S. R. ELECTRICAL PRIVATE LIMITED

Activity: Business Services in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74999WB2011PTC169619 		ROC
RoC-Kolkata 		Incorporation Date
18-11-2011
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
169619 		Registration Date
18-11-2011 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 30,00,000
Paid Up Capital
Rs. 30,00,000



Contact Information
E-Mail Address
santanuranaca@gmail.com
Registered Address
JALAN INDUSTRIAL COMPLEX N.H - 6, GATE NO - 1 JANGALPUR BIPPRANNAAPARA HOWRAH WB 711411 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S. R. ELECTRICAL PRIVATE LIMITED

Last Checked Past / Closed Litigation On 19-11-2021 23:52
09-09-2021 M/s. DCW Limited, Rep. by Senior General Manager, (Electrical) Caustic Soad & PVC Division, Thoothukudi Versus State of Tamil Nadu, Rep. by the Secretary to Government, Energy Department, Secretariat, Chennai & Others High Court of Judicature at Madras
03-08-2021 K.S. Thirumalaivasan, Proprietor, M/s. Maruthi Electrical Engineers, Rep. by his son T. Gokula Krishnan Versus The Assistant Commissioner, Income Tax Business Circle -V (I/C) Chennai & Others High Court of Judicature at Madras
19-05-2021 Executive Engineer Electrical South Co. & Others Versus K. Sabitri Orissa State Consumer Disputes Redressal Commission Cuttack
18-05-2021 Executive Engineer, NESCO Utility Bhadrak South Electrical Division, Odisha & Another Versus Daitary Tripathy Orissa State Consumer Disputes Redressal Commission Cuttack
25-03-2021 The Sub Divisional Officer, Electrical Rayagada Gumuda, Rayagada & Others Versus Debendra Sahu Orissa State Consumer Disputes Redressal Commission Cuttack
05-03-2021 Geetanjali Jena & Others Versus Junior Engineer, Electrical, NESCO, Jajpur & Others High Court of Orissa
02-03-2021 The Chief Electrical Engineer, Electricity Department, Government of Goa, Through the office of the Executive Engineer, Div.-V, Electricity Department, Government of Goa & Others Versus M/s. Shetye Steels Limited, through its Director, Kundankumar Shetye & Others In the High Court of Bombay at Goa
15-02-2021 Hydro Electrical Systems, Represented by its Proprietor Asha Raghavan Versus Tamil Nadu Water Supply & Drainage Board (Twad) & Others Before the Madurai Bench of Madras High Court
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
03-02-2021 Kerala Government Electrical Contractors Association Versus State of Kerala High Court of Kerala
28-01-2021 Superintending of Engineer, CESU, Electrical Circle, Dhenkanal & Other Versus Binaya Kumar Nayak Orissa State Consumer Disputes Redressal Commission Cuttack
18-01-2021 The Assistant Engineer, Kunnamkulam Electrical Section, Kerala State Electricity Board, Kunnamkulam P.O, Thrissur & Another Versus P.K. Devakey Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
08-01-2021 Consortium of Autometers Alliance Ltd. & Canny Elevators Co. Ltd. Versus Chief Electrical Engineer/Planning, Delhi Metro Rail Corporation & Others High Court of Delhi
08-01-2021 Consortium of Autometers Alliance Ltd. & Canny Elevators Co. Ltd. Versus Chief Electrical Engineer/Planning, Delhi Metro Rail Corporation & Others High Court of Delhi
12-10-2020 Eristo Zuzarte Versus Chief Electrical Engineer, Electricity Department, Panjim Goa In the High Court of Bombay at Goa
14-09-2020 M/s Indian Electrical Services Versus The State of Bihar through the Principal Secretary, Building Construction Department, Government of Bihar, Patna & Others High Court of Judicature at Patna
25-06-2020 Nusrat Jahan Versus Managing Director, Kalaburagi Electrical Supply Co. Ltd., Kalaburagi High Court of Karnataka Circuit Bench OF Kalaburagi
17-06-2020 Bresco Electrical Services Ltd. (In Liquidation) Versus Michael J Lonsdale (Electrical) Ltd. United Kingdom Supreme Court
19-03-2020 Oriental Bank of Commerce Versus Naveen Electrical & Others Debts Recovery Appellate Tribunal at Allahabad
06-02-2020 HDFC Bank Ltd. V/S JNK Electrical Industries Private Limited and Others. Debts Recovery Tribunal Delhi
10-01-2020 M/s. J.P. Electrical Enterprises Chandrapur Prop. Priyavanda & Others Versus The Maharashtra State Electricity Distribution Co. Ltd. & Another In the High Court of Bombay at Nagpur
09-01-2020 Rajesh Kumar Mishra & Others Versus General Manager, Central Electrical & Mechanical Workshop, SECL, Korba (CG) & Others High Court of Chhattisgarh
13-12-2019 K.A. Mohammadkunhi Versus Assistant Engineer, K.S.E.B. Electrical Section, Nellikunnu, Kasaragod & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
22-11-2019 Executive Engineer, P.W.D. (Electrical), Hooghly Versus Subrata Chattopadhyay & Others National Consumer Disputes Redressal Commission NCDRC
12-09-2019 General Manager, Electrical Rengali Hydro Electric Project, Orissa & Others Versus Sri Giridhari Sahu & Others Supreme Court of India
06-09-2019 Assistant Secretary, Electrical department, Thrissur Corporation, Thrissur & Another Versus Jose C.D, Honey Dew, Ayyanthole, Thrissur Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-09-2019 Electrical Contractors Association of Maharashtra, Through its Chairman: Nilesh Subhash Tivramkar Versus City & Industrial Development Corporation of Maharashtra Ltd. & Others High Court of Judicature at Bombay
12-07-2019 Uttar Haryana Bijli Vitran Nigam Limited, Panchkula & Another Versus Contimeters Electrical Private Limited, Delhi & Another High Court of Punjab and Haryana
11-07-2019 The Assistant Engineer, Electrical Section, Big Bazar, Kunnamkulam, Thrissur & Another Versus Century Offset Printers Kerala (P) Ltd, Rep.by M.D. Balan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
23-05-2019 Nuruz Zaman Versus The Assam State Electrical Board & Others High Court of Gauhati
20-03-2019 Tamil Nadu Electricity Board, Rep. by the Superintending Engineer/Electrical Versus United India Insurance Co. Ltd. & Others High Court of Judicature at Madras
20-02-2019 K. Veeramani Versus The Government of Tamil Nadu, Rep. by the Chief Electrical Inspector, Chennai & Another High Court of Judicature at Madras
29-11-2018 T. Lekshmi Versus The Sub Engineer, Electrical Section, The Kerala State Electricity Board Ltd., Kollam & Another High Court of Kerala
20-11-2018 S. Sivasakthi Versus Tamil Nadu Generation & Distribution company (TANGEDCO), Rep by its Assistant Electrical Engineer, Coimbatore Electricity Distribution Circle (South), Pollachi & Another High Court of Judicature at Madras
04-10-2018 K.T. Thomas Versus The Assistant Engineer Electrical Section, Kottayam Central & Others High Court of Kerala
07-09-2018 M/s. Victory Electrical Limited, Rep by its Manager-Operation, B.V.R. Bhaskar, Chennai Versus The Commissioner, Corporation of Chennai & Others High Court of Judicature at Madras
30-07-2018 Ray Stone & Co Versus Executive Engineer, Khurda Electrical Division High Court of Orissa
20-07-2018 Abhimanyu Das Versus Assistant General Manager (Electrical) High Court of Orissa
19-07-2018 Philips Employees' Union Versus Peico Electronic & Electrical Co. Ltd. High Court of Judicature at Bombay
03-07-2018 Bajaj Electricals Limited Versus Bajaj Electrical Kamgar Sanghatana, Pune High Court of Judicature at Bombay
19-06-2018 The Licensed Electrical Contractors Association of Karnataka Versus B.P. Devaraj since dead by LRs High Court of Karnataka
11-05-2018 Union of India, Rep. by General Manager, Southern Railway & Another Versus P. Serma Kani, ACCA, Office of SSE/Electrical/Kochuveli, Southern Railway, Trivandrum & Others Central Administrative Tribunal Ernakulam Bench
02-04-2018 M/s. Shyna Electrical Engineers & Contractors Versus M/s. C.K. Poulose & Brothers Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
28-02-2018 S. Velusamy Versus The Assistant Electrical Engineer (O&M) Tamil Nadu Generation & Electricity Distribution Corporation Ltd., Tamil Nadu Electricity Board, Tiruppur Electricity Distribution Circle Tiruppur District & Another High Court of Judicature at Madras
21-02-2018 Kirloskar Electrical Co. Pvt. Ltd, Represented by its Associate Vice President-Legal & Company Secretary, Chinmoy Patnaik Versus State of Karnataka, Urban Development Department, Rep. by its Secretary & Another High Court of Karnataka Circuit Bench At Dharwad
16-02-2018 M/s. Kerala Electrical & Allied Engineering Co. Ltd. Versus The Assistant Provident Fund Commissioner & Others High Court of Kerala
09-02-2018 Omen Electrical and Gas Appliances P. Ltd. and Others V/S CCE, Delhi-I Customs Excise Service Tax Appellate Tribunal New Delhi
24-01-2018 Bali Ram Azad Versus Executive Engineer, Electrical Division, HPSEB & Another National Consumer Disputes Redressal Commission NCDRC
16-01-2018 The Kerala State Electricity Board, Represented by Its Secretary, Thiruvananthapuram & Others Versus N. Sherly, Assistant Engineer (Electrical), Kerala State Electricity Board, Thiruvananthapuram High Court of Kerala
15-01-2018 P. Sunil, Ex. Draftsman Electrical, (PN.82425 NI), Mumbai, residing at Nirmaliam, Thiruvananthapuram Versus Union of India, represented by the Secretary, Ministry of Defense, Government of India, New Delhi & Another Central Administrative Tribunal Ernakulam Bench
05-01-2018 M/s. Proton Steels Limited Versus Superintending Engineer, Electrical, Orissa State Electricity Board & Others National Consumer Disputes Redressal Commission NCDRC
05-01-2018 M/s. Proton Steels Limited Versus Superintending Engineer, Electrical, Orissa State Electricity Board & Others National Consumer Disputes Redressal Commission NCDRC
14-12-2017 Gajanan Mahadeo Chimankar, Prop. M/s. Gajanan Electrical & Others Versus United India Insurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
17-11-2017 N.V. Sunil, Assistant Engineer (Electrical), Kerala State Electricity Board Ltd., Electrical Section, Palarivattom Versus Kerala State Electricity Board Ltd. Represented by its Secretary, Vydyuthi Bhavanam & Others High Court of Kerala
10-11-2017 In the Matter of: M/s. Shri Maruti Electrical Enterprises Limited Versus M/s. Sas Realtors Private Limited National Company Law Tribunal Chennai
02-11-2017 The Assistant Executive Engineer, Electrical Sub Division, Keala State Electricity Board Ltd. & Another Versus S. Naisy & Others High Court of Kerala
26-10-2017 Genius Electrical & Electronics V/S Pvt. Ltd. and Others. Customs Excise Service Tax Appellate Tribunal New Delhi
13-10-2017 E. Vipin Versus The Manager, AMPERE-SAVE-?n? Style with Electrical Bines Coimbathore & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
11-10-2017 H. Varalakshmi Versus The Assistant Executive Engineer (Electrical) & Others High Court of Karnataka
28-09-2017 M/s Electrical material Center Co. Ltd. Versus DDIT (International Taxation) Income Tax Appellate Tribunal Bangalore
28-09-2017 M/s Electrical material Center Co. Ltd. Versus DDIT (International Taxation) Income Tax Appellate Tribunal Bangalore
14-09-2017 K. Lakshminarayana Versus K.Upender Rao Dy. General Manager (Electrical) Surface Team & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
02-08-2017 S3 Electrical & Electronics Pvt. Ltd. Versus Brian Lau National Company Law Appellate Tribunal
05-07-2017 The Director General CPWD & Others Versus K.S. Rao, Rtd. Executive Engineer [Electrical] In the High Court of Judicature at Hyderabad
30-06-2017 M/s. EMC Limited (Formerly known as Electrical Manufacturing Company Limited), Kolkata, rep. by its Managing Director Versus M/s. ICOMM Tele Limited, Rep. by its Deputy Manager & Another In the High Court of Judicature at Hyderabad
30-06-2017 M/s. EMC Limited (Formerly known as Electrical Manufacturing Company Limited), Kolkata, Rep. by its Managing Director Versus M/s. ICOMM Tele Limited, Hyderabad, Rep. by its Deputy Manager & Another High Court of Andhra Pradesh
28-06-2017 Mysore Electrical Industries Ltd V/S Commissioner of Central Excise, Service Tax and Customs Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
20-04-2017 Asim Kumar Guha Versus Project Electrical Industries (India) (P.) Ltd. National Company Law Tribunal, Kolkata
17-04-2017 Sadguru Kripa Electrical Thr Versus Madhya Pradesh Madhya Kshetra Vidyut Vitaran Co. Ltd. Thr High Court of Madhya Pradesh Bench at Gwailor
12-04-2017 Commissioner of Central Excise, Jaipur-I V/S Skipper Electrical (I) Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-04-2017 Shri Ganesh Electrical & Engineering Works V/S Commissioner of Central Excise, Kolhapur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
23-03-2017 M.P. Jacob Versus The Kerala State Electrcity Board, R/by Assistant Executive Engineer, Electrical Major Section, Kuruppampady & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
17-03-2017 S. Deivendran & Another Versus The State of Tamil Nadu, through its Chief Electrical Inspecrtor, Chennai & Others Before the Madurai Bench of Madras High Court
13-02-2017 The Executive Engineer (Electrical), O & M Circle, Chamundeshwari Electricity Supply Corporation Versus K.C. Gayathri & Others High Court of Karnataka
06-02-2017 United Electrical Industries Ltd. Versus Micro & Small Enterprises & Others High Court of Delhi
02-02-2017 K. Kathirvel Versus The Assistant Electrical Engineer, Distribution, TANGEDCO, Madurai & Others Before the Madurai Bench of Madras High Court
27-01-2017 Union of India Bharat Sanchar Nigam Ltd. Govt of India Enterprise Rep by its Chief Engineer (Electrical) Versus P. Shyamala & Another High Court of Judicature at Madras
18-01-2017 Lakshmi Electrical Drives Limited, Rep. by its Senior Officer - Marketing, K. Jayakumar Versus The Orange Apparels, Rep. by its Partner Authorised Signatory Dinesh Kumar & Another High Court of Judicature at Madras
12-01-2017 R. Kaliappan Versus The Assistant Electrical Engineer, Operation & Maintenance, TANGEDCO, Oddanchathram Taluk & Another Before the Madurai Bench of Madras High Court
15-12-2016 Sravanthi Infratech Private Limited Versus Tricolite Electrical Industries Limited High Court of Delhi
14-12-2016 Marykutty Varghese Versus The Assistant Engineer, Electrical Section, KSEB, Meenangady, Wayanad District & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
21-11-2016 Sri Venkateshwara Electrical Engineering Works, Tamaka Industrial & Others Versus State of Karnataka & Others High Court of Karnataka
19-10-2016 G. Dhayalan Versus The Senior Divisional Electrical Engineer, Union of India & Others High Court of Judicature at Madras
19-10-2016 Nagaon Electrical Circle Franchisee Association & Another Versus State of Assam & Others High Court of Gauhati
18-08-2016 Tvl Southa Electrical and Motors rep. By its Proprietor Versus The Commissioner of Commercial Taxes, & Another Before the Madurai Bench of Madras High Court
10-08-2016 Goramani Gouda & Others Versus C.E.O., SOUTHCO Electrical Division, Berhampur & Others High Court of Orissa
10-08-2016 Bibekanada Dash & Another Versus C.E.O., NESCO (Electrical), Balesore & Others High Court of Orissa
01-08-2016 Jairam Mishra & Another Versus Chief Executive Officer (Electrical) C.E.S.U. & Another High Court of Orissa
25-07-2016 The Assistant Engineer, Electrical Section, Kalpetta, Kerala State Electricity Board, Kalpetta Village, Wayanad District & Another Versus T.V. Ismayil Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
07-07-2016 The Assistant Engineer, Electrical Section, Ayyanthole, Thrissur & Another Versus Premsy Rajesh Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
01-07-2016 Susanti Sahu Versus Chief Executive Officer (Electrical) C.E.S.U. & Others High Court of Orissa
30-06-2016 Asst. Engineer, Electrical Section Koratty & Another Versus T.V. Pappachan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
15-06-2016 Dr. Surinder Kumar Versus Bajaj Electrical Ltd., through its Managing Director.& Others Punjab State Consumer Disputes Redressal Commission Chandigarh
30-05-2016 M/s Sturdy Industries Ltd. Versus M/s Isotech Electrical and Civil Projects (P) Ltd. & Another High Court of Himachal Pradesh
25-05-2016 Bharat Heavy Electrical Limited Versus Union of India High Court of Himachal Pradesh
13-05-2016 Aniruddha Lenka Versus Superintending Engineer, Electrical Circle Balasore National Consumer Disputes Redressal Commission NCDRC
06-05-2016 Kanchan Bagarti & Others Versus The Managing Director SOUTHCO (Electrical), Berhampur & Others High Court of Orissa
28-04-2016 P.V. Nidishkumar Versus Assistant Engineer, Electrical Section, Koonamoochi & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
22-04-2016 S. Bahuleyan Versus The Assistant Executive Engineer, Electrical Division, Puthur & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram



Directors
DIN Name Since
03565080 ABHIJIT RAY 18-11-2011
03565075 RABIN ROY KUMAR 18-11-2011
03565072 PROTIMA ROY 18-11-2011

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