature at Madras
08-04-2021 M/s. Chennai Petroleum Corporation Ltd., (Represented by its General Manager – Finance, P. Rajasekar), Chennai Versus The Deputy Commissioner (CT) – III (FAC), Large Taxpayers Unit - 34, Chennai & Another High Court of Judicature at Madras
06-04-2021 Satya Prakash & Another Versus M/s. Hindustan Petroleum Corp. Ltd. & Others High Court of Judicature at Calcutta
24-03-2021 Nikhil Versus The Union of India, Through Ministry of Petroleum & Natural Gas, New Delhi & Others In the High Court of Bombay at Aurangabad
16-03-2021 M/s. Bharat Petroleum Corporation Ltd., Rep. by its Territory Manager, V. Arul Muthunathan, Coimbatore Versus The Principal Revenue Control Authority & Inspector, General of Registration, Chennai & Others High Court of Judicature at Madras
12-03-2021 Cima Roadliners & Another Versus Hindustan Petroleum Corporation Ltd. & Others High Court of Judicature at Calcutta
12-03-2021 Cima Roadliners & Another Versus Hindustan Petroleum Corporation Ltd. & Others High Court of Judicature at Calcutta
11-03-2021 A. Sreekanth Versus Bharat Petroleum Corporation Limited, Mumbai High Court of Judicature at Madras
10-03-2021 M/s. Jai Ambe Petroleum Kendra, Raisen Versus Indian Oil Corporation Limited & Others High Court of Madhya Pradesh
08-03-2021 Mahadev Tukaram Tonde Versus Government of India Through its Ministry of Petroleum and Natural Gas, New Delhi & Another In the High Court of Bombay at Aurangabad
08-03-2021 Mohan Shivaji Tonde Versus Government of India Through its Ministry of Petroleum and Natural Gas, New Delhi & Another In the High Court of Bombay at Aurangabad
25-02-2021 Appasani Babu Rao Versus The Union of India, rep. by its Secretary, Ministry of Petroleum & Chemicals, New Delhi & Others High Court of Andhra Pradesh
25-02-2021 Appasani Babu Rao Versus The Union of India, rep. by its Secretary, Ministry of Petroleum & Chemicals, New Delhi & Others High Court of Andhra Pradesh
16-02-2021 Hindustan Petroleum Corporation Ltd. Versus Delhi Transport Corporation High Court of Delhi
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
05-02-2021 Tulsidas T. Suryawanshi Versus Bharat Petroleum Corp. Ltd. High Court of Delhi
05-02-2021 Mira Rani Sarkar Versus The Union of India Rep. By Ministry Of Petroleum And LPG, New Delhi & Others High Court of Gauhati
03-02-2021 K. Surendranath Versus The Secretary to Government Ministry of Petroleum and Natural Gas, Government of India, New Delhi & Others High Court of Judicature at Madras
02-02-2021 M/s. Anbu HP Gas Agency, Rep by its Proprietrix, M. Kaveri Versus The Union of India, Rep. by its Secretary, Ministry of Petroleum and Natural Gas Commission, New Delhi & Others High Court of Judicature at Madras
20-01-2021 M/s. Hundustan Petroleum Corporation Ltd., Represented by the Regional Manager Versus M/s. Reliable Builder & Developers, Through its Managing Partner Md. Abdul Najeeb High Court of Karnataka Circuit Bench OF Kalaburagi
22-12-2020 Bharat Petroleum Corporation Ltd., Rep. by its General Manager, Chennai & Others Versus P. Umapathy & Others High Court of Judicature at Madras
22-12-2020 Bharat Petroleum Corporation Ltd., Rep. by its General Manager, Chennai & Others Versus P. Umapathy & Others High Court of Judicature at Madras
21-12-2020 K. Sunderrajan Proprietrix: Euro Petroleum Versus P. Gunasekaran High Court of Judicature at Madras
21-12-2020 M/s. Wallia Agency, Through its Partner, N. Rajarampandian Versus Union of India, Represented by its Secretary to Government of India, Ministry of Petroleum and Natural Gas, Government of India, New Delhi & Others Before the Madurai Bench of Madras High Court
16-12-2020 Jain Automobiles H.P.C. Dealer Through Its Dealer And Proprietor D.C. Jain Versus Hindustan Petroleum Corporation Limited High Court of Judicature at Allahabad
10-11-2020 M/s.C.R. Caterers India (P) Ltd., Rep by its Director R. Manikandan Versus M/s.Chennai Petroleum Corporation Ltd., Manali, Chennai & Another High Court of Judicature at Madras
09-11-2020 Meena Yadav Versus Hindustan Petroleum Corporation Limited & Others High Court of Punjab and Haryana
03-11-2020 M/s. Sekhar Enterprises, Represented by its Proprietor T. Rajashekhar Versus Bharat Petroleum Corporation Limited, Represented by its General Manager, Chennai & Another High Court of Judicature at Madras
01-09-2020 R. Raja Rajagopal Thondaiman Versus M/s. Hindustan Petroleum Corporation Ltd. & Others Before the Madurai Bench of Madras High Court
20-08-2020 Ghanshyam Sharma & Another Versus Hindustan Petroleum Corporation Limited High Court of for the State of Telangana
14-08-2020 Hindustan Petroleum Corporation Ltd. & Others Versus M/s. I.A.S. Transport Corporation & Others High Court of Judicature at Calcutta
12-08-2020 P.N. Surendran Nair Versus The Chairman/ Managing Director, Bharat Petroleum Corporation Limited, Mumbai & Others High Court of Kerala
04-08-2020 M/s. Pioneer Power Ltd, Rep. by its Chief General Manager, Therkukattur Village, Ramanathapuram Versus Union of India, Rep. by its Secretary Ministry of Petroleum & Natural Gas, New Delhi & Others Before the Madurai Bench of Madras High Court
15-07-2020 Jaideep Singh Versus Sahil Petroleum & Another High Court of Punjab and Haryana
13-07-2020 University Of Petroleum & Energy Studies (UPES) Versus Anuj Kanwal National Consumer Disputes Redressal Commission NCDRC
18-06-2020 Farhana Yesmin, Assam Versus Hindustan Petroleum Corporation Ltd & Others High Court of Gauhati
09-06-2020 Micaren Exel Petroleum Wholesaler (Pty) Ltd Versus Stella Quick Shop (Pty) Ltd & Another Supreme Court of Appeal of South Africa
08-06-2020 EHVEES, Hindustan Petroleum Corporation Limited Dealer, Manjeri, Represented by M. Muhammed Gadhafi, Power of Attorney Holder, Shoukathali Versus The District Collector, Malappuram & Others High Court of Kerala
20-05-2020 The Commissioner of Central Excise, Customs & Service Tax, Ernakulam Versus M/s. Bharat Petroleum Corporation Ltd. Kochi Refinery, Ambalamugal, Represented by The Chief Finance Manager High Court of Kerala
15-05-2020 T. Sivakumar Versus The Secretary to Government of India, Ministry of Petroleum and Natural Gas, A-Wing, New Delhi & Others High Court of Judicature at Madras
24-04-2020 S.K. Talim Ali Versus Hindustan Petroleum Corporation Ltd. & Others High Court of Orissa
21-04-2020 T. Sivakumar Versus The Secretary to Government of India, Ministry of Petroleum and Natural Gas, New Delhi & Others High Court of Judicature at Madras
18-03-2020 All India Petroleum Dealers Association (Regd.) And Another V/S Union of India Through its Secretary And Others High Court of Delhi
17-03-2020 Bharat Petroleum Corporation Limited & Others Versus Anil Padegaonkar & Others Supreme Court of India
10-03-2020 National Company, Represented by its Managing Director, Dr. Arun A Raja Versus Joint Chief Controller of Explosives Ministry of Commerce and Industry, Petroleum & Explosives Safety Organization (PESO), (Formerly Department of Explosives), Egmore, Chennai & Others High Court of Judicature at Madras
05-03-2020 Bomma Vanitha & Others Versus Union of India, rep. by its Secretary Ministry of Petroleum & Natural Gas, New Deli High Court of Andhra Pradesh
04-03-2020 Dasari Kesavulu V/S The Union of India, Ministry of Petroleum & Natural Gas, New Delhi & Another High Court of Andhra Pradesh
03-03-2020 T.N. Selvarangam Versus Hindustan Petroleum Corp Ltd. & Another High Court of for the State of Telangana
28-02-2020 Bharat Petroleum Corporation Limited, Kochi Refinery, Ambalamugal, Represented by Its Executive Director (HR), Jayesh Shah & Others Versus P.N. Surendran Nair & Others High Court of Kerala
26-02-2020 Rappid Geo Services Pvt. Ltd., rep. by its Managing Director S.V. Suresh Babu Versus The Union of India, rep. by its Secretary, Department of Petroleum, New Delhi & Others High Court of Andhra Pradesh
26-02-2020 M/s. Raja Gas Agencies, rep. by its Proprietor. Peetala Jaya Babu Versus Union of India, rep. by its Under Secretary Petroleum & Natural Gas, Ministry of Petroleum & Natural Gas Shastri Bhavan, New Delhi & Others High Court of Andhra Pradesh
25-02-2020 M/s. Bharat Petroleum Corporation Ltd., Chennai Versus K.V. Subba Rao & Others High Court of Judicature at Madras
18-02-2020 Balbir Singh Rawat Versus The Hindustan Petroleum Corporation Ltd. & Others High Court of Madhya Pradesh Bench at Gwailor
17-02-2020 Adani Gas Limited V/S Petroleum And Natural Gas Regulatory Board And Others Supreme Court of India
14-02-2020 M/s. Bharat Petroleum Corporation Ltd., Rep. By its Territory Manager (Retail), K. Manoj Versus N.K. Sundaram, Proprietor, M/s. Salila Auto Fuels Bharat Petroleum Dealers, Mahe High Court of Judicature at Madras
31-01-2020 Hiteshkumar Jashvantsinh Rathod Versus Hindustan Petroleum Corporation Ltd. High Court of Gujarat At Ahmedabad
30-01-2020 M/s. Lanco Tanjore Power Company Ltd., T.Nagar, Chennai & Others Versus Union of India, Represented by the Secretary, Ministry of Petroleum and Natural Gas, New Delhi & Others High Court of Judicature at Madras
28-01-2020 Bharat Petroleum Corporation Limited Versus R. Chandramouleeswaran & Others Supreme Court of India
27-01-2020 Sudipta Mandal Versus Bharat Petroleum Corporation Limited & Others High Court of Judicature at Calcutta
23-01-2020 M/s. NRP Projects Private Limited, Chennai Versus M/s. Bharat Petroleum Corporation Limited, Chennai & Another High Court of Judicature at Madras
22-01-2020 Kalpataru Power Transmission Limited Versus Bharat Petroleum Corporation Limited High Court of Delhi
16-01-2020 Sukhbir Singh Versus M/s. Hindustan Petroleum Corporation Ltd. High Court of Delhi
08-01-2020 J. Nirmala Devi & Others Versus The Hindustan Petroleum Corporation Limited, Vijayawada-Dharmapuri Pipeline project, Rep., by its General Manager, Mumbai & Others High Court of Andhra Pradesh
07-01-2020 Usha Devi Versus Bharat Petroleum Corporation Ltd. & Others High Court of Himachal Pradesh
03-01-2020 M/s. Confluence Petroleum India Ltd., Represented by its Sales Manager N. Murugan Versus The Secretary to Government of Tamilnadu, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
11-12-2019 Sannala Brahmaji @ Brahmarao Versus Bharat Petroleum Corporation limited, Government of India Enterprises, rep. by its Chairman & Another High Court of Andhra Pradesh
28-11-2019 S. Shylaja Versus The Bharat Petroleum Corporation Limited, Rep. by its Territory Manager, Tiruvallur High Court of Judicature at Madras
26-11-2019 Bharat Petroleum Corporation Ltd. & Another Versus Union of India & Others High Court of Judicature at Calcutta
31-10-2019 Hindustran Petroleum Corporation Versus Satish Chandra Jain & Others High Court of Judicature at Allahabad
23-10-2019 Bharat Petroleum Corporation Limited V/S Go Airlines (India) Limited Supreme Court of India
30-09-2019 Kamathugan Versus Union of India, Represented by Secretary to Government, Ministry of Petroleum & Natural Gas, New Delhi & Others High Court of Judicature at Madras
28-09-2019 P. Lakshmi Reddy Versus Union of India, Rep. by its Secretary Ministry of Petroleum & Natural Gas, New Delhi & Others High Court of Andhra Pradesh
27-09-2019 Kottayam & Idukki District Petroleum Dealers Association Versus Union of India High Court of Kerala
27-09-2019 Hindustan Petroleum Corporation Limited & Another Versus Union of India & Others High Court of Judicature at Calcutta
27-09-2019 Hindustan Petroleum Corporation Limited & Another Versus Union of India & Others High Court of Judicature at Calcutta
25-09-2019 M/s. Chennai Petroleum Corporation Ltd., Represented by S. Ramakrishnan, Deputy General Manager – Finance, Chennai Versus Union of India, Represented by its Joint Secretary, New Delhi & Others High Court of Judicature at Madras
25-09-2019 S.V. Matha Prasad Versus Gururajan Shyank Territorial Manager-Retail Representative of M/s. Bharat Petroleum Corporation Limited, A Government of India Undertaking Ranganathan Garden, Anna Nagar, Chennai High Court of Judicature at Madras



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