Some PAST Judgements / Case Laws similar to S R B FINANCE LIMITED
Last Checked Past / Closed Litigation On 27-01-2021 16:37
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| 05-01-2021 |
V. Ananthan Versus Union of India, Represented by Its Secretary To Government, Ministry of Finance, New Delhi & Others |
High Court of Kerala |
| 05-01-2021 |
Srei Equipment Finance Ltd. Versus Ramjan Ali & Others |
Supreme Court of India |
| 17-12-2020 |
C.M. Raveendran Versus Union of India, Represented by the Secretary, Government of India, Ministry of Finance, Department of Revenue, New Delhi & Another |
High Court of Kerala |
| 17-12-2020 |
State Bank of India Versus The State of Maharashtra, through Finance Department, Mantralay, Mumbai & Others |
High Court of Judicature at Bombay |
| 11-12-2020 |
Dr. Vidyaa Hari Iyer Versus M/s. Sundaram Finance Limited, Incorporated under the Indian Companies Act, 1913, Chennai & Another |
High Court of Judicature at Madras |
| 08-12-2020 |
Raju Laxman Pachhapure & Others Versus Union of India through the Joint Secretary, Department of Revenue, Ministry of Finance & Another |
High Court of Judicature at Bombay |
| 07-12-2020 |
Raju Baruah Versus The Union of India, Through the Secretary, Department of Revenue, Ministry of Finance, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 07-12-2020 |
LT .COL . H.S. BEDI Retd. & Another Versus STCI Finance Limited |
High Court of Delhi |
| 03-12-2020 |
V.A. Viju Versus Manappuram General Finance & Leasing Limited Represented by K. Dinesh & Another |
High Court of Kerala |
| 01-12-2020 |
Incorporated Chit Funds Association Rep. by its Secretary A. Chitrarasu Versus State of Tamil Nadu Rep. by its Secretary, Department of Finance & Others |
High Court of Judicature at Madras |
| 24-11-2020 |
M/s. Hindustan Coca - Cola Beverages Pvt.Ltd., Represented by its Authorised Signator J.V.R. Joga Rao Versus State of Kerala, Represented by Secretary, Department of Finance, Thiruvananthapuram |
High Court of Kerala |
| 19-11-2020 |
Sun Pharma Laboratories Limited, Sikkim Versus Union of India Through the Secretary, Department of Revenue, Ministry of Finance, New Delhhi & Others |
High Court of Sikkim |
| 06-11-2020 |
Branch Manager, Shriram Transport Finance Co. Ltd., Karimattam Plaza, Kottayam Versus T.C. Chandy |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 05-11-2020 |
Heritage Lifestyles & Developers and Private Limited, through its Authorized Representative Gayatri Gor Versus The Union of India through the Revenue Secretary Ministry of Finance Department of Revenue North Block New Delhi & Others |
High Court of Judicature at Bombay |
| 29-10-2020 |
M/s. R.S. Graphics, Chennai Represented by its Managing Partner, V.B. Sridharan Versus The Revisionary Authority & Joint Secretary to the Govt. of India, Ministry of Finance |
High Court of Judicature at Madras |
| 28-10-2020 |
G. Sundarrajan Versus Union of India represented by The Secretary, Ministry of Finance, Department of Revenue, New Delhi & Another |
High Court of Judicature at Madras |
| 27-10-2020 |
M/s. L&T Housing Finance Limited Versus M/s. Trishul Developers & Another |
Supreme Court of India |
| 16-10-2020 |
G. Venkatasala Kumar Versus The Union of India, Represented by its Secretary to Government, Ministry of Finance, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
| 12-10-2020 |
Mahasemam Trust, A Public Trust, Rep. by its Trustee, Dr. Prabu Vairavan Prakasam Versus Union of India, Rep. by Secretary to Government, Finance Department, New Delhi & Others |
High Court of Judicature at Madras |
| 08-10-2020 |
M/s. Tractors and Farm Equipment Limited, Rep. by its General Manager (Indirect Taxes) T. Amarnath Versus The Revisionary Authority & Joint Secretary to the Government of India, Ministry of Finance Department of Revenue |
High Court of Judicature at Madras |
| 06-10-2020 |
C.J. Manoj & Others Versus Shriram Transport Finance Company Limited, Thrissur, Represented by Its P/A Holder, Vineeth Ramaraghavan |
High Court of Kerala |
| 01-10-2020 |
P. Kandasamy & Others Versus Manikandan Finance Represented by Its Managing Partner A. Chellapathi & Others |
High Court of Judicature at Madras |
| 30-09-2020 |
Integrated Finance Company Limited, Rep. by its Authorised Signatory, having its registered office at “Vairams”, Chennai Versus Savorit Limited, Chennai & Another |
High Court of Judicature at Madras |
| 28-09-2020 |
Thirunavukkarasu Ragunathan, Tamil Nadu & Another Versus Union of India, Represented by Its Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others |
High Court of Kerala |
| 22-09-2020 |
P.S. Dilip Kumar Versus Union of India, Represented by its Secretary, Ministry of Finance, New Delhi & Others |
High Court of Kerala |
| 21-09-2020 |
Tvl. Transtonnelstroy Afcons Joint Venture, Represented by its Authorised Signatory, Chennai Versus Union of India, Represented by its Secretary, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
| 18-09-2020 |
Sundaram Home Finance Limited Versus Rahul Jayvantrao Kaulavkar & Others |
High Court of Judicature at Bombay |
| 08-09-2020 |
SREI Equipment Finance Limited Versus Rajeev Anand & Others |
Supreme Court of India |
| 31-08-2020 |
Jayantkumar Kalubhai Sagar Versus Shriram Housing Finance Ltd. & Another |
High Court of Gujarat At Ahmedabad |
| 28-08-2020 |
M/s Urban Systems Versus The Union of India Rep. By The Secretary To The Govt of India, Min of Finance, Deptt of Revenue Central Board of Indirect Taxes And Customs, North Block, New Delhi & Others |
High Court of Gauhati |
| 07-08-2020 |
Equitas Small Finance Banking Limited., Rep. by its Vice President Versus The Regional Provident fund Commissioner, Chennai |
High Court of Judicature at Madras |
| 06-08-2020 |
George Alexander Muthoot, Managing Director, Muthoot Finance Ltd., Muthoot Chambers, Ernakulam Versus M/s Marikar Engineers Pvt. Ltd., Ernakulam & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 05-08-2020 |
M/s. Ambadi Enterprises Limited, (Formerly M/s. Ambadi Trading Company Limited) Rep. by its Deputy Manager-Exports, J. Baskaran Versus The Department of Revenue, Ministry of Finance, Rep., by its Joint Secretary & Another |
High Court of Judicature at Madras |
| 05-08-2020 |
Secretary to Govt. Department of Finance Versus M/s. K.S. Arcanut Stores |
High Court of Karnataka Circuit Bench OF Kalaburagi |
| 28-07-2020 |
N. Madhavan Versus Union of India Rep. by its Secretary, Department of Financial Services, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
| 24-07-2020 |
Kapil Dev Chaturvedi Versus State Of U.P. Thru. Prin. Secy. Finance & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
| 23-07-2020 |
Balwinder Singh Versus Mithoot Finance (P) Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 14-07-2020 |
M/s. Ruchi Soya Industries Limited, Rep. by its Authorised representative Goregaon Mumbai Versus Union of India, Rep. by its Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others |
High Court of Judicature at Madras |
| 13-07-2020 |
M/s. P.R. Mani Electronics Rep. by its Proprietor, Thiruvannamalai Versus Union of India Rep. by Secretary, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
| 01-07-2020 |
Sree Gokula Chit & Finance Co (Pvt.) Ltd Versus Sunil Sabu |
High Court of Kerala |
| 23-06-2020 |
M/s. Acme Trade And Agencies, ASSAM Versus Union of India Rep. By The Secy. to the Govt. of India, Ministry of Finance, Deptt. of Revenue, New Delhi & Others |
High Court of Judicature at Madras |
| 23-06-2020 |
Tata Motors Finance Ltd., Mumbai Versus Vinod Kumar Agrrawal |
National Consumer Disputes Redressal Commission NCDRC |
| 19-06-2020 |
M/s. Integrated Finance Company Limited rep. by its Legal Officer and duly constituted Attorney A. Hema Jothi Versus Garware Marine Industries Limited Registered Office at Chander Mukhi |
High Court of Judicature at Madras |
| 11-06-2020 |
Moti Lal @ Moti Lal Patwa Versus Union of India, Ministry of Finance through the Director, Enforcement Directorate, Delhi & Another |
High Court of Judicature at Patna |
| 10-06-2020 |
K. Premanandan Versus State of Kerala, Represented by The Under Secretary, Accounts, Department of Finance, Secretariat of Government of Kerala, Thiruvananthapuram & Others |
High Court of Kerala |
| 08-06-2020 |
A. Sudershan Versus M/s. Gowra Leasing & Finance |
High Court of for the State of Telangana |
| 08-06-2020 |
K. Balasubramaniam & Others Versus Sri Vinayagar Finance, Namakkal (A registered Partnership firm by its Managing Partner N.K. Natarajan) |
High Court of Judicature at Madras |
| 08-06-2020 |
K. Balasubramaniam & Others Versus Sri Vinayagar Finance, Namakkal |
High Court of Judicature at Madras |
| 02-06-2020 |
Indian Overseas Bank Officers' Association, Reg No: 321/MDS, Rep by its Joint General Secretary, R. Muthukumar Versus Union of India, Represented by its Secretary to Government, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
| 01-06-2020 |
Hitesh Bhardwaj Versus Ministry of Finance, Union of India & Another |
High Court of Delhi |
| 01-06-2020 |
Vasu Versus M/s. Shriram City Union Finance Ltd., Chennai |
High Court of Judicature at Madras |
| 30-05-2020 |
Kshitiz Sharma Versus The State of Rajasthan, Through Additional Chief Secretary, Finance Department, Government of Rajasthan, Jaipur & Others |
High Court of Rajasthan Jaipur Bench |
| 27-05-2020 |
Jeetha Agnes Versus Union of India, Represented by The Secretary To Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others |
High Court of Kerala |
| 26-05-2020 |
M/s. Mulberry Silks Limited (formerly M/s. Shakashambana Silks Exports (P) Ltd.), 'Mulberry House', Rep.by its Director R.K. Bothra Versus Settlement Commission (IT & WT), Additional Bench, Ministry of Finance, Chennai & Others |
High Court of Judicature at Madras |
| 20-05-2020 |
A. Sennimalai Versus Tourism Finance Corporation of India Ltd., New Delhi & Others |
High Court of Judicature at Madras |
| 20-05-2020 |
The Commissioner of Central Excise, Customs & Service Tax, Ernakulam Versus M/s. Bharat Petroleum Corporation Ltd. Kochi Refinery, Ambalamugal, Represented by The Chief Finance Manager |
High Court of Kerala |
| 19-05-2020 |
M/s. Seshasayee Paper & Boards Limited, Rep. by its Director (Finance) & Secretary, V. Pichai Versus The Assistant Commissioner of Income- tax, Circle I (1) |
High Court of Judicature at Madras |
| 19-05-2020 |
M/s. Seshasayee Paper and Boards Limited, Rep. by its Director (Finance) & Secretary, V. Pichai Versus The Assistant Commissioner of Income- tax, Circle I (1) |
High Court of Judicature at Madras |
| 12-05-2020 |
Kenneth Jideofor Versus Union of India, Joint Secretary to Govt. of India Ministry of Finance & Revenue & Others |
High Court of Karnataka |
| 02-05-2020 |
Ratan Ch. Banik Versus The State of Tripura, Represented by the Secretary to the Government of Tripura, Department of Finance, West Tripura & Others |
High Court of Tripura |
| 29-04-2020 |
M/s. PPS Enviro Power Private Limited (PPSE) Versus M/s. Pantime Finance Company Pvt. Ltd. |
High Court of for the State of Telangana |
| 21-04-2020 |
State Bank of India, A Government of India Undertaking Rep by its DGM and Branch Head Stressed Asset Management Branch, Hyderabad Versus The Union of India, Ministry of Finance Rep by its Secretary Services Tax Wing, South Block, New Delhi & Others |
High Court of for the State of Telangana |
| 03-04-2020 |
India Bulls Housing Finance Ltd. Versus Securities Exchange Board of India & Another |
High Court of Delhi |
| 20-03-2020 |
Nelco Limited Versus The Union of India through the Revenue Secretary, Department of Revenue, Ministry of Finance & Others |
High Court of Judicature at Bombay |
| 19-03-2020 |
M/s. Shriram Transport Finance Co. Ltd. Versus Jaysingh Damodar Patil |
National Consumer Disputes Redressal Commission NCDRC |
| 18-03-2020 |
The Branch Manager, M/s. Cholamandalam Investment and Finance Co. Ltd. & Others Versus Bikram Kumar Jaiswal |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 17-03-2020 |
R. Saroja Versus The Government of Tamilnadu, rep. by its Secretary, Finance Department, Chennai & Others |
High Court of Judicature at Madras |
| 17-03-2020 |
Surajit Das Versus The Cholamandalam Investment and Finance Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 17-03-2020 |
R. Saroja Versus The Government of Tamilnadu, rep. by its Secretary, Finance Department & Others |
High Court of Judicature at Madras |
| 17-03-2020 |
V. Raveendran Versus Sree Gokulam Chits & Finance Company Pvt. Ltd. Kodambakkom, Chennai & Another |
High Court of Kerala |
| 17-03-2020 |
Union of India, Represented by The Secretary To The Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others Versus M.K. Ali Kunju, Tax Assistant, O/O The Director General Income Tax (Investigation), Elamkulam & Others |
High Court of Kerala |
| 16-03-2020 |
K.P. Sugandh Ltd. Bilaspur Chhattisgarh Versus State of Chhattisgarh Through Secretary, Department of Finance, Chhattisgarh & Others |
High Court of Chhattisgarh |
| 13-03-2020 |
Gyanendra Singh & Others Versus State Of U.P. Through Addl. Chief Secy./Prin. Secy. Finance & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
| 13-03-2020 |
Ramu Kalanjiam Venkataraman, Director, M/s. Lakshmi Petro Pvt Ltd., Chennai Versus M/s. Paceman Finance India Pvt. Ltd., Rep. by its Manager, Elumalai & Another |
High Court of Judicature at Madras |
| 11-03-2020 |
M/s. Tamil Nadu State Marketing Corporation Ltd., Represented by its Managing Director, R. Kirlosh Kumar Versus Union of India, Represented by its Secretary, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
| 11-03-2020 |
M/s. Jaya Sakthi Leathers (P) Ltd., a Company constituted under Companies Act, Rep. by its Managing Director, M.P. Adimoolam Versus The Finance Secretary, Chief Secretariat, Pondicherry & Others |
High Court of Judicature at Madras |
| 09-03-2020 |
S.K. Sampathkumar Versus Indo Asain Finance Ltd, Chennai |
High Court of Judicature at Madras |
| 09-03-2020 |
Citi-financial Retail Services India Ltd., Rep. by its Assistant Manager-Collections J. Srikumar Versus Dove Finance Ltd., Chennai & Another |
High Court of Judicature at Madras |
| 09-03-2020 |
The State of Tamil Nadu, Rep. by its Secretary, Revenue Department, Chennai & Another Versus Rane Brake Linings Limited, Rep. by its Vice President Finance & Secretary V. Krishnan & Another |
High Court of Judicature at Madras |
| 06-03-2020 |
M/s. Connectwell Industries Pvt. Ltd. Versus Union of India Through Ministry of Finance & Others |
Supreme Court of India |
| 06-03-2020 |
Sudha Gupta V/S PNB Housing Finance Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 05-03-2020 |
K.M. Suresh Babu Versus M/s. Sundaram Finance Limited, Chennai & Others |
High Court of Judicature at Madras |
| 04-03-2020 |
The Director, Shriram Transport Finance Co., Chennai Versus Kulandhai Theres & Others |
Before the Madurai Bench of Madras High Court |
| 04-03-2020 |
Shri Chand Construction & Apartments Private Limited & Another Versus Tata Capital Housing Finance Ltd. |
High Court of Delhi |
| 03-03-2020 |
Pachayammal (Died) & Others Versus M/s. Sundaram Finance Limited, Chennai |
High Court of Judicature at Madras |
| 02-03-2020 |
V.M. Bijili & Another Versus Sundaram Finance Limited, Rep. by its Manager (Legal), Chennai |
High Court of Judicature at Madras |
| 27-02-2020 |
Abdul Rasheed Versus The Managing Director, Tata Motors Finance Ltd., Mumbai & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 27-02-2020 |
Kumuthamalar Ramachandran Versus Joint Secretary (COFEPOSA), Government of India, Ministry of Finance Department of Revenue, Central Economic Intelligence Bureau, New Delhi & Others |
High Court of Judicature at Madras |
| 24-02-2020 |
Tamil Nadu Retitred Revenue Officer's Association, Represented by its President A. Raju Versus The Secretary to Government, Finance Department, Chennai & Another |
High Court of Judicature at Madras |
| 21-02-2020 |
Nagpur District Central Co-operative Bank Ltd. & Another Versus Union of India, through the Secretary, Ministry of Finance, New Delhi & Others |
In the High Court of Bombay at Nagpur |
| 21-02-2020 |
T.P. Akbar & Another Versus M/s. Sundaram Finance Ltd., Represented by its Managing Director, Chennai & Another |
High Court of Judicature at Madras |
| 21-02-2020 |
M/s. Sundaram Finance Ltd., by its Branch Manager, Ernakulam Versus T.P. Akbar & Others |
High Court of Judicature at Madras |
| 21-02-2020 |
K. Padmapriya Versus The Chief Finance Controller, Tamil Nadu Electricity Generation and Distributions Ltd., Chennai & Others |
High Court of Judicature at Madras |
| 20-02-2020 |
Jayanta Dey & Others Versus The Union of India Through the Secretary to the Government of India, Revenue Department, Ministry of Finance, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 20-02-2020 |
ITC Limited, PSPD Unit: Rep. by its EVP Finance & MIS, C.V. Sarma, Coimbatore Versus The Joint Director, The Employees State Insurance Corporation, Ramanathapuram, Coimbatore |
High Court of Judicature at Madras |
| 19-02-2020 |
Housing Development Finance Corporation Ltd., R/by the Deputy Manager (Legal), Ernakulam Branch Versus R. Ranjith |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 19-02-2020 |
K.A. Beevikunju & Another Versus The Union of India, (Represented by Its Director General), Central Economic Intelligence Bureau, Ministry of Finance, Department of Revenue, New Delhi & Others |
High Court of Kerala |
| 17-02-2020 |
M/s. Hitachi Power Europe GmbH, Represented by the Authorised Signatory of its Project Office, Chennai, Pravesh P. Jain Versus Income tax Settlement Commission Additional Bench, Chennai Ministry of Finance Department of Revenue & Others |
High Court of Judicature at Madras |
| 17-02-2020 |
Triad Trading Services P. Ltd, Chennai Versus Union of India Rep. By its Secretary Department of Revenue Ministry of Finance (Revenue), New Delhi & Another |
Before the Madurai Bench of Madras High Court |
| 14-02-2020 |
Seed Works International Pvt., Ltd., Rep. by its Finance Controller, TN Rajan & Another Versus Banothu Tharya & Another |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
