Some PAST Judgements / Case Laws similar to S PRAKASH AND COMPANY LIMITED
Last Checked Past / Closed Litigation On 08-04-2021 21:05
|
06-04-2021 |
Satya Prakash & Another Versus M/s. Hindustan Petroleum Corp. Ltd. & Others |
High Court of Judicature at Calcutta |
22-03-2021 |
Vimala Prakash Babu & Others Versus K.N. Mahesh & Another |
High Court of Karnataka |
19-03-2021 |
K. Prakash & Another Versus The State of Karnataka |
Supreme Court of India |
10-03-2021 |
Pune Metropolitan Regional Development Authority (PMRDA) Versus Prakash Harkachand Parakh & Others |
Supreme Court of India |
10-03-2021 |
M. Devika Versus Shibin Prakash |
High Court of Kerala |
05-03-2021 |
Madan Mohan Singh Versus Ved Prakash Arya |
Supreme Court of India |
02-03-2021 |
S. Jamal Mohideen Versus K.T. Prakash |
High Court of Judicature at Madras |
24-02-2021 |
Prakash Joseph Versus State of Kerala, Represented by The Public Prosecutor, Ernakulam (Representing the Deputy S.P. Vigilance & Anti Corruption Bureau, Palakkad) & Another |
High Court of Kerala |
23-02-2021 |
M/s. Jai Bajrang Walee Stone Works, through its proprietor namely Prakash Chandra Yadav Versus The State of Jharkhand & Others |
High Court of Jharkhand |
18-02-2021 |
M/s. Satya Sai Constructions, Rep. by its Managing Partner, Prakash Challa Versus Additional Commissioner of Commercial Taxes, Zone-I, Bangalore & Others |
High Court of Karnataka |
17-02-2021 |
Braham Prakash & Others Versus Govt. of National Territory of Delhi & Another |
High Court of Delhi |
16-02-2021 |
Rajubhai Chanduji @ Prakash Kanaji Thakore Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
08-02-2021 |
Anita Prakash Shinde Versus Union of India & Others |
High Court of Judicature at Bombay |
05-02-2021 |
Prakash @ Pako Rameshbhai Gorabhai Rathod Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
28-01-2021 |
Dr. Shreeyansh Rayappa Nandeshwar Versus Dr. Prakash Ponde |
High Court of Karnataka |
22-01-2021 |
T. Prakash & Others Versus The State of Karnataka, Represented by Public Prosecutor, Bangalore |
High Court of Karnataka |
14-01-2021 |
Prakash Harishchandra Mandalik Versus The State of Maharashtra |
High Court of Judicature at Bombay |
13-01-2021 |
Prakash Prabhu Versus The State of Karnataka, Through the Sub-Inspector of Police, Represented by the State, Bengaluru & Another |
High Court of Karnataka |
13-01-2021 |
Prakash Versus State of Maharashtra through P.S.O., Police Station Narkhed, District Nagpur |
In the High Court of Bombay at Nagpur |
08-01-2021 |
Ankur Seeds Pvt. Ltd., Maharashtra Versus Ram Prakash & Others |
National Consumer Disputes Redressal Commission NCDRC |
04-01-2021 |
S .Poovendirakumar Versus S. Prakash & Others |
High Court of Judicature at Madras |
30-12-2020 |
S. Prakash Chand Jain Versus Gopalji Agarwal & Another |
High Court of Judicature at Madras |
18-12-2020 |
Prakash Kumar Singh & Others Versus The Union Of India, Rep. by the Commissioner & Secy. to the Gvot. of India Ministry of Human Resource Development New Delhi & Others |
High Court of Gauhati |
18-12-2020 |
Prakash Shettigar Versus Union of India, Represented by Secretary, Department of Post, New Delhi & Others |
Central Administrative Tribunal Bangalore Bench |
09-12-2020 |
Chandra Prakash Tripathi Versus Securities and Exchange Board of India SEBI Bhavan, Mumbai & Another |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
07-12-2020 |
Prakash Rambhau Ranbaware Versus The Deputy Commissioner (Establishment), Amravati Division, Amravati & Others |
In the High Court of Bombay at Nagpur |
27-11-2020 |
Ved Prakash Gupta Versus State of Madhya Pradesh & Others |
High Court of Madhya Pradesh |
27-11-2020 |
Ashok Kumar Gupta Versus Mamidi Prakash Manchala Prakash |
High Court of for the State of Telangana |
26-11-2020 |
Prakash Sawant Dessai Versus Carmina Noqueira |
In the High Court of Bombay at Goa |
10-11-2020 |
Sandeep Ralhan Versus Anand Prakash Soni & Others |
National Company Law Appellate Tribunal |
09-11-2020 |
Chandra Prakash Taneja & Others Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
09-11-2020 |
Sri Pankaj Prakash Deka Versus State of Assam Represented By The Commissioner & Secy. to the Govt. of Assam, Deptt. of Science Technology & Environment Dispur, Guwahati & Others |
High Court of Gauhati |
06-11-2020 |
R. Hari Prakash & Another Versus State of Himachal Pradesh & Others |
High Court of Himachal Pradesh |
03-11-2020 |
Ved Prakash Versus State of NCT of Delhi |
High Court of Delhi |
26-10-2020 |
Satya Prakash Tiwari & Others Versus State of U.P. Thru. Secy. Higher Edu. Lko & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
20-10-2020 |
M/s Sahara India Thru. Partner Om Prakash Srivastava & Another Versus U.O.I. Thru Secy. Ministry Of Labour, New Delhi & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
14-10-2020 |
Mamta Prakash Versus M/s. Anant Homes Pvt. Ltd., District-Patna |
High Court of Judicature at Patna |
05-10-2020 |
Mohd. Sher Nabi Chaman Versus Udit Prakash Rai & Another |
High Court of Delhi |
29-09-2020 |
Chandra Prakash Tripathi Versus Securities and Exchange Board of India & Another |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
17-09-2020 |
Mahasamy Versus Minor Prakash, Rep. By his father & natural guardian Rajendran, Tiruppur & Another |
High Court of Judicature at Madras |
24-08-2020 |
ICICI Bank, ICICI Bank Through Manager, Rajasthan Versus Ram Prakash Sharma |
National Consumer Disputes Redressal Commission NCDRC |
20-08-2020 |
Prakash Chandra Versus Ritesh Bhargawa |
High Court of Judicature at Allahabad |
20-08-2020 |
Prakash Chandra Versus Ritesh Bhargawa |
High Court of Judicature at Allahabad |
19-08-2020 |
Jai Prakash Mishra Versus State of U.P. |
High Court of Judicature at Allahabad |
04-08-2020 |
Divya Aashirwad Properties Private Limited, Haryana Versus Prakash Chand Chajard |
National Consumer Disputes Redressal Commission NCDRC |
29-07-2020 |
Ved Prakash Goel @ Ved Goel & Another Versus S.D. Singh & Another |
Supreme Court of India |
22-07-2020 |
Prem Prakash Pandey Versus The Union of India, Represented by the Secretary, Railway Board, Ministry of Railways, Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
14-07-2020 |
A.N. Prakash Versus State of Karnataka, Rep. by its Chief Secretary, Bengaluru & Others |
High Court of Karnataka |
09-07-2020 |
M/s. Durga Fabrication Works, Represented by its Proprietor, Prakash Ramu Rathod Versus The State of Karnataka, Represented By Its Secretary, Department of Industries & Commerce, Bengaluru & Others |
High Court of Karnataka |
03-07-2020 |
Mohd. Quasim Versus P. Vijay Prakash |
High Court of for the State of Telangana |
29-06-2020 |
Sat Prakash Soni Versus Union of India & Others |
High Court of Delhi |
26-06-2020 |
For the Respondents: Vibhav Prakash Tripathi, Advocate. For the Respondents: G.A., Subhash Chandra Yadav, Advocate. |
High Court of Judicature at Allahabad |
24-06-2020 |
Prakash Agrawal Versus State of Madhya Pradesh & Another |
High Court of Madhya Pradesh |
23-06-2020 |
Rajiv Gandhi Cancer Instittue & Research Centre Through Administrator/Secretary & Others Versus Dharam Prakash Garg |
Delhi State Consumer Disputes Redressal Commission New Delhi |
15-06-2020 |
Rajeev Kumar Singh Versus Jai Prakash Associates Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
11-06-2020 |
Prakash Industries Limited. Versus Bengal Energy Limited. & Another |
High Court of Judicature at Calcutta |
09-06-2020 |
Dharmesh Vasantrai Shah Versus Renuka Prakash Tiwari |
High Court of Judicature at Bombay |
08-06-2020 |
Geeta Devi Versus Om Prakash & Others |
High Court of Judicature at Allahabad |
05-06-2020 |
Afroz Khan @ Prakash & Another Versus The State of Karnataka, Represented by The High Court Public Prosecutor, Dharwad |
High Court of Karnataka Circuit Bench At Dharwad |
02-06-2020 |
Kanakkan @ Prakash Versus State Represented by Dharmapuri |
High Court of Judicature at Madras |
01-06-2020 |
Sat Prakash Soni @ Sonu Versus Union of India & Others |
High Court of Delhi |
01-06-2020 |
M/s. Pt. Ved Prakash Beverages Versus Crystal Beverages |
High Court of Delhi |
19-05-2020 |
K. Kavya Prakash Versus V.J. Sujith |
High Court of Kerala |
05-05-2020 |
Jagat Prakash Nadda Versus State Of Rajasthan, Through Public Prosecutor & Another |
High Court of Rajasthan Jodhpur Bench |
30-04-2020 |
Pawan Prakash Pathak & Another Versus Bar Council of India & Others |
Supreme Court of India |
27-04-2020 |
Om Prakash & Another Versus Union of India & Another |
High Court of Delhi |
07-04-2020 |
H.M. Prakash Versus The State of Co-operative Election Authority, Represented by its Secretary & Others |
High Court of Karnataka |
06-04-2020 |
N. Prakash Versus State of Kerala, Represented by its Secretary to Government of Kerala, Department of Home, Secretariat, Thiruvananthapuram & Another |
High Court of Kerala |
20-03-2020 |
Professor Smt. Manorama Prakash Khandekar Versus The State of Maharashtra, Higher and Technical Education Department, through its Secretary, Mantralaya & Others |
In the High Court of Bombay at Nagpur |
19-03-2020 |
Shyam Sahni Versus Arjun Prakash & Others |
Supreme Court of India |
06-03-2020 |
Om Prakash Swami Versus Haryana State Industrial And Infrastructure Development Corporation Ltd., New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
06-03-2020 |
Chandra Prakash Versus State of Bihar & Others |
High Court of Judicature at Patna |
06-03-2020 |
Prem Prakash Subodh & Others Versus State of Rajasthan & Others |
High Court of Rajasthan Jaipur Bench |
03-03-2020 |
Palanivel @ Prakash Versus State Rep.by Inspector of Police, Thalaivasal Police Station, Salem & Another |
High Court of Judicature at Madras |
03-03-2020 |
Uday Prakash Mishra Versus Poonam Mishra & Others |
High Court of Judicature at Patna |
26-02-2020 |
St.Paul's Seminary, Represented by its Procurator, Tiruchirapalli Versus John Prakash Ebinesan & Others |
Before the Madurai Bench of Madras High Court |
25-02-2020 |
The Management of Karnataka State Road Transport Corporation, Represented by its Chief Law Officer K.S.R.T.C., Bangalore Versus C. Prakash |
High Court of Karnataka |
25-02-2020 |
M.P. Vijayakumar Versus G.B. Prakash |
High Court of Karnataka |
24-02-2020 |
In The Matter of Anubhav Anilkumar Agarwal Versus Om Prakash Rohra & Others |
National Company Law Appellate Tribunal |
19-02-2020 |
Jatinder Chhabra Versus Daya Prakash Gupta (Deceased) Thr Lrs |
High Court of Delhi |
17-02-2020 |
Vijay Prakash Mishra Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
17-02-2020 |
Ram Prakash Sharma Versus State of Bihar |
High Court of Judicature at Patna |
13-02-2020 |
Om Prakash Shrivastava Versus General Administration Department & Others |
High Court of Madhya Pradesh |
13-02-2020 |
Vishal Versus Prakash Kadappa Hegannawar |
High Court of Karnataka Circuit Bench At Dharwad |
11-02-2020 |
State of Rajasthan Versus Prakash |
High Court of Rajasthan |
11-02-2020 |
Ajay Kumar Versus Om Prakash & Another |
High Court of Delhi |
06-02-2020 |
M/s. Drizzle, Represented by its Proprietor S. Prakash V/s The Commissioner Prohibition and Excise Chepauk, Chennai |
High Court of Judicature at Madras |
05-02-2020 |
Hubert Ronald D'Souza Versus T.K. Prakash & Another |
High Court of Karnataka |
04-02-2020 |
Om Prakash Versus The Manager, Bajaj Allianz General Insurance Company Limited, Indore |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
03-02-2020 |
Jay Prakash Versus State of Rajasthan |
High Court of Rajasthan |
30-01-2020 |
Saparna Prakash & Another Versus Union of India, Represented by its Secretary, Ministry of Corporate Affairs, New Delhi & Another |
High Court of Judicature at Madras |
30-01-2020 |
Om Prakash Versus Suresh Kumar |
Supreme Court of India |
27-01-2020 |
Pradeep Kumar & Others Versus E.K. Prakash, Special Secretary to Govertnment, Finance Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
23-01-2020 |
Ved Prakash (Authorized Representative) M/s Karmic Energy Private Limited Versus P. Ponram, Managing Partner, M/s Unicon Engineers |
High Court of Judicature at Madras |
22-01-2020 |
Kurama Anand Prakash Versus The State of Telangana |
High Court of for the State of Telangana |
14-01-2020 |
Rajesh Prakash Timblo & Others Versus Principal Commissioner of Income Tax & Others |
In the High Court of Bombay at Goa |
14-01-2020 |
M/s. Malabar Agro Industry, Represented by Its Proprietor Prakash, Kozhikode Versus State of Kerala Represented by Its Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
13-01-2020 |
Prakash Chandra Jain Versus Director, Danish Grih Nir Sanstha MYDT |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
13-01-2020 |
Prakash Shikshan Mandal's Loknete Versus State of Maharashtra, through its Department of Medical Education & Drugs & Others |
High Court of Judicature at Bombay |
10-01-2020 |
For the Petitioner: Mahesh V. Ramakrishnan, Advocate. For the Respondents: Ajith Murali, PP., R1, Sree Prakash K. Nair, Advocate. |
High Court of Kerala |