Some PAST Judgements / Case Laws similar to S M MANAGEMENT PVT LTD
Last Checked Past / Closed Litigation On 28-12-2020 06:00
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10-12-2020 |
APJ Abdul Kalam Technological University & Another Versus Jai Bharath College of Management And Engineering Technology & Others |
Supreme Court of India |
09-12-2020 |
M/s. Nirmal Cabs, Rep. by its Proprietor, Nirmal Nath & Others Versus The Chief General Manager, In-charge Materials Management Division: Cauvery Asset Oil & Natural Gas Commission Limited, Karaikal & Another |
High Court of Judicature at Madras |
03-12-2020 |
M. Ganesan Versus The Management of Hyundai Motor India Limited, Irungattkottai |
High Court of Judicature at Madras |
30-11-2020 |
Reddy Veeranna Investments Private Limited, Represented herein by its authorized signatory, Sangeetha Reddy & Others Versus IIFL Income Opportunities Fund Series II, A Fund managed by IIFL Asset Management Limited, Mumbali & Others |
High Court of Judicature at Madras |
27-11-2020 |
Commissioners for Her Majesty's Revenue & Customs Versus London Clubs Management Ltd. |
United Kingdom Supreme Court |
29-10-2020 |
S. Sivaram & Others Versus The Secretary to Government, Department of Revenue & Disastrous Management, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
21-10-2020 |
Employer in Relation to Management of Food Corporation of India Versus Anil Kumar |
High Court of Jharkhand |
13-10-2020 |
V. Baskaran Versus The Management of M.R.F.Limited Ichiputhoor, Arakkonam Taluk, Vellore District |
High Court of Judicature at Madras |
12-10-2020 |
The Management Tamil Nadu Civil Supplies Corporation Ltd., Chennai Versus S. Syed Abdul Kadhar & Others |
High Court of Judicature at Madras |
12-10-2020 |
The Management of Tamil Nadu Co-operative Milk Producers Federation limited, rep.by its Managing Director, Madhavaram, Nandanam Versus A. Nagappan |
High Court of Judicature at Madras |
12-10-2020 |
Eleganz Interiors Private Limited Versus Premium Port Lounge Management Company Private Limited |
High Court of Delhi |
01-10-2020 |
The Management of M/s.SE FORGE Ltd. Rep. by Head - HR, Coimbatore Versus The Secretary, Department of Labour, Government of Tamil Nadu, Chennai & Another |
High Court of Judicature at Madras |
01-10-2020 |
The Management, Tamil Nadu State Transport Corporation (Kumbakonam) Limited, Represented by its General Manager, Trichy Region, Trichirapalli Versus The Special Deputy Commissioner of Labour, DMS Campus, Anna Salai, Chennai & Another |
High Court of Judicature at Madras |
01-10-2020 |
The Management, World Vision India, Represented by S.G. Priya Livingston, Kodambakkam Versus M. Palanisamy & Another |
High Court of Judicature at Madras |
01-10-2020 |
The Management, Tamil Nadu State Transport Corporation (Kumbakonam) Limited, Represented by its General Manager, Trichy Versus B. Gnanasekaran & Another |
High Court of Judicature at Madras |
01-10-2020 |
M. Krishnan Versus The Management, M/s. Baer Shoes (India) Private Limited, Ambur |
High Court of Judicature at Madras |
01-10-2020 |
The Management, Tamil Nadu State Transport Corporation (Kumbakonam) Limited, Kumbakonam Versus T. Boominathan & Another |
High Court of Judicature at Madras |
01-10-2020 |
The Management of State, Tamilnadu State Transport Corporation (Villupuram) Ltd., Cuddalore Versus G. Raghu & Another |
High Court of Judicature at Madras |
01-10-2020 |
M/s. Puducherry Management & Productivity Council (PMPC), Represented by Secretary-cum-General Manager, Pondicherry Versus Central Government Industrial Tribunal-cum-EPF Appellate Tribunal at Chennai Represented by Dipti Mohapatra, Presiding Officer, Chennai & Another |
High Court of Judicature at Madras |
01-10-2020 |
The Management, Tamil Nadu State Transport Corporation (Villupuram) Limited, Rep. by its General Manager Versus M. Chitti Babu (Deceased) & Others |
High Court of Judicature at Madras |
01-10-2020 |
The Management, Tamil Nadu State Transport Corporation (Kumbakonam) Limited, Rep. by its General Manager, Trichy Versus A. Elamurugan, Chennai & Another |
High Court of Judicature at Madras |
01-10-2020 |
The Management Tamil Nadu State Transport Corporation (Coimbatore) Limited, Erode Versus R. Madhan |
High Court of Judicature at Madras |
30-09-2020 |
The Management, Tamil Nadu State Transport Corporation (Villupuram) Ltd., Kancheepuram Division, Ponnerikarai, Kancheepuram Versus The Special Deputy Commissioner of Labour, Chennai & Another |
High Court of Judicature at Madras |
30-09-2020 |
The Management, Tamil Nadu State Transport Corporation (Villupuram) Limited, Cuddalore Zone, Cuddalore Versus S. Shanmugam & Another |
High Court of Judicature at Madras |
30-09-2020 |
The Management, M/s. Ambattur Fashion India Private Limited, Ambattur, Rep. by its Senior Executive Vice President Harish Dwarakanathan Versus Government of Tamil Nadu, Rep. by its Additional Chief Secretary, Labour and Employment (A1) Department, Chennai & Another |
High Court of Judicature at Madras |
28-09-2020 |
The Management, KBS Limited, Coimbatore, Rep. by its Head HR M. Manickam Versus S.R. Sridharan |
High Court of Judicature at Madras |
22-09-2020 |
The Management, Chandrapillai Valasai Primary Agricultural Co-operative Society, Represented by its Secretary, C.P. Valasai Post, Vazhapadi Taluk, Salem District Versus The Joint Commissioner of Labour, Collectorate Campus, Salem & Others |
High Court of Judicature at Madras |
21-09-2020 |
Yellappa Versus The Management of NWKRTC, Rep. by its Divisional Controller, Gadag |
High Court of Karnataka Circuit Bench At Dharwad |
21-09-2020 |
M. Rajalakshmi Versus Union of India Represented by the Secretary to Government Department of Revenue & Disaster Management Govt. of Union Territory of Puducherry & Others |
High Court of Judicature at Madras |
15-09-2020 |
MSC Consulting Group Limited Versus Oyster Management Limited & Others |
Court of Appeal of New Zealand |
11-09-2020 |
S. Shahul Hameed & Another Versus Officer-In-Charge, Materials Management Division Cauvery Asset Oil & Natural Gas Commission Ltd., Karaikal & Others |
High Court of Judicature at Madras |
09-09-2020 |
Padmavathi Hospitality and Facilities Management Service, Rep. by its Authorized Representative J. Anjananandan Versus The Tamil Nadu Medical Service Corporation, (A Government of Tamil Nadu undertaking), Chennai & Others |
High Court of Judicature at Madras |
08-09-2020 |
Jai Bharath College of Management & Engineering Technology, Rep. by Its Chairman, Ernakulam & Others Versus The State of Kerala, Rep. by Its Secretary to Government, Higher Education Department, Trivandrum & Others |
High Court of Kerala |
28-08-2020 |
Pinnaccle Institute Engg. & Management Versus Biswajit Santra & Others |
National Consumer Disputes Redressal Commission NCDRC |
25-08-2020 |
The Management of Greeta Musical Instruments Manufacturing and Exports Pvt. Ltd., Rep. By its Managing Director, K.J. Mani Versus The Presiding Officer, II Additional Labour Court, Chennai & Others |
High Court of Judicature at Madras |
20-08-2020 |
Indian Overseas Bank, Asset Recovery Management Branch, Rep. by its Chief Manager Versus The District Collector & District Magistrate, Coimbatore & Others |
High Court of Judicature at Madras |
17-08-2020 |
Hariom Project Private Limited Versus Military Engineer Services, Director Of Contract Management And Ors. |
High Court of Delhi |
05-08-2020 |
Dav Institute of Management, Chandigarh Versus Punjab University, Chandigarh |
High Court of Punjab and Haryana |
05-08-2020 |
The Management of Namakkal Taluk Lorry Owners Association, Namakkal, Represented by its President Versus The Assistant Commissioner of Labour, Salem & Others |
High Court of Judicature at Madras |
03-08-2020 |
S. Sampath Versus The Management of Sholingur Textiles Limited, Sholingur & Another |
High Court of Judicature at Madras |
30-07-2020 |
Prasad Naik & Another Versus The Goa Coastal Zone Management Authority, through its Member Secretary & Others |
In the High Court of Bombay at Goa |
29-07-2020 |
M. Jayaseelan Versus The Management, Jaigopal Garodia Vivekananda Vidyalaya, Vivekananda Nagar, Avadi & Another |
High Court of Judicature at Madras |
13-07-2020 |
Zee Learn Ltd. Versus UTI Asset Management Co. Ltd. & Others |
High Court of Judicature at Bombay |
06-07-2020 |
Aarka Sports Management Pvt. Ltd. Versus Kalsi Buildcon Pvt. Ltd. |
High Court of Delhi |
03-07-2020 |
The Management of M/s. Therelek Engineers Pvt. Ltd., Rep. by its Director, S. Venkatramana Bhat Versus K. Dharman |
High Court of Karnataka |
24-06-2020 |
Rajasthan State Warehousing Corporation Versus Star Agriwarehousing And Collateral Management Limited & Others |
Supreme Court of India |
23-06-2020 |
Nancy Roy Versus Delhi Disaster Management Authority & Others |
High Court of Delhi |
19-05-2020 |
The Federal Agency for State Property Management of the Russian Federation (ROSIMUSHCESTVO) Versus Saraf Agency Pvt. Ltd. & Others |
High Court of Judicature at Calcutta |
08-05-2020 |
The Management of M/s. Recipharm Pharma Services Pvt. Ltd., Rep. by Assistant General Manager Versus G. Vasanthkumr & Others |
High Court of Karnataka |
21-04-2020 |
State Bank of India, A Government of India Undertaking Rep by its DGM and Branch Head Stressed Asset Management Branch, Hyderabad Versus The Union of India, Ministry of Finance Rep by its Secretary Services Tax Wing, South Block, New Delhi & Others |
High Court of for the State of Telangana |
21-04-2020 |
A. Mallikarjuna Versus Government of India Ministry of Home Affairs, Disaster Management Division, Represented by its Secretary & Others |
High Court of Karnataka |
30-03-2020 |
Bala Krishna Mandapati Versus The State of Telangana, Rep., by its Chief Secretary, Revenue (Disaster Management-II), Hyderabad & Others |
High Court of for the State of Telangana |
18-03-2020 |
Canara Bank Asset Recovery Management Branch, Rep. by its Authorized Officer, P. Saravanan Versus M/s.Vasan Medical Centre(India) Pvt Ltd., Saidapet, & Others |
High Court of Judicature at Madras |
12-03-2020 |
The Adirampattinam Education Trust, Adirampattinam Represented by its Secretary, M.S. Tajudeen & Another Versus The Government of Tamil Nadu, Rep. by its Secretary to Government, Revenue and Disaster Management Department, Secretariate, Chennai & Others |
Before the Madurai Bench of Madras High Court |
10-03-2020 |
M/s. Professional Management Consultants (P) Ltd., Chennai Versus Employees State Insurance Corporation, Rep by its Joint Director, Chennai |
High Court of Judicature at Madras |
09-03-2020 |
The Principal Officer, M/s. RR Donnelley India Outsource Private Limited, (Formerly known as Astron Document Management Private Limited), Rep. by its Jyothi Prosad Bose, Director Versus Deputy Commissioner of Income Tax, Corporate Circle – 5 (2) |
High Court of Judicature at Madras |
06-03-2020 |
Remedial Resolutions Advisors Private Limited (Formerly known as Stressed Asset Management Advisors and Settlement Company Pvt. Ltd.) & Others Versus Capri UK Investments Limited & Others |
High Court of Judicature at Bombay |
05-03-2020 |
Gunjan Kumar Versus Management of Circle Head Punjab National Bank, Darbhanga & Others |
High Court of Judicature at Patna |
03-03-2020 |
T.D. Watson Versus The Principal Secretary / Commissioner of Revenue Administration, Disaster Management and Mitigation Department, Ezhilagam & Another |
Before the Madurai Bench of Madras High Court |
02-03-2020 |
In The Matter of Anil Duggal Director Representing the suspended management of Duggal Associates Private Ltd., Delhi Versus Roofs & Ceilings Pvt. Ltd., Ghatkopar (W) Mumbai |
National Company Law Appellate Tribunal |
28-02-2020 |
M/s. Padmavathi Hospitality & Facilities Management Services, Rep. by its Partner & Authorized Representative Pradeep Kanumuri & Another V/S The Tamil Nadu Medical Service Corporation (A Government of Tamil Nadu undertaking) Chennai & Others |
High Court of Judicature at Madras |
26-02-2020 |
State Bank of India Stressed Assets Management Branch- II, Kolkata Versus Maithan Alloys Limited, Kolkatta & Others |
National Company Law Appellate Tribunal |
25-02-2020 |
Bank of India, Asset Recovery Management Branch, Mumbai Versus Shrenuj & Company Limited, Mumbai |
National Company Law Appellate Tribunal |
25-02-2020 |
Proprietor, Gandhi Institute of Management & TechnologyProprietor Sarbani Das Versus Alok Kumar Jha |
National Consumer Disputes Redressal Commission NCDRC |
24-02-2020 |
S. Suresh Versus The Management Exide Industries Ltd., Madurai & Others |
Before the Madurai Bench of Madras High Court |
24-02-2020 |
The Management, Tamil Nadu State Transport Corporation (Madurai Division-1), Bye-Pass Salai, Madurai & Another Versus S. Gunasekaran & Others |
Before the Madurai Bench of Madras High Court |
20-02-2020 |
Oriental Insurance Company Ltd., Maharashtra Versus M/s. Dangi Financial & Management Consultancy Pvt. Ltd. Maharashtra |
National Consumer Disputes Redressal Commission NCDRC |
19-02-2020 |
Kotak Mahindra Bank Ltd., Rep.by its Authorized Representative M.D. Maheshwaran Versus The Special Secretary, Department of Revenue & Disaster Management, Government of Puducherry, Puducherry & Others |
High Court of Judicature at Madras |
18-02-2020 |
Pushparani Versus The Management of Chattan Estate, Kolakambai, The Nilgiris District & Another |
High Court of Judicature at Madras |
14-02-2020 |
The Management, ICICI Bank Limited, ICICI Bank Towers, Mumbai & Others Versus The Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Chennai & Others |
High Court of Judicature at Madras |
14-02-2020 |
Asim Kumar Pal & Others Versus Indian Institute of Management, Calcutta & Others |
High Court of Judicature at Calcutta |
10-02-2020 |
Achal Bisht Versus Chandigarh Institute of Hotel Management & Catering Technology & Another |
High Court of Punjab and Haryana |
07-02-2020 |
M/s. Veejay Facility Management Private Limited & Another Versus The Zonal Manager, Bank of India, A & S Department, “Star House” & Others |
In the High Court of Bombay at Goa |
06-02-2020 |
P. Babu Versus The Union of ndia Rep. by the Secretary to Government Department of Revenue and Disaster Management Government of Puducherry, Puducherry & Others |
High Court of Judicature at Madras |
05-02-2020 |
The Management of M/s. Bhakthavatsalam Vidhyashram, Chennai V/S M. Rajeswari |
High Court of Judicature at Madras |
05-02-2020 |
Power Max (India) Pvt. Ltd. Versus Jindal Urban Waste Management (Guntur) Ltd & Another |
High Court of Delhi |
04-02-2020 |
School Management, St. Xavier Public School Korba Versus Raghuvanshi Chandra |
National Consumer Disputes Redressal Commission NCDRC |
27-01-2020 |
M/s. Urban Umbrella Development And Management Company Through Its Proprietor/Authorized Signatory, Punjab V/S Pawan Lal & Others |
National Consumer Disputes Redressal Commission NCDRC |
20-01-2020 |
M/s. Saldanha Developers Pvt. Ltd. A Private Limited Company & Others Versus The Goa Coastal Zone Management Authority, c/o. Department of Science & Others |
In the High Court of Bombay at Goa |
16-01-2020 |
Ruchika Kedia Versus The Internal Complaints, Goa Institute of Management, Valpoi, Goa, through its President Prof. Annamika Sinha, Goa Institute of Management & Others |
In the High Court of Bombay at Goa |
14-01-2020 |
Minguel Caetano Do Rosario Vaz Versus Goa State Coastal Zone Management Authority, Thr. its Member Secretary & Others |
In the High Court of Bombay at Goa |
08-01-2020 |
Chandra Shekhar Azad Versus Authorised Officer, Indian Bank Assets Recovery Management Branch |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
03-01-2020 |
The Management, Tamil Nadu State Transport Corporation (Kumbakonam Division I) Limited, Kumbakonam Versus R. Vedharathinam & Another |
High Court of Judicature at Madras |
03-01-2020 |
The Management, Tamilnadu Civil Supplies Corporation, Rep.by through its Senior Regional Manager Versus The Joint Commissioner of Labour, Dasildar Nagar, Anna Nagar, Madurai & Others |
Before the Madurai Bench of Madras High Court |
02-01-2020 |
Babita Das Konar Versus M/s. Solace Management Consultancy Service(P) Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
19-12-2019 |
K. Baskar Versus The State of Tamil Nadu, Rep. by its Principal Secretary to Government, Revenue & Disaster Management Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
19-12-2019 |
The Management of Roca Bathroom Products Private Limited Ranipet Versus Ranipet Labour Union Rep. by its Secretary, S. Nagarajan Ranipet Vellore District & Another |
High Court of Judicature at Madras |
19-12-2019 |
Sri Ramani Resorts & Hotels Pvt. Ltd., rep by its Managing Director Sri Ramani Residency, Alwarpet Versus State Bank of India, (Earlier State Bank of Travancore) rep by its Authorized Officer and Assistant General Manager, Stressed Assets Management Branch, Egmore |
High Court of Judicature at Madras |
13-12-2019 |
M/s. J.M. Financial Asset Management Ltd., Represented by it's Chief Executive Officer Bhanu Katoch Versus Channegowda & Others |
High Court of Karnataka |
11-12-2019 |
Franklin Templeton Asset Management (India) Pvt. Ltd. & Another Versus Ghazala Qadri & Others |
National Consumer Disputes Redressal Commission NCDRC |
11-12-2019 |
Management of Lakshmanan Isola Pvt. Ltd, Represented by its Deputy General Manager Versus M. Venkatachalaiah |
High Court of Karnataka |
29-11-2019 |
The Management, GVK Emergency Management & Research Institute, Teynampet Versus The Deputy Commissioner of Labour (Head Quarter), Teynampet & Another |
High Court of Judicature at Madras |
28-11-2019 |
The Management, Tamil Nadu State Transport Corporation (Madurai) Ltd., Virudhunagar Versus The Labour Inspector, Virudhunagar & Another |
Before the Madurai Bench of Madras High Court |
27-11-2019 |
M/s. UCO Bank, Asset Recovery Management Branch, Represented by its Assistant General Manager, S. Jagadesh Kumar, Chennai Versus The Recovery Officer, Employees Provident Fund Organisation, Regional Office, (Ministry of Labour and Employment Government of India), Puducherry & Others |
High Court of Judicature at Madras |
26-11-2019 |
The Management GVK Emergency Management & Research Institute, Chennai Versus The Deputy Commissioner of Labour (Head Quarter), Chennai & Another |
High Court of Judicature at Madras |
26-11-2019 |
The State Head Operations, GVK Emergency Management and Research Institute (EMRI), 108 Ambulance Services, Behind Labour Commissioner's Office, DMS Compound, Teynampet Versus The Assistant Commissioner of Labour (Head Quarter), DMS Campus, Teynampet & Another |
High Court of Judicature at Madras |
26-11-2019 |
The Management GVK Emergency Management and Research Institute, Behind Labour Commissioner's Office, Chennai Versus The Assistant Commissioner of Labour (Head Quarter), Chennai & Another |
High Court of Judicature at Madras |
26-11-2019 |
The Management, Tamil Nadu State Transport Corporation (Salem) Limited, Represented by its General Manager Versus The Appellate Authority, Under the Payment of Gratuity Act, 1972, The Joint Commissioner of Labour, Coimbatore & Others |
High Court of Judicature at Madras |
26-11-2019 |
The Management, GVK Emergency Management & Research Institute, Behind Labour Commissioner's Office, Teynampet Versus The Assistant Commissioner of Labour (Head Quarter), Teynampet & Others |
High Court of Judicature at Madras |
25-11-2019 |
The Management, Represented by its Managing Director, O. Ulaganathan Versus The Presiding Officer, Salem & Another |
High Court of Judicature at Madras |