S R C AVIATION PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1995PTC071383 		ROC
RoC-Delhi 		Incorporation Date
02-08-1995
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
071383 		Registration Date
02-08-1995 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 100,00,000



Contact Information
E-Mail Address
accounts@srcaviation.com
Registered Address
ROOM NO. - 507 , G+5 BUILDING TERMINAL 1C , IGI AIRPORT , PALAM NEW DELHI DL 110037 IN



TradeMarks

Total 1 marks found.
SRC AVIATION (P) LTD. (DEVICE), Class 39, Abandoned




Some PAST Judgements / Case Laws similar to S R C AVIATION PRIVATE LIMITED

Last Checked Past / Closed Litigation On 16-11-2021 18:15
31-08-2021 Universal Aviation Services Private Ltd, Rep by its Managing Director, Chennai Versus The Presiding Officer, Employees' Provident Fund Appellate Tribunal, New Delhi & Another High Court of Judicature at Madras
14-07-2021 Wing Commander Rajesh Kumar Nagar Versus State of U.P. Thru Prin. Secy. Civil Aviation, Lko. High Court Of Judicature At Allahabad Lucknow Bench
16-06-2021 M/s. Star Aviation Pvt. Ltd., Rep. By its Director, T.V. Dorairaj, Mylapore Versus The Deputy Commissioner of Income-Tax Company Circle – VI (4), Nungambakkam High Court of Judicature at Madras
16-06-2021 Bhadra International (India) Pvt. Ltd., Rep. by its General Manager – HR A-9, Chennai Versus Union of India, Rep. by Secretary to Government, Ministry of Civil Aviation, New Delhi & Others High Court of Judicature at Madras
27-04-2021 Indian Commercial Pilots Association Versus Directorate General Of Civil Aviation High Court of Delhi
05-03-2021 Interglobe Aviation Limited Versus Somasundaran Vazhiyodan National Consumer Disputes Redressal Commission NCDRC
05-03-2021 Interglobe Aviation Limited Versus Somasundaran Vazhiyodan National Consumer Disputes Redressal Commission NCDRC
25-02-2021 Helilogging Limited (In Receivership & Liquidation) & Another Versus Civil Aviation Authority of New Zealand Court of Appeal of New Zealand
25-01-2021 Pr. Commissioner of Income Tax-III, Bangalore & Another Versus M/s. Menzies Aviation Bobba (B'lore) Pvt. Ltd., Bangalore High Court of Karnataka
09-12-2020 Inter Globe Aviation Ltd., through its authorized representative Rahul Kumar Versus Irphan Ahamed & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
08-12-2020 Kalawati Versus Union of India, Represented by its Secretary to Ministry of Civil Aviation, New Delhi & Others Before the Madurai Bench of Madras High Court
27-11-2020 Managing Director of Interglobe Aviation Limited Indigo, Punjab Versus Karamjit Singh & Others National Consumer Disputes Redressal Commission NCDRC
17-11-2020 Shailender Chopra Versus National Aviation Company of India Ltd. & Another High Court of Delhi
16-10-2020 A. Prasad & Another Versus Union of India, Represented by its Secretary to Government, Ministry of Civil Aviation, New Delhi & Others High Court of Kerala
12-08-2020 Abdul Saleem Pattakal & Another Versus The Director General Bureau of Civil Aviation Security, A-Wing, New Delhi & Others High Court of Kerala
05-08-2020 M/s. Exl Careers & Another Versus Frankfinn Aviation Services Private Limited Supreme Court of India
03-07-2020 Kalpataru Ltd. & Others Versus Union of India, Through the Secretary Ministry of Civil Aviation & Others High Court of Judicature at Bombay
17-06-2020 S. Selvam Versus The Senior Manager – HRD Air India Limited, (Now known as National Aviation Company of India Limited), Chennai & Others High Court of Judicature at Madras
10-03-2020 Capt. Lakshmi Krishna Kumar, Rep. by her Power of Attorney Capt. M.S. Krishna Kumar Versus Union of India, Rep. by its Secretary, Ministry of Civil Aviation, New Delhi & Others High Court of Judicature at Madras
02-03-2020 Aviation Travels Pvt. Ltd. Versus Bhavesha Suresh Goradia & Others Supreme Court of India
17-01-2020 M/s. Pawan Hans Limited & Others Versus Aviation Karmachari Sanghatana & Others Supreme Court of India
18-12-2019 G. Mahesh & Another Versus Union of India, Represented by Its Secretary To Government, Ministry of Civil Aviation, New Delhi & Others High Court of Kerala
29-11-2019 Interglobe Aviation Limited Versus Union of India Ministry Of Environment, Forest And Climate Change Secretary & Others Supreme Court of India
20-11-2019 Interglobe Aviation Limited, Through Its Authorised Representative, New Delhi & Another Versus Anil Saklani & Others National Consumer Disputes Redressal Commission NCDRC
25-10-2019 K. Shanmugam Versus V. Krishnamurthy, Proprietor, Aviation Express, Chennai & Another High Court of Judicature at Madras
14-10-2019 The Senior Manager-HRD, Air India Ltd., (Now Known as National Aviation Company of India Limited), Chennai Versus The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chennai & Another High Court of Judicature at Madras
05-08-2019 Tata Sia Airlines Limited Versus M/s Pilot18 Aviation Book Store & Another High Court of Delhi
16-07-2019 Interglobe Aviation Limited Versus Union of India Ministry of Environment, Forest & Climate Change Secretary & Others Supreme Court of India
02-07-2019 Interglobe Aviation Limited Versus Union of India, Thr. Secretary, Ministry of Environment, Forest & Climate Change Secretary & Others Supreme Court of India
27-06-2019 Management of National Aviation Company of India Limited, Chennai Versus The Central Government Industrial Tribunal-cum-Labour Court, Rep. by its Presiding Officer, Chennai & Another High Court of Judicature at Madras
24-06-2019 M/s. Aviation Express, Rep. by its Proprietor, V. Krishnamurthy Versus The Chairman, Airports Authority of India, New Delhi & Another High Court of Judicature at Madras
02-05-2019 Bank One Limited Versus Directorate General of Civil Aviation & Others High Court of Delhi
28-03-2019 Anthony Laurence Gallon Versus Civil Aviation Authority Court of Appeal of New Zealand
28-02-2019 Interglobe Aviation Ltd. & Others Versus Pratyush Chowdhudy National Consumer Disputes Redressal Commission NCDRC
26-02-2019 M/s. Omega Enterprises, Rep. by its Sole Proprietor Ramiah, Mumbai Versus Ministry of Civil Aviation, Rep. by its Secretary, New Delhi & Others High Court of Judicature at Madras
18-01-2019 Pankaj Buragohain & Another Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communication & IT Department of Aviation, New Delhi & Another Central Administrative Tribunal Guwahati Bench Guwahati
01-11-2018 Sanjay Jain Versus National Aviation Co. of India Ltd. Supreme Court of India
17-10-2018 Indo Russian Aviation Ltd Versus Assistant Commissioner of Income Tax, Income Tax Appellate Tribunal Pune
12-09-2018 Aviation Karmachari Sanghatana Versus M/s. Pawan Hans Ltd. (Formally M/s Pawan Hans Helicopters Ltd.) & Others High Court of Judicature at Bombay
27-06-2018 Immanuel Aviation & Cargo Services Pvt. Ltd. Rep. by Its Director Rosy Panackal Versus State of Kerala, Rep. by Its Secretary to Government, Transport (C) Department, Thiruvananthapuram & Another High Court of Kerala
26-06-2018 Sri Sai Sampath Aviation Hadling Service V/S CCE & ST, Visakhapatnam-II Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
19-04-2018 Bhavesha Suresh Goradia & Another Versus Aviation Travels Pvt Ltd & Others High Court of Judicature at Bombay
21-02-2018 Global Aviation Services Private Limited & Others Versus Airport Authority of India & Others High Court of Judicature at Bombay
19-01-2018 M/s. Inter Globe Aviation Ltd. Through Anoop Kahtry, Associate General Counsel Versus G. Ramakrishna Reddy & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
08-01-2018 Interglobe Aviation Ltd. and Others V/S Babul Roy and Others. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI
08-01-2018 Interglobe Aviation Ltd. & Another Versus Dr. Babul Roy & Another National Consumer Disputes Redressal Commission NCDRC
05-01-2018 M/s. Inter Globe Aviation Ltd. Through Navneet Anand, Legal Associate & Another Versus Vidya Rawat & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
05-12-2017 Ligare Aviation Limited V/S Commissioner of Customs, Amritsar Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
28-11-2017 Forum I Aviation Versus C.S.T. Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
01-11-2017 National Aviation Co. of India Ltd V/S Commissioner of GST & Central Excise, Chennai South Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
13-10-2017 Debi Prasad Satapathy Versus Union of India, through : Ministry of Civil Aviation & Others High Court of Judicature at Bombay
23-08-2017 Inter Globe Aviation Limited V/S CC, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
17-08-2017 Indian Commercial Pilots Association Versus Director General of Civil Aviation & Others High Court of Delhi
12-06-2017 Manjit Singh, Managing Director Touchwood Aviation Acadamy & Another Versus Vishal Shadangi National Consumer Disputes Redressal Commission NCDRC
09-06-2017 IATA Agents Association of India (IAAI) rep. by its President, Biji Eapen Versus The Director General of Civil Aviation Technical Centre New Delhi & Others High Court of Kerala
02-06-2017 Captain Bindu Kelunni Versus M/s. Blue dart Aviation Ltd. High Court of Judicature at Madras
30-05-2017 Government of Sindh & Another Versus The Civil Aviation Authority of Pakistan through its Airport Manager, Jinnah International Airport, Karachi Supreme Court of Pakistan
25-05-2017 Commissioner of Service Tax V/S Sar Aviation Services P. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
25-04-2017 Interglobe Aviation Limited Versus Manish Nagpal National Consumer Disputes Redressal Commission NCDRC
20-03-2017 Frankfinn Aviation Services Pvt. Ltd V/S C.S.T. Customs Excise Service Tax Appellate Tribunal New Delhi
15-03-2017 Yashwant Shenoy Versus The Union of India through the Secretary, Ministry of Civil Aviation & Others High Court of Judicature at Bombay
28-02-2017 New Zealand Air Line Pilotsʼ Association Industrial Union of Workers Incorporated Versus Director of Civil Aviation & Another Court of Appeal of New Zealand
29-11-2016 M/s. Livewel Aviation Services Pvt. Ltd. Versus Bhartiya Kamgar Sena & Another High Court of Judicature at Bombay
24-11-2016 Indian Airlines Ltd. (Now National Aviation Company of India Ltd. (Nacil)), Airlines Versus S.K. Baral National Consumer Disputes Redressal Commission NCDRC
04-11-2016 India Aviation Training Institute Private Limited & Others Versus Nil High Court of Karnataka
03-08-2016 Sushil Kumar, Ex Deputy Director Versus Union of India, Ministry of Civil Aviation through the Director General of Civil Aviation, Safdurjung Airport, New Delhi & Another Central Administrative Tribunal Chandigarh Bench
10-02-2016 In Re: Air India Limited Versus InterGlobe Aviation Limited Competition Commission of India
07-01-2016 In Re: Turbo Aviation Pvt. Ltd. Versus Bangalore International Airport Ltd. & Others Competition Commission of India
07-10-2015 Urmila mishra Versus M/s Inter Global Aviation Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
06-10-2015 Naresh Kumar Thakur Versus Principal/executive Director Civil Aviation Training College, Allahabad Supreme Court of India
14-08-2015 Jagrut Nagrik & Another Versus The Secretary, Ministry of Civil Aviation & Others National Consumer Disputes Redressal Commission NCDRC
14-08-2015 Jagrut Nagrik & Another Versus The Secretary, Ministry of Civil Aviation & Others National Consumer Disputes Redressal Commission NCDRC
20-07-2015 M/s. Varman Aviation Pvt. Ltd. & Another Versus Hindustan Aeronautics Limited High Court of Karnataka
25-06-2015 In Re: Udit Gupta Versus Interglobe Aviation Limited & Another Competition Commission of India
08-06-2015 M/s. Commercial & Business Aviation Services Versus M/s. Swajas Air Charter Ltd. High Court of Karnataka
31-03-2015 Y.V. Sharma & Another Versus Union of India Through its Secretary Ministry of Civil Aviation, Govt. of India & Others High Court of Jammu and Kashmir
12-03-2015 Taneja Aerospace and Aviation Ltd. Versus The District Collector, Krishnagiri District & Another High Court of Judicature at Madras
20-02-2015 Brian Damien Hunter Versus Civil Aviation Authority Court of Appeal of New Zealand
12-12-2014 Dinesh Kumar Versus Union of India, through Secretary, Ministry of Civil Aviation, Opp. Safdarjung Airport, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
07-11-2014 Devesh Bbyan Versus Chairman And Managing Director, National Aviation Company of India Ltd. High Court of Delhi
29-10-2014 Razdan Rafiq Versus The Director Of The Civil Aviation Authority Of New Zealand Court of Appeal of New Zealand
10-10-2014 M. Jeyraj Victor & Others Versus M/s. Interglobe Aviation Ltd. (INDIGO) National Consumer Disputes Redressal Commission NCDRC
01-09-2014 M/s. Air India Limited (formerly National Aviation Company of India Limited) rep. by its Chairman & Managing Director & Another Versus Y.V. Raju High Court of Andhra Pradesh
16-06-2014 Acernus Aero Limited Versus Vincent Aviation Limited Court of Appeal of New Zealand
27-05-2014 The Managing Director/Chairman Indian Airlines / Air India National Aviation of India Ltd. (Presently known as Air India Ltd.) Versus Maria Easter Dabreu Noronha & Another National Consumer Disputes Redressal Commission NCDRC
20-05-2014 Anita Kaur Versus Universal Weather & Aviation India Private Limited & Another High Court of Delhi
08-05-2014 Air New Zealand Limited Versus Aviation And Marine Engineers Association Incorporated and Another Court of Appeal of New Zealand
29-04-2014 Avalon Aviation Academy Pvt. Ltd., Aptech Limited & Others Versus Gurvinder Singh & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
07-04-2014 M/s. Indus Airways Pvt. Ltd. & Others Versus M/s. Magnum Aviation Pvt. Ltd. & Another Supreme Court of India
07-04-2014 Capt. Vivek A.Shanbhag Versus Union of India, Rep. By its Secretary, Ministry of Civil Aviation, & Others High Court of Judicature at Madras
27-03-2014 Frankfinn Aviation Services Pvt. Ltd. Versus Assistant Commissioner, Designated Authority, Vces, Service Tax High Court of Delhi
12-03-2014 Taniang Kipa, Resident of Karsingsa Village, Arunachal Pradesh Versus The Union of India, Represented by the Secretary to the Ministry of Civil Aviation, New Delhi & Others High Court of Gauhati
28-02-2014 NAS Aviation Services India Pvt. Ltd. Versus Kingfisher Airlines Limited High Court of Judicature at Bombay
20-02-2014 The Senior Manager (Commercial), Air India (National Aviation Company) & Another Versus Dr. Jayagopal Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
20-02-2014 Delhi International Airport Pvt. Ltd. Versus The General Secretary, Cambata Aviation Karamchari Union (Caku) & Another High Court of Delhi
10-01-2014 Sangeetha Sharma Versus The Director General of Civil Aviation & Others High Court of Judicature at Madras
06-01-2014 M/s. National Aviation Co. of India Versus Commr. of Service Tax-Kolkata Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata
20-12-2013 National Aviation Co. of India Ltd. Versus Mumbai Mazdoor Sangh & Another High Court of Judicature at Bombay
01-10-2013 Air Deccan (Deccan Aviation Ltd.) Rep. by its General Manager (Legal) Versus B.V. Dinesh & Another National Consumer Disputes Redressal Commission NCDRC
12-09-2013 Solenta Aviation (PTY) Ltd. Versus Aviation @ Work (PTY) Limited Supreme Court of Appeal of South Africa



Directors
DIN Name Since
00056516 ANOOP CHADHA 02-08-1995
00045810 ARVIND CHADHA 02-08-1995

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