S N BOSE & CO PVT LTD

Activity: Insurance in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U66010WB1952PTC020196 		ROC
RoC-Kolkata 		Incorporation Date
04-01-1952
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
020196 		Registration Date
04-01-1952 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2015
Last Balance Sheet Date
31-03-2015



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
biswajit_syam@yahoo.in
Registered Address
101 C BALLYGUNGE PLACE KOLKATA WB 700019 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S N BOSE & CO PVT LTD

Last Checked Past / Closed Litigation On 05-04-2021 21:40
04-02-2021 George Joseph & Others Versus Bose Well John & Others High Court of Kerala
14-07-2020 Thomas Danniel @ Bose Versus J. Rajan, Uthamapalayam High Court of Kerala
29-04-2020 Mech Components Private Ltd. Balanagar, Hyderabad, Rep. by its Director Mudit Patodia Versus The Director General, Ordinance Factories, Govt. of India, Bose Road, Kolkata & Others High Court of for the State of Telangana
19-03-2020 Branch Manager, Indusind Bank Ltd. Represented By Its Constituted Attorney Sri Souptik Bose Versus Abdul Rajek Khan National Consumer Disputes Redressal Commission NCDRC
13-03-2020 Sankar Prasad Bose & Another Versus M/s. Shitala Construction Rep. by Ajit Panja & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
09-03-2020 The Principal Officer, M/s. RR Donnelley India Outsource Private Limited, (Formerly known as Astron Document Management Private Limited), Rep. by its Jyothi Prosad Bose, Director Versus Deputy Commissioner of Income Tax, Corporate Circle – 5 (2) High Court of Judicature at Madras
05-03-2020 Suborno Bose Versus Enforcement Directorate & Another Supreme Court of India
27-02-2020 Partha Sadhan Bose, Suspended Director, M/s.E.C.Bose & Co. Pvt. Ltd. Versus M/s. Sugesan Transport Private Limited National Company Law Appellate Tribunal
18-02-2020 Soma Bose Versus Dimitra Realtors West Bengal State Consumer Disputes Redressal Commission Kolkata
18-02-2020 V. Rajavelu Versus Bose Ponnambalam High Court of Judicature at Madras
04-02-2020 S. Pugazhendi, President, Subash Chandra Bose Podhu Nala Sangam, Nagapattinam Versus Dy.Superintending Engineer/Public Information Officer, Office of the Superintending Engineer, Highways Department, Madurai & Others High Court of Judicature at Madras
06-01-2020 Nethaji Subash Chandra Bose @ Nethaji Versus State Rep. by The Inspector of Police, Kancheepuram High Court of Judicature at Madras
29-11-2019 M/s. Manager/Director, Indigo Airlines Versus Rabindra Bose West Bengal State Consumer Disputes Redressal Commission Kolkata
07-11-2019 Thomas Koshy Chirayil & Another Versus Anand Rosh Bose & Another High Court of Kerala
05-11-2019 Subrata Kumar Bose Versus M/s. Emerald Realty LLP, earlier Emerald Realty Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
24-09-2019 Subir Bose Versus Inspector of Factories, represented by S.M. Paranjpe & Another Supreme Court of India
20-09-2019 Sharmila Mukhopadhyay Versus Sunil Kanti Barua, Rep by his Constituted Attorney - Prasanta Bose & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
05-09-2019 M/s. Sugesan Transport Pvt. Ltd., Rep. by its Director, Kanthibai Rajendra Sheth Versus M/s. E.C. Bose & Company Private Limited, Kolkata & Others High Court of Judicature at Madras
21-08-2019 M/s. Bose Enterprise Rep. by Rana Basu & Another Versus Chayanika Saha & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
10-07-2019 M/s. Sony India through its Authorised Ms. Meena Bose Versus Kamal Ghosh West Bengal State Consumer Disputes Redressal Commission Kolkata
19-06-2019 Late Predyat @ Pradut Kumar Bose & Others Versus Late Nirmal Kanti Guha & Others High Court of Judicature at Patna
27-05-2019 Shantam Bose Versus Union of India, Represented by The Secretary To Government of India, Ministry of Finance, Department of Revenue, Central Board of Direct Taxes, New Delhi & Others High Court of Kerala
22-05-2019 Debopriyo Datta rep by their Constituted Attorney, Supriti Dutta & Another Versus Roma Bose & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
16-04-2019 Pratap Pal Versus Mukul Bose & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
26-03-2019 M/s. Goutam Chatterjee and Sudip Ghosh & Others Versus Ujjal Kanti Bose & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
06-02-2019 Bose Versus Chockalingam Before the Madurai Bench of Madras High Court
06-02-2019 Bose Versus Chockalingam Before the Madurai Bench of Madras High Court
04-02-2019 Tuhin Narayan Bose Versus Shribhumi Realty Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
01-02-2019 Subash Chandra Bose Versus State Through, The Sub Inspector of Police Before the Madurai Bench of Madras High Court
01-02-2019 Subash Chandra Bose Versus State Through The Sub Inspector of Police, C.C.I.W., Tuticorin Before the Madurai Bench of Madras High Court
23-01-2019 A. Bose, Senior Superintendent, B.Com, Madurai Kamaraj University, Madurai Versus The State of Tamil Nadu, Rep by its Secretary to Government, Higher Education (K1) Department, Chennai & Others Before the Madurai Bench of Madras High Court
14-12-2018 M. Subash Chandra Bose & Another Versus M. Ramanathan Before the Madurai Bench of Madras High Court
23-11-2018 Kotak Securities Ltd. Rep. by M. Bojoy Bose Versus Chethan Bhandary & Others High Court of Karnataka
17-09-2018 A. Bose & Others Versus District Registrar (In the cadre of Assistant Director of Registration), Madurai & Another High Court of Judicature at Madras
12-09-2018 Kalyan Bose & Another Versus D.L.F. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
05-09-2018 Sri Biman Bose Versus Concept Apartments Private Limited High Court of Judicature at Calcutta
24-08-2018 Lakshmi Narashimha College of Pharmacy, Chittoor, rep. by the Chairman B. Bose Versus State of Andhra Pradesh, rep. by the Principal Secretary, Department of Higher Education & Others In the High Court of Judicature at Hyderabad
08-08-2018 ICICI Bank Ltd. Versus Tapan Bose & Others National Consumer Disputes Redressal Commission NCDRC
03-08-2018 R. Subash Chandra Bose Versus Indian Bank, rep by its Chairman and Managing Director, Chennai & Others High Court of Judicature at Madras
01-08-2018 Subhas Chandra Bose Mandava Versus Union of India, Ministry of External Affairs & Another In the High Court of Judicature at Hyderabad
28-06-2018 Amitava Chakraborty Versus Subhas Bose Institute of Hotel Management West Bengal State Consumer Disputes Redressal Commission Kolkata
19-06-2018 S. Duraisamy Versus Bose (Died) & Others Before the Madurai Bench of Madras High Court
10-05-2018 Prasanta Bose Versus M/s. Mayank Multiplex Pvt. Ltd. Rep. by its Director & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
03-05-2018 Sanjib Kumar Bose Versus Roma Bose & Others High Court of Judicature at Calcutta
26-04-2018 Managing Director, West Bengal, Dairy & Poultry Development Corporation Limited Versus Jayanti Bose & Others High Court of Judicature at Calcutta
23-04-2018 G. Bose Versus The Area Marketing Manager, Tamil Nadu & Pondy, Bharat Petroleum Corporation Ltd., Chennai & Others Before the Madurai Bench of Madras High Court
09-03-2018 Suvajit Bhowmik Versus Chandrachur Bose West Bengal State Consumer Disputes Redressal Commission Kolkata
02-03-2018 State Represented by the Deputy Superintendent of Police, Vigilance & Anti-corruption, Nagapattinam Versus S. Bose & Another High Court of Judicature at Madras
01-03-2018 In the Matter of: Cosmos Dealmark Private Limited, Narsingh Bose Lane Fazirbazar, Howrah 1, Kolkata & Others National Company Law Tribunal Kolkata
13-02-2018 Sankar Bose Versus Bajaj Allianz General Insurance Co. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
29-01-2018 The Banyan, Rep by its Director, Chetpet Versus Florida Constructions (P) Ltd., Represented by its Director, Subash Chandra Bose High Court of Judicature at Madras
02-01-2018 K. Linga Bose Versus The Chief Engineer (Personnel), Tamil Nadu Electricity Board, Chennai & Another Before the Madurai Bench of Madras High Court
16-11-2017 K.A. Bose Versus The District Collector, Madurai, Madurai District & Others Before the Madurai Bench of Madras High Court
16-11-2017 Pratyay Bose Versus Unnayan Developers (P) Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
07-11-2017 Kerala State Financial Enrerprises Officers Association (Widely known as KSFE Officer's Association of KSFEOA), Represented by its General Secretary, M.S. Chandra Bose & Another Versus Registrar of Trade Unions Labour Office, University of Kerala Senate House Campus, Palayam & Others High Court of Kerala
12-09-2017 Subash Chandra Bose Versus Arulmigu Thenkalai Sreerenganatha Perumal Kovil, Represents through its Managing Trustee K.R. Shanmugam Chettiar, Sivagangai Before the Madurai Bench of Madras High Court
06-09-2017 Union of India & Others Versus Sandip Kr. Bose High Court of Judicature at Calcutta
05-09-2017 C. Subash Chandra Bose & Another Versus M. Sundararajan & Another Before the Madurai Bench of Madras High Court
05-09-2017 Mahendran & Another Versus Bose Before the Madurai Bench of Madras High Court
24-08-2017 Bose Versus C. Rathinavelu, Tahsildar-East, Office of the District Collector, Madurai Before the Madurai Bench of Madras High Court
11-08-2017 Mayarani Karmakar Versus Ashim Bose High Court of Judicature at Calcutta
09-08-2017 Arnab Bose Versus Deputy Commissioner of Income-Tax (It), Circle-1(1), Kolkata Income Tax Appellate Tribunal Kolkata
07-08-2017 Bose Versus The State Represented by, Inspector of Police, Theni & Another Before the Madurai Bench of Madras High Court
27-07-2017 Sila Bose Versus State of West Bengal High Court of Judicature at Calcutta
20-07-2017 K. Bose Versus The Inspector of Police, Usilampatti Taluk Police Station, Madurai & Another Before the Madurai Bench of Madras High Court
23-06-2017 Priya Sankar Bose Versus Bank of India, West Bengal National Consumer Disputes Redressal Commission NCDRC
22-06-2017 Pranayjit Bose Versus Post Master General, West Bengal Circle National Consumer Disputes Redressal Commission NCDRC
27-04-2017 Kartic Dey Versus Nisharani Bose High Court of Judicature at Calcutta
24-04-2017 Mookandi Bose & Others Versus N. Ranjini Before the Madurai Bench of Madras High Court
17-04-2017 Tapan Bose Versus State of Jharkhand & Another High Court of Jharkhand
13-04-2017 Sunil Bose Versus State of Karnataka High Court of Karnataka
12-04-2017 The HMT Satavahana Nagar Welfare Association, Rep. by its General Secretary B. Subhash Chandra Bose Versus The Hyderabad Metropolitan Water Supply and Sewerage Board, Rep. by its Managing Director & Others In the High Court of Judicature at Hyderabad
04-04-2017 Pradip Ghosh Versus Sukumar Bose High Court of Judicature at Calcutta
03-03-2017 U.K. Mishra Versus Principal Controller of Accounts (Fys), 10A, Saheed Khudiram Bose Road, Kolkata Central Administrative Tribunal Lucknow Bench
17-02-2017 Sarmila Bose Versus Krishna Bose High Court of Judicature at Calcutta
11-01-2017 Dr. David Raja Bose & Others Versus R. Issac Robi & Others Before the Madurai Bench of Madras High Court
06-01-2017 Manager, Canara Bank, Madathukulam Branch, Coimbatore Versus N. Bose High Court of Judicature at Madras
03-01-2017 Aloke Kumar Bose Versus Tapas Dey & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
26-12-2016 Tatineni Subash Chandra Bose & Another Versus Alla Satya Veera Pothuraju & Another In the High Court of Judicature at Hyderabad
30-11-2016 R. Raman @ Bose (Died) & Another Versus P.T.P. Arunachalam Before the Madurai Bench of Madras High Court
21-11-2016 Dr.M.A. Bose Versus Vedha Prahasam & Another Before the Madurai Bench of Madras High Court
04-11-2016 Shibnath Bose Versus Hashibala Roy & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
28-09-2016 Gautam Sadhan Bose & Others Versus The State of West Bengal & Others High Court of Judicature at Calcutta
06-09-2016 Asit Bose Versus M/s. D. K. Construction West Bengal State Consumer Disputes Redressal Commission Kolkata
11-08-2016 Mahendra Gaur Versus Gautam Bose & others High Court of Rajasthan Jaipur Bench
15-06-2016 For the Petitioner: Arunava Ghosh, Pompey Bose, Puspal Chakraborty, Advocate. For the Respondents: Bhaskar Mitra, R.M. Chattopadhyay, Advocates. High Court of Judicature at Calcutta
30-05-2016 Manas Bose Versus M/s. SBI Cards and Payments Services Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
13-05-2016 Sudeb Bose Versus Arun Kumar Sengupta & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
19-04-2016 M/s. S.N. Bose & Co. Versus Indian Oil Corporation Limited & Another High Court of Judicature at Calcutta
31-03-2016 S. Bose Versus The Superintendent of Police, Dindigul & Another Before the Madurai Bench of Madras High Court
01-03-2016 Sri Pradip Chatterjee Versus Dibyendu Sekhar Bose West Bengal State Consumer Disputes Redressal Commission Kolkata
27-01-2016 Jet Lite (India) Ltd., Subhas Chandra Bose International Airport & Another Versus Dr. Anibrata Maji & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
08-01-2016 Debashis Bose & Others Versus Punj Lioyd Ltd. & Others High Court of Judicature at Calcutta
22-12-2015 Sukla Bose Versus M/s. AKJ Engineering Pvt. Ltd. & Another High Court of Judicature at Calcutta
15-10-2015 Abhishek Bose & Others Versus IDBI Bank Ltd. & Others High Court of Judicature at Calcutta
05-10-2015 Bose Versus The Commissioner of Police, Madurai & Another Before the Madurai Bench of Madras High Court
24-09-2015 Abani Bhusan Ghosh Versus Jayanta Bose & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
21-09-2015 G. Srikumar Versus Athilinga Bose Before the Madurai Bench of Madras High Court
14-09-2015 Periya Karupathever @ Bose Versus The Secretary to Government, State of Tamil Nadu, Home, Prohibition & Excise Department, Chennai & Others Before the Madurai Bench of Madras High Court
11-09-2015 Anoop Kumar Bose @ Anoop Bose & Others Versus State of Jharkhand & Another High Court of Jharkhand



Directors
DIN Name Since
06373282 SUROJIT BOSE 21-09-2012
00748332 SAMARENDU BOSE 01-01-1987
00619041 RATNA BOSE 27-08-1982

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