Some PAST Judgements / Case Laws similar to S. L. TOWERS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 06-04-2021 07:38
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11-02-2021 |
Bank of India, Rep. by the Manager, At Express Towers, Coimbatore Versus S. Bupathi |
High Court of Judicature at Madras |
27-01-2021 |
Golden Green Towers Limited Liability Partnership (Llp)Versus Varun Salwan |
National Consumer Disputes Redressal Commission NCDRC |
15-12-2020 |
Hyderabad-Karnataka Nursing Management Associate HIG-14, Kalabuaragi Versus Karnataka State Nursing Council No.71, Nightingale Towers, Bangalore & Another |
High Court of Karnataka Circuit Bench OF Kalaburagi |
23-09-2020 |
M/s. Indus Towers Limited, Chennai, Represented by its Assistant Legal Manager, S. Prasanna Versus The Superintendent of Police, District Police Office, Tiruvannamalai & Others |
High Court of Judicature at Madras |
31-08-2020 |
Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Chennai Versus Manickam & Others |
High Court of Judicature at Madras |
31-08-2020 |
Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Chennai Versus Manickam & Others |
High Court of Judicature at Madras |
21-08-2020 |
P.M. Ismail Versus Indus Towers Ltd. |
High Court of Kerala |
06-08-2020 |
R.M. Cyril, R.M. Towers, Chennai Versus V. Jyotsana N. Shah & Another |
High Court of Judicature at Madras |
08-07-2020 |
M/s. Matrimony.Com Limited TVH Belicia Towers Rep. By its Associate Vice President - Legal & Regulatory, S. Ravichandran Versus The Regional Provident Fund Commissioner I Employees Provident Fund Organization Royapettah & Another |
High Court of Judicature at Madras |
24-06-2020 |
The Renaissance, Palarivattom, Represented by P.N. Krishnadas, Managing Partner, Residing at Palarivattom, Kochi Versus Commercial Tax Officer (Luxury Tax) Class Towers, Ernakulam & Others |
High Court of Kerala |
12-05-2020 |
Damodar Valley Corporation, having its office at DVC Towers, Through its Chairman Versus M/s. Gautam Ferro Alloys, a unit of M/s. Bihar Foundary & Casting Ltd., Through its Managing Director Dr. Hari Krishan Budhia & Others |
High Court of Jharkhand |
20-02-2020 |
Damodar Valley Corporation DVC Towers, Kolkata V/S Central Electricity Regulatory Commission (CERC), New Delhi And Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
14-02-2020 |
The Management, ICICI Bank Limited, ICICI Bank Towers, Mumbai & Others Versus The Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Chennai & Others |
High Court of Judicature at Madras |
05-02-2020 |
Omkara Assets Reconstruction Private Limited V/S ECI India Towers Company (Pvt.) Ltd. and Others. |
Debts Recovery Tribunal Hyderabad |
29-01-2020 |
Atul Kumar Jain & Another Versus Shourya Towers Pvt. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
13-01-2020 |
Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Royapettah, Chennai & Others V/S B. Manjula & Others |
High Court of Judicature at Madras |
15-10-2019 |
Anna Nagar Towers Club, Represented by its Secretary, Chennai Versus The Commissioner, Corporation of Chennai & Another |
High Court of Judicature at Madras |
13-09-2019 |
M/s. Nissan Motors, Corporate Office, ASV Ramana Towers, Chennai & Others Versus S. Giri Prasad |
High Court of Judicature at Madras |
21-08-2019 |
M/s Popular Vehicles & Services Ltd., V.H. Kammath Towers, Kadathy, Muvattupuzha Versus James K. Joseph & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
19-08-2019 |
Alpana Gupta Through Power of Attorney Holder Versus APG Towers Pvt. Ltd. & Another |
Supreme Court of India |
09-08-2019 |
Uma Versus M/s. Apollo Sindhoori, Capital Investments Limited, Ali Towers, Rep. by L.R. Murali Krishnan & Another |
High Court of Judicature at Madras |
11-07-2019 |
Creation Investments Equitas Holdings LIC A wholly owned subsidiary of Creation Investments Social Ventures Fund II LP, United States of America Versus Small Industrial Development Bank of India (SIDBI) 7561, Overseas Towers, Anna Salai, Chennai |
High Court of Judicature at Madras |
18-06-2019 |
R. Lakshmi Prabha Versus The General Manager (HR) Chennai Metro Rail Limited, (A Joint Venture of Govt. of India and Government of Tamil Nadu) “Harini Towers”, Gopalapuram |
High Court of Judicature at Madras |
04-06-2019 |
Royal Sundaram Alliance Insurance Company Limited, Sundaram Towers, Chennai Versus Jenitha Naveen @ Jenitha Begam & Others |
Before the Madurai Bench of Madras High Court |
14-03-2019 |
General Manager, M/s. Shourya Towers Pvt. Ltd. & Others Versus Varun Shahi |
National Consumer Disputes Redressal Commission NCDRC |
14-02-2019 |
Best Towers Private Limited Versus Reliance Communications Limited |
High Court of Judicature at Patna |
06-02-2019 |
R. Subramanian Versus ICICI Bank Ltd., ICICI Bank Towers, Ambattur Industrial Estate, Chennai & Others |
High Court of Judicature at Madras |
10-01-2019 |
Damodar Valley Corporation DVC Towers, Kolkata Versus Central Electricity Regulatory Commission, Through Its Secretary & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
11-12-2018 |
The India Cements Limited, ?Coromandel Towers? Chennai Versus Power Grid Corporation of India Limited, Rep by is Chairman & Managing Director, New Delhi & Others |
High Court of Judicature at Madras |
19-11-2018 |
Royal Sundaram Alliance Insurance Co.Ltd, Sundaram Towers, Chennai Versus Sulochana & Others |
High Court of Judicature at Madras |
12-11-2018 |
Oricon Enterprises Limited Versus BSE Ltd. Phiroze Jeejeebhoy Towers, Mumbai & Another |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
09-11-2018 |
Bharat Sanchar Nigam Limited (BSNL), Kolkata Versus M/s. Indus Towers Limited, West Bengal |
Competition Commission of India |
01-11-2018 |
HDFC Chubb General Insurance Co. Ltd, Motor Third Party Cell, Raheja Towers, Chennai Versus L. Seethapathy & Another |
High Court of Judicature at Madras |
18-09-2018 |
CMS Finvest Limited & Another Versus BSE Limited Phiroze Jeejeebhoy Towers |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
21-08-2018 |
Bhagavati Bright Bars Limited Versus BSE Limited Phiroze Jeejeebhoy Towers |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
14-08-2018 |
Suryajyoti Spinning Mills Limited Versus BSE Limited Phiroze Jeejeebhoy Towers & Another |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
09-08-2018 |
Chiranjith Ajila Versus Archana Projects, Ananth Towers, Udupi Taluk & Another |
High Court of Karnataka |
02-08-2018 |
Sanchay Finvest Limited Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
26-07-2018 |
Softrak Venture Investment Ltd. & Others Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
13-07-2018 |
The Assistant State Tax Officer, Ernakulam & Another Versus M/s. Indus Towers Limited, Cochin, Represented by Its Legal Head Premakrishnan Nair |
High Court of Kerala |
05-07-2018 |
Raj Hans Towers (P) Limited Versus Anuradha Mishra |
National Consumer Disputes Redressal Commission NCDRC |
25-06-2018 |
Sadbhav Infrastructure Project Limited Versus BSE Ltd. Phirozee Jeejeebhoy Towers, Mumbai & Another |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
15-06-2018 |
Viaan Industries Limited Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai & Another |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
06-06-2018 |
Dandu Vani Kumar Versus The Chairman, Kapil Chits Pvt. Ltd., Kapil Towers |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
06-06-2018 |
Dandu Vani Kumar Versus The Chairman, Kapil Chits Pvt. Ltd., Kapil Towers, Hyderabad |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
16-05-2018 |
P.A.Towers Residential Service Society, Rep by its Secretary G. Arjun Versus M/s. P.A. Constructions, Rep. By its Proprietor, K. Ponuswamy, Chennai & Others |
High Court of Judicature at Madras |
14-03-2018 |
Suraj & Chaand Towers Residents Welfare Association rep. by its President N.C. Kannan Versus Sri Kapali Building Promoters Private Limited, Rep. by its Director S. Suresh & Others |
High Court of Judicature at Madras |
01-03-2018 |
Indus Towers Limited, Rep.by its Authorized Signatore S. Prasanna Versus The Superintendent of Police, Kancheepuram District & Another |
High Court of Judicature at Madras |
19-02-2018 |
M/s. Sun TV Network Ltd., Rep by its Authorised Signatory, M. Jyothibasu Murasoli Maran Towers, Chennai & Another Versus M/s. Prabhudeva Studios Private Limited, Rep. by its Director, Ishari K. Ganesh, Mylapore & Others |
High Court of Judicature at Madras |
09-02-2018 |
Indus Towers Limited, Rep. by its Authorised Signatory, S. Prasanna & Others Versus The Secretary to Government, Municipal Administration Department, The Government of Tamil Nadu, Chennai & Others |
High Court of Judicature at Madras |
09-02-2018 |
Indus Towers Limited, Rep. by its Authorized Signatory S. Prasanna Versus The Secretary to the Government, Municipal Administration Department, The Government of Tamil Nadu, Chennai & Others |
High Court of Judicature at Madras |
31-01-2018 |
Bipin Vijaykant Mehta, HUF Through Bipin Vijaykant Mehta (Karta) Versus Assistant General Manager, Bombay Stock Exchange Limited, Phiroze Jeejeebhoy Towers, Fort,
Mumbai |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
24-01-2018 |
Sacheta Metals Ltd. Sakasaria Industrial Estate, Chincholi, Behind Hanuman Temple Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
17-01-2018 |
M/s. Indus Towers Limited, Represented by Its Legal Head, Premakrishnan Nair Versus The Assistant State Tax Officer, Squad No. VII, Ernakulam & Another |
High Court of Kerala |
11-01-2018 |
D. Sasikala & Others Versus Chennai Metro Rail Ltd. Represented by its Managing Director ?Harini Towers?, Chennai & Others |
High Court of Judicature at Madras |
03-01-2018 |
Transgene Biotek Limited Through its Managing Director K. Koteshwara Rao Versus The Bombay Stock Exchange Limited Phiroze Jeejeebhoy Towers, Dalal Street, Mumbai |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
02-01-2018 |
M/s. Cee Dee Yes Health Care Services Pvt. Ltd., (formerly Cee Dee Yes Standard Towers Pvt. Ltd.) Rep. by its Managing Director Velachery, Chennai & Another Versus The Executive Engineer, Zone XIII, Greater Chennai Corporation, Adayar, Chennai & Others |
High Court of Judicature at Madras |
14-12-2017 |
Accel Frontline Limited Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai & Another |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
11-12-2017 |
Accel Frontline Limited Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai, Maharashtra & Another |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
13-11-2017 |
M. Ramgopal Reddy Versus Saboo RKS Motor Pvt. Ltd. (Insurance Division), Saboo Towers & Others |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
30-10-2017 |
Moosa Versus The Regional Passport Officer, Rayala Towers, Chennai |
High Court of Judicature at Madras |
26-09-2017 |
Claris Life Sciences Limited Corporate Towers Versus Deputy Commissioner of Income Tax (OSD) Range 1 |
Income Tax Appellate Tribunal Ahmedabad |
26-09-2017 |
Claris Life Sciences Limited Corporate Towers Versus Deputy Commissioner of Income Tax (OSD) Range 1 |
Income Tax Appellate Tribunal Ahmedabad |
19-09-2017 |
George Amalraj Versus M/s. Kotak Mahindra Bank, Kotak Towers, Mumbai |
High Court of Judicature at Madras |
07-09-2017 |
M/s. Paharpur Cooling Towers Limited, Rep. by its Company Secretary, Hirak Ghosh Versus Basal Steels & Power Pvt. Ltd. |
In the High Court of Judicature at Hyderabad |
31-08-2017 |
Paharpur Cooling Towers Ltd. Versus Dalmia Cement (Bharat) Ltd. |
National Company Law Appellate Tribunal |
19-07-2017 |
Paharpur Cooling Towers Limited Versus Senior Joint Commissioner & Others |
High Court of Judicature at Calcutta |
04-05-2017 |
Indus Towers Ltd. Versus Mira-Bhayandar Municipal Corporation |
High Court of Judicature at Bombay |
04-05-2017 |
Indus Towers Ltd V/S Mira-Bhayandar Municipal Corporation and Others. |
High Court of Judicature at Bombay |
24-03-2017 |
Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Whites Road, Chennai Versus Palaniammal & Others |
High Court of Judicature at Madras |
15-03-2017 |
Ardra Associates Capital Towers V/S Commissioner of Central Excise, Customs and Service Tax, Cochin |
Custom Excise and Gold Control Appellate Tribunal South Bench Bangalore |
10-03-2017 |
Midas Touch Investors Association Agarwala Building, Kanpur Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai & Another |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
06-03-2017 |
Beach Towers Condominium & Another Versus Bombay Dyeing & Manufacturing Company Limited & Others |
High Court of Judicature at Bombay |
19-01-2017 |
R.K. Rajkumar Proprietor M/s. Koghima Garments Versus The Registrar Debts Recovery Tribunal - III Spencer Towers Chennai & Others |
High Court of Judicature at Madras |
10-01-2017 |
The Management, Ramanathapuram District Central- Cooperative Bank Ltd., Rep. by its Special Officer, Ramanathapuram Versus The Joint Commissioner of Labour, Anjali Towers, Madurai & Others |
Before the Madurai Bench of Madras High Court |
06-01-2017 |
Delhi Towers Ltd., New Delhi Versus DCIT Central Circle-20 New Delhi |
Income Tax Appellate Tribunal Delhi |
06-01-2017 |
Delhi Towers Ltd., New Delhi Versus DCIT Central Circle-20 New Delhi |
Income Tax Appellate Tribunal Delhi |
05-01-2017 |
M/s. Paharpur Cooling Towers Limited., represented by its Authorised Signatory, Anurita Chaturvedi, Controller Finance & Accounts Versus State of Kerala, represented by The Secretary, Commercial Taxes & Another |
High Court of Kerala |
26-12-2016 |
Anshul Jain Versus ICICI Lombard General Insurance Company Ltd. Kunal Towers, Mall Road, Ludhiana, through its Authorized & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
07-12-2016 |
Ramakrishnan Versus State Co-Operative Election Commission, Co-Bank Towers, Thiruvananthapuram & Others |
High Court of Kerala |
18-10-2016 |
T. Ashok Surana Versus The Authorised Officer,
Small Industries Development Bank of India,
Overseas Towers, Chennai |
High Court of Judicature at Madras |
14-09-2016 |
M/s. Ceedeeyes Standard Towers Pvt. Ltd. Versus The District Collecter of Chennai, Chennai & Others |
High Court of Judicature at Madras |
19-07-2016 |
Tecpro Systems Limited Rep. by its Officer Venugopalan Tecpro Towers, Chennai Versus The Union of India Rep. by the Office of the Asst. Commn. of Income Tax New Delhi |
High Court of Judicature at Madras |
08-07-2016 |
Indus Towers Limited Versus Sistema Shyam Teleservices Ltd. |
High Court of Delhi |
29-06-2016 |
Pharpur Cooling Towers Ltd., by its Senior Executive ? Commercial, Bangalore Versus Assistant Commissioner of Commercial Taxes (Audit) 1.3, Bangalore & Others |
High Court of Karnataka |
29-06-2016 |
PBR Towers Pvt. Ltd. & Another Versus Narsing Das Gupta & Others |
High Court of Judicature at Calcutta |
23-06-2016 |
Aditya Varma Raja Versus Kerala State Co-Operative Election Commission Co-Bank Towers, Palayam, Thiruvananthapuram & Others |
High Court of Kerala |
09-06-2016 |
Jamil A. Adhikari of Mumbai Indian Inhabitant Mumbai Versus M/s. The Oberoi Towers, Nariman Point, Mumbai |
High Court of Judicature at Bombay |
25-04-2016 |
Tata AIG General Insurance Company Limited, Lotus Towers, Ist Floor, Community Centre, Versus Pardeep Singh & Others |
Haryana State Consumer Disputes Redressal Commission Panchkula |
01-04-2016 |
Paharpur-3P, Paharpur Cooling Towers Ltd. Versus Gail (India) Ltd. |
Competition Commission of India |
17-03-2016 |
M/s. Ragavi Poultry Farm, Rep by its Managing Partner S. Arumugam Versus The Presiding Officer, Debts Recovery Tribunal, Kalyani Towers, Madurai & Another |
Before the Madurai Bench of Madras High Court |
14-03-2016 |
Alpha Helical Pumps Pvt. Ltd., Coimbatore Versus The Federal Bank Limited Coimbatore Branch Mulund Towers, Variety Hall Coimbatore & Others |
High Court of Judicature at Madras |
11-03-2016 |
ONGC Field Operators Union, Regd. No.G.3048/3, C.1, Zone-II Versus ONGC Ltd., Southern Sector Recruitment & Promotion Section, 8th Floor (E-Wing), CMDA Towers-I & Others |
In the High Court of Judicature at Hyderabad |
07-03-2016 |
K. Maiyyan Versus The Regional Passport Officer Royala Towers & Others |
High Court of Judicature at Madras |
03-03-2016 |
Sanjay Saini Versus M/s. Spaze Towers Pvt. Ltd. Spazedge, |
Haryana State Consumer Disputes Redressal Commission Panchkula |
10-02-2016 |
Paharpur Cooling Towers Limited Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
07-01-2016 |
K. Shaila Versus Indian Bank, Indian Bank Towers & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
24-11-2015 |
The Commissioner of Income-Tax LTU, JSS Towers, BSK III Stage, Bangalore & Another Versus M/s. Rittal India Pvt. Ltd. |
High Court of Karnataka |
18-11-2015 |
Indus Towers Limited Versus Ashatai |
In the High Court of Bombay at Aurangabad |
26-10-2015 |
Chandraprakash Shivhare Versus The Indian Express Limited, Express Towers, Narimam point, Mumbai & Another |
Intellectual Property Appellate Board |