S P COTSPIN LIMITED

Activity: Manufacturing (Textiles) in Punjab.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U17111PB1999PLC023214
ROC
RoC-Chandigarh
Incorporation Date
27-12-1999
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
023214
Registration Date
27-12-1999
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-06-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 150,00,000
Paid Up Capital
Rs. 149,25,000



Contact Information

E-Mail Address
spcotspin@yahoo.com
Registered Address
BARAICHAN ROADSAMANA DISTT PATIALA PUNJAB PB 147101 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S P COTSPIN LIMITED

Last Checked Past / Closed Litigation On 22-03-2023 05:19
22-03-2022 Pooja Cotspin Limited Versus State of Himachal Pradesh High Court of Himachal Pradesh
05-09-2018 Dayal Cotspin Limited Versus Atlantic Projects Limited & Another High Court of Judicature at Calcutta
06-11-2015 National Insurance Co. Ltd. Versus M/s. Maa Vaishno Cotspin Ltd. National Consumer Disputes Redressal Commission NCDRC
25-06-2015 Navalji Cotspin Limited Versus Amravati Growers Co-operative Spinning Ltd. & Another In the High Court of Bombay at Nagpur
04-02-2015 M/s. Adityasai Cotspin Pvt. Ltd. Versus M/s. Louis Drayfus Commodities India Pvt. Ltd. & Others High Court of Judicature at Bombay
13-08-2014 K.E. Ramesh Versus M/s. Salona Cotspin Ltd. High Court of Judicature at Madras
24-06-2010 C.C.E., Ludhiana Versus M/s Khalsa Cotspin (P) Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
03-05-2010 M/s. Euro Cotspin Limited Versus CCE, Chandigarh Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
23-09-2009 CC, Tuticorin Versus M/s. Vishal Cotspin Lin Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
06-11-2008 New India Assurance Company Ltd. & Another Versus Shree Shyam Cotspin Limited National Consumer Disputes Redressal Commission NCDRC
22-02-2008 FINCAP FINANCIAL CORPORATION LTD. VERSUS EURO COTSPIN LTD. High Court of Delhi
06-07-1999 In Re : B.S.K. Cotspin Ltd Income Tax Settlement Commission
11-03-1999 Texcon Energies Versus Euro Cotspin Limited High Court of Punjab and Haryana



Directors

DIN Name Since
00122484 SHUKUNTLA DEVI 31-01-2001
00122560 GIAN CHAND 18-05-2019
00122522 NAVEEN KATARIA 03-05-2012

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