S P T SOLID WASTE MANAGEMENT PRIVATE LIMITEDActivity: Community, personal & Social Services in Karnataka.Strike Off |
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CIN U90000KA2011PTC057600 |
ROC RoC-Bangalore |
Incorporation Date 14-03-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 057600 |
Registration Date 14-03-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address cs.prasannarao@gmail.com |
Registered Address GANGA AND BROTHERS, DIESEL GARRAGE PREMISES # 41, K H ROAD BANGALORE Bangalore KA 560027 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to S P T SOLID WASTE MANAGEMENT PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-06-2022 21:16
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18-09-2018 | The Municipal Council, Paithan Versus M/s. Solid Waste Management Institute of Maharashtra, Through its Chairman/Managing Director | In the High Court of Bombay at Aurangabad |
Directors |
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DIN | Name | Since |
03414109 | HEMALATHA KOPPA NANJEGOWDA | 14-03-2011 |
03414154 | SATISH KUMAR ANCHILINGAPPA | 14-03-2011 |
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