S R FOUNDRY PRIVATE LIMITED

Activity: Agriculture and Allied Activities in Karnataka.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U02710KA1985PTC006627 		ROC
RoC-Bangalore 		Incorporation Date
18-01-1985
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
006627 		Registration Date
18-01-1985 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
C-15 VISL INDUSTRIAL AREABHADRAVATHI BHADRAVATHI KA 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S R FOUNDRY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 02-07-2022 13:21
19-01-2022 M/s. Cholamandalam Investment & Finance Company Limited, Represented by its Deputy General Manager, Chennai Versus Suryaprakaas Foundry, Coimbatore & Others High Court of Judicature at Madras
05-05-2021 Ashok Leyland Employees Union Foundry Division, Represented by its President, Chennai Versus Muthukumarasamy & Others High Court of Judicature at Madras
05-05-2021 Ashok Leyland Employees Union Foundry Division, Represented by its President, Chennai Versus Muthukumarasamy & Others High Court of Judicature at Madras
15-07-2020 Ashok Agrawal Versus Quality Foundry Industries High Court of Chhattisgarh
03-01-2020 Super Iron Foundry Private Limited V/S The Axis Bank Limited and Others. Debts Recovery Tribunal Kolkata
06-06-2018 CCE, Coimbatore V/S Surya Prakaas Foundry and Others. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
13-03-2018 Jiangsu FAW Foundry Co. Ltd. and Others V/S Union of India/DA Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-02-2018 Oriental Foundry Pvt Ltd. Versus Union of India & Others High Court of Delhi
03-08-2017 J. Sons Foundry Pvt. Ltd V/S Commr. of Cus. (Import), JNCH, Nhava Sheva Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
17-07-2017 Commr. of C. Ex., Chennai-I V/S Beehive Foundry Engineering Work Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
10-07-2017 ASK Chemicals Foundry Solutions (India) Pvt. Ltd V/S CCE, Pune III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
08-02-2017 Swaraj Foundry Division V/S Commissioner of C. Ex. Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
29-06-2016 Commissioner-Employees Provident Fund Organisation Versus Shreenathji Foundry High Court of Gujarat At Ahmedabad
22-04-2016 Foundry Visionmongers Limited Plaintiff Versus Parish Tekriwal High Court of Judicature at Bombay
10-03-2016 M/s. Bharat Iron Foundry, Smalkha & Others Versus M/s. Sadhu Singh & Sons Iron & Steel Rolling Mills High Court of Punjab and Haryana
05-02-2016 M/s. Gautam Ferro Alloys Unit of M/s. Bihar Foundry & Casting Ltd. Versus Jharkhand Bijli Vitran Nigam Limited & Others Appellate Tribunal for Electricity Appellate Jurisdiction
28-01-2016 M/s. Guru Nanak Foundry and Workshop & Another Versus Oriental Bank of Commerce & Another High Court of Punjab and Haryana
20-01-2016 The Foundry Visionmongers Ltd. Versus Ankur Sudhir Sachdev & Others High Court of Judicature at Bombay
03-09-2015 The Foundry Visionmongers Ltd. Versus S. Satyanarayana Reddy & Another High Court of Delhi
03-09-2015 The Foundry Visionmongers Ltd. Versus S. Satyanarayana Reddy & Another High Court of Delhi
13-08-2015 Furnace And Foundry Equipment Company Versus Commissioner of Central Excise Vadodara II High Court of Gujarat At Ahmedabad
21-07-2015 M/s. Besco Limited (Foundry Division) & Another Versus The West Bengal State Electricity Distribution Company Limited & Others High Court of Judicature at Calcutta
12-06-2015 Bodhisatwa Banerjee, Director, T.S. Foundry Equipment (P) Ltd. Versus UCO Bank & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
07-05-2015 Jharkhand State Electricity Board Versus M/s. Sudisa Foundry Pvt. Ltd. High Court of Jharkhand
21-04-2015 Sheela Rani, Rashim Sahdev Trading as M/s. Delux Foundry Versus M/s. Shri Krishna Rerolling Mills (P) Ltd. Intellectual Property Appellate Board
21-04-2015 Sheela Rani, Rashim Sahdev Trading as M/s. Delux Foundry Versus M/s. Shri Krishna Rerolling Mills (P) Ltd. SEBI Securities Exchange Board of India Securities Appellate Tribunal
08-01-2015 Jigar Foundry Versus Commissioner of Central Excise High Court of Gujarat At Ahmedabad
16-09-2014 Commissioner of Income Tax Coimbatore Versus M/s. Dhandayuthpani Foundry (P) Ltd. High Court of Judicature at Madras
08-08-2014 In re: Dum Dum Foundry & Engineers Pvt. Ltd. High Court of Judicature at Calcutta
07-08-2014 In re : Dum Dum Foundry & Engineers Pvt. Ltd. High Court of Judicature at Calcutta
09-04-2014 M/s. Furnace & Foundry Equipment Company Versus Commissioner of Central Excise & S.T., Vadodara Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
03-04-2014 The Works Manager, TANSI Foundry & Engineering Works & Another Versus The Presiding Officer, Labour Court & Another Before the Madurai Bench of Madras High Court
28-02-2014 Desh Sewak Foundry Versus Presiding Officer Labour Court Gurdaspur & Another High Court of Punjab and Haryana
25-07-2012 H.D.F.C. Bank Ltd. (Centurion Bank of Punjab Ltd. Now amalgamated with HDFC) Though Mr. Ashwin Indulkar (Manager) Versus M/s. New Tech Forge & Foundry Ltd. & Others High Court of Judicature at Bombay
20-03-2012 (1) Gautam Ferro Alloys; (2) Bihar Foundry & Castings Limited; (3) Bhuwania Associates Private Limited; (4) Hanuman Alloys Private Limited; (5) Super Steel Casting Limited; (6) Tulshyan Metals Private Limited; (7) Maihar Alloys Private Limited; (8) Anjaney Ferro Alloys Limited; (9) Calcutta Carbide Private Limited; (10) Dayal Steel Limited; (11) Shree Bholey Alloys Private Limited; (12) Balasree Metals Private Limited; (13) Balmukund Sponge & Iron Limited; (14) Millennium Ingots & Steel Company Private Limited; (15) Sundram Ferro Tech Private Limited; (16) Hindustan Melleables & Forging Limited; (17) MDA Projects India Private Limited; (18) Puja TMT Plant Private Limited; (19) Shreewali Ferro Tech Private Limited; (20) Jai Durga Iron Private Limited; (21) Bishwanath Ferro Alloys Limited; (22) Naiyadih Hi-Tech Private Limited; (23) Saluja Steel & Power Private Limited; (24) Santpuria Alloys Private Limited; (25) Mongia Steel Limited; (26) Steel Authority of India Limited; (27) ACC Limited; (28) Atibir Industries Company Limited; (29) Shivam Iron & Steel Company Limited; (30) Atibir Industries Company Limited; (31) Jharkhand Ispat Private Limited; (32) Aloke Steel Industries Private Limited; (33) Shivam Iron & Steel Company Limited; (34) Bir Steels Private Limited; (35) Lall Iron & Steel Company Limited; (36) Atibir Hi-Tech Private Limited; (37) Balajee Electrosteels Limited; (38) Parth Ispath (India) Private Limited; (39) Yash Alloys Private Limited; (40) Jharkhand Electricity Board; (41) Gaurang Alloys & Iron; (42) Swastik Ingots Electro; (43) Praneet Ispat Udyog Private Limited; (44) Sumi Vyapaar Private Limited; (45) Super Smelters Limited; (46) Valley Refractories Limited; (47) Castron Technologies Limited; (48) War Steels Private Limited; (49) Mihijam Vanaspati Limited Versus (1) Union of India and others; (2) Central Electricity Regulatory Commission and others; (3) Damodar Valley corporation and others High Court of Jharkhand
14-03-2012 Shriram Foundry Ltd. Versus Deputy Commissioner of Income Tax High Court of Judicature at Bombay
21-11-2011 Modern Foundry Versus State of Chhattisgarh & Others High Court of Chattisgarh
09-09-2011 Simplex Engineering & Foundry Works Pvt. Ltd. Versus Ministry of Railways & Another High Court of Delhi
25-02-2011 Navnil Foundry & Engg. Works Versus Laxmanji Bhayiji High Court of Gujarat At Ahmedabad
01-06-2010 Commissioner of Central Excise, Pune II Versus M/s. Gnat Foundry Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
21-05-2010 M/s. PSG Sons Charities Metallurgy and Foundry Division Versus CCE, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
08-02-2010 Beehive Foundry Engineering Wo Rks Rep By Its Works Manager P.Panneerselvam Chennai Versus The Employees State Insurance Corpn. Rep By The Regional Director 143 Sterling Road Nungambakkam Chennai High Court of Judicature at Madras
30-10-2009 The State Bank Of Hyderabad Rep. By Its Managing Director, Gun Foundry, Hyderabad & Others Versus Ahmed Moinuddin High Court of Andhra Pradesh
29-07-2009 Vora Towers Welfare Association Versus janatha industrial foundry Works & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
22-07-2009 Iisco Ujjain Pipe And Foundry Co. Ltd., (In Liquidation) And Ujjain Vikash Pradhikaran Versus Official Liquidator High Court of Judicature at Calcutta
25-02-2008 Desh Sewak Foundry Versus Presiding Officer, Labour Court, Gurdaspur & Another High Court of Punjab and Haryana
29-01-2008 M/s. Ganga Foundry Rep. by its Managing Partner K. Sama Naidu Versus M/s. Ganga Engineering Works Rep. by its Proprietor V.P. Gangaswamy & Others High Court of Judicature at Madras
24-12-2007 Wacoal Corporation and Wacoal America Inc VERSUS Orion Foundry (Canada) UIC Wipo Arbitration and Mediation Center
19-09-2007 Devico (India) Iron Foundry and Engineering Works v/s Iqbal Singh Copyright Board
19-09-2007 Devico (India) Iron Foundry & Engineering Works Versus Iqbal Singh COPYRIGHT BOARD at DELHI
12-09-2007 The Deputy Commissioner (CT), Madurai Division, Madurai Versus Tvl. Subbiah Foundry, rep. by Prop. S. Subbiah Melur Road, Uthangudi, Madurai & Another High Court of Judicature at Madras
16-04-2007 BLA Industries Private Ltd Versus Foundry Fuel Products Ltd High Court of Judicature at Bombay
03-04-2007 The Deputy Commissioner of Income Tax, Special Range II, Coimbatore Versus M/s. Engineering Industrial Foundry Co (Firm), Coimbatore. & Others High Court of Judicature at Madras
30-03-2007 M/s. Hindustan Foundry Products Versus General Secretary & Another High Court of Kerala
13-09-2006 Navin Ramji Shah Versus Simplex Engineering & Foundry Works (P.) Ltd. Company Law Board Principal Bench New Delhi
21-07-2006 The Assistant Commissioner of Income-tax Versus Saraswathi Iron Foundry High Court of Karnataka
23-12-2004 State Bank of India Versus Vidya Foundry & Engineering Debts Recovery Appealate Tribunal at Allahabad
23-12-2004 State Bank of India v/s Vidya Foundry and Engineering Works and Others Debt Recovery Appellate Tribunal At Allahabad
24-09-2004 Royal Foundry Versus Union of India and Anr High Court of Delhi
16-04-2004 Commissioner of Income Tax, Chandigarh Versus M/s. Pearls Mech. Engg & Foundry Works (P) Ltd. Supreme Court of India
12-02-2004 T.N. Alloy Foundry Co. Ltd. Versus T.N. Electricity Board and Others Supreme Court of India
02-09-2003 Jayantilal R.Chauhan Versus Jamnagar Foundry Works High Court of Gujarat At Ahmedabad
13-02-2003 Devendra Kumar Budhra Versus Bihar Foundry & Casting Ltd High Court of Jharkhand
10-01-2003 Krishi Engines Ltd Versus Krishi Foundry Employees Union High Court of Andhra Pradesh
25-07-2001 M/s Ispat Engineering and Foundry Works, Bokaro Versus M/s Steel Authority of India Ltd., Bokaro Supreme Court of India
10-07-2001 Tamil Nadu Electricity Board, Anna Salai, Chennai-600 002 represented by its Chairman and another Versus The Tamil Nadu Alloy Foundry Co. Limited, Hosur and others High Court of Judicature at Madras
11-04-2001 Commissioner of C. Ex. Versus Supra Foundry Services (P) Ltd. High Court of Karnataka
10-10-2000 Commissioner of Trade Tax Versus Shiv Shanker Murti Foundry High Court of Judicature at Allahabad
03-08-2000 Commissioner of Income Tax Versus Durga Engineering and Foundry Works Supreme Court of India
29-06-2000 Steel Authority of India Ltd., Bokaro Versus Ispat Engineering and Foundry Works, Bokaro High Court of Bihar
17-02-2000 Commissioner of Income Tax Versus Vispro Foundry Engineers Private Limited High Court of Judicature at Madras
29-10-1999 Pefco Foundry Versus Baban Ananda Dhotre & ors. High Court of Judicature at Bombay
21-07-1999 Commissioner of Income-Tax Versus Pearl Mech Engineering And Foundry Works (P) LTD High Court of Punjab and Haryana
16-03-1999 Modern Foundry and Machine Works Limited, Ahmednagar Versus State of Maharashtra and Others High Court of Judicature at Bombay
11-08-1998 Haryana Enginiring And Foundry Works Versus Union of India High Court of Delhi
09-02-1998 ELECTRO FLAME LTD., HYDERABAD VERSUS MITTAL IRON FOUNDRY PVT. , LTD., CALCUTTA High Court of Andhra Pradesh
19-11-1997 Balasubramania Foundry Versus Commissioner of Income Tax High Court of Judicature at Madras
15-09-1995 Iisco Ujjain Pipe And Foundry Co. Ltd. Versus Commissioner Of Sales Tax, M. P. High Court of Madhya Pradesh
14-08-1995 Ashok Foundry and Metal Works Versus Union of India High Court of Delhi
09-08-1995 Vasantham Foundry Versus Union of India Supreme Court of India
10-01-1995 Commissioner of Income Tax Versus Shri Iron Foundry Engineering Works Limited Supreme Court of India
12-08-1994 Ganga Engineering Works Versus Ganga Foundry High Court of Judicature at Madras
01-07-1994 Joint Regional Director, Employees State Insurance Corporation Versus Shri Ganesh Foundry Pvt. Ltd. High Court of Judicature at Bombay
29-06-1994 Madras Ennore Foundry Limited, by Managing Director, Ennore, Madras Versus Ayyanar Aluminium Steel Rolling Mills, represented by Guruswamy Nadar, Tiruchirappalli High Court of Judicature at Madras
07-01-1994 JOINT REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION VERSUS GANESH FOUNDRY PRIVATE LIMITED High Court of Judicature at Bombay
01-10-1993 National Iron Foundry Versus State Bank of India High Court of Delhi
28-05-1993 Satya Pal Takiar & Company, Kanpur Versus Mittal Iron Foundry & Engineering Works, Samalkha Registrar of Trade Marks Delhi
21-12-1992 V.G.K. Foundry Versus The Oriental Insurance Co.Ltd. Tamil Nadu State Consumer Disputes Redressal Commission Chennai
19-02-1992 Pefco Foundry Chemicals Limited Versus Collector of Central Excise, Pune Supreme Court of India
18-12-1991 Foundry of India Versus Oriental Fire and General Insurance Co. Ltd. High Court of Bihar
10-10-1991 Sabari Foundry Versus State of Tamil Nadu High Court of Judicature at Madras
21-06-1991 Vijay Foundry & Machinery Works Versus State of Gujarat High Court of Gujarat At Ahmedabad
18-04-1991 KEMPSONS FOUNDRY VERSUS PRESIDING OFFICER, INDUSTRIAL TRIBUNAL High Court of Karnataka
18-03-1991 Deepa Dewanji Versus National Institute of Foundry and Forge Technology High Court of Bihar
15-02-1991 Commissioner of Income-Tax Versus Iisco Ujjain Pipe and Foundry Co Ltd High Court of Judicature at Calcutta
21-12-1990 Vispro Foundry Engineers Limited Versus Commercial Tax Officer, Adyar Assessment Circle, Madras High Court of Judicature at Madras
03-09-1990 SAT PAL VERSUS ASSOCIATE VICE PRESIDENT HUMAN RESOURCES SWARAJ FOUNDRY DIVISION High Court of Punjab and Haryana
31-07-1990 Commissioner of Income-Tax Versus Raman Iron Foundry, Steel Rolling Mills High Court of Judicature at Allahabad
09-04-1990 Commissioner of Income-tax Versus S.B. Foundry High Court of Judicature at Allahabad
10-03-1989 United Bank of India Versus Bharat Foundry Private Ltd. High Court of Judicature at Calcutta



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