S R B CONSTRUCTION PRIVATE LIMITED

Activity: Construction in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45201DL2004PTC130817 		ROC
RoC-Delhi 		Incorporation Date
29-11-2004
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
130817 		Registration Date
29-11-2004 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
NA
Registered Address
L-27 IIND FLOORLAXMI NAGAR DELHI DL 110092 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S R B CONSTRUCTION PRIVATE LIMITED

Last Checked Past / Closed Litigation On 11-01-2021 16:35
23-11-2020 M/s. Metec Design and Construction Engineers India Pvt. Ltd., (Formerly Known as Metch Design and Construction Engineer), Rep.by its Director Kamalakannan Versus M/s. East Coast Construction and Industrial Ltd., Rep.by its Managing Director High Court of Judicature at Madras
20-11-2020 M/s. Indriya Construction Company rep. by its Partner Gomathi Sankar Versus The Additional Commissioner Chennai Audit II Commissionerate & Others High Court of Judicature at Madras
19-11-2020 M/s. Ansal Housing & Construction Ltd. Versus Hardarshan Kaur High Court of Delhi
18-11-2020 M/s. The Waterbase Ltd., Rep. by its Company Secretary & Authorized Person R. Achuthan Versus M/s. KAP (India) Projects & Construction Pvt. Ltd., Rep. by its Managing Director K.V. Mohamed Zakir (Formerly Known as KAP (India) Constructions) High Court of Judicature at Madras
17-11-2020 M/s Vidyawati Construction Company Versus U.O.I. Thru G.M. Central Org. Railway Electrification High Court of Judicature at Allahabad
11-11-2020 The Superintending Engineer Highways, Villupuram Circle Villupuram Versus Metro Road Construction (Madras) Pvt Ltd. Anna Nagar West & Another High Court of Judicature at Madras
04-11-2020 M/s. Vidhyawati Construction Co. Builders & Govt Contractors Versus Allahabad Development Authority High Court of Judicature at Allahabad
03-11-2020 V. Chithiravelu Versus Superintending Engineer, General Construction Circle, Madurai & Others Before the Madurai Bench of Madras High Court
27-10-2020 Union of India, through Chief Administrative Officer (construction) Central Railway, Mumbai CSMT Versus Maharashtra Steel Fabricators & Erectors High Court of Judicature at Bombay
27-10-2020 Parkash Kaur Versus Everest Construction Company National Consumer Disputes Redressal Commission NCDRC
23-10-2020 M/s. Mascot Construction Co. Versus Maharashtra Industrial Development Corporation, Through The Chief Engineer, MIDC & Another In the High Court of Bombay at Aurangabad
16-10-2020 M/s. Khushee Construction through its Power of Attorney Holder, namely Shree Rajeev Kumar, District Patna Versus The State of Bihar through the Secretary, Public Health Engineering Department, Govt. of Bihar, Patna & Others High Court of Judicature at Patna
15-10-2020 Rajasthan State Road Development & Construction Corporation Limited Versus Piyush Kant Sharma & Others Supreme Court of India
01-10-2020 Construction Industry Development Council, New Delhi Versus Arjun Singh & Others National Consumer Disputes Redressal Commission NCDRC
25-09-2020 Himachal Pradesh Power Corporation Limited Versus Hindustan Construction Company Limited High Court of Delhi
22-09-2020 Hindustan Construction Co. Ltd. Versus National Hydro Electric Power Corporation Ltd. High Court of Delhi
14-09-2020 M/s Indian Electrical Services Versus The State of Bihar through the Principal Secretary, Building Construction Department, Government of Bihar, Patna & Others High Court of Judicature at Patna
03-09-2020 M/s. Khushee Construction through its Power of Attorney Holder, Patna Versus The State of Bihar through the Secretary, Public Health Engineering Department, Govt. of Bihar, Patna & Others High Court of Judicature at Patna
02-09-2020 M/s. National Asphalt Products and Construction Company, Chennai Versus The State of Tamil Nadu, Represented by the Secretary to Government, Department of Commercial Taxes and Religious Endowments, Chennai & Another High Court of Judicature at Madras
31-08-2020 M/s Progressive Construction Ltd., Muzaffarpur Versus The State of Bihar through the Secretary, Department of Law, Government of Bihar, Old Secretariat, Patna & Others High Court of Judicature at Patna
27-08-2020 Hindustan Construction Co. Ltd. Versus National Hydro Electric Power Corporation Ltd. High Court of Delhi
26-08-2020 A. Gunasekaran & Another Versus The Superintending Engineer, Construction and Improvement Tamil Nadu Electricity Board, Tamil Nadu General and Distribution Corporation Ltd., TANGEDCO/TANTRANSCO, Cuddalore Electricity Distribution Circle, Capper Hills, Cuddalore, Cuddalore District & Others High Court of Judicature at Madras
14-08-2020 Vincent Ross Siemer Versus Complete Construction Ltd. Court of Appeal of New Zealand
07-08-2020 M/S Godwin Construction Pvt. Ltd. Thru M.D. {Civil} Versus State of U.P. Thru Prin. Secy. Housing & Others High Court Of Judicature At Allahabad Lucknow Bench
18-06-2020 M/s. Group 5 Construction Co. Pvt. Ltd. Versus M/s. Alaknanda Hydro Power Company Ltd. & Others High Court of for the State of Telangana
02-06-2020 The Board of Trustees for the Port of Kolkata & Another Versus Hindustan Steel Works Construction Ltd. & Others High Court of Judicature at Calcutta
28-05-2020 Nangia Construction (I) Pvt. Ltd. Versus National Buildings Construction Corporation Ltd. High Court of Delhi
22-05-2020 Jai Pal & Others Versus Delhi Building & Other Construction Workers Welfare Board High Court of Delhi
19-05-2020 Kukreja Construction Co. & Another Versus Surendra Narvekar & Another High Court of Judicature at Bombay
12-05-2020 DDA Versus M/s. Tara Chand Sumit Construction Co. High Court of Delhi
11-05-2020 Posco Engineering & Construction India Pvt. Ltd. Versus Sinew Developers Pvt. Ltd. Supreme Court of India
08-05-2020 Hindustan Steelworks Construction Limited Versus The Board of Trustees For The Port of Kolkata & Another Supreme Court of India
29-04-2020 Quippo Construction Equipment Limited Versus Janardan Nirman Pvt. Limited Supreme Court of India
21-04-2020 Mahadeo Construction Co. at Chhatarpur, Palamau Through its partner Anil Kumar Singh Versus The Union of India through the Commissioner, Central Goods & Services Tax, Ranchi & Others High Court of Jharkhand
20-03-2020 M/s. Shyamsingh Devisingh Thakur & Construction Company & Another Versus Municipal Council, Mohpa through its Chief Officer & Others In the High Court of Bombay at Nagpur
18-03-2020 M/s. COPCO Engineering Pvt. Ltd., Rep.by its Managing Director K. George Versus Southern Railway, Office of the Chief Administrative Officer (Construction), Chennai High Court of Judicature at Madras
16-03-2020 M/s. Telco Construction Equipment Company Ltd. & Another Versus Kongara Suryanarayana & Others National Consumer Disputes Redressal Commission NCDRC
13-03-2020 Sankar Prasad Bose & Another Versus M/s. Shitala Construction Rep. by Ajit Panja & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
12-03-2020 M/S. Mayur Construction Company, Maharshtra & Others Versus Hemlata Bakane & Others National Consumer Disputes Redressal Commission NCDRC
05-03-2020 A.R. Construction, Represented by it Managing Partner, Senthil Vinayagam Versus The Assistant Commissioner (CT), Chennai High Court of Judicature at Madras
05-03-2020 BSP Infrastructure & Construction Ltd. (BICL) & Others Versus Securities & Exchange Board of India & Another SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
04-03-2020 Shri Chand Construction & Apartments Private Limited & Another Versus Tata Capital Housing Finance Ltd. High Court of Delhi
04-03-2020 Hindustan Construction Company Ltd. Versus NHPC Ltd. & Another Supreme Court of India
03-03-2020 Bhanot House Flat Owners/Occupants Association Versus Bhanot Construction & Housing Limited Through Its Directors Delhi State Consumer Disputes Redressal Commission New Delhi
28-02-2020 Cauvery Construction, West Bengal & Another Versus Subrata Samanta & Others National Consumer Disputes Redressal Commission NCDRC
27-02-2020 M/s. Jain Housing and Construction Ltd Versus Pushpa Roche & Another High Court of Judicature at Madras
25-02-2020 Dr. Utpal KantiMazumdar Versus Millennium India Construction, Rep. by its Partners & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
21-02-2020 Mahindra Consulting Engineers Ltd., Represented by its General Manager, S. Balaji V/S Prabhash Kumar, M/s. Prasambi Design & Construction Pvt Ltd., Patna & Another High Court of Judicature at Madras
19-02-2020 Suvayan Chakraborty, Prop., King Construction Versus Subhendu Bikash Das West Bengal State Consumer Disputes Redressal Commission Kolkata
17-02-2020 Nileshbhai Arvindbhai Gandhi, Director, Cube Construction Engineering Limited Versus State of Gujarat & Another High Court of Gujarat At Ahmedabad
14-02-2020 Chandigarh Construction Company Private Limited Versus State of Punjab & Another Supreme Court of India
14-02-2020 M/s. Z. Engineers Construction Pvt. Ltd. & Another V/S Bipin Bihari Behera And Others Supreme Court of India
14-02-2020 The Superintending Engineer, General Construction, TANTRANSCO Ltd., Tatabad, Coimbatore & Another Versus Micro Small Enterprises Facilitation Council and Director of Industries and Commerce, Represented by its Chairman, Guindy & Others High Court of Judicature at Madras
13-02-2020 In The Matter of: National Building Construction Corporation Ltd [Presently NBCC (India) Limited] V/S M/s. J R Construction High Court of Delhi
13-02-2020 M/s. High End Quality Construction (P) Ltd., PWD & CPWD Contractors rep by its Managing Director T. Sudha Versus The Chief Engineer, Public Works Department, Government of Puducherry, Puducherry & Others High Court of Judicature at Madras
12-02-2020 M/s. Om Tara Maa Construction & Others Versus Alaka Roy West Bengal State Consumer Disputes Redressal Commission Kolkata
12-02-2020 M/s. Mahakaleswar Construction & Another Versus Palash Das & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
12-02-2020 Ravi Rathi & Another Versus M/s Aditya Construction Company (India) Pvt., Ltd., Represented by its Director, Jubilee Hills, Hyderabad & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
11-02-2020 M. Velusamy Versus The Superintending Engineer, Tamil Nadu Generation and Distribution Corporation Ltd., TANGEDCO), General Construction Circle, Tatabad, Coimbatore & Others High Court of Judicature at Madras
10-02-2020 V. Vennila Versus The Executive Engineering Transmission Line Construction/ Tamilnadu Transmission Corporation Ltd. (TANTRANSCO), Thanjavur District & Others High Court of Judicature at Madras
06-02-2020 M/s. Edelweiss Asset Construction Company Limited Versus R. Perumalswamy & Others Supreme Court of India
06-02-2020 Corporation Bank V/S Aanav Construction Co. and Others. Debts Recovery Tribunal Delhi
05-02-2020 Dipak Chandra Dhar, Senior Trackman, Under Deputy Chief Engineer (Construction) N.F. Railway, Silchar Versus Union of India, Represented by the General Manager, N.F. Railway, Maligaon & Others Central Administrative Tribunal Guwahati Bench Guwahati
04-02-2020 M/s. Reliance Construction Co., Mumbai & Others Versus Priti O. Ganvir & Others National Consumer Disputes Redressal Commission NCDRC
03-02-2020 Deputy Chief Engineer (Construction), Southern Railway, Thiruvananthapuram (Appearing on Behalf of Southern Railway) Versus P. Rajendran Asari & Another High Court of Kerala
31-01-2020 M/s. Indriya Construction Company Rep. by its Partner: R. Gomathi Sankar Versus The Additional Commissioner, Chennai Audit II Commissionerate & Others High Court of Judicature at Madras
30-01-2020 Shantal Nayak Versus M/s. Wibro Construction Company Through its Proprietor, M.K. Abdulla In the High Court of Bombay at Goa
29-01-2020 Mondal Construction Company Ltd., Uttarayan, West Bengal & Others Versus Recovery Officer Securities and Exchange Board of India, Kolkata & Others SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
27-01-2020 Krishna Pada Poddar Versus ABS Land Development and Construction Ltd., Rep. by its Managing Director, Tapan Ghosh West Bengal State Consumer Disputes Redressal Commission Kolkata
27-01-2020 Subir Sen & Another Versus The Ganapati Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
23-01-2020 M/s. URC Construction (P) Ltd., Rep. by its Authorised Signatory V. Ganesan, Manager Versus M/s. Airport Authority of India, Rep. by its Senior Manager Engg (C) Project Division - IV, Chennai High Court of Judicature at Madras
21-01-2020 Star Build Max Pvt Limited Balua Tal, Motihari, District- East Champaran, Through its Proprietor Parvez Ahmad Khan Versus State of Bihar Through, Principal Secretary, Road Construction Department, Government of Bihar, Patna High Court of Judicature at Patna
21-01-2020 The Indian Officer's Association, Chennai Versus M/s. Swaruba Engineering Construction Company Private Limited, Chennai & Others High Court of Judicature at Madras
20-01-2020 Meerut Development Authority Meerut Versus M/s Civil Engineering Construction Corporation & Others High Court of Judicature at Allahabad
20-01-2020 State of AP Versus Devi Engineering & Construction High Court of Andhra Pradesh
20-01-2020 Anirban Sinha Versus M/s. Millenium India Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
16-01-2020 C. Radhakrishnan V/S Richa Construction & Associates & Others High Court of Judicature at Bombay
13-01-2020 M/s. Steel Authority Of India Ltd. Versus Kamladityya Construction Pvt Ltd. High Court of Jharkhand
09-01-2020 M/s. Apex Construction & Another Versus Naihati Janhabi Welfare Society & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
09-01-2020 M/s. Wibro Construction Co., Represented by its Proprietor, K. Abdulla Versus E.K. Joshy, Partner, Amal Construction In the High Court of Bombay at Goa
08-01-2020 M/s. Sathee Engineering Construction Company, Rep. by its Proprietor, Gopu Kumar, Kollam Versus Additional Commissioner of Central Excise, Salem & Another High Court of Judicature at Madras
03-01-2020 Harji Engineering Works Pvt. Ltd. Versus Hindustan Steelworks Construction Ltd. High Court of Judicature at Calcutta
18-12-2019 M/s. Hyundai Engineering & Construction Co. Ltd., Represented by its Authorized Representative, New Delhi Versus V.O.Chidambaram Port Trust High Court of Judicature at Madras
17-12-2019 Rockline Construction Company a Sole Proprietor firm of Saranga Anil Agarwal Versus Doha Bank, QSC & Others High Court of Judicature at Bombay
13-12-2019 Skyline Construction Housing Pvt. Ltd. & Others Versus Ashley John Machado & Others National Consumer Disputes Redressal Commission NCDRC
13-12-2019 Vyankateshwara Infrastructure & Vyankateshwara Construction & Another Versus Sunanda Parchaki & Others National Consumer Disputes Redressal Commission NCDRC
13-12-2019 Lokhandwala Construction Industries Pvt. Ltd. Versus Bala K. Ayer National Consumer Disputes Redressal Commission NCDRC
11-12-2019 M/s. AGC-SCCPL JV A Joint Venture of M/s. A.G. Construction & Sharda Construction & Corporation Pvt. Ltd. Through its Authorized Signatory Mohammad Arif Khan Versus State of Maharashtra, through : the Principal Secretary, Public works Department, Mantralaya & Others In the High Court of Bombay at Aurangabad
10-12-2019 Srilakshmi Vallurupalli Versus M/s. Aditya Construction Company (India) Pvt., Ltd., Represented by its Director, Thota Satyanarayana & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
10-12-2019 The Chief Engineer (Construction), Gauge Conversion, Southern Railway, Chennai & Another Versus Sri Swarna & Co., Represented by its Managing Partner, B. Venugopal Reddy & Another High Court of Judicature at Madras
06-12-2019 M/s. Braganza Construction Pvt. Ltd. Versus The Asst. Commissioner of Income Tax, Circle-2(1), Panaji, Goa In the High Court of Bombay at Goa
06-12-2019 Ashok Kumar Khatri & Another Versus ABS Land Development & Construction Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
04-12-2019 M/s. Hindustan Steel Works Construction Limited, Rep. by its General Manager, V.S. Prasad Versus Government of Tamil Nadu, Rep. by its Project Director, Tamil Nadu Road Sector Project, Chennai & Others High Court of Judicature at Madras
03-12-2019 Omaxe Construction Ltd. & Another Versus Dr. Rajesh Jale National Consumer Disputes Redressal Commission NCDRC
03-12-2019 Vrinda Engineers Pvt. Ltd. Versus Hindustan Steelworks Construction Limited & Another High Court of Judicature at Calcutta
03-12-2019 M/s. Chandragiri Construction Company, Partnership Firm, Rep. by its Managing Partner - K.M. Moideen Kunhi Versus Government of Puducherry, Rep. by its Secretary to Government, Public Works Department, Puducherry & Others High Court of Judicature at Madras
03-12-2019 Swapan Kumar Ghosh Versus M/s. New Maatara Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
27-11-2019 Laxmi Rani Chakraborty & Others Versus Tanuja Chakraborty. Partner, M/s. Ganapati Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
26-11-2019 Sushil Chandra Bag Versus M/s. Capable Construction Rep. by its prop., Goutam Halder West Bengal State Consumer Disputes Redressal Commission Kolkata
25-11-2019 National Highways Authority of India Versus Ssangyong Engineering & Construction Co. Ltd. High Court of Delhi



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