S N T AGRO INDUSTRIES PRIVATE LIMITED

Activity: Agriculture and Allied Activities in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U01122DL1997PTC086925 		ROC
RoC-Delhi 		Incorporation Date
29-04-1997
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
086925 		Registration Date
29-04-1997 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 200,00,000
Paid Up Capital
Rs. 194,43,000



Contact Information
E-Mail Address
snt.agro@gmail.com
Registered Address
2644, IST FLOOR NAYA BAZAR DELHI North Delhi DL 110006 IN







Some PAST Judgements / Case Laws similar to S N T AGRO INDUSTRIES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 17-01-2022 23:25
09-11-2021 M/s. Arkas Biocon Private Limited Versus M/s. Kashinath Agro Industries Private Limited High Court of Delhi
25-10-2021 New India Assurance Co. Ltd. Versus M/s. Coastal Agro Industries Ltd. National Consumer Disputes Redressal Commission NCDRC
25-05-2021 M/s. National Steel & Agro Industries Limited Versus Principal Commissioner, Central Goods & Respondent Service Tax & Central Excise – Ujjain Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
16-04-2021 Devadaru Agro-Land Ventures Pvt. Ltd., Kasargode, Represented by Its Managing Director, Mathew Jose Versus State of Kerala, Represented by Its Secretary to Government, Industries Department, Thiruvananthapuram & Others High Court of Kerala
16-04-2021 Devadaru Agro-Land Ventures Pvt. Ltd., Kasargode, Represented by Its Managing Director, Mathew Jose Versus State of Kerala, Represented by Its Secretary to Government, Industries Department, Thiruvananthapuram & Others High Court of Kerala
16-04-2021 Devadaru Agro-Land Ventures Pvt. Ltd., Kasargode, Represented by Its Managing Director, Mathew Jose Versus State of Kerala, Represented by Its Secretary to Government, Industries Department, Thiruvananthapuram & Others High Court of Kerala
18-03-2021 M/s. P.P. Agro Industries Versus National Insurance Co Ltd & Others National Consumer Disputes Redressal Commission NCDRC
23-02-2021 Aroni Tubes Private Limited Versus West Bengal Agro Industries Corporation Limited & Others High Court of Judicature at Calcutta
19-01-2021 M/s. Vinayak Agro Industries Versus Commissioner of Central Excise, Customs & Service Tax, Rourkela Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
18-01-2021 New India Assurance Co Ltd. Versus M/s. Coastal Agro Industries Ltd. National Consumer Disputes Redressal Commission NCDRC
09-12-2020 M/s. Kamadhenu Cotton & Agro Industries, Rep. by its Proprietor M. Adinarayana Gupta Versus The Commercial Tax Officer, Brodiepet Circle, Guntur & Others High Court of Andhra Pradesh
28-10-2020 New India Assurance Company Ltd. & Another Versus M/s. Hari Agro Industries & Another High Court of Punjab and Haryana
26-08-2020 Manjit Singh Versus Punjab Agro Industries Corporation & Others High Court of Punjab and Haryana
17-08-2020 M/S Anjaneya Bisanpur Agro Industries Pvt. Ltd Versus Dilawar Singh Rawat & Another High Court of Delhi
28-02-2020 Bank of India V/S M/s. Brindavan Agro Industries Pvt. Ltd Supreme Court of India
02-01-2020 Allahabad Bank V/S Dobhi Agro Industries and Others. Debts Recovery Tribunal Patna
20-12-2019 Kailash Verma Versus Punjab Agro Industries Corporation & Another High Court of Punjab and Haryana
03-12-2019 Punjab Agro Industries Corporation Limited Versus The Regional Provident Fund Commissioner & Others High Court of Punjab and Haryana
27-11-2019 Kothari Enterprises V/S Dharendra Agro Food Industries Ltd. and Others. High Court of Judicature at Bombay
05-09-2019 The Management of Shekkalmudi Estate, M/s. Parry Agro Industries Limited, Murugali Bazaar (P), Valparai, Coimbatore DT, Represented by its Assistant General Manager P & IR Versus The Presiding Officer, Labour Court, Coimbatore High Court of Judicature at Madras
01-07-2019 M/s. Jhass Agro Industries, rep.by its Managing Partner, S. Jayachandra Reddy & Others Versus The State of Telangana, rep.by its Principal Secretary, Home Department & Others High Court of for the State of Telangana
06-06-2019 M/s. Bishan Saroop Kishan Agro Industries (P) Ltd., SLV Industrial Estate, Bangalore & Others Versus The Customs, Excise and Service Tax, Appellate Tribunal, South Zonal Bench, Chennai & Another High Court of Judicature at Madras
28-01-2019 The Commissioner of Income Tax, Cochin Versus Parry Agro Industries Ltd., W. Island, Kochi High Court of Kerala
28-01-2019 The Commissioner of Income Tax, Cochin Versus Parry Agro Industries Ltd., W. Island, Kochi High Court of Kerala
17-01-2019 Priyesh Agro Industries Versus Union Bank of India & Another High Court of Gujarat At Ahmedabad
31-10-2018 Management of Karnataka Agro Industries Corporation Ltd. & Another Versus Vijaykumar & Others High Court of Karnataka Circuit Bench At Dharwad
31-10-2018 Management of Karnataka Agro Industries Corporation Ltd. & Another Versus Vijaykumar & Others High Court of Karnataka Circuit Bench At Dharwad
30-10-2018 Chaany Agro Industries Versus Gobind Agriculture Works High Court of Judicature at Madras
16-08-2018 M/s. Lan Eseda Industries Ltd. Versus Shree Hari Rice & Agro Ltd. & Another In the High Court of Bombay at Nagpur
07-08-2018 M/s. Adinath Agro Industries Dharangaon Road, Parola (Rural) & Another Versus The State of Maharashtra The Department of Agriculture Through Sidhanath Sadhu Kalel & Others In the High Court of Bombay at Aurangabad
31-05-2018 Commissioner of Central Excise Mumbai - II V/S Aries Agro - Vet Industries Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
23-05-2018 The Commissioner of Income Tax, Cochin Versus Parry Agro Industries Ltd., Kochi High Court of Kerala
02-05-2018 H.P. Agro Industries Corporation V/S CCE, Chandigarh Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
13-04-2018 M/s. Jai Mata Agro Industries, Represented by its Partner, Ashok Kumar Bharadwaj, Coimbatore & Another Versus The Governor Reserve Bank of India, Mumbai & Others High Court of Judicature at Madras
28-09-2017 Konkan Agro Marine Industries Pvt. Ltd V/S C.C.E., CUS. & S.T., Aurangabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
05-07-2017 IFB Agro Industries Ltd. & Others Versus SICGIL India Ltd. & Others National Company Law Tribunal, Kolkata
30-05-2017 J.R. Agro Industries Private Limited & Others Versus Swadisht Oils Private Limited National Company Law Tribunal Ahmedabad
19-05-2017 Smart Timing Steel Ltd. Versus National Steel & Agro Industries Ltd. National Company Law Appellate Tribunal
16-05-2017 IFB Agro Industries Ltd. & Another Versus Chief Commercial Manager (FM) Eastern Railway High Court of Judicature at Calcutta
08-05-2017 Gangamai Agro Trust Gangamai Industries & Construction Ltd. & Another Versus Narayan Raoji Mahajan National Consumer Disputes Redressal Commission NCDRC
30-03-2017 Kanchan Jyoti Agro Industries Jaipur (KJAI) Versus Rajasthan Co-operative Dairy Federation Limited & Others High Court of Rajasthan Jaipur Bench
27-03-2017 Haryana Agro Industries Corporation Limited Versus The Presiding Officer, Industrial Tribunal-cum-labour Court & Another High Court of Punjab and Haryana
24-03-2017 ATC Agro Industries Ltd V/S Commissioner of Central Excise, Shillong Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
13-03-2017 M.K.R. Poultry Farm and M. Krishna Reddy and thers Poultry Farm Versus Tinna Agro Industries Limited High Court of Karnataka Circuit Bench At Dharwad
23-02-2017 Commissioner of C. Ex., Mumbai V/S Pudumjee Agro Industries Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
16-01-2017 IFB Agro Industries Limited Versus Integrated Project Management & Services High Court of Judicature at Calcutta
23-11-2016 M/s. Coronation Agro Industries Ltd. Versus Deputy Commissioner of Income-Tax Circle-6(2)(1) High Court of Judicature at Bombay
15-09-2016 The Project Manager, Cattle & Poultry Feed Processing Plant, Orissa Agro Industries Corp. Ltd., BBSR. Versus P.O., Labour Court, Bhubaneswar & Another High Court of Orissa
08-07-2016 M/s. Premier Agro Industries Versus New India Assurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
26-04-2016 Principal Commissioner of Income Tax, Panchkula Versus Haryana Agro Industries Corporation Limited High Court of Punjab and Haryana
14-03-2016 Piccadily Agro Industries Ltd. Versus Ashok Narwal & Another High Court of Delhi
01-02-2016 S.K. Jain Versus The Punjab Agro Industries Corporation Ltd. High Court of Punjab and Haryana
15-01-2016 M/s Premier Agro Industries Versus The New India Assurance Company Limited Haryana State Consumer Disputes Redressal Commission Panchkula
14-01-2016 Lakshmi Devi Agro Rice Industries, Kirugavalu, Maluvalli Taluk, Mandya District Versus The Deputy Commissioner, Mysuru & Another High Court of Karnataka
23-12-2015 Lan Eseda Industries V/S Shri Hari Rice and Agro Pvt. Ltd. and Others. Debt Recovery Appellate Tribunal At Delhi
10-12-2015 M/s. Gojay Agro Food Industries P.Ltd., Rep. by its Director G. Mahendran & Others Versus The State of Tamil Nadu, Rep.by its Secretary to Government, Industries Department, Chennai & Others Before the Madurai Bench of Madras High Court
17-11-2015 M/s J.B. Industries & Others Versus Punjab Agro Food Grains Corporation & Another High Court of Punjab and Haryana
13-10-2015 JVL Agro Industries Ltd. Versus Union of India & Others High Court of Judicature at Allahabad
30-09-2015 Trokia Processes Private Ltd. Versus Gujarat Agro Industries Corp Ltd. High Court of Gujarat At Ahmedabad
29-09-2015 Commercial Taxes officer Versus M/s. Bambino Agro Industries Ltd. High Court of Rajasthan Jaipur Bench
14-09-2015 Shree Hari Agro Industries Ltd. Versus Deepak Vegpro Private Limited High Court of Judicature at Calcutta
15-07-2015 M/s. Visa Agro Industries Pvt Ltd. (Presently Visa Realty Limited) Versus Charan Singh & Another High Court of Delhi
14-07-2015 Pondicherry Agro Service and Industries Corporation Limited, rep by Managing Director Versus Union of Territory of India, Government of Puducherry & Others High Court of Judicature at Madras
30-06-2015 Deputy Commissioner of Income-tax, Circle-1 (1), Hyderabad Versus A.P. State Agro Industries Development Corporation Ltd. Income Tax Appellate Tribunal Hyderabad
24-06-2015 Commissioner of Income-tax, Kolkata ?II Versus Everest Agro Industries Ltd. High Court of Judicature at Calcutta
28-04-2015 ADM Agro Industries Latur & Vaizag Pvt. Ltd. Versus Food Safety and Standards Authority of India, Ministry of Health and Family, Welfare & Others High Court of Judicature at Bombay
28-04-2015 M.P. State Agro Industries Development Corpn. Ltd. Versus Suresh Gupta High Court of Madhya Pradesh
09-04-2015 Padgilwar Agro Industries Versus The Director, Directorate of Sericulture, Government of Maharashtra & Others In the High Court of Bombay at Nagpur
05-03-2015 M/s Paras White Gold Agro Industries & Others Versus MP State Agriculture Marketing Board & Others High Court of Madhya Pradesh
26-02-2015 M/s. Rana Sugars Ltd. (a Joint Venture of Punjab Agro Industries Corporation Ltd.,) Through its Managing Director Versus M/s. Bharat Heavy Electricals Ltd., Vellore Through its General Manager High Court of Judicature at Madras
12-02-2015 M/s. National Steel and Agro Industries Ltd. & Another Versus State of Maharashtra & Others High Court of Judicature at Bombay
06-02-2015 Pondicherry Agro Service & Industries Corporation Limited Versus Union Territory of India & Others High Court of Judicature at Madras
17-12-2014 Employees' State Insurance Corporation rep by its Regional Director Pondicherry Versus M/s. Pondicherry Agro Service & Industries Corporation Ltd (A Government of Pondicherry Undertaking) & Another High Court of Judicature at Madras
12-11-2014 M/s. Sharma Agro Industries & Another Versus State of Haryana & Others Supreme Court of India
17-10-2014 N.P. Agro (I) Industries Limited & Others Versus Commissioner Central Excise, Lucknow High Court of Judicature at Allahabad
04-09-2014 Haryana Agro Industries Corporation Ltd. Through its Managing Director & Another Versus Narinder Singh National Consumer Disputes Redressal Commission NCDRC
08-08-2014 IFB Agro Industries Limited & Another Versus The Chief Commercial Manager (Fm), Eastern Railway & Others High Court of Judicature at Calcutta
31-07-2014 Jvl Agro Industries Ltd. Versus Union of India High Court of Judicature at Allahabad
24-07-2014 M/s. Swastyayan Agro Industries & Another Versus Union of India & Others High Court of Judicature at Calcutta
17-06-2014 M/s. Indiabulls Housing Finance Limited, represented by its Authorised Officer B. Venkata Subbaiah Versus M/s. South Asian Agro Industries Ltd., represented by its Managing Director High Court of Andhra Pradesh
09-06-2014 Chhabra Agro Industries and Others V/S State Bank of India and Others. Debt Recovery Appellate Tribunal At Delhi
09-05-2014 The New India Assurance Company Limited Versus M/s. Om Agro Industries & Others Uttarakhand State Consumer Disputes Redressal Commission Dehradun
01-05-2014 Commissioner of Customs, Tuticorin Versus National Steel & Agro Industries Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
31-03-2014 M/s. Vijay Solvex Ltd. & Another Versus Shree Hari Agro Industries Ltd. & Another High Court of Rajasthan
23-12-2013 Kanwal Agro Food Industries Versus State of J&K & Others Supreme Court of India
16-12-2013 M/s. Pawan Agro Industries Versus Deputy Commercial Tax Officer - 1 & Others High Court of Andhra Pradesh
13-12-2013 Prakash Agro Industries Ltd. Versus S.R.K. Products Pvt. Ltd. High Court of Judicature at Bombay
10-12-2013 Gangamai Agro Trust Gangamai Industries & Construction Ltd. & Another Versus Narayan Raoji Mahajan Maharshtra State Consumer Disputes Redressal Commission Aurangabad
09-12-2013 Surya Agro Industries Versus Oriental Bank of Commerce Through its Branch Manager Bhikhi National Consumer Disputes Redressal Commission NCDRC
07-10-2013 Commissioner of Income-tax - II, Chandigarh Versus Punjab Agro Industries Corporation Ltd. High Court of Punjab and Haryana
08-07-2013 The Regional Director, Employees State Insurance Corporation, Goa Versus Agro-Chem Industries Services In the High Court of Bombay at Goa
05-04-2013 Gujarat Agro Industries Corporation Versus State of Gujarat High Court of Gujarat At Ahmedabad
19-09-2012 Haryana Agro Industries Corporation Ltd. Through its Managing Director & Another Versus Mahender Singh National Consumer Disputes Redressal Commission NCDRC
27-07-2012 Neelamalai Agro Industries Limited, Owning Katary and Sutton Estates Nilgiris District Versus The District Collector, Nilgiris District, Tamil Nadu High Court of Judicature at Madras
17-07-2012 Chotalia Mahesh Manjibhai Versus Gujarat Agro - Industries Corporation Limited High Court of Gujarat At Ahmedabad
03-07-2012 Pondicherry Agro Foods (P) Ltd Versus Government of Tamil Nadu, Rep. By its Secretary, Industries Department & Others High Court of Judicature at Madras
28-06-2012 Biswanath Paul Versus The West Bengal Agro Industries Corporation Ltd. & Others High Court of Judicature at Calcutta
27-03-2012 National Steel and Agro Industries Ltd. Versus Commissioner of Customs (Export), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
05-03-2012 M/s. Raghunath Agrotech Pvt. Ltd., Rep. by its Director Rajeev Kumar Mittal Versus M/s. Ajanta Agro Industries, rep. by its Prop.Govind Seth High Court of Andhra Pradesh
09-01-2012 Kerala Agro Industries Corporation Ltd. & Another Versus M/s. Beta Engineers High Court of Delhi



Directors
DIN Name Since
01359609 GEETA AGGARWAL 01-04-2001
01359585 RAVINDER KUMAR GUPTA 29-04-1997

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