S N B ENGINEERING PRIVATE LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U27106DL2007PTC301213 		ROC
RoC-Delhi 		Incorporation Date
07-05-2007
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
301213 		Registration Date
07-05-2007 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 346,00,000
Paid Up Capital
Rs. 346,00,000



Contact Information
E-Mail Address
snbengineering@gmail.com
Registered Address
BLOCK B-3, PASCHIM VIHAR RESDL SCHEME, VILLAGE GARHI PEERAN AND JAWALA HERI NEW DELHI New Delhi DL 110063 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S N B ENGINEERING PRIVATE LIMITED

Last Checked Past / Closed Litigation On 24-07-2021 17:28
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03-07-2021 Oil & Natural Gas Corporation Ltd. Versus A Consortium of Sime Darby Engineering Sdn. Bhd. & Another High Court of Judicature at Bombay
30-06-2021 M/s. URC Construction Pvt. Ltd., Rep. By its Managing Director, Erode Versus Indian Institute of Technology Madras Rep.by its Superintending Engineer, Engineering Unit, IIT Madras, Chennai High Court of Judicature at Madras
30-06-2021 Muthayammal Engineering College, Represented by its Administrative Officer, Namakkal Versus University Grants Commission, Represented by its Secretary, New Delhi & Others High Court of Judicature at Madras
21-06-2021 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager Versus Ajay C. Shelke & Others High Court of Judicature at Bombay
04-06-2021 Juhi Chawla & Others Versus Science & Engineering Research Board & Others High Court of Delhi
28-05-2021 Ms. X, A Student of 2nd Year, B.Tech, Chemical Engineering Department , R/O Dhansiri Hostel, Indian Institution of Technology, Guwahati Versus The State of Assam, Rep. By The Commissioner And Secretary, Home Department, Govt. of Assam, State Secretariat, Assam & Others High Court of Gauhati
07-05-2021 Annapoorana Engineering College rep by its Principal Sankari Main Road Periyaseeragapadi Salem District Versus Anna University rep by its registrar Chennai & Another High Court of Judicature at Madras
03-05-2021 Meltron Engineering Industries Versus Pune Labour Union & Another High Court of Judicature at Bombay
03-05-2021 Meltron Engineering Industries V/S Pune Labour Union and Others. High Court of Judicature at Bombay
09-04-2021 St. Joseph College of Engineering, Rep. by its Chairman & Managing Director, Babu Manoharan Versus R. Vijayarajaj & Another High Court of Judicature at Madras
05-04-2021 Navayuga Engineering Company Versus Bangalore Metro Rail Corporation Limited Supreme Court of India
17-03-2021 Anil Kumar Das Versus The Union of India, Represented by the Divisional Manager (Personnel) (DRM) (P) Engineering Bill Section, N.F. Railway, Rangia & Others Central Administrative Tribunal Guwahati Bench Guwahati
15-03-2021 Thiagarajar College of Engineering, Rep. by Registrar (Academics), Madurai Versus The Secretary, Department of Higher Education, Government of Tamil Nadu, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
10-03-2021 Dr. P. Dananjayan Versus The Principal, Pondicherry Engineering College, Puducherry & Others High Court of Judicature at Madras
09-03-2021 Linkquest Quippo Infra Limited Versus A2Z Infra Engineering Limited High Court of Delhi
09-03-2021 Union of India & Another Versus M.V. Engineering Company High Court of Madhya Pradesh
08-03-2021 Pravin Electricals Private Limited Versus Galaxy Infra & Engineering Private Limited Supreme Court of India
05-03-2021 Navayuga Engineering Company Versus Bangalore Metro Rail Corporation Limited Supreme Court of India
05-03-2021 M/s. Blue Sea Industries Private Limited Versus M/s. Polytech Engineering & Consultants High Court of for the State of Telangana
04-03-2021 Messrs. J. Pee. Tee. Engineering Industry, Rep. by its Proprietor, P.T. Jonney, Coimbatore Versus M.R. Ponnusamy & Others High Court of Judicature at Madras
27-02-2021 Engineering Services Private Limited Versus State of Madhya Pradesh & Another High Court of Madhya Pradesh
25-02-2021 M/s. Sakthi Durga Engineering, Represented by its Partner R.S. Krishnan, Chennai Versus P.S. Raman High Court of Judicature at Madras
17-02-2021 Container Corporation of India, CONCOR Bhavan & Another Versus Devi Engineering & Construction Private Limited & Another High Court of Andhra Pradesh
09-02-2021 Abhi Engineering Corporation Pvt. Ltd. & Another Versus Union of India & Others High Court of Judicature at Bombay
09-02-2021 Nikhil Institute & Engineering, Mathura & Another Versus Vipul Dixit Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
08-02-2021 Abhay Nath Thakur Versus State of Chhattisgarh Via Secretary, Public Heath Engineering Department, Chhattisgarh & Another High Court of Chhattisgarh
02-02-2021 M.P. Varghese, Assistant Professor in Mechanical Engineering, Model Engineering College, Thrikkakara, Ernakulam & Others Versus V.P. Devassia, Principal, Model Engineering College, Thrikkakara, Ernakulam & Another High Court of Kerala
25-01-2021 Blue Star Engineering & Electronics Ltd., Mumbai Versus DCIT-Circle 1(1)(1), Mumbai Income Tax Appellate Tribunal Mumbai
19-01-2021 Harikrishna Engineering Works & Others Versus Syndicate Bank & Another High Court of Gujarat At Ahmedabad
19-01-2021 M/s. L & T Hydrocarbon Engineering Limited, Represented by its Head-Finance & Accounts, P. Ganesan Versus Union of India, Department of Commerce, Ministry of Commerce & Industry & Others High Court of Judicature at Madras
23-12-2020 S. Rajkumar Versus Principal, Pondicherry Engineering College, Puducherry High Court of Judicature at Madras
21-12-2020 Senbo Engineering Ltd. Versus Hooghly River Bridge Commissioners High Court of Judicature at Calcutta
18-12-2020 M/s. Newera Projects Versus M/s. Senbo Engineering Limited & Others High Court of Delhi
10-12-2020 APJ Abdul Kalam Technological University & Another Versus Jai Bharath College of Management And Engineering Technology & Others Supreme Court of India
10-12-2020 M/s. Indian Institute of Engineering Technology, Chennai Versus The Deputy Commissioner of Income Tax (Exemptions)-III, Chennai High Court of Judicature at Madras
07-12-2020 The Chairman, M/s. IFET College of Engineering, Tamil Nadu Versus Arumugam & Others High Court of Judicature at Madras
04-12-2020 Candela Engineering Corporation, Rep. by Its Managing Partner, Anoop K. Mathav Versus Corporation of Thrissur & Others High Court of Kerala
01-12-2020 M/s. Sukumar Engineering Exports, Rep. by its Proprietor – S. Sukumar Versus The State of Tamil Nadu, Represented by the Secretary, Commercial Taxes and Registration Department, Fort St. George, Chennai & Another High Court of Judicature at Madras
26-11-2020 Noy Vallesina Engineering Spa, (Now Known As Noy Ambiente S.P.A) Versus Jindal Drugs Limited & Others Supreme Court of India
25-11-2020 National Insurance Co Ltd, Fort, Mumbai Versus M/s. Patel Engineering Ltd. National Consumer Disputes Redressal Commission NCDRC
11-11-2020 Heavy Engineering Corporation Ltd., Through Its Chairman-cum-managing Director, Dhurwa Versus Union of India, Through Deputy Chief Labour Commissioner (Central), Dhanbad & Others High Court of Jharkhand
05-11-2020 M/s. Sandur Manganese & Iron Ores Ltd., Represented by its Company Secretary, Md. Abdul Saleem, Bangalore Versus M/s. R.K. Infra & Engineering (India) Pvt. Ltd., Represented by its Director High Court of Karnataka Circuit Bench At Dharwad
02-11-2020 Goverdhangiri CHS Ltd V/S Bharat Infrastructure & Engineering Ltd. High Court of Judicature at Bombay
30-10-2020 M/s. Gopal Agro Engineering Works & Another Versus Andhra Bank & Others High Court of Punjab and Haryana
29-10-2020 Perunthalaivar Kamarajar Institute of Maritime Science and Engineering,Represented by its Chief Executive Officer, Chidambaram Versus The Director General of Shipping & Another High Court of Judicature at Madras
28-10-2020 R. Krishnamurthy & Co., Engineering Contractors, A Partnership Firm, Rep.by its Managing Partner, R. Krishnamurthy Versus RMD Kwikform India Pvt. Ltd., New Delhi & Others High Court of Judicature at Madras
28-10-2020 M/s. Bhimaas Engineering & Projects Pvt. Ltd., Chennai Versus The Deputy Commissioner of Income Tax, Chennai High Court of Judicature at Madras
16-10-2020 M/s. Khushee Construction through its Power of Attorney Holder, namely Shree Rajeev Kumar, District Patna Versus The State of Bihar through the Secretary, Public Health Engineering Department, Govt. of Bihar, Patna & Others High Court of Judicature at Patna
12-10-2020 China Datang Technologies & Engineering Co. Ltd., Delhi Versus NLC India Limited, Chennai & Another High Court of Judicature at Madras
30-09-2020 M/s. Shriram EPC Limited, Represented by its Sr.Vice President – Legal & Secretarial R. Sridharan Versus Valecha Engineering Limited, Valecha Chambers, Mumbai High Court of Judicature at Madras
23-09-2020 M/s. Real Talent Engineering Private Limited, Rep by its Director P.S. Dasarathy Versus The Deputy Commissioner Corporate Circle, 5(1), Chennai & Others High Court of Judicature at Madras
22-09-2020 Bhilai Engineering Corporation Ltd., Through Madhavdas K., Authorised Signatory Bec Nandinin Road Industrial Area, Chhattisgarh Versus United India Insurance Company Ltd. Through Senior Divisional Manager, Chhattisgarh National Consumer Disputes Redressal Commission NCDRC
21-09-2020 M/s. NTC Infra & Engineering Private Limited Represented by its Director S. Muthusamy, Versus The Assistant Commissioner (ST) & Others High Court of Judicature at Madras
16-09-2020 Biplab Mukherjee & Others Versus Indian Institute of Engineering, Science & Technology & Others High Court of Judicature at Calcutta
11-09-2020 M/s. Real Talent Engineering Private Limited, Rep by its Director P.S. Dasarathy Versus The Deputy Commissioner of Income Tax Corporate Circle 5 (1), Chennai & Others High Court of Judicature at Madras
08-09-2020 R.K. Engineering Equipments Rep. by its Proprietor Versus Deputy State Tax Officer 1 Kondalampatti Assessment Circle Salem High Court of Judicature at Madras
08-09-2020 Jai Bharath College of Management & Engineering Technology, Rep. by Its Chairman, Ernakulam & Others Versus The State of Kerala, Rep. by Its Secretary to Government, Higher Education Department, Trivandrum & Others High Court of Kerala
03-09-2020 M/s. Khushee Construction through its Power of Attorney Holder, Patna Versus The State of Bihar through the Secretary, Public Health Engineering Department, Govt. of Bihar, Patna & Others High Court of Judicature at Patna
02-09-2020 Seth Srinivas Agarwal Institute of Engineering And Technology Versus Raj Ratan Baudh Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
01-09-2020 3I Infraprojects Mauritius Limited Versus Navayuga Engineering Company Limited & Others High Court of for the State of Telangana
01-09-2020 M/s. Shree Venkateshwara Educational & Charitable Trust, Represented by its Chairman, P. Venkatachalam, Administering Shree Venkateshwara Hi-Tech Engineering College, Erode Versus The Deputy Director (i/c), Employees' State Insurance Corporation, Sub Regional Office, Coimbatore & Others High Court of Judicature at Madras
25-08-2020 The Mining & Engineering Corporation Versus Union of India & Another High Court of Delhi
21-08-2020 Posh Infrastructure Pvt. Ltd. Versus Official Liquidator, Liquidator of Transpower Engineering Ltd. High Court of Judicature at Bombay
21-08-2020 M/s. Metal Tubes & Rolling Mills, Marol Maroshi Road, Andheri (East) & Another Versus The Official Liquidator, Liquidator of Transpower Engineering Ltd. (In Liqn.) & Another High Court of Judicature at Bombay
18-08-2020 Vectra Advanced Engineering Pvt Ltd & Another. Versus Union Of India Through Secretary Ministry Of Defence & Another. High Court of Delhi
13-08-2020 The State of Tamil Nadu, Rep. by its Principal Secretary, Dept. of Higher Education, Chennai Versus Syed Ammal Engineering College, Rep. By its Administrative Officer, Ramanathapuram High Court of Judicature at Madras
11-08-2020 M. Raj Sekhar Versus The State of Telangana, rep. by its Prl.Secretary, Public Health & Municipal Engineering Dept. & Others High Court of for the State of Telangana
10-08-2020 Engineer-in-chief, Public Health Engineering Department & Others Versus Ramchandra & Others High Court of Madhya Pradesh
30-07-2020 Mahrishi Arvind Institute of Engineering, Rajasthan Versus Ranjit Singh & Another National Consumer Disputes Redressal Commission NCDRC
30-07-2020 Indian Oil Corporation Limited Versus FEPL Engineering (P) Limited & Another High Court of Delhi
29-07-2020 State Bank of India, SCT Engineering College Branch, Pappanamcode, Thiruvananthapuram Versus V. Geetha, Sreenandanam & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
17-07-2020 M/s. Arudra Engineering Private Limited, Represented by its Managing Director, R. Natraj Versus M/s. Pathanjali Ayurved Limited, Represented by its Director, New Delhi High Court of Judicature at Madras
14-07-2020 Rajeev Gandhi Memorial College of Engineering & Technology & Another Versus The State of Andhra Pradesh & Others Supreme Court of India
06-07-2020 K. Prem Chander & Another Versus M/s. Hella India Automotive Private Limited Formerly known as FTZ Engineering (P) Ltd., Chennai & Another High Court of Judicature at Madras
23-06-2020 Rohini Gogoi (Under Suspension) Versus State of Assam Rep. by the Secretary to the Govt. of Assam, Public Health Engineering Deptt. High Court of Gauhati
15-06-2020 ISTTM India Private Limited Versus Engineering Staff College of India High Court of for the State of Telangana
09-06-2020 Maharashtra State Electricity Distribution Co. Ltd. Versus Principal, College of Engineering, Pune High Court of Judicature at Bombay
29-05-2020 Megha Engineering & Infrastructures Ltd., Rep. by its Vice President & Duly Authorized Signatory, TV. Sudheer Mohan Versus The State of Karnataka, Rep. by The Secretary to The Government, Bengaluru & Others High Court of Karnataka
22-05-2020 Patel Engineering Ltd. Versus North Eastern Electric Power Corporation Ltd. (Neepco) Supreme Court of India
11-05-2020 South East Asia Marine Engineering & Constructions Ltd. (Seamec Ltd.) Versus Oil India Limited Supreme Court of India
11-05-2020 Posco Engineering & Construction India Pvt. Ltd. Versus Sinew Developers Pvt. Ltd. Supreme Court of India
18-03-2020 M/s. COPCO Engineering Pvt. Ltd., Rep.by its Managing Director K. George Versus Southern Railway, Office of the Chief Administrative Officer (Construction), Chennai High Court of Judicature at Madras
18-03-2020 Abhighyan Bhattacharya & Another Versus School Of Engineering & Technology & Others National Consumer Disputes Redressal Commission NCDRC
17-03-2020 M/s. Rite Choice Foundations and Engineering Pvt. Ltd., Rep., by its Managing Director, C.K. Sridhar Versus The State of Tamil Nadu, Rep., by its Secretary to Government, Housing and Urban Development Department, Secretariat, Chennai & Another High Court of Judicature at Madras
06-03-2020 Indian Oil Corporation Limited. Versus TOYO Engineering Corporation & Another High Court of Delhi
05-03-2020 Dr.(Mrs) Sania Akhtar, Working as Principal Director (Senior Principal Scientist), Central Institute of Plastics Engineering & Technology SARP, Bangalore Versus The Director General, Central Institute of Plastics Engineering & Technology, Ministry of Chemical & Fertilizers, Guindy, Chennai & Another Central Administrative Tribunal Bangalore Bench
05-03-2020 Arulnambi Engineering Consultants, Rep. by Its Managing Partner, A. Arul Nambi, Salem Versus Special Chief Engineer, PWD, Salem High Court of Judicature at Madras
04-03-2020 K. Kumar Versus V. Nalini Engineering Company, Vellore & Another High Court of Judicature at Madras
02-03-2020 M/s. Project Engineering Corporation Limited, Ernakulam, Represented by Manager (Administrations) Binu Jacob Versus M/s. Doshion Private Ltd., Ahmedabad, Represented by Its Director, Rakshit Doshi High Court of Kerala
19-02-2020 M.I.E.T. Engineering College, Rep. by its Chairman, Er.A. Mohamed Yunus, Trichy & Others Versus The Registrar, Anna University of Technology, Guindy & Another High Court of Judicature at Madras
17-02-2020 Nileshbhai Arvindbhai Gandhi, Director, Cube Construction Engineering Limited Versus State of Gujarat & Another High Court of Gujarat At Ahmedabad
10-02-2020 V. Vennila Versus The Executive Engineering Transmission Line Construction/ Tamilnadu Transmission Corporation Ltd. (TANTRANSCO), Thanjavur District & Others High Court of Judicature at Madras
10-02-2020 M/s. JV Engineering Associate, Civil Engineering Contractors, Represented by its Partner, S. Jaikumar Versus General Manager, CORE, Allahabad, Represented by Deputy Chief Engineer, Railway Electrification, Chennai, Egmore High Court of Judicature at Madras
06-02-2020 M/s. Shintec Engineering India Pvt. Ltd., represented by its Authorised Signatory, Vanagaram Versus The Assistant Commissioner (ST) JJ Nagar Assessment Circle, Thirumangalam, Chennai High Court of Judicature at Madras
05-02-2020 M/s. Mcnally Bharath Engineering Company Ltd., Represented by its Vice-President (Finance & Accounts) & Another Versus The Commercial Tax Officer, Karaikal Assessment Circle & Others High Court of Judicature at Madras
05-02-2020 Tarun Keshrichand Shah & Another Versus M/s. Kishore Engineering Company & Others High Court of Judicature at Bombay
03-02-2020 The Government of Tamil Nadu, Highways Department, rep. by the Divisional Engineer (H) Chennai Metropolitan Development Plan Division-1 Versus M/s. Jenefa Constructions, Civil Engineering Contractor, rep. by its Partner, M. Arunachalam High Court of Judicature at Madras
28-01-2020 Mohtimbas Engineering Pvt. Ltd. & Another Versus Machine N Tools & Others High Court of Judicature at Bombay



Directors
DIN Name Since
00310263 POONAM KALRA 12-03-2010
00310124 AMIT KALRA 12-03-2010

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