S P ASSOCIATE PRIVATE LIMITED

Activity: Trading in Orissa.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51505OR2005PTC008097 		ROC
RoC-Cuttack 		Incorporation Date
04-04-2005
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
008097 		Registration Date
04-04-2005 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
30-09-2008
Last Balance Sheet Date
31-03-2008



Financials
Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 60,00,000



Contact Information
E-Mail Address
cs_deba@yahoo.co.in
Registered Address
PLOT NO-31 KHARAVELA NAGAR BHUBANESWAR Khordha OR 751001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S P ASSOCIATE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 03-05-2022 08:44
16-03-2022 OLA Fleet Technologies Pvt Ltd., Represented by Snigdha Mehrotra Associate Direct Versus The Union of India, Through its Revenue Secretary, Department of Revenue, Ministry of Finance & Others High Court of for the State of Telangana
23-02-2022 Federation of retail traders welfare associate & Another Versus State of Maharashtra, Through Deputy Secretary to the Government Industries Energy & Labour Department, Mantralaya & Others High Court of Judicature at Bombay
03-02-2022 Dr. Marvin Manoah Baylis, Associate Professor: Cardio-Thoracic Surgery, Tirunelveli Versus The State, Represented by its Principal Secretary, Health & Family Welfare Department, Chennai & Others Before the Madurai Bench of Madras High Court
27-09-2021 Paritosh Jain Versus Jaiprakash Associate Ltd. National Consumer Disputes Redressal Commission NCDRC
11-08-2021 General Manager, CORE, Allahabad, Rep. by Deputy Chief Engineer, Chennai Versus M/s. JV Engineering Associate Civil Engineering Contractors, Rep. by its Partner S. Jaikumar High Court of Judicature at Madras
26-07-2021 M/s. Sutherland Global Services Pvt Ltd., Represented by its Associate Vice President – Finance V.N. Achutarama Gupta Versus The Deputy Commissioner of Income Tax, Corporate Circle 6(2), Nungambakkam & Another High Court of Judicature at Madras
17-06-2021 Tvl. SREI Equipment Finance Pvt. Ltd., Represented by the Authorized signatory/Associate Vice-President, Chennai Versus The Assistant Commissioner, Royapettah Assessment Circle, Chennai High Court of Judicature at Madras
01-04-2021 Dr. Anil Kumar Saikia, Associate Professor, Department of Pharm Sciences, Dibrugarh University, Dibrugarh Versus The State of Assam, represented by the Commissioner & Secretary to the Government of Assam, Higher Education Department, Guwahati & Others High Court of Gauhati
04-02-2021 The Management of Godrej Consumer Products Ltd., a Public Limited Company incorporated under the Companies Act, 1956 and having its Registered office at Pirojshanagar, Maharashtra, represented by its Constituted Attorney, Mr. Rathnakar Salian, Associate Vice President of the Writ Appellant Versus The State of Assam Represented by the Secretary, Department of Labour and Employment, Assam, Dispur, Guwahati, Assam & Others High Court of Gauhati
04-02-2021 The Management of Godrej Consumer Products Ltd., a Public Limited Company incorporated under the Companies Act, 1956 and having its Registered office at Pirojshanagar, Maharashtra, represented by its Constituted Attorney, Mr. Rathnakar Salian, Associate Vice President of the Writ Appellant Versus The State of Assam Represented by the Secretary, Department of Labour and Employment, Assam, Dispur, Guwahati, Assam & Others High Court of Gauhati
04-02-2021 The Public Information Officer, Dr. M.M. Sangodkar Versus Dr. Aureliano Fernandes, Associate Professor, Rosary Apartments, Miramar – Goa In the High Court of Bombay at Goa
04-02-2021 The Management of Godrej Consumer Products Ltd., a Public Limited Company incorporated under the Companies Act, 1956 and having its Registered office at Pirojshanagar, Maharashtra, represented by its Constituted Attorney, Mr. Rathnakar Salian, Associate Vice President of the Writ Appellant Versus The State of Assam Represented by the Secretary, Department of Labour and Employment, Assam, Dispur, Guwahati, Assam & Others High Court of Gauhati
22-01-2021 Sutherland Global Services Pvt Ltd., Rep. by Associate Vice President Finance, V.N. Achutarama Gupta Versus Assistant Commissioner, Officer of the Assistant Commissioner of CGST & Central Excise, Chennai South Commissionerate, Chennai High Court of Judicature at Madras
15-12-2020 Hyderabad-Karnataka Nursing Management Associate HIG-14, Kalabuaragi Versus Karnataka State Nursing Council No.71, Nightingale Towers, Bangalore & Another High Court of Karnataka Circuit Bench OF Kalaburagi
04-08-2020 M/s. Tafe & Form Equipment Ltd., Represented by S. Tirumalai, Associate Vice President (Personnel) Versus The Provident Fund Commissioner II, Chennai, Chennai & Others High Court of Judicature at Madras
03-08-2020 The State Represented by its Principal Secretary, Health and Family Welfare Department, Secretariat, Chennai & Another Versus Dr. Marvin Manoah Baylis, Associate Professor, Cardio-Thoracic Surgery, Tirunelveli & Another High Court of Judicature at Madras
08-07-2020 M/s. Matrimony.Com Limited TVH Belicia Towers Rep. By its Associate Vice President - Legal & Regulatory, S. Ravichandran Versus The Regional Provident Fund Commissioner I Employees Provident Fund Organization Royapettah & Another High Court of Judicature at Madras
10-02-2020 M/s. JV Engineering Associate, Civil Engineering Contractors, Represented by its Partner, S. Jaikumar Versus General Manager, CORE, Allahabad, Represented by Deputy Chief Engineer, Railway Electrification, Chennai, Egmore High Court of Judicature at Madras
13-12-2019 Sarada Kasivajjula & Others V/S M/s. Aliens Developers (P) Ltd., Telangana State Rep. by its Associate Vice President Alaparthi Appa Rao & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
02-09-2019 Government of Kerala, Represented by The Secretary, Department of Health, Government Secretariat, Thiruvananthapuram & Others Versus P. Gopinathan, Associate Professor (Under Order of Removal), Department of Orthopaedics, Medical College Hospital, Kozhikode & Others High Court of Kerala
07-08-2019 Associate High Pressure Technologies Pvt. Ltd. & Another Versus Union Bank of India Debts Recovery Appellate Tribunal At Mumbai
15-04-2019 M/s. Magma Fincorp Limited, represented by Associate Vice President Versus State of Telangana, represented by Principal Secretary, Finance Department & Others High Court of for the State of Telangana
14-02-2019 Dr. S. Lourdu Initha, Associate Professor, Department of Commerce, S.I.V.E.T. College, Chennai Versus S.I.V.E.T. College, Rep. by its Secretary, Velachery Main Road, Chennai & Others High Court of Judicature at Madras
12-02-2019 Kotak Securities Ltd., Represented Herin by Its Associate Vice President, Legal & Authorized Representative, Pankaj Kumar Singh, Mumbai Versus Alice Francis & Another High Court of Kerala
31-08-2018 Rajshree Electricals & Associate Versus Ito, Ward-1(3), Bhubaneswar Income Tax Appellate Tribunal Cuttack
16-07-2018 V. Jaya, Associate Professor in Civil Engineering, College of Engineering, Thiruvananthapuram Versus State of Kerala, Represented by The Principal Secretary To Government, Higher Education (G) Department, Thiruvananthapuram & Others High Court of Kerala
25-05-2018 E. Shameer Ali, Associate Professor(Retd), Department of Zoology, T.K.M College of Arts & Science, Kollam Versus Deputy Director of Collegiate Education & Others High Court of Kerala
06-03-2018 Dr. Vaidyanathan Krishna Ananth, Associate Professor Versus Sikkim University, Represented through its Registrar, Sikkim & Others High Court of Sikkim
05-03-2018 Dr. R. Ramesh, Associate Professor, Department of English, The Manonmaniam Sundaranar University, Tirunelveli Versus The Manonmaniam Sundaranar University, Rep. By its Registrar, Tirunelveli & Others Before the Madurai Bench of Madras High Court
21-02-2018 Kirloskar Electrical Co. Pvt. Ltd, Represented by its Associate Vice President-Legal & Company Secretary, Chinmoy Patnaik Versus State of Karnataka, Urban Development Department, Rep. by its Secretary & Another High Court of Karnataka Circuit Bench At Dharwad
29-01-2018 The N.I.A.C.L. & Another Versus M/s. Siddharth Associate & Another High Court of Judicature at Allahabad
19-01-2018 M/s. Inter Globe Aviation Ltd. Through Anoop Kahtry, Associate General Counsel Versus G. Ramakrishna Reddy & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
05-01-2018 M/s. Inter Globe Aviation Ltd. Through Navneet Anand, Legal Associate & Another Versus Vidya Rawat & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
16-09-2017 E. Shameer Ali, Associate Professor (Retd), Department of Zoology, T.K.M College of Arts & Science, Kollam Versus Deputy Director of Collegiate Education, Kollam & Others High Court of Kerala
16-08-2017 State of Kerala Represented by The Chief Secretary, Government Secretariat & Others Versus S.N. Omana, Retired Associate Professor, Thrissur District High Court of Kerala
15-03-2017 Rajeswaran Samuel Versus M/s. Barclays Bank PLC, Represented by its Associate Legal Manager, Manish Xavier High Court of Judicature at Madras
15-03-2017 A. Ramakrishnan Versus Barclays Bank PLC Chennai rep. by its Associate Legal Manager, Manish Xavier High Court of Judicature at Madras
20-02-2017 Gandhi Associate Bhaskar B. Shah Jabs International Pvt. Ltd. Versus Commissioner of Customs (EP) Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
16-09-2016 Anita Gupta, Associate Professor, Govt. College of Arts, Chandigarh (U.T.). Versus . Union of India through Secretary, Ministry of Human Resources Development (Department of Education), Shastri Bhawan, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
08-08-2016 Budhia Auto Associate Pvt. Ltd. Versus None High Court of Chhattisgarh
01-08-2016 M/s. Sterlite Industries (India) Ltd. represented by its Associate General Manager Versus The Central Board of Excise & Customs, Ministry & Others Before the Madurai Bench of Madras High Court
29-07-2016 Dr. Sukhdev Singh, Associate Professor, presently posted at Post Graduate Government College, Chandigarh & Others Versus Chandigarh Administration through its Secretary, Higher Education Department, Chandigarh, U.T.Secretariat, Chandigarh & Others Central Administrative Tribunal Chandigarh Bench
20-07-2016 M/s. Ravindranath GE Medicate Associate Private Limited Versus M/s. Clean Coats Private Limited High Court of Judicature at Bombay
28-03-2016 Dr. J. Vijayan, Associate Professor of Commerce, Chavara & Others Versus State of Kerala, Represented by Chief Secretary, Thiruvananthapuram & Others High Court of Kerala
02-12-2015 S. Sapna Versus The Branch Manager, State Bank of Travancore (Associate of the State Bank of India), Madurai Before the Madurai Bench of Madras High Court
02-12-2015 S. Sapna Versus The Branch Manager, State Bank of Travancore, (Associate of the State Bank of India) Before the Madurai Bench of Madras High Court
06-07-2015 Dr. N. Gurudas, Former Associate Professor (Surgery) Medical College Hospital, Kottayam Versus State of Kerala, represented by The Public Prosecutor High Court of Kerala
03-12-2014 Dr. Ajith Kumar Associate Professor, Department of Mechanical Engineering Cochin University of Science & Technology Versus The Chancellor Cochin University of Science & Technology & Others High Court of Kerala
25-11-2014 Associate Builders V/S Delhi Development Authority Supreme Court of India
10-10-2014 Aamoda Broadcasting Company Private Limited (ABN Andhra Jyothi News Channel) Hyderabad, rep. by its Associate Editor Sri D.H.V.S.S.N. Murthy Versus The Union of India Ministry of Information and Broadcasting Government of India A Wing, Shastry Bhavan New Delhi & Others High Court of Andhra Pradesh
22-09-2014 A To Z Associate Versus State of U.P. High Court of Judicature at Allahabad
07-07-2014 M/s. Maersk India Pvt. Ltd., rep by its Associate Officer, Douglas Johnson Versus The Chairman, Cochin Port Trust & Others High Court of Kerala
01-06-2014 Dr. A. Manoharan, Associate Professor, Department of Library & Information Science, Bishop Heber College, Trichy Versus The Registrar, Madurai Kamarajar University, Madurai & Others Before the Madurai Bench of Madras High Court
25-02-2014 Associate Banks' Retired Officers' Association represented by its Chairman, K.T. Rajagopalan & Others Versus The State Bank of Travancore represented by its Managing Director High Court of Kerala
25-10-2013 M/s K.C. Associate, Through its partner Shri Sanjay Pandey Versus Pradeep National Consumer Disputes Redressal Commission NCDRC
17-09-2013 M/s. Fortis Hospital Limited, represented by its Associate Vice President P.K. Davison Versus State of Karnataka & Others High Court of Karnataka
10-09-2013 M/s. ST. Johns Medical College Hospital rep. by its Associate Director F.R. Immanuel Raj Versus The Director Employees State Insurance Corporation Sub-Regional Office & Another High Court of Karnataka
01-07-2013 Raghuvinder Singh Versus Jai Prakash Associate Ltd. & Others Competition Commission of India
14-05-2013 Associate Professor Ritwika Biswas Versus State of West Bengal & Others High Court of Judicature at Calcutta
06-02-2013 Vijay Bhatia Versus M/s. Aggarwal Associate Promoters Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
22-01-2013 Smt. Anita Ahuja Versus M/s. ICDS Securities Limited Associate of Standard Chartered Bank & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
10-01-2013 M/s Manoj Associate Versus State of Rajasthan & Others High Court of Rajasthan
04-07-2012 Dr. B. Lakshmi, Associate Professor & Head Department of ECE, National Institute of Technology & Others Versus State of A.P., rep. By its Public Prosecutor, High Court of AP. & Another High Court of Andhra Pradesh
06-06-2012 Demyssa Ahmed Ibrahim Versus The Associate Minister Of Immigration Court of Appeal of New Zealand
27-03-2012 M/s. HCL Technologies Limited, Rep. by its Associate Director - Legal & Power of Attorney Holder, T.A. Srinivasen Versus State of Tamil Nadu, Rep. by its Secretary, Department of Commercial Taxes and Registration & Others High Court of Judicature at Madras
09-03-2012 M/s. Associate Inc. India, Through its Proprietor Shri Mahendra Kumar Versus M/s. Zino Davidoff S.A. In the High Court of Bombay at Nagpur
23-02-2012 The Associate Tractor Branch Office, Rep. by its Manager & Another Versus Solomon Tamil Nadu State Consumer Disputes Redressal Commission Chennai
27-12-2011 Dr. B. Udaya Kumar, Associate Professor of Orthopaedics, Andhra Medical College Versus Chaduvula Nagaraju & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
09-09-2011 Dr. M. Nagoor Meeran, Associate Professor Versus The Tamilnadu Veterinary and Animal Sciences University & Others Before the Madurai Bench of Madras High Court
21-06-2011 Dunlop India Limited, represented by its Associate Vice President Finance and Commercial Subhrangshu Roy Versus State of Tamil Nadu represented by its Principal Secretary High Court of Judicature at Madras
05-04-2011 Sterlite Industries (I) Limited, Represented by its Company Secretary and Associate Vice President Versus The Deputy Commercial Tax Before the Madurai Bench of Madras High Court
21-01-2011 M/s. Mango Bay Cultural and Recreation Society (An associate of M/s.S.L. Farm Developers) Versus The Superintendent of Police, Krishna District & Others High Court of Andhra Pradesh
10-05-2010 Associate Director, Regional Agricultural Research Station Versus Saju Joseph Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
02-12-2009 Dr. Anjali C. Dhamangaonkar, working as an Associate Professor, Department of Anatomy Versus Municipal Corporation of Greater Mumbai & Others High Court of Judicature at Bombay
02-07-2009 Associate Trade Links Versus State of Kerala High Court of Kerala
28-05-2009 Chl Apollo Hospital (Associate Of Apollo Hospitals Enterprises Ltd., & Another Versus Dr. (Mrs.) Jasbir Gupta & Others National Consumer Disputes Redressal Commission NCDRC
23-07-2008 Dr. B. Krishna Reddy s/o late B. Rami Reddy, Research Associate Versus Sri Venkateswara University, Tirupati represented by its Registrar & Others High Court of Andhra Pradesh
13-06-2008 Associate Enterprise Versus Coal India Ltd High Court of Assam
13-06-2008 Associate Enterprise Versus Coal India Ltd High Court of Assam
09-02-2007 Associate Enterprise Versus Coal India Limited High Court of Assam
06-10-2006 Dr. Raju, Associate Professor of Psychiatry Versus Dr. N. Subha, Associate Professor of Psychiatry & Others High Court of Kerala
13-07-2004 Commissioner of Income Tax, Coimbatore Versus M/s.Kwality Textile Associate Pvt Ltd High Court of Judicature at Madras
02-04-2004 G.S.Associate Versus Kamlendra Singh High Court of Madhya Pradesh
31-07-2003 Mrs. P. Syamala, Proprietrix, Prajwal Associate and another Versus R. Gopinathan and 6 others High Court of Judicature at Madras
06-11-2001 Hind Equipment Corporation Private Limited and Another Versus Messrs Associate Enterprise and Others Supreme Court of India
04-04-2001 S.S. Associate Versus M.S. Associate High Court of Assam
05-03-2001 J. D. P. Associate, Chennai Versus K. Malarkodi and Another High Court of Judicature at Madras
01-06-1998 Associate Dean/Incharge Academic and Administration, Faculty of Veterinary Science and Animal Husbandry, Srinagar Versus University of Agricultural Science and Technology High Court of Jammu and Kashmir
15-10-1997 Associate Banks Officers' Association Versus State Bank of India Supreme Court of India
30-08-1996 APOLLO HOSPITAL EDUCATIONAL AND RESEARCH FOUNDATION AND ASSOCIATE OF APOLLO HOSPITAL GROUP VERSUS OSMANIA UNIVERSITY High Court of Andhra Pradesh
02-01-1996 U.P. Kattha Factories Associate Versus State of Uttar Pradesh and Others Supreme Court of India
24-03-1995 ASSOCIATE RESEARCH DIRECTOR, REGIONAL FRUIT RESEARCH STATION VERSUS PRESIDENT, SINDHUDURG SHRAMIK SANGH High Court of Judicature at Bombay
17-10-1994 State of U P Versus Bhagat Raja Associate High Court of Judicature at Allahabad
29-10-1993 T. DEVENDER VERSUS ASSOCIATE DIRECTOR RESEARCH, R. A. R. S. , PALEM High Court of Andhra Pradesh
09-11-1992 ASSISTANT COLLECTOR OF CUSTOMS (A), MANGALORE VERSUS ASSOCIATE LUMBERS PRIVATE LIMITED, MANGALORE High Court of Karnataka
03-09-1990 SAT PAL VERSUS ASSOCIATE VICE PRESIDENT HUMAN RESOURCES SWARAJ FOUNDRY DIVISION High Court of Punjab and Haryana
24-05-1989 K. C. BHATIA AND ASSOCIATE VERSUS URBAN IMPROVEMENTS COMPANY PRIVATE LIMITED High Court of Delhi
31-03-1989 A.B.K. Prasad, Associate Editor, Andhra Jyoti, Andhra Printers Ltd., Banjara Hills, Hyderabad Versus State of Andhra Pradesh, Public Prosecutor High Court of Andhra Pradesh
26-07-1984 Income Tax Officer v/s Bluemount Switchgears Associate Private Limited Income Tax Appellate Tribunal ITAT Madras
14-06-1983 Nayek Associate Alias Nayek Paper And Board Mills Versus Additional Commissioner of Commercial Taxes High Court of Judicature at Calcutta



Directors
DIN Name Since
01784177 SMARITA PANDA 04-04-2005
01817316 SIMANCHALA PANDA 04-04-2005

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