Some PAST Judgements / Case Laws similar to S N BHATIA AND CO PRIVATE LIMITED
Last Checked Past / Closed Litigation On 20-03-2021 06:54
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22-06-2020 |
Neelam Bhatia Versus Eldeco Infrastructure & Properties Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
02-06-2020 |
Hari Om Gupta & Another Versus Jyoti Bhatia |
High Court of Judicature at Allahabad |
23-05-2020 |
Pradeep Kumar Bhatia Versus Paramjit Kaur Paintal |
High Court of Delhi |
19-03-2020 |
C.P. Bhatia & Associates Versus State of Chhattisgarh |
High Court of Chhattisgarh |
19-02-2020 |
Raj Kumar Bhatia Versus Central Bureau of Investigation & Another |
High Court of Punjab and Haryana |
12-02-2020 |
Amrita Bhatia & Others Versus Baljeet Singh Bhatia & Others |
High Court of Madhya Pradesh |
11-02-2020 |
Brig. Nalin Kumar Bhatia Versus Union of India & Others |
Supreme Court of India |
03-01-2020 |
Bank of Baroda and Others. V/S Sanjay Bhatia and Others. |
Debts Recovery Tribunal Delhi |
16-12-2019 |
Rani Bhatia Versus Sadhna Jain & Another |
High Court of Delhi |
09-10-2019 |
Bhatia Coal Washeries Ltd. Versus Maharashtra State Mining Corporation Ltd. & Others |
In the High Court of Bombay at Nagpur |
30-09-2019 |
Saraswati Iron Store & Another Versus Dewan Chand Dhanpat Rai Bhatia Mill & Others |
High Court of Punjab and Haryana |
16-09-2019 |
Kusum Bhatia Versus Sagar Sethi |
Supreme Court of India |
17-07-2019 |
Gurmit Singh Bhatia V/S Kiran Kant Robinson and Others. |
Supreme Court of India |
17-07-2019 |
Gurmit Singh Bhatia Versus Kiran Kant Robinson & Others |
Supreme Court of India |
10-07-2019 |
Chirayu Jamnadas Bhatia & Others Versus M/s. Karsondas Lalbhai Narielwala |
High Court of Judicature at Bombay |
01-05-2019 |
Inderpreet Singh Bhatia Versus Ashok Kumar Mehtani & Another |
High Court of Delhi |
05-04-2019 |
Catherine Anderson Versus Ashwani Bhatia |
Supreme Court of India |
05-02-2019 |
Ritu Bhatia Versus Ministry of Civil Supplies Consumer Affairs & Public Distribution & Others |
Supreme Court of India |
22-12-2018 |
Hemlata Harish Bhatia & Another Versus Vallabhdas Lalchand Dhamanmal & Another |
High Court of Judicature at Bombay |
17-12-2018 |
Kailash Chandra Gupta Versus Vinod Kumar Bhatia & Another |
High Court of Judicature at Allahabad |
06-12-2018 |
Vijay Kumar Bhatia Versus Som Datt Enterprises Ltd. |
High Court of Delhi |
06-12-2018 |
Amandeep Singh Versus Monika Bhatia |
High Court of Punjab and Haryana |
20-09-2018 |
Pankaj Jain Versus Bhatia & Co. & Another |
National Consumer Disputes Redressal Commission NCDRC |
17-09-2018 |
Ashwani Khattar Versus Vijay Kumar Bhatia |
High Court of Delhi |
07-09-2018 |
Munish Bhatia & Another Versus State of JK & Another |
High Court of Jammu and Kashmir |
30-08-2018 |
Amandeep Singh Bhatia & Others Versus Vitol S.A. & Another |
National Company Law Appellate Tribunal |
10-08-2018 |
Sunita Bhatia Versus Vineet Bhatia |
High Court of Delhi |
03-07-2018 |
Jatinder Singh Bhatia & Others Versus State & Others |
High Court of Delhi |
15-05-2018 |
Dr. Chahat Bhatia & Others Versus Government Medical College & Hospital, Sector 32, Chandigarh & Others |
High Court of Punjab and Haryana |
04-04-2018 |
M/s. Bhatia Propcon Pvt. Ltd. Versus Ashok Mehta |
High Court of Delhi |
15-03-2018 |
Rajinder Kaur Bhatia Versus Raj Kumar |
High Court of Delhi |
05-03-2018 |
Ashwani Khattar Versus Vijay Kumar Bhatia |
High Court of Delhi |
22-02-2018 |
Amit Mohan Bhatia Versus Maratha Sahkari Bank Ltd., Matushree Co-operative Hsg. Soc. Ltd., Through its Recovery Officer Bhalchandra Nathuram Raut & Others |
High Court of Judicature at Bombay |
15-02-2018 |
Shilpaben Ganeshbhai Bhatia Versus State of Gujarat & Another |
High Court of Gujarat At Ahmedabad |
09-02-2018 |
Neeraj Bhatia Versus Davinder Ahluwalia |
National Company Law Appellate Tribunal |
15-12-2017 |
Raj Kumar Bhatia Versus Subhash Chander Bhatia |
Supreme Court of India |
08-12-2017 |
Harpreet Singh Bhatia Versus North Delhi Power Ltd. |
High Court of Delhi |
24-11-2017 |
Amritsar Imrovement Trust Through Its Chairman/Executive Officer, Having Office At Ranjit Avenue, Amritsar Punjab Versus Inderjit Bhatia |
National Consumer Disputes Redressal Commission NCDRC |
22-11-2017 |
Prem Lata Bhatia & Others Versus New Delhi Municipal Council |
High Court of Delhi |
31-10-2017 |
Asha Rani Bhatia & Others Versus The XV Addl. District Judge, Kanpur Nagar & Others |
High Court of Judicature at Allahabad |
10-08-2017 |
Naveen Bhatia (Since Deceased) Through His LRs Versus Raj Kumari Bhatia & Others |
High Court of Delhi |
21-07-2017 |
Nand Lal Bhatia & Others Versus Kuldeep Kaul & Others |
National Company Law Appellate Tribunal |
13-07-2017 |
Ex Hony Nb Bub Subhash Chandra Bhatia Versus Union of India & Others |
Armed Forces Tribunal Principal Bench New Delhi |
11-07-2017 |
Khem Singh Versus Dinesh Bhatia |
High Court of Delhi |
13-06-2017 |
Ratinder Pal Singh Bhatia and Others V/S CC, New Delhi (Icd)(Tkd) and Others. |
Customs Excise Service Tax Appellate Tribunal New Delhi |
01-05-2017 |
Kamlesh Kumari Versus Shakti Sagar Bhatia |
High Court of Punjab and Haryana |
17-04-2017 |
Anil Gopal Bhatia Versus State of Maharashtra |
High Court of Judicature at Bombay |
17-04-2017 |
Anil Gopal Bhatia Versus Kashish Anil Bhatia @ Neelam Rattankumar Balchandani |
High Court of Judicature at Bombay |
10-04-2017 |
Rajkumar T. Menda Versus Sushil R. Bhatia |
High Court of Judicature at Madras |
07-04-2017 |
Tamanna Santhosh Bhatia Versus M/s. Power Soaps Limited, Rep.by its Managing Director, Puducherry & Another |
High Court of Judicature at Madras |
30-03-2017 |
Satish Kumar Bhatia Versus State |
High Court of Delhi |
23-03-2017 |
Rajiv Bhatia Versus Indusind Bank Ltd. & Another |
High Court of Himachal Pradesh |
23-03-2017 |
K.C. Bhatia Versus HUDA & Another |
National Consumer Disputes Redressal Commission NCDRC |
17-02-2017 |
Dy. Director of Income Tax, (E) (1) Room No. 04, Piramal Chambers Versus M.C. Natha Bhatia High School Trust 405-406, Mumbai |
Income Tax Appellate Tribunal Mumbai |
07-02-2017 |
Deepa Alias Anjali Bhatia Versus Yogesh Bhatia |
Supreme Court of India |
25-01-2017 |
Pradip H. Bhatia Versus Windshield Developers Pvt. Ltd. Others |
National Consumer Disputes Redressal Commission NCDRC |
22-12-2016 |
IRCTC New Delhi through Supdt/Station Master, Railway Station, Chandigarh Versus Harjinder Singh Bhatia |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
21-12-2016 |
Sailesh Bhatia & Another Versus Grassfield Farms & Resorts Pvt. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
19-12-2016 |
Inderpal Singh Bhatia Versus Guru Singh Sabha |
High Court of Judicature at Allahabad |
07-12-2016 |
Tarun Bhatia Versus State of U.P. |
High Court of Judicature at Allahabad |
25-11-2016 |
State Bank of India V/S S. Bhatia and Others. |
Debts Recovery Tribunal Chandigarh |
24-11-2016 |
G. Sathish Bhatia Versus N.S. Gnaneswaran |
High Court of Judicature at Madras |
20-10-2016 |
Manpreet Singh Bhatia Versus Sumita Bhatia |
High Court of Delhi |
18-10-2016 |
Surendra M. Khandhar Versus Dr. Pannaben P. Bhatia & Others |
National Consumer Disputes Redressal Commission NCDRC |
29-09-2016 |
Bhatia Global Trading Limited V/S Asian Natural Resources (India) Limited and Others. |
High Court of Judicature at Bombay |
06-09-2016 |
Bhatia Industries And Infrastructure Limited Versus Asian Natural Resources (India) Limited (Formerly Bhatia International Limited), A Company Incorporated Under The Companies Act, 1956 |
High Court of Judicature at Bombay |
10-08-2016 |
Radhey Sham Bhatia & Others Versus Rajni Soni widow of Surinder Soni & Others |
High Court of Punjab and Haryana |
13-07-2016 |
V. Vasanthakumar Versus H.C. Bhatia & Others |
Supreme Court of India |
13-07-2016 |
Punjab Urang Planning & Development Authority Versus Darshan Bhatia |
National Consumer Disputes Redressal Commission NCDRC |
01-07-2016 |
Akshay Pradeep Bhatia Versus University of Mumbai Through its Vice Chancellor & Others |
High Court of Judicature at Bombay |
23-06-2016 |
Sham Bholaram Bhatia Versus State of Maharashtra & Another |
High Court of Judicature at Bombay |
09-06-2016 |
M/s. Bhatia Global Trading Ltd. Versus Commissioner of Customs, Mangalore & Another |
High Court of Karnataka |
06-05-2016 |
Nisha Priya Bhatia Versus Ajit Seth & Others |
Supreme Court of India |
03-05-2016 |
Delhi Development Authority Versus Poonam Bhatia & Others |
Supreme Court of India |
19-04-2016 |
Ram Rani Dhingra Versus Virender Bhatia & Others |
High Court of Delhi |
19-04-2016 |
Bharat Bhatia Versus Uma Shankar |
High Court of Judicature at Allahabad |
07-04-2016 |
Shailesh Kumar Singh Versus Sudhanshu Bhatia |
High Court of Judicature at Allahabad |
11-03-2016 |
Suresh Kumar Khurana Versus Sandeep Bhatia |
National Consumer Disputes Redressal Commission NCDRC |
03-03-2016 |
Sardar Nirmal Singh (Dead) Through LRs. Versus Bhatia Safe Works & Another |
Supreme Court of India |
25-02-2016 |
Narendra Vishwamitra Bhatia Versus Pushkar Tarachand Meshram & Others |
High Court of Judicature at Bombay |
29-01-2016 |
Rosy Bhatia Versus State of Punjab & Others |
High Court of Punjab and Haryana |
27-01-2016 |
Raj Kumar Bhatia & Others Versus AV Light Automotives Ltd. & Others |
High Court of Delhi |
19-01-2016 |
M/s. Bhatia Enterprises Versus Sh. Subhash Arora |
High Court of Delhi |
14-01-2016 |
Pawan Kumar Bhatia & Another Versus Madhu Bharti |
High Court of Delhi |
08-01-2016 |
Pradeep Bhatia Versus ICICI Bank |
Delhi State Consumer Disputes Redressal Commission New Delhi |
04-11-2015 |
Midas Hygiene Industries Pvt. Ltd. Versus Sudhir Bhatia |
High Court of Delhi |
29-10-2015 |
Gurvinder Singh Bhatia Versus CBI |
High Court of Delhi |
19-10-2015 |
Dharam Bir Bhatia Versus Dr. Anjali Dave Tiwari |
National Consumer Disputes Redressal Commission NCDRC |
09-09-2015 |
Vishnu Choitram Bhatia Versus Union of India |
High Court of Gujarat At Ahmedabad |
19-08-2015 |
Commissioner of Income-tax-I Versus Naveen Bhatia |
High Court of Punjab and Haryana |
18-08-2015 |
Dr. SPS Bhatia Versus Union of India, Through Secretary, Ministry of Health and Family Welfare, Department of Health and Family Welfare, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
14-08-2015 |
Vijay Khairatilal Bhatia & Others Versus Bela Kamlesh Ganeriwala & Another |
High Court of Judicature at Bombay |
28-07-2015 |
Ajay Bhatia & Others Versus State of Rajasthan |
High Court of Rajasthan Jodhpur Bench |
09-07-2015 |
Vimal Bhatia Versus State of Rajasthan |
High Court of Rajasthan |
28-04-2015 |
Krishna Bhatia Versus The State of Rajasthan & Another |
High Court of Rajasthan |
10-04-2015 |
Gurnam Kaur & Another Versus Pritam Singh Bhatia & Others |
High Court of Delhi |
16-03-2015 |
Preeti Bhatia Versus Republic of India |
High Court of Orissa |
03-03-2015 |
Priya Bhatia Versus State Bank of Patiala & Others |
Debts Recovery Appellate Tribunal at Delhi |
19-02-2015 |
Anil Bhatia & Others Versus Versus Govt. of NCT of Delhi & Others |
High Court of Delhi |
16-02-2015 |
Harjinder Singh Bhatia Versus Suresh Kapoor |
High Court of Judicature at Allahabad |