S M REAL ESTATES PRIVATE LIMITED

Activity: Real Estate and Renting in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U70109MH2011PTC224842 		ROC
RoC-Mumbai 		Incorporation Date
13-12-2011
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
224842 		Registration Date
13-12-2011 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 5,41,400



Contact Information
E-Mail Address
cs@sulphurmills.com
Registered Address
8 TTC INDUSTRIAL AREA, MIDC TURBHE, THANE BELAPUR ROAD, NAVI MUMBAI - 400 705 MUMBAI MH 400705 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S M REAL ESTATES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 27-01-2023 02:24
13-10-2022 M/S. Dennis Steel Pvt. Ltd., Rep. by its Managing Director, Konath Jacob Dennis, Alappuzha Versus M/S. Annai Builders Real Estates Pvt. Ltd., Chennai & Another High Court of Judicature at Madras
20-09-2022 Kaalkaa Real Estates Private Limited, Through its Director - Kanta Ramchandra Rane & Another Versus Municipal Corporation of Greater Mumbai & Others High Court of Judicature at Bombay
02-09-2022 M/s. Vashi Pari Villas, a Registered Partnership Firm, duly represented by its Managing Partner, T. Kamakshi Versus M/s. Pandian Real Estates, duly consisting of its partners, P.S. Kumar & Others High Court of Judicature at Madras
02-06-2022 Karida Real Estates Private Limited Versus Assistant commissioner of income tax & Anothers High Court of Delhi
22-04-2022 Vistrat Real Estates Private Limited Versus Asian Hotels North Ltd. High Court of Delhi
15-02-2022 M/s. Ramaniyam Real Estates Private Ltd., Chennai Versus M/s. Spencer's Retail Limited, Rep.by its Authorised Signatory, Murali High Court of Judicature at Madras
02-02-2022 Dipankar Sarkar & Another Versus M/s. Ideal Real Estates Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
25-01-2022 Ayaesha Gooptu Versus Ideal Real Estates Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
08-10-2021 Harish Chavan & Others Versus M/s. Neepa Real Estates Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
28-09-2021 K. Gopalan (died) & Others Versus M/s. Ramaniyam Real Estates (P) Ltd., Rep. by its Managing Director, V. Jaganathari High Court of Judicature at Madras
21-09-2021 Appasamy Real Estates Ltd, Rep. By its Director, Ravi Appasamy, having its registered office at Chennai Versus C.T. Senthilnathan High Court of Judicature at Madras
07-04-2021 South City Projects (Kolkata) Ltd., Versus Ideal Real Estates Pvt. Ltd. High Court of Judicature at Calcutta
24-03-2021 M/s. Mettupalayam, Real Estates, Rep by its Partner N. Ramasamy, Coimbatore Versus Brindha Kumari & Others High Court of Judicature at Madras
20-12-2019 Eden Real Estates Pvt. Ltd. & Another Versus Seema Mukherjee National Consumer Disputes Redressal Commission NCDRC
30-05-2019 Prakash Chand Abhani Versus Eden Real Estates Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
04-01-2019 Tamil Nadu Real Estates through its Director S.A. Ispahani, Chennai Versus K. Muthukrishna Raja (Died) & Others Before the Madurai Bench of Madras High Court
18-09-2018 Jayant Chavhan & Another Versus Navkar Real Estates, Through Partner Surendra Patidar Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
09-05-2018 Ramaniyam Real Estates Private Ltd V/S Commissioner of Service Tax, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
07-03-2018 M/s. Aditya Real Estates, Rep. by Manish Agrawal Versus P. Baskar, Partner, M/s. Vasavi Builders Medavakkam, Now known as Sri Aishwaryam Homes High Court of Judicature at Madras
21-12-2017 P. Baskar, Partner M/s. Vasavi Builders Medavakkam Versus M/s. Aditya Real Estates rep. by Mr. Manish Agarwal High Court of Judicature at Madras
30-10-2017 Silpa Real Estates Pvt Ltd., Rep. by S.Pratap Reddy Executive Director Versus G. Vamsidhar (House Owner) & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
31-03-2017 Sharad Prabhudas Sapana Chogm Road, Socorro, Porvorim, Goa. Versus M/s. Sapana Real Estates & Others In the High Court of Bombay at Goa
27-09-2016 Bijayshree Resources Ltd., Calcutta Versus Subasree Real Estates High Court of Judicature at Madras
04-07-2016 M/s. Bhargavi Real Estates Private Limited Versus Kolanu Janardhana Reddy & Others In the High Court of Judicature at Hyderabad
26-02-2016 M/s Maruthi Real Estates, Rep. by its Partners, Nakka Shankar Goud & Others Versus D. Vijaya Kumari Telangana State Consumer Disputes Redressal Commission Hyderabad
04-02-2016 Bharat Qumar Nandy Versus Eden Real Estates Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
21-01-2016 Abhishek Agarwal Versus Ideal Real Estates Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
04-11-2015 Poosarla Rama Rao Versus M/s. Ushodaya Real Estates & Others National Consumer Disputes Redressal Commission NCDRC
30-04-2015 M/s. Rose Valley Real Estates & Constructions Limited Versus The State of Tripura & Others High Court of Tripura
13-02-2015 Devidas Vishwanath Marathe & Others Versus M/s Kurtarkar Real Estates & Others In the High Court of Bombay at Goa
15-12-2014 Rose Valley Real Estates & Construction Limited & Others Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
25-11-2014 Rose Valley Real Estates & Constructions Ltd. & Another Versus Union of India High Court of Judicature at Calcutta
15-09-2014 M/s. Ambuj Hotels & Real Estates (P) Ltd Versus The Executive Officer (Catering) & Others High Court of Judicature at Madras
08-08-2014 M/s Mahadhan Real Estates Ltd. & Another Versus M/s. Anjali Real Estates Pvt. Limited & Others In the High Court of Bombay at Goa
18-06-2014 M/s. Ambuj Hotels & Real Estates (P) Ltd., rep. by its Director, Versus The Executive Director (Catering) Rail Bhavan & Others High Court of Judicature at Madras
10-01-2014 Amitabh Doss, ADNOC-D Versus Ideal Real Estates Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
12-12-2013 Rose Valley Real Estates And Construction Ltd. Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
26-09-2013 Rose Valley Real Estates And Construction Limited & Another Versus Securities and Exchange Board of India, SEBI Bhavan & Others SEBI Securities Exchange Board of India Securities Appellate Tribunal
06-08-2013 Peeti Real Estates (P) Ltd., rep. by Sri Sanjay Parasrmka & Others Versus Siruvuri Siva Prasad Varma rep. by his Power of Attorney Holder Sri Veluvarthy Venkata Rao Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
22-07-2013 The Bhagyalaxmi Real Estates, Rep. by its Managing Partner Versus B.V. Simhachalam & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
10-07-2013 Smt. N. Thoyaja Versus Sai Chaitanya Real Estates, Rep. by its Managing Partner Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
30-05-2013 Padma Priya Real Estates and Financiers rep. by its Managing Partner & Others Versus Smt. Korada Ramalakshmi Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
18-04-2013 Gopi Das Mimani & Others Versus Vandana Real Estates (P) Ltd. High Court of Judicature at Calcutta
10-12-2012 M/s Kiran Real Estates and Constructions @ Kiran Krishna Real Estates and Constructions Pvt. Ltd. Versus Sri Kandam Vitta Padmanabham Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
30-10-2012 M/S. Annai Builders Real Estates Pvt. Ltd Rep By Its Special Officer Bk. Shanmugham & Another Versus G.B. Sarath Kumar & Another High Court of Judicature at Madras
09-10-2012 M/s Crescent Real Estates & Developers rep. by its Sole Proprietor Versus M. Vijaya Bhaskara Reddy & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
10-09-2012 M/s. Rose Valley Real Estates And Constructions Ltd. Versus State of Tripura & Others High Court of Gauhati
05-12-2011 Smt. Kotha Venkata Ramanamma Versus Gruha Laxmi Real Estates and Financiers, Rep.by its Managing Partner Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
08-08-2011 M/s Citadel Fine Pharmaceuticals & Others Versus M/s Ramaniyam Real Estates P. Ltd. & Others Supreme Court of India
11-07-2011 M/s. Pardha Saradhi Real Estates Rep. by its Managing Partner P. Venkateshwarlu Versus Annapalli Kavya Teja Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
08-07-2011 M/s. Ramaniyam Real Estates Pvt. Ltd. Represented by its Director, R. Viswanathan Versus The Commissioner of Service Tax & Another High Court of Judicature at Madras
30-03-2011 Yanamala Purushotham Versus The Managing Partner Sai Chaitanya Real Estates Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
23-03-2011 M/s. Rose Valley Real Estates & Constructions Ltd. & Another Versus Securities and Exchange Board of India & Others High Court of Judicature at Calcutta
24-11-2010 D.M. Belgamvala Versus M/s Tamilnadu Real Estates (P) Ltd. Supreme Court of India
06-09-2010 Ambuja Hotels & Real Estates (P) Ltd Versus Indian Railway Catering & Tourism Corporaiton Ltd High Court of Delhi
30-04-2010 M/s. Premier Piles Ltd. Versus M/s. Eden Real Estates Pvt. Ltd. High Court of Judicature at Calcutta
22-03-2010 M/s Kiran Krishna Real Estates & Constructions Pvt. Ltd & Others Versus Smt Dontamsetti Naga Mani & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
19-03-2010 Tangudu Lakshmana Murthy Versus Kiran Krishna Real Estates & Constructions Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
18-02-2010 D.M. Belgumvala Versus M/s. Tamilnadu Real Estates Pvt. Ltd., Represented by its General Manager High Court of Judicature at Madras
06-01-2010 Lingaraj Real Estates and Developers (P) Ltd Versus State of Orissa High Court of Orissa
03-11-2009 Sri Ajay Kumar Mohta Versus M/s.S.V.L. Real Estates & Constructions Pvt. Ltd., Rep. by its Managing Director Sri K.S.N. Chowdary Visakhapatnam. Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
06-07-2009 Subasree Real Estates Rep. by Managing Partner Versus Bijayshree Resources Limited High Court of Judicature at Madras
16-04-2009 Ambuja Hotels & Real Estates P.Ltd. Versus Indian Railway Catering & Tourism Corporation Ltd. High Court of Delhi
19-12-2008 Lalitha Real Estates Versus Syndicate Finance & Chit Firm Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
11-06-2008 Commissioner of Income Tax Versus M/s. Appasamy Real Estates Limited High Court of Judicature at Madras
20-12-2006 M.M. Sabharwal & Another Versus M/s.Mahalakshmi Real Estates and Investments (P) Limited High Court of Judicature at Madras
27-06-2006 Indian Bank V/S Thangamani Real Estates Debt Recovery Appellate Tribunal At Chennai
11-03-2005 Appasamy Real Estates Ltd. Rep by it's Director Versus Neelayathatchi Ammal & Another High Court of Judicature at Madras
26-02-2004 M/s. Mahadhan Real Estates Ltd & Another Versus M/s. Anjali Real Estates Pvt. Ltd. & Others High Court of Judicature at Bombay
03-09-2003 Shenoy Real Estates Private Ltd. versus The Tahsildar & Others High Court of Kerala
17-01-2002 Periyar Real Estates Versus State of Kerala High Court of Kerala
13-11-2001 S.K. Real Estates And Another Versus S. Ahmed Meeran High Court of Judicature at Madras
25-07-2001 Kiran Real Estates And Construction Versus R. Venugopal Rao & Other National Consumer Disputes Redressal Commission NCDRC
13-01-2001 S. K. Real Estates and Another Versus S. Ahmed Meeran High Court of Judicature at Madras
11-02-2000 SEKHARAN REAL ESTATES, A PARTNERSHIP FIRM, BY MANAGING PARTNER K. CHANDRASEKHARAN VERSUS PUNJAB NATIONAL BANK, MYLAPORE BRANCH, MYLAPORE MADRAS-600 004 BY ITS MANAGER High Court of Judicature at Madras
10-12-1999 Sri Dattasai Real Estates Rep. By Its Managing Partner J. Ravindranath Versus N. Visweswara Rao Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
29-01-1999 M/s. Kiran Real Estates & Constructions Versus Nagalla Anand Sai Sudhakar & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
29-06-1998 Ramaniyam Real Estates Ltd. Versus Triveni Apartments Owners Welfare Association High Court of Judicature at Madras
29-06-1998 Ramaniyam Real Estates Limited Versus P. Radhakrishnan High Court of Judicature at Madras
18-09-1997 N. Dhanalakshmi and Others Versus S. Ekanathan, Proprietor, Eknath Real Estates High Court of Judicature at Madras
16-10-1995 K. Srinivasan Versus Appaswamy Real Estates Ltd. Tamil Nadu State Consumer Disputes Redressal Commission Chennai
15-07-1983 Lodge Malaysia & Others Versus M/s. Tamil Nadu Real Estates & Another High Court of Judicature at Madras
21-10-1982 Tamil Nadu Real Estates Private Limited v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Madras



Directors
DIN Name Since
00506415 BIMAL DEEPAK SHAH 13-12-2011
00864335 DEEPAK PRANJIVANDAS SHAH 13-12-2011

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