Some PAST Judgements / Case Laws similar to S M RUBBER PRODUCTS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 18-06-2022 18:56
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30-06-2021 |
M/s. P.P. Rubber Products P. Ltd. Versus M/s. The New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
30-01-2021 |
P.P. Rubber Products Pvt. Ltd. Versus New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
17-08-2020 |
National Urban Cooperative Bank Ltd., Uttar Pardesh & Another Versus M/s. Khandelwal Rubber Products Pvt. Ltd., Uttar Pradesh & Another |
National Consumer Disputes Redressal Commission NCDRC |
23-09-2019 |
M/s. Mahesh Valve Products Private Limited Versus Kapila Rubber Industries |
High Court of Judicature at Madras |
06-06-2018 |
The Commercial Tax Officer-I, Wadakkancherry & Another Versus C.R. Varghese, M/s. Global Rubber Products, Kumblangad, Thrissur District |
High Court of Kerala |
29-06-2016 |
M/s. Bombay Rubber Products & Services Private Limited & Others Versus ----- |
High Court of Judicature at Madras |
17-05-2016 |
Delta Rubber & Plastic Products & Others Versus Municipal Cooperative Bank Ltd. |
Supreme Court of India |
05-08-2015 |
State of Gujarat Versus Delta Rubber & Plastics Products |
High Court of Gujarat At Ahmedabad |
27-03-2015 |
M/s. Vir Rubber Products P. Ltd. Versus Commissioner of Central Excise, Mumbai-III |
Supreme Court of India |
21-10-2014 |
The Commissioner of Income Tax Versus M/s. Chennupati Tyre & Rubber Products |
In the High Court of Judicature at Hyderabad |
01-04-2014 |
Zakir Hussain Abdul Gaffar Deshmukh Versus Mazhuvanoor Rubber Products Mini Industrial Estate & Others |
National Consumer Disputes Redressal Commission NCDRC |
18-11-2013 |
Mazhuvanoor Rubber Products & Others Versus Zakir Hussain Abdul Gaffar Deshmukh |
Maharshtra State Consumer Disputes Redressal Commission Aurangabad |
16-07-2012 |
Kerala State Electricity Board, Vydhuthi Bhavan, Pattom, Thiruvananthapuram & Another Versus Santhamma Anirudhan, Kottezham Rubber Products, Thekkekkara, Mankombu |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
30-03-2012 |
Kerala State Electricity Board, Rep. By Its Secretary, Vydhuthi Bhavan, Pattom, Trivandrum & Others Versus Managing Director, M/S. Anappuram Rubber Products (P) Ltd., Anappuram, Palakkad. |
High Court of Kerala |
23-02-2011 |
The Divisional Manager, United India Insurance Co. Ltd., Versus M/s.Navrang Rubber Products Pvt. Ltd., Rep. by its Owner Dr.V.Mahadevan |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
30-09-2008 |
Stanes Tyre and Rubber Products ltd. Versus M/s. Tolins Tread & Allied Products represented by Director K.V. Tolin
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High Court of Judicature at Madras |
20-06-2008 |
M/s.Unit Rubber Products Private Limited Versus M/s. Fila Sports S.P.A., A Joint Stock Company incorporated & Others
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Intellectual Property Appellate Board |
08-02-2008 |
M/s. Associated Rubber Products, Kerala Rep by its managing Partner N. Chacko Mathew, Kottayam Versus M/s. Harry and Jenny & Another
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High Court of Karnataka |
06-02-2008 |
M/s. TECSUN Rubber Products Versus Commissioner of Commercial Tax & Others
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High Court of Kerala |
19-09-2007 |
M/s. Cochin Chemicals and Rubber Products, Erumbukkadu Versus The Registrar, The Tamil Nadu Taxation Special Tribunal, Singaravelar Maligai, Chennai-1 & Others
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High Court of Judicature at Madras |
28-04-2006 |
Annamalai Rubber Products, rep. by its Partner, Madurai Versus Tamil Nadu Electricity Board, rep. by its A.E. (Distribution), Kappalur, Madurai District |
High Court of Judicature at Madras |
04-05-2005 |
The Rubber Products Limited & Another Versus Union of India & Others
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High Court of Judicature at Bombay |
16-07-2004 |
M/s. Swastik Rubber Products Ltd. & Another Versus Vasantrao Mahadeo Dhatingan
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High Court of Judicature at Bombay |
12-07-2004 |
A.H. Ahmed Jaffer Versus ACE Rubber & Allied Products (P.) Ltd. |
Company Law Board Southern Region Bench Chennai |
15-06-2004 |
STANES TYRES AND RUBBER PRODUCTS LIMITED, VIJAYAWADA VERSUS COMMERCIAL TAX OFFICER, AUTONAGAR, VIJAYAWADA
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High Court of Andhra Pradesh |
24-11-2003 |
A.H. Ahmed Jaffer Versus ACE Rubber & Allied Products (P.) Ltd. |
Company Law Board Southern Region Bench Chennai |
25-02-2002 |
INDUSTRIAL RUBBER PRODUCTS VERSUS KARNATAKA ELECTRICITY BOARD
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High Court of Karnataka |
17-02-1999 |
V. Guruvaiah Naidu and Sons v. Commissioner of Income Tax. (Elgi. Rubber Products Limited Versus Cit.)
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High Court of Judicature at Madras |
18-02-1998 |
Stanes Tyre & Rubber Products Ltd. Versus Commissioner of Income-Tax
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High Court of Judicature at Madras |
18-02-1998 |
Commissioner of Income Tax Versus Stanes Tyre and Rubber Products Limited
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High Court of Judicature at Madras |
22-01-1997 |
Assistant Collector of Customs, Madras and Another Versus Canara Rubber Products Private Limited
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Supreme Court of India |
06-12-1996 |
Malhotra Rubber (P) Ltd. Versus Malhotra Auto Products |
High Court of Delhi |
06-11-1996 |
State of Kerala and Others Versus Joy Varghese, Kerala Rubber Products
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Supreme Court of India |
19-09-1996 |
Management of Industrial Rubber Products, Guindy, Madras Versus Regional Provident Fund Commissioner, Madras
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High Court of Judicature at Madras |
18-07-1996 |
Commissioner of Income Tax Versus Stanes Tyre and Rubber Products Limited
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High Court of Judicature at Madras |
03-06-1996 |
Micro Cast Rubber and Allied Products Private Limited and Others Versus
Karnataka State Financial Corpn.
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Supreme Court of India |
19-04-1996 |
Jay Shree Tyres And Rubber Products Versus Commissioner Of Trade Tax, U. P., Lucknow. |
High Court of Judicature at Allahabad |
29-05-1995 |
Rubber Products Versus UOI |
High Court of Madhya Pradesh |
17-02-1995 |
SWASTIC RUBBER PRODUCTS LIMITED VERSUS UNION OF INDIA |
High Court of Delhi |
17-02-1995 |
Commissioner of Income Tax Versus Elgi Rubber Products Limited
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High Court of Judicature at Madras |
13-05-1994 |
Rubber Products Versus Union of India |
High Court of Madhya Pradesh |
03-03-1993 |
Deputy Commissioner of Sales Tax, Ernakulam Versus Kerala Rubber and Allied Products
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Supreme Court of India |
21-01-1992 |
Industrial Rubber Products Versus Commissioner of Income Tax and Another
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High Court of Judicature at Madras |
15-03-1991 |
Cadila Hospital Products Ltd. Versus Delta Rubber & Plastic Product |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
20-02-1991 |
Himalaya Rubber Products Limited Versus Board For Industrial and Financial Reconstruction |
High Court of Judicature at Calcutta |
19-11-1990 |
RUBBER PRODUCTS LTD. VERSUS UNION OF INDIA
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High Court of Judicature at Bombay |
31-08-1990 |
Collector of Central Excise Versus Asoka Rubber Products
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High Court of Kerala |
20-07-1989 |
Asoka Rubber Products Versus Collector of Central Excise
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High Court of Kerala |
15-04-1988 |
Swastik Rubber Products (P.) Ltd. Versus Commissioner of Sales Tax |
High Court of Judicature at Allahabad |
26-03-1985 |
Commissioner of Sales Tax Versus Super Rubber Foam Products |
High Court of Judicature at Allahabad |
29-07-1982 |
Canara Rubber Products Pvt. Ltd. Versus Assistant Collector of Central Excise |
High Court of Karnataka |
16-09-1981 |
Swastik Rubber Products Limited Etc Versus Municipal Corporation of The City of Poona and Another
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Supreme Court of India |
04-03-1963 |
London Rubber Company Limited Versus Durex Products
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Supreme Court of India |
10-07-1958 |
London Rubber Co. Ltd. Versus Durex Products (Incorporated) |
High Court of Judicature at Calcutta |