Some PAST Judgements / Case Laws similar to S R K FASHION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 11-06-2022 03:59
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26-08-2021 |
M/S Fashion Dezire & Another Versus Union Of India Through Principal Secretary, Ministry Of Finance, & Others |
High Court of Judicature at Allahabad |
26-08-2021 |
M/s. Fashion Dezire & Another Versus Union Of India Through Principal Secretary, Ministry Of Finance, Department of Revenue & Others |
High Court of Judicature at Allahabad |
30-09-2020 |
The Management, M/s. Ambattur Fashion India Private Limited, Ambattur, Rep. by its Senior Executive Vice President Harish Dwarakanathan Versus Government of Tamil Nadu, Rep. by its Additional Chief Secretary, Labour and Employment (A1) Department, Chennai & Another |
High Court of Judicature at Madras |
19-02-2020 |
M/s. Millions Fashion, Chennai Versus The Customs, Central Excise & Service Tax Settlement Commission, Additional Bench, Chennai & Another |
High Court of Judicature at Madras |
14-02-2020 |
APS Forex Services Private Limited Versus Shakti International Fashion Linkers & Others |
Supreme Court of India |
13-01-2020 |
The Principal , Global Institute of Fashion Technology (GIFT) & Another Versus Bikramadittya Sai & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
02-01-2020 |
M/s. R R K Sai Fashion Versus Assistant Provident Fund Commissioner (Comp) |
High Court of Judicature at Madras |
25-11-2019 |
Rambo Fashion Limited Versus Board of Directors, State Bank of India & Others |
High Court of Judicature at Bombay |
21-11-2019 |
The Registrar, National Institute of Fashion Technology, N.I.F.T. Campus, Taramani, Chennai & Another Versus Sam D. Raja Prabhu & Another |
High Court of Judicature at Madras |
21-11-2019 |
The Registrar, National Institute of Fashion Technology, N.I.F.T. Campus, Taramani, Chennai & Another Versus Sam D. Raja Prabhu & Another |
High Court of Judicature at Madras |
05-08-2019 |
Bhupinder Dhawan Versus Kapsons Fashion (P) Ltd. & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
02-08-2019 |
Global Institute of Fashion Technology (G.I.F.T) Versus Shaista Parveen |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
11-06-2019 |
Siyaram Silk Mills Limited V/S Stanford Siyaram Fashion Pvt. Ltd. & Others. |
High Court of Judicature at Bombay |
11-06-2019 |
Siyaram Silk Mills Limited Versus Stanford Siyaram Fashion Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
09-04-2019 |
Shakuntla Devi Versus Dynamic Fashion Pvt. Ltd. & Others |
High Court of Punjab and Haryana |
15-02-2019 |
Chunni Fashion Versus Edelweiss Asset Reconstruction Co. Ltd. |
Debts Recovery Appellate Tribunal at Delhi |
31-12-2018 |
Garment and Fashion Workers Union (Reg.No.3317/CNI) Represented by its General Secretary, Elizabeth Rani Versus The Assistant Commissioner of Labour (Conciliation)-I, SIPCOT Office Complex, Irungattukkottai & Another |
High Court of Judicature at Madras |
22-12-2017 |
Fashion Design Council of India & Others Versus Govt. of NCT of Delhi & Others |
High Court of Delhi |
11-12-2017 |
Super Fashion Versus New India Assurance Company Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
07-12-2017 |
M/s. Fashion 'N' Gems, Rep. by its Partner K.M. Saleem & Others Versus Placab & Agencies Private Ltd., Rep. by its Managing Director P.V. John |
High Court of Judicature at Madras |
07-12-2017 |
M/s. Fashion 'N' Gems, Rep. by its Partner K.M. Saleem & Others Versus Placab & Agencies Private Ltd., Rep. by its Managing Director P.V. John |
High Court of Judicature at Madras |
07-12-2017 |
M/s. Fashion 'N' Gems, Rep. by its Partner K.M. Saleem & Others Versus Placab & Agencies Private Ltd., Rep. by its Managing Director P.V. John |
High Court of Judicature at Madras |
07-12-2017 |
M/s. Fashion 'N' Gems, Rep. by its Partner K.M. Saleem & Others Versus Placab & Agencies Private Ltd., Rep. by its Managing Director P.V. John |
High Court of Judicature at Madras |
16-10-2017 |
Hargobind Fashion Pvt. Ltd. & Others Versus State Bank of Patiala & Others |
Debts Recovery Appellate Tribunal at Delhi |
17-08-2017 |
M/s. CBC Fashion (Asia) Pvt. Ltd., Rep. by its Managing Director Versus The Assistant Commissioner (CT), Bazaar Assessment Circle, Tirupur |
High Court of Judicature at Madras |
08-08-2017 |
National Institute of Fashion Technology rep. by its Director General NIFT Campus, Hauz Khas, Near Gulmohar Park & Another Versus V.S. Jayya Vishrant |
High Court of Judicature at Madras |
22-06-2017 |
Texport Fashion V/S CC, New Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
21-06-2017 |
V.S. Jayaa Vishrant Versus National Institute of Fashion Technology, Rep. By its Director General, New Delhi & Another |
High Court of Judicature at Madras |
08-06-2017 |
Aditya Birla Fashion and Retail Limited (Pantaloons Division) (Formerly known as Pantaloons Fashions and Retail Limited), Rep. By its General Manager-Legal & Compliance Versus M/s. Prashanth Properties Private Limited, Rep.by its Managing Director, Joseph Prem Raja & Another |
High Court of Judicature at Madras |
27-04-2017 |
M/s. Fashion Suitings India Private Ltd. through its Director Tilok Chand Chhabra Versus The State of Rajasthan |
High Court of Rajasthan Jodhpur Bench |
26-04-2017 |
M/s. Fashion House, Karnataka Versus The Customs Excise & Service Tax Appellate Tribunal South Zonal Bench, Nungambakkam & Others |
High Court of Judicature at Madras |
12-04-2017 |
M/s. Kala Fashion Fabrics, Proprietary Concern Rep. by its Proprietor R. Giridhar Versus State of Kerala Rep. by its Public Prosecutor & Another |
High Court of Kerala |
08-02-2017 |
Commissioner of Central Excise & Customs Versus Shanoo Fashion Pvt. Ltd. |
High Court of Gujarat At Ahmedabad |
28-07-2016 |
Establishment Committee of the Board of Governors National Institute of Fashion Technology NIFT Campus, Hauzkhas & Another Versus A.S. Kumaresh |
High Court of Judicature at Madras |
03-03-2016 |
M/s. Savvy Fashion Pvt. Ltd., Jammu Versus Hyundai Motor Ltd., Delhi & Another |
High Court of Jammu and Kashmir |
09-10-2015 |
C. Gopal Versus The Director General, National Institute of Fashion Technology, New Delhi & Another |
Central Administrative Tribunal Ernakulam Bench |
23-09-2015 |
Retail Royalty Company Versus Pantaloons Fashion & Retail Limited & Others |
High Court of Delhi |
02-07-2014 |
State Bank of Bikaner & Jaipur V/S Rajat Fashion Bazaar and Others. |
Debt Recovery Appellate Tribunal At Delhi |
19-03-2014 |
Adams & Adams Attorneys & Another Versus Pointer Fashion International CC & Others |
Supreme Court of Appeal of South Africa |
19-02-2014 |
M/s. Narang Traders (Fashion Wear) Through Its Partner Versus Anil Kumar & Another |
High Court of Delhi |
25-11-2013 |
Fashion Design Council of India Versus Govt. of NCT of Delhi & Others |
High Court of Delhi |
22-11-2013 |
M/s. Zaz Fashion Versus M/s. Ut Worldwide (India) Pvt. Ltd |
High Court of Judicature at Allahabad |
22-07-2013 |
M/s. Fashion Jewellery represented by its Managing Partner, C.P. Paul Versus Commercial Tax Officer Chalakudy & Others |
High Court of Kerala |
11-03-2013 |
M/s. Fashion Jewellery, Represented By its Managing Partner C.P. Paul Versus Commercial Tax Officer & Another |
High Court of Kerala |
18-09-2012 |
Bank of India V/S Frontlines Fashion Exports (I) Pvt. Ltd. |
Debt Recovery Appellate Tribunal At Delhi |
12-06-2012 |
A. Kasturi Versus The National Institute of Fashion Technology, Represented by the State Level Management Committee through its Member Secretary Chennai |
High Court of Judicature at Madras |
17-05-2012 |
Fantasy Fashion Versus Asim Kumar Sinha |
High Court of Delhi |
25-04-2012 |
Samarjit Singh Chattha Versus Fashion Flare & Others |
High Court of Delhi |
20-03-2012 |
Prasad S.L.N. Versus Sky High Fashion Private Limited, Bangalore & Another |
High Court of Karnataka |
21-12-2011 |
Salila Balakrishnan & Another Versus The Director General, National Institute of Fashion Technology, Ministry of Textiles, Government of India & Others |
High Court of Judicature at Madras |
15-11-2011 |
Pindi Fashion Mall Pvt. Ltd. Versus Oriental Insurance Company Ltd. |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
08-11-2011 |
Fashion Television India Private Limited Versus FTV BVI |
High Court of Delhi |
23-09-2011 |
Sita Fashion Crop. Through Partner Versus General Manager, Burlington Air Express (I) Pvt. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
24-05-2011 |
E-Land Fashion China Holdings Limited Versus Securities and Exchange Board of India, Mumbai |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
08-03-2011 |
JGA Fashion Pvt. Ltd. Versus Krishan Kumar Khana & Others |
High Court of Delhi |
03-03-2011 |
M/s. Ambika Fashion Pvt. Limited Chennai Versus Union of India represented by the General Manager Chennai |
High Court of Judicature at Madras |
23-08-2010 |
M/s. Harpreet Fashion (P) Limited and Another V/S Canara Bank and Others |
Debt Recovery Appellate Tribunal At Delhi |
30-07-2010 |
Nisar Enterprises Versus Vikash Fashion Clothing (P) Ltd., & Others |
Intellectual Property Appellate Board |
31-05-2010 |
Kangana Modi & Others Versus National Institute of Fashion Technology & Another |
High Court of Delhi |
12-03-2010 |
M/s. Euro Leder Fashion Ltd. Rep. By its Managing Director Versus Indian Bank Rep. By its Manager, Chennai |
High Court of Judicature at Madras |
24-02-2010 |
Savvy Fashion Pvt. Ltd. Versus Hyundai Motors India Ltd. & Another |
Jammu Kashmir State Consumer Disputes Redressal Commission Jammu |
17-02-2010 |
P. Gopinathan Versus Alappat Fashion Jewellary, Kochi |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
25-01-2010 |
Pearl Academy Of Fashion Versus Basant Kumar Goel |
Delhi State Consumer Disputes Redressal Commission New Delhi |
23-10-2009 |
International Institute of Fashion Design Versus Preetika Sharma |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
30-09-2009 |
M/s. Fashion Apparels, rep. by its Partner S. Balachander, Chennai & Others Versus Central Bank of India Mount Road Branch Chennai & Another |
High Court of Judicature at Madras |
29-09-2009 |
The Proprietor, Kulathunkal Fashion Jewellers Versus Susan Alex |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
21-01-2009 |
FASHION PROPRIETOR ASWANI KUMAR MAITY VERSUS WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. & OTHERS |
High Court of Judicature at Calcutta |
16-01-2009 |
Akriti Jayant Versus National Insitute of Fashion Technology & Others |
High Court of Delhi |
12-08-2008 |
Radhika Fashion Versus Enforcement Directorate |
Appellate Tribunal For Foreign Exchange New Delhi |
01-08-2008 |
Nisar Enterprises Versus Vikash Fashion Clothing (P) Ltd., & Others
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Intellectual Property Appellate Board |
05-01-2008 |
M/s. Fashion Suiting & Shirtings At 396, Oppanakara Street, Coimbatore Versus A. Krishnamurthy
|
High Court of Judicature at Madras |
05-07-2007 |
Ravikumar Versus M/s. Arasan Fashion Design Private Ltd., Through its Clerk, P. Shajahan
|
Before the Madurai Bench of Madras High Court |
18-08-2006 |
Fashion Linkers & Others Versus Mrs. Savitri Devi & Another |
High Court of Delhi |
31-05-2006 |
Janakalyan Sahakari Bank Limited v/s Sai Fashion Exports Private Limited |
Debt Recovery Appellate Tribunal At Mumbai |
25-04-2006 |
The Management Of M/S G.G. Fashion & Others Versus Smt. Jayanti Negi
|
High Court of Delhi |
01-03-2006 |
New India Assurance Co.Ltd Versus Fashion Secrets |
High Court of Punjab and Haryana |
16-01-2006 |
M/s Hargobind Fashion P. Ltd Versus State Bank of Patiala
|
High Court of Delhi |
15-06-2005 |
Fashion Jewellers & Exporters Versus Sales Tax Officer
|
High Court of Kerala |
30-05-2005 |
Zenith Fashion Makers (P) Ltd. Versus Ultimate Fashion Makers Ltd. & Another |
High Court of Delhi |
22-02-2005 |
Ganesh Kumar Versus Messrs Fashion Team & Others
|
High Court of Delhi |
10-02-2005 |
Fashion Exim India Pvt. Ltd. Versus Chintamani Ambolkar & Another |
High Court of Judicature at Bombay |
20-01-2005 |
Alberto Culver Company Versus VOI Fashion Stores & Another
|
High Court of Delhi |
20-01-2005 |
Tata Sons Limited & Another Versus Fashion ID Limited
|
High Court of Delhi |
25-05-2004 |
C.T. Meyammai Versus S. Mohamed Kamil, Proprietor, Fashion N Style
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High Court of Judicature at Madras |
07-11-2003 |
Shirin S.Qureshi Versus National Institute of Fashion Technology |
High Court of Gujarat At Ahmedabad |
11-06-2003 |
SIA Gems and Jewellery Pvt. Ltd. Versus SIA Fashion, Mumbai
|
High Court of Judicature at Bombay |
09-04-2003 |
Michael Jackson Versus Michael Jackson Fashion (India) Ltd. & Anr.
|
High Court of Judicature at Bombay |
20-11-2002 |
Super Fashion Versus Union of India |
High Court of Delhi |
29-10-2002 |
O.P. Sharma Versus National Institute of Fashion Technology |
High Court of Delhi |
11-03-2002 |
Elegant Fashion Accessories Pvt. Ltd Versus Calcutta Electric Supply Corporation Limited |
High Court of Judicature at Calcutta |
22-01-2002 |
Commissioner of Central Excise Versus Ashok Fashion Limited |
High Court of Gujarat At Ahmedabad |
21-01-2002 |
Chander Shekhar Verma Versus M/S. New Fashion |
Delhi State Consumer Disputes Redressal Commission New Delhi |
20-12-2001 |
Savitri Devi Versus Fashion Linkers |
High Court of Delhi |
15-11-2000 |
Cochin Fashion Jewellery Versus KSEB
|
High Court of Kerala |
18-04-2000 |
Fashion Form Pvt Ltd Versus UCO Bank |
High Court of Judicature at Allahabad |
01-04-1998 |
IEC School of Art And Fashion Versus Gursharan Goyal |
High Court of Delhi |
02-07-1997 |
Colo Writing Instruments Ltd. Versus Michael Jackson Fashion Ltd. |
High Court of Jammu and Kashmir |
08-09-1995 |
Fashion Linkers Versus Savitri Devi |
High Court of Delhi |
17-08-1995 |
Fashion Linkers Versus Savitri Devi |
High Court of Delhi |
08-05-1995 |
Savitri Devi Versus Fashion Linkers |
High Court of Delhi |