S. M. ACADEMIC INSTITUTE PRIVATE LIMITEDActivity: Community, personal & Social Services in Maharashtra.Active |
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CIN U80300MH2009PTC191925 |
ROC RoC-Mumbai |
Incorporation Date 22-04-2009 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 191925 |
Registration Date 22-04-2009 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address deepakamrutkar@HOTMAIL.COM |
Registered Address SHOP NO.2, GROUND FLOOR, LORD HOUSE CO-OP-SOC.LTD, RAJAJI PATH ROAD, DOMBIVLI (EAST) THANE MH 421201 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to S. M. ACADEMIC INSTITUTE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-07-2022 03:03
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01-06-2018 | Medical Council of India Versus Vedantaa Institute of Academic Excellence Pvt. Ltd. & Others | Supreme Court of India |
20-04-2018 | Vedantaa Institute of Academic Excellence Pvt. Ltd & Another Versus Union of India & Others | High Court of Judicature at Bombay |
07-05-2014 | The Director, (Academic HR), Elitte Institute of Engineering & Management & Another Versus Kaustav Nandi | West Bengal State Consumer Disputes Redressal Commission Kolkata |
Directors |
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DIN | Name | Since |
02547069 | MEENA SHAILESH KHONA | 22-04-2009 |
02530656 | SHAILESH CHIMANLAL KHONA | 22-04-2009 |
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