S R I ROLLER FLOUR MILLS LIMITED

Activity: Manufacturing (Food stuffs) in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U15311GJ1967PLC001465 		ROC
RoC-Ahmedabad 		Incorporation Date
06-09-1967
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
001465 		Registration Date
06-09-1967 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 30,00,000
Paid Up Capital
Rs. 18,90,000



Contact Information
E-Mail Address
NA
Registered Address
C/o M/s Somani Bros, Grain Market JAMNAGAR Jamnagar GJ 361001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S R I ROLLER FLOUR MILLS LIMITED

Last Checked Past / Closed Litigation On 16-04-2021 20:38
19-12-2019 Cochin Port Trust, Willingdon Island, Kochi, Represented by Its Chairman, Jacob Thomas & Others Versus Parisons Roller Flour Mills Private Limited, Calicut & Others High Court of Kerala
14-08-2019 Meerut Roller Flour Mills Pvt. Ltd. Versus Commissioner of Income Tax & Another High Court of Judicature at Allahabad
09-05-2019 The Dcit, Cochin Versus M/s. Ayyappa Roller Flour Mills Kottayam Ltd, Industrial Development Area, Kochi Income Tax Appellate Tribunal Cochin
06-03-2019 Hardoi Baba Roller Flour Mills Pvt. Ltd Versus Commissioner of Income Tax High Court of Judicature at Allahabad
01-02-2019 Parisons Roller Flour Mills Pvt. Ltd. Versus Commissioner of Income Tax High Court of Kerala
17-01-2019 Principal Commissioner of Income-Tax Meerut Versus M/s. Meerut Roller Flour Mills (P) High Court of Judicature at Allahabad
15-03-2018 The Commissioner of Income Tax (Central), Cochin Versus M/s. Parrisons Roller Flour Mills Pvt. Ltd., Calicut High Court of Kerala
21-12-2017 M/s. Globe Roller Flour Mills Ltd. Versus The Commissioner of Trade Tax High Court of Judicature at Allahabad
18-08-2017 State of Jammu & Kashmir Versus M/s. Trikuta Roller Flour Mills Pvt. Ltd. & Others Supreme Court of India
18-07-2017 Food Corporation of India, New Delhi, Represented by its Managing Director Versus Pallikkal Roller Flour Mills (P) Ltd., Ernakulam District, Represented by its Managing Director Sri. P. Poulose & Another High Court of Kerala
05-04-2016 M/s Barunei Roller Flour Mills (P) Ltd. & Others Versus State Bank of India High Court of Orissa
12-11-2014 Gururaj Mini Roller Flour Mills Versus $The Addl. Commissioner of Income-tax, Range-I In the High Court of Judicature at Hyderabad
13-08-2014 Kewal Krishan Kumar & Another Versus Rudi Roller Flour Mills High Court of Delhi
09-01-2014 Kalyan Roller Flour Mills (P) LTD. Versus Commissioner of Commercial Taxes, Andhra Pradesh Supreme Court of India
18-02-2013 Union of India, rep. by The General Manager, Southern Railway, Chennai Versus Pondy Roller Flour Mills (Pvt) Ltd., represented by T.K. Abdulkhader High Court of Kerala
09-07-2012 Navjivan Roller Flour & Pulse Mills Ltd. Versus National Insurance Company Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
04-04-2012 K. Venkatachalam & Other Versus Premier Roller Flour Mills Ltd. & Others Company Law Board Southern Region Bench Chennai
07-03-2012 M/s. Hajipur Roller Flour Mills Versus The Bihar State Electricity Board & Others High Court of Judicature at Patna
19-10-2011 T. Ali M/s Kohinoor Roller Flour Mills represented by its Managing Director Versus M/s Koodal Industries Ltd., Through one of its Directors Thiru B.Sundarapandian Before the Madurai Bench of Madras High Court
09-09-2011 M/s Vikram Roller Flour Mills Ltd Versus M/s KRBL Limited & Another Intellectual Property Appellate Board
11-08-2010 Jwalaprasad Ramgopal Agrawal & Another Versus Sunderpuria Steel & Roller Flour Mills P. Ltd. & Others Company Law Board Western Region Bench Mumbai
11-05-2010 Nirapara Roller Flour Mills Pvt. Ltd. & Others Versus Ammini Karnan, Proprietrix & Others High Court of Kerala
07-04-2010 M/s. Kittur Channamma Roller Flour Mills Ltd. Versus The Karnattaka Bank Ltd & Another High Court of Karnataka Circuit Bench At Dharwad
03-02-2010 M/S. Kalyan Roller Flour Mills Pvt. Ltd. & Others VERSUS Central Power Distribution Company Of A.P. Ltd., Hyderabad & Others. High Court of Andhra Pradesh
16-11-2009 Srinandan Singhal s/o Ramtilak & Another Versus Manjushree Roller Flour Mills, Rep. by Managing Partners & Others High Court of Karnataka
23-10-2009 Assam Roller Flour Mills Association Versus Debeswar Bora & Others High Court of Gauhati
16-07-2009 Kashmir Pulses Roller Flour Mills Versus State of J&K High Court of Jammu and Kashmir
02-07-2009 M/S. Punathil Roller Flour Mills (P) Ltd Versus State of Kerala High Court of Kerala
27-03-2009 Parisons Roller Flour Mills Pvt. Limited Versus State of Kerala, Represented by the Commissioner of Commercial Taxes High Court of Kerala
19-09-2008 N.V. Ravi, Managing Partner Versus M/S. Ayyappa Roller Flour Mills Ltd. & Another High Court of Kerala
12-09-2008 Assam Roller Flour Mills Association Versus State of Assam & Others High Court of Gauhati
05-10-2007 U.P. Roller Flour Mills Association & Others Versus Govt. of India & Others Supreme Court of India
27-09-2007 Kewal Krishan Kumar Versus M/s. Rudi Roller Flour Mills (P) Ltd. & Another High Court of Delhi
11-06-2007 M/s. Jass Roller Flour Mills (P) Ltd. Versus M/s. Sabari Roller Flour Mills (P) & Others High Court of Kerala
04-06-2007 District Collector Versus Niradeepam Roller Flour Mills High Court of Kerala
16-03-2007 Kash Ind Roller Flour Mills Versus UOI High Court of Jammu and Kashmir
22-02-2007 Neelam Roller Flour Mills Private Limited and Another v/s Bank of Baroda and Others Debt Recovery Appellate Tribunal At Kolkata
01-02-2007 Girish Gupta Versus Tirupati Roller Flour Mills (P.) Ltd. Company Law Board Southern Region Bench Chennai
01-09-2006 Neelam Roller Flour Mills Private Limited and Another v/s Bank of Baroda and Others Debt Recovery Appellate Tribunal At Kolkata
05-04-2006 Assam Roller Flour Mills Association Versus State Of Assam High Court of Assam
08-09-2005 Mtnl Versus Om Shakti Roller Flour Mills (P) Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
17-05-2005 Karur Vysya Bank Ltd V/S Annai Mookambikai Roller Flour Mills Pvt. Ltd. and Others. Debts Recovery Tribunal Chennai
13-04-2005 National Insurance Co. Ltd. Versus Puja Roller Flour Mills (P) Ltd. & Others Supreme Court of India
12-04-2004 Bagdi Roller & Flour Mills Versus Union of India In the High Court of Bombay at Nagpur
31-12-2003 Kalyanapuri Flour Mills (P) Ltd. Versus Tirupati Roller Flour Mills (P) Ltd. Intellectual Property Appellate Board
04-08-2003 Konark Roller Flour Mills Pvt. Ltd. Versus New India Assurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
12-03-2003 MAHESWARI ROLLER FLOUR MILLS, MUTTUZAGUDA VILLAGE, RR DISTRICT VERSUS ADDITIONAL COMMISSIONER OF CIVIL SUPPLIES AND EX. OFFICIO SECRETARY TO GOVT., FOOD AND AGRICULTURE (CS) DEPT. High Court of Andhra Pradesh
17-02-2003 Bhawani Roller Flour Mills Pvt. Ltd Versus Senior Regional Manager, Food Corporation Of India High Court of Judicature at Allahabad
05-02-2003 Assam Roller Flour Mills Association Versus State Of Assam High Court of Assam
21-11-2002 Kewal Krishan Kumar Versus Rudi Roller Flour Mills (P) Ltd. & Another High Court of Delhi
24-09-2002 Balajee Roller Flour Mills (P.) Ltd. Versus State of Rajasthan & Others High Court of Rajasthan
02-08-2002 Premoda Medhi Versus Gauhati Roller Flour Mills Ltd. High Court of Assam
25-07-2002 Rudi Roller Flour Mills (P) Ltd., Mainpuri, (U.P.) Versus Kewal Krishan Kumar, Samay Pur, Delhi. Registrar of Trade Marks Delhi
11-04-2002 Kiran Roller Flour Mills Versus The Asst. Commissioner High Court of Kerala
01-02-2002 M/S Sree Rama Roller Flour Mills Versus The Asst. Commr. & Others High Court of Kerala
26-11-2001 Oriental Insurance Co. Ltd. Versus Garg Roller Flour Mills & Others National Consumer Disputes Redressal Commission NCDRC
10-10-2001 GURURAJ MINI ROLLER FLOUR MILLS VERSUS GOVT. OF INDIA, MINISTRY OF FOOD AND CIVIL SUPPLIES High Court of Andhra Pradesh
20-09-2001 Himachal Pradesh State Industrial Development Corpn.Ltd. Versus Kesri Roller Flour Mills High Court of Himachal Pradesh
12-09-2001 Ganga Roller Flour Mills Private Limited Versus A.B. Industries(Baba Bread) High Court of Delhi
02-08-2001 ANANDI ROLLER FLOUR MILLS LIMITED, HYDERABAD VERSUS STATE OF A.P. High Court of Andhra Pradesh
16-04-2001 Union of India and Another Versus Messrs Kash Ind-Roller Flour Mills Supreme Court of India
29-03-2001 State of Orissa and Others Versus Messrs Binayak Roller Flour Mills and Another Supreme Court of India
16-02-2001 Navjivan Roller Flour And Pulse Mills Limited Versus State High Court of Gujarat At Ahmedabad
02-02-2001 ANANDI ROLLER FLOUR MILLS LTD. , HYDERABAD VERSUS COMMISSIONER OF COMMERCIAL TAXES, HYDERABAD High Court of Andhra Pradesh
07-08-2000 Bajrang Roller Flour Mills (P) Ltd Versus New India Assurance Company Limited Bihar State Consumer Disputes Redressal Commission Patna
28-03-2000 Mam Chand Roller Flour Mills Pvt.Ltd. Versus Chief Administrator, Haryana State Agricultural Marketing Board High Court of Punjab and Haryana
01-03-2000 Madhav Roller Flour Mills Pvt Ltd Versus State Bank of India High Court of Bihar
29-10-1999 Assam Roller Flour Mills Association Versus Assam Agricultural Marketing Board & Others High Court of Gauhati
15-10-1999 CENTRAL WAREHOUSING CORPORATION VS. ANDHRA ROLLER FLOUR MILLS High Court of Andhra Pradesh
14-07-1999 Allen Roller Flour Mills Versus Commissioner Trade Tax U P High Court of Judicature at Allahabad
14-07-1999 Mala Roller Flour Mills Versus Commissioner of Trade Tax High Court of Judicature at Allahabad
02-04-1998 Assam Roller Flour Mills Association Versus Union of India High Court of Assam
25-11-1997 Shree Bhagwati Roller Flour Mills Versus Commissioner of Sales (Trade) Tax Supreme Court of India
14-10-1997 SITANI ROLLER FLOUR MILLS PVT. LTD. , MEDCHAL, R. R. DIST. VERSUS GOVERNMENT OF INDIA, (MINISTRY OF FOOD), NEW DELHI High Court of Andhra Pradesh
29-09-1997 RAYALASEEMA ROLLER FLOUR MILLS, CUDDAPAH VS. A. P. STATE ELECTRICITY BOARD, VIDYUT SOUDHA, SOMAJIGUDA, HYDERABAD High Court of Andhra Pradesh
12-09-1997 Chandigarh Administration Versus Laxman Roller Flour Mills Private Limited Supreme Court of India
25-02-1997 National Insurance Company Limited Versus Puja Roller Flour Mills (Pvt) Ltd And Five Ors High Court of Punjab and Haryana
11-11-1996 RAYALASEEMA ROLLER FLOUR MILLS (P) LTD. VERSUS SENIOR REGIONAL MANAGER, FOOD CORPORATION OF INDIA, NAMPALLY, HYDERABAD High Court of Andhra Pradesh
23-08-1996 Kewal Krishan Kumar Versus Kaushal Roller Flour Mills Private Limited High Court of Delhi
04-12-1995 BHAGI BAI VERSUS SWASTIK ROLLER FLOUR MILLS, HYDERABAD High Court of Andhra Pradesh
28-10-1993 Commissioner of Income Tax Versus Assam Roller & Flour Mills High Court of Rajasthan Jaipur Bench
03-09-1993 Messrs Vikram Roller Flour Mills Limited Versus Municipal Corporation of Delhi and Another High Court of Delhi
01-09-1993 Rajasthan Roller Flour Mills Assn Versus State of Rajasthan Supreme Court of India
14-11-1991 CHAMUNDI ROLLER FLOUR MILLS LTD. VERSUS SENIOR REGIONAL MANAGER, FOOD CORPORATION OF INDIA, BANGALORE High Court of Karnataka
20-08-1991 TIRUPATI ROLLER FLOUR MILLS VERSUS STATE OF ANDHRA PRADESH High Court of Andhra Pradesh
15-01-1991 Rajdhani Roller Flour Mills Private Limited Versus Siiri Mangilal Bagri High Court of Delhi
15-12-1989 Amar Singh Chawla Versus Rajdhani Roller Flour Mills Pvt. Ltd. High Court of Delhi
07-12-1988 RAJDHANI ROLLER FLOUR MILLS PVT LTD VERSUS MANGILAL BAGRI High Court of Judicature at Bombay
26-08-1987 Kailash Roller Flour Mills Versus State of Bihar High Court of Bihar
27-03-1987 Punjab And Sind Bank Versus Seth Roller Flour Mills High Court of Delhi
27-03-1987 Punjab And Sind Bank Versus Seth Roller Flour Mills High Court of Delhi
19-12-1986 Shree Bhagwati Roller Flour Mills Versus Sales Tax Officer(A) High Court of Judicature at Allahabad
01-01-1986 Senior Regional Manager, Food Corporation of India, Hyderabad Versus Hyderabad Roller Flour Mills Company Limited, Hyderabad High Court of Andhra Pradesh
27-08-1985 Mohan Roller Flour Mills Versus State Of Punjab High Court of Punjab and Haryana
20-08-1985 M/s.Haryana Roller Flour Mills Pvt. Ltd. Versus Union of India High Court of Punjab and Haryana
20-08-1985 Commissioner of Income Tax Versus Assam Roller Flour Mills High Court of Rajasthan Jaipur Bench
08-07-1985 Union Territory of Chandigarh Versus Messrs Amrit Roller Flour Mills Supreme Court of India
01-03-1985 Commissioner of Income Tax Versus United India Roller Flour Mills Limited High Court of Judicature at Madras
04-05-1984 Bokaro Roller Flour Mills Pvt. Ltd. Versus The Union of India High Court of Bihar
27-09-1983 M/s. Ganpati Roller Flour Mills Versus State of Rajasthan High Court of Rajasthan Jaipur Bench



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