S M K S HOLDINGS PVT LTD

Activity: Construction in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45400WB1990PTC048498 		ROC
RoC-Kolkata 		Incorporation Date
02-03-1990
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
048498 		Registration Date
02-03-1990 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 50,000
Paid Up Capital
Rs. 17,000



Contact Information
E-Mail Address
NA
Registered Address
4/1 RED CROSS PLACE P S HARE ST KOLKATA WB 700001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S M K S HOLDINGS PVT LTD

Last Checked Past / Closed Litigation On 20-10-2021 15:24
27-09-2021 M/s. Bommidala Purnaiah Holdings. (P) Ltd., Through Its Director, Bommidala V.R. Srinivas, Guntur Versus New India Assurance Company Ltd., Andhra Pradesh National Consumer Disputes Redressal Commission NCDRC
20-09-2021 M/s. Anand Citi Centre Holdings Private Limited, Mylapore, Chennai Versus M/s. Consolidated Construction Consortium Limited, Chennai High Court of Judicature at Madras
16-08-2021 Lendlease Capital Services Pty Limited Versus Arena Living Holdings Limited Court of Appeal of New Zealand
11-08-2021 M/s. Chennai Citi Centre Holdings, (P) Ltd., Represented by its authorized signatory, P.T. Shahul Hameed Versus The Designated Committee under Sabka Vishwas Legacy Disputes Resolution Scheme, 2019, (Commissioner of GST & Central Excise), Chennai High Court of Judicature at Madras
06-08-2021 Amazon.Com NV Investment Holdings LLC Versus Future Retail Limited & Others Supreme Court of India
16-06-2021 Ashwin Holdings Pvt. Ltd. Versus Anthony Fernandes & Others In the High Court of Bombay at Goa
08-06-2021 Vakrangee Holdings Pvt. Ltd. Versus Securities & Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
17-05-2021 Antanium Holdings Pte. Ltd., (Formerly known as Triterras Holdings Pte. Ltd.) Singapore Versus M/s. Sujana Universal Industries Limited, Through its Resolution Professional, Ramakrishnan Sadasivan & Another National Company Law Appellate Tribunal
14-05-2021 Melco Property Holdings (NZ) 2012 Limited Versus Anthony John Hall Court of Appeal of New Zealand
19-04-2021 Sunil Kewalramani Versus M/s. Modlite Holdings Private Limited National Company Law Appellate Tribunal
14-04-2021 Forest Holdings (Nz) Limited Versus Thean Kai Sheung Court of Appeal of New Zealand
06-04-2021 Deputy Commissioner of Income Tax & Another Versus M/s. Pepsi Foods Ltd. (Now Pepsico India Holdings Pvt. Ltd.) Supreme Court of India
06-04-2021 Deputy Commissioner of Income Tax & Another Versus M/s. Pepsi Foods Ltd. (Now Pepsico India Holdings Pvt. Ltd.) Supreme Court of India
31-03-2021 Balhousie Holdings Ltd. Versus Commissioners for Her Majesty's Revenue & Customs United Kingdom Supreme Court
26-03-2021 Massmart Holdings Limited Versus The Commissioner For The South African Revenue Service Supreme Court of Appeal of South Africa
24-03-2021 ETA Mauritius Limited A Company incorporated under the appropriate Laws of the Mauritius & Others Versus PUEBLO Holdings Limited Rep. by its Authorized Signatory Siddhesh Sham Kshirsagar Marshall Islands High Court of Judicature at Madras
24-03-2021 ETA Mauritius Limited A Company incorporated under the appropriate Laws of the Mauritius & Others Versus PUEBLO Holdings Limited Rep. by its Authorized Signatory Siddhesh Sham Kshirsagar Marshall Islands High Court of Judicature at Madras
24-03-2021 ETA Mauritius Limited A Company incorporated under the appropriate Laws of the Mauritius & Others Versus PUEBLO Holdings Limited Rep. by its Authorized Signatory Siddhesh Sham Kshirsagar Marshall Islands High Court of Judicature at Madras
19-03-2021 Groundprobe Pty Ltd & Another Versus Reutech Mining (PTY) Versus Reunert Applied Electronic Holdings (Pty) Ltd & Others Supreme Court of Appeal of South Africa
12-03-2021 Fourth Estate Holdings (2012) Limited & Another Versus Steven Leonard Joyce Court of Appeal of New Zealand
09-03-2021 Ken Vander Weele, Partner, Creation Investments Equitas Holdings LLC, United States of America & Others Versus Small Industries Development Bank of India, Tamil Nadu & Others High Court of Judicature at Madras
12-02-2021 Chennai Garr Tech Ltd., Rep. by its Director, Chennai Versus B.R.R. Holdings Pvt. Ltd., Represented by its Director, Hyderabad & Others High Court of Judicature at Madras
05-02-2021 Messrs. Uttam Holdings Ltd., A Company Incorporated under the provisions of the Companies Act, 1956 & having its registered office at Mumbai, through Its Authorized Representative, Mann Singh Meena & Others Versus State of Kerala, Represented by Chief Secretary to Government, Thiruvananthapuram & Another High Court of Kerala
22-01-2021 M/s. Renaissance Holdings & Developers Pvt. Ltd., Represented by its Director, N.S. Ramanj Versus C.R. Rajamma & Others High Court of Karnataka
18-01-2021 A Labour Inspector of the Ministry of Business, Innovation & Employment Versus Tourism Holdings Limited Court of Appeal of New Zealand
21-12-2020 Future Retail Ltd. Versus Amazon.Com Investment Holdings LLC & Others High Court of Delhi
17-12-2020 Rukmani Devi Versus B.R.R. Holdings Pvt. Ltd., Represented by its Director, Hyderabad & Others High Court of Judicature at Madras
23-11-2020 M/s. Paramount Vijetha Holdings Represented by its Partner -K.A. Umesh Versus The Customs & Excise Settlement Commission Additional Bench, Chennai & Another High Court of Judicature at Madras
09-10-2020 Fourth Estate Holdings (2012) Limited & Another Versus Steven Leonard Joyce Court of Appeal of New Zealand
06-10-2020 Small Industries Development Bank of India, Chennai & Others Versus Creation Investments Equitas Holdings LLC A wholly owned subsidiary of Creation Investments Social Ventures Fund II LP, United States of America & Others High Court of Judicature at Madras
18-09-2020 Indoco Remedies Ltd. Versus Bristol Myers Squibb Holdings Ireland Unlimited Company & Others High Court of Delhi
19-08-2020 Avitel Post Studioz Limited & Others Versus Hsbc Pi Holdings (Mauritius) Limited Supreme Court of India
12-08-2020 M/s. First Futuristic Holdings Limited, Authorised Signatory Kovilakuntla Balasubramanyam & Others Versus M/s. Prabhu Constructions, by its Proprietor, K.E. Prabhu High Court of Karnataka
24-07-2020 Metropolis Land Holdings (P) Ltd., Punjab Versus Anil Kumar National Consumer Disputes Redressal Commission NCDRC
19-06-2020 Arcedo Ventures & Others Versus Asian Pacific Holdings High Court of for the State of Telangana
04-06-2020 Forest Holdings Limited Versus Mangatu Blocks Incorporation Court of Appeal of New Zealand
03-06-2020 PUEBLO HOLDINGS LIMITED, Rep. by its authorised signatory Siddhesh Sham Kshirsagar Versus EMIRATES TRADING AGENCY LLC, A company incorporated under the appropriate laws of the United Arab Emirates having its registered office and/or business address at ETA Star House, United Arab Emirates & Others High Court of Judicature at Madras
03-06-2020 Silver Glades Holdings Private Limited Versus Shefali Varma High Court of Delhi
26-05-2020 Venbey Holdings Private Ltd. Versus The City Centre Point High Court of Judicature at Madras
20-05-2020 Monsanto Holdings Pvt. Ltd. & Others Versus Competition Commission of India & Others High Court of Delhi
24-04-2020 Bathurst Resources Limited & Another Versus L&M Coal Holdings Limited Court of Appeal of New Zealand
20-04-2020 Long Capital Holdings NZ Limited Versus Jacks Point Village Holdings No 2 Limited Court of Appeal of New Zealand
28-02-2020 Aikyam Holdings Private Limited Versus Karnataka Electricity Regulatory Commission High Court of Karnataka
18-02-2020 Pramodkumar, I.P.S. Versus O. Thomas, Printer & Publisher, M/s. Deccan Chronicle & Holdings Limited & Others High Court of Judicature at Madras
30-01-2020 Bristol-Myers Squibb Holdings Ireland Unlimited Company & Others Versus BDR Pharmaceuticals International Pvt. Ltd. & Another High Court of Delhi
23-01-2020 Bristol-Myers Squibb Holdings Ireland Unlimited Company & Others Versus Natco Pharma High Court of Delhi
22-01-2020 Easun Holdings Private Limited, Represented by its Managing Director, Chennai Versus Standard Chartered Bank, Chennai High Court of Judicature at Madras
10-01-2020 Jumbo World Holdings Limited, British Virgin Islands & Another Versus Embassy Property Developments Private Limited, Bangalore, Rep. by its Director, K.Y. Gobikrishnan & Others High Court of Judicature at Madras
13-12-2019 Shyam Madam Mohan Ruia & Others Versus Messer Holdings Limited & Others Supreme Court of India
30-10-2019 Daiwa Capital Markets Europe Ltd. Versus Singularis Holdings Ltd (In Official Liquidation) (A Company Incorporated in the Cayman Islands) United Kingdom Supreme Court
18-10-2019 M/s. Steer Engineering Private Limited, Represented herein by its authorized Signatory, Satish Padmanabhan Versus M/s. Glaxosmithkline Consumer Healthcare Holdings (US)LLC & Others High Court of Karnataka
18-10-2019 Anjaneya Holdings Pvt. Ltd. & Others Versus Securities & Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
07-08-2019 M. Chelladurai & Others Versus Jumbo world Holdings Limited, SeaMeadow House, Blackburne Highway, British Virgin Islands & Others High Court of Judicature at Madras
29-07-2019 Cape Intermediate Holdings Ltd. Versus Dring (for and on behalf of Asbestos Victims Support Groups Forum UK) United Kingdom Supreme Court
16-07-2019 Natco Pharma Ltd Versus Bristol Myers Squibb Holdings Ireland Unlimited Co & Others High Court of Delhi
16-07-2019 NATCO Pharma Ltd V/S Bristol Myers Squibb Holdings Ireland Unlimited Company and Others. High Court of Delhi
12-07-2019 Tyrion Holdings Limited Versus Infrastructure NZ Limited & Others Court of Appeal of New Zealand
11-07-2019 Creation Investments Equitas Holdings LIC A wholly owned subsidiary of Creation Investments Social Ventures Fund II LP, United States of America Versus Small Industrial Development Bank of India (SIDBI) 7561, Overseas Towers, Anna Salai, Chennai High Court of Judicature at Madras
03-06-2019 Pr. Commissioner of Income Tax -2 Versus M/s. DSP Adiko Holdings Pvt Ltd. High Court of Judicature at Bombay
28-05-2019 Eskom Holdings Soc Ltd Versus Siphelele Sidoyi & Others Supreme Court of Appeal of South Africa
24-05-2019 Metropolis Land Holdings Pvt. Ltd. & Others Versus Rupinder Kaur & Another National Consumer Disputes Redressal Commission NCDRC
20-05-2019 Mission Product Holdings, Inc. Versus Tempnology, LLC, Nka Old Cold Llc (2019) Supreme Court of United States
20-05-2019 Mission Product Holdings, Inc. Versus Tempnology, LLC, Nka Old Cold Llc (2019) Supreme Court of United States
09-05-2019 Birla Corporation Limited Versus Adventz Investments & Holdings Limited & Others Supreme Court of India
30-04-2019 Saltburn Holdings Limited Versus Penrose Leasehold Limited Court of Appeal of New Zealand
12-04-2019 B. Vijaya Sai & Others Versus Renaissance Hotel Holdings Inc High Court of Karnataka
02-04-2019 In the matter of: M/s. Bhilwara Holdings Limited & Others National Company Law Tribunal Kolkata
27-03-2019 Max Ventures Investments Holdings Pvt. Ltd. (Formerly known as Dynavest India Pvt. Ltd.) Versus Income Tax Officer & Another High Court of Delhi
25-03-2019 Infinity Film Holdings Pvt. Ltd. Versus Registrar of Companies National Company Law Appellate Tribunal
13-03-2019 Himachal Sorang Power Private Limited & Another Versus NCC Infrastructure Holdings Limited High Court of Delhi
12-03-2019 Pepsico India Holdings Pvt. Ltd. & Anothre Versus Shyam Sharad Gumte & Another Maharashtra State Consumer Disputes Redressal Commission Mumbai
07-03-2019 Pueblo Holdings Ltd., Marshall Islands V/S Emirates Trading Agency LLC, Dubai, UAE And Others High Court of Judicature at Madras
01-03-2019 South Yarra Holdings Versus Income Tax Officer 16 (1) (1) (4) Mumbai & Another High Court of Judicature at Bombay
12-02-2019 Gibbston Community Water Company 2014 Limited Versus Tomanovich Holdings Limited Court of Appeal of New Zealand
01-02-2019 JTrust Asia Pte Ltd Versus Group Lease Holdings Pte Ltd & Others Supreme Court of Singapore
30-01-2019 Prem Kumar Menon & Others Versus M/s.Lancor Holdings Limited, Rep. by its Managing Director, T. Nagar, Chennai & Another High Court of Judicature at Madras
30-01-2019 Prem Kumar Menon & Others Versus M/s. Lancor Holdings Limited, Rep. by its Managing Director, T. Nagar, Chennai & Another High Court of Judicature at Madras
03-01-2019 Shailendra Bhadauria Promoter Shareholder of Maharana Infrastructure & Professional Services Ltd. & Others Versus Matrix Partners India Investment Holdings LLC & Others High Court of Judicature at Bombay
30-11-2018 Rahim Khan No & Another Versus Maxprop Holdings & Another Supreme Court of Appeal of South Africa
15-11-2018 M/s. Raja Holdings, Rep. by its Managing Partner R.V. Subramaniyam Versus The State, Rep. by Inspector of Police, Thyagaraya Nagar Police Station, Chennai & Others High Court of Judicature at Madras
31-10-2018 Katra Holdings Ltd. Versus Corsair Investments Ltd. & Others High Court of Judicature at Bombay
26-10-2018 Deccan Chronicle Holdings Limited, Secunderabad (TS), through the Resolution Professional, Mamta Binani, Rep. by her constituted Power of Attorney Lovkesh Batra Versus Indiabulls Housing Finance Ltd., Hyderabad, Rep. by Authorized Officer, B. Venkatasubbaiah & Others In the High Court of Judicature at Hyderabad
12-10-2018 Original Side Adar Holdings Limited & Another Versus Anil Kumar Todi & Others High Court of Judicature at Calcutta
05-10-2018 Bishnu Kumar Saraff & Another Versus Ruchi Realty Holdings Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
25-09-2018 Shailendra Bhadauria and Others V/S Matrix Partners India Investment Holdings LLC and Others. High Court of Judicature at Bombay
17-09-2018 M.V. Tongli Yantai & Others Versus Great Pacific Navigation (Holdings) Corporation Ltd. High Court of Judicature at Bombay
14-09-2018 M/s. Sumeet Research & Holdings Pvt. Ltd. & Another Versus M/s. Sipra Appliances High Court of Delhi
01-08-2018 The ITO, Ward-2(3), Vadodara Versus M/s. Torque Holdings LLP Income Tax Appellate Tribunal Ahmedabad
28-05-2018 Manipal University a Deemed University Formerly known as M/s. Manipal Academy of Higher Education, Represented by Registrar, Dr. Narayana Sabhabit & Another Versus Manipal Holdings Private Limited, Represented By Its Director, T. Sudhakar Pai & Another High Court of Karnataka
28-05-2018 M/s Swatantra Properties (P) Ltd. Versus M/s Airplaza Retail Holdings Pvt. Ltd. High Court of Judicature at Allahabad
24-04-2018 Heeral Constructions Pvt. Ltd., Represented by its Managing Director, Gopichand Idandas, Nungambakkam, Chennai & Another Versus Gee Gee Holdings (Chennai) Pvt. Ltd., Chennai & Others High Court of Judicature at Madras
28-02-2018 Fielding & Another Versus Burnden Holdings (UK) Limited United Kingdom Supreme Court
23-02-2018 JTrust Asia Pte Ltd Versus Group Lease Holdings Pte Ltd & Others Supreme Court of Singapore
23-02-2018 Indiabulls Housing Finance Limited Versus M/s. Deccan Chronicle Holdings Limited & Others Supreme Court of India
23-02-2018 JTrust Asia Pte Ltd Versus Group Lease Holdings Pte Ltd & Others Supreme Court of Singapore
21-02-2018 Carpe Diem Holdings Pte Ltd Versus Carpe Diem Playskool Pte Ltd & Others Supreme Court of Singapore
12-02-2018 Principal Commissioner of Income Tax 2 Versus Millennium Park Holdings Pvt Ltd. High Court of Gujarat At Ahmedabad
01-02-2018 Lim Seng Choon David Versus Global Maritime Holdings Ltd & Another & Another Suit Supreme Court of Singapore
17-01-2018 Saigal Holdings (P) Ltd. & Another Versus Asa Nand Khurana & Others High Court of Delhi
22-12-2017 Air Liquide India Holdings Pvt. Ltd V/S C.C.E. & Cus., Bharuch Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad



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