Some PAST Judgements / Case Laws similar to S L GOLD PRIVATE LIMITED
Last Checked Past / Closed Litigation On 23-05-2022 01:41
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09-03-2022 |
M/s. Chirag Gold Pvt. Ltd., Thane Versus Bajaj Allianz General Insurance Co. Ltd., Mumbai |
National Consumer Disputes Redressal Commission NCDRC |
13-12-2021 |
Gold Sheeba Versus The Insurance Ombudsman, “Fathima Akhtar Court”, Chennai & Others |
High Court of Judicature at Madras |
30-09-2021 |
Shanthi Thiagarajan, Proprietrix, Staar Movies, Prashanth Gold Towers, Chennai Versus K.E. Gnanavel Raja & Another |
High Court of Judicature at Madras |
17-08-2021 |
Shahi Exports Pvt. Ltd V/S Gold Star Line Limited and Others. |
High Court of Judicature at Madras |
27-07-2021 |
A. Sumitha Gold Versus The Additional Assistant Elementary, Education Officer, Thoothukudi & Others |
Before the Madurai Bench of Madras High Court |
17-06-2021 |
Ram Vilas Sharma & Others Versus M/s. Gold Souk Infrastructures Private Limited & Another |
National Consumer Disputes Redressal Commission NCDRC |
29-03-2021 |
M/s. SRF Limited, Industrial Fabrics Division, Pudukkottai Versus Customs, Excise & Gold Control Appellate Tribunal, Chennai & Another |
High Court of Judicature at Madras |
29-03-2021 |
M/s. SRF Limited, Industrial Fabrics Division, Pudukkottai Versus Customs, Excise & Gold Control Appellate Tribunal, Chennai & Another |
High Court of Judicature at Madras |
22-03-2021 |
M/s. City Gold Logistics Limited & Others |
National Company Law Tribunal Ahmedabad |
07-12-2020 |
The Hatti Gold Mines Company Limited, Bangalore Versus S. Madavreddy & Another |
High Court of Karnataka Circuit Bench OF Kalaburagi |
19-11-2020 |
M/s. Sulthan Gold Pvt. Ltd., Represented By Its Managing Director, Kerala Versus Sundaram Motors, Reprensented By Its Regional Manager Claims, Karnataka & Another |
National Consumer Disputes Redressal Commission NCDRC |
19-11-2020 |
M/s. Sulthan Gold Pvt. Ltd., Represented By Its Managing Director, Kerala Versus Sundaram Motors, Reprensented By Its Regional Manager Claims, Karnataka & Another |
National Consumer Disputes Redressal Commission NCDRC |
19-11-2020 |
M/s. Bethal Products (India), Represented by its Proprietor, A.V. Thomas, Bengaluru Versus Jayakumar, Director M/s. Organic Gold Pvt. Ltd., Bengaluru & Another |
High Court of Karnataka |
19-11-2020 |
M/s. Bethal Products (India), Represented by its Proprietor, A.V. Thomas, Bengaluru Versus Jayakumar, Director M/s. Organic Gold Pvt. Ltd., Bengaluru & Another |
High Court of Karnataka |
28-08-2020 |
Inter Gold India Pvt. Ltd., Maharashtra & Another Versus New India Assurance Co. Ltd., Maharashtra |
National Consumer Disputes Redressal Commission NCDRC |
06-08-2020 |
Gold Star Green Seeds Pvt. Ltd. Thoru Its M.D. & Another Versus State Of U.P. Throu. Prin. Secy. Agriculture Deptt. Lko.& Others |
High Court Of Judicature At Allahabad Lucknow Bench |
06-03-2020 |
Surbhi Chadha Versus Gold Gym-Lifestyle Fitness Private Limited & Others |
Haryana State Consumer Disputes Redressal Commission Panchkula |
03-03-2020 |
In The Matter of: Achala Gold Agritech Investments Limited & Others Versus M/s. Achala Gold Agritech Investment Limited & Others |
National Company Law Appellate Tribunal |
06-01-2020 |
M/s. Prime Gold International Limited, Represented by its Director Achin Aggarwal & Another Versus The Additional Director General, The Directorate General of Goods and Services Tax Intelligence Coimbatore Zonal Unit, Coimbatore & Others |
High Court of Judicature at Madras |
03-01-2020 |
Indian Bank V/S Agri Gold Projects Ltd. and Others. |
DEBTS RECOVERY TRIBUNAL VISAKHAPATNAM |
20-09-2019 |
Gehana Gold Palace (P) Ltd. Versus Employees Provident Fund Appellate Tribunal & Others |
High Court of Kerala |
25-06-2019 |
Gold Prism Realty Pvt. Ltd V/S Paradigm Ambit Buildcon |
High Court of Judicature at Bombay |
02-04-2019 |
Commissioner of Income Tax (Exemptions) Versus The Bombay Presidency Gold Club Ltd. |
High Court of Judicature at Bombay |
05-03-2019 |
M/s. Shirpur Gold Refinery Ltd. Versus Dy. Commissioner of Income Tax |
High Court of Judicature at Bombay |
01-03-2019 |
Commissioner of Customs, Cochin Versus Om Prakash Khatri, Director, Panna Gold Impex Ltd., Mumbai & Others |
High Court of Kerala |
22-11-2018 |
Vishal Versus M/s. Mishri Gold House, Rep by its Partner C. Ariyant Raj, Chennai |
High Court of Judicature at Madras |
05-09-2018 |
The Branch Manager, United India Insurance Co. Ltd., Golar Gold Field Versus T. Janson & Others |
Before the Madurai Bench of Madras High Court |
04-09-2018 |
T.K.S. Pugazhendhi Versus Kanishk Gold Private Limited, Represented by its Managing Director/Authorized Signatory, Boopesh Kumar Jain & Others |
High Court of Judicature at Madras |
19-04-2018 |
Managing Director, Alibaba Gold Rep. by its Directors, Aniruddha Guha Roy Versus Rupali Chakraborty |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
17-04-2018 |
Penta Gold Limited Versus National Stock Exchange of India Limited Exchange Plaza |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
11-01-2018 |
Ramkrishna Janardan Bhat @ Ramkrishna Janardan Pinge Versus M/s. Gold Resorts & Hotels Pvt. Ltd., (Now Changed to Experion Hospitality Pvt. Ltd.) & Others |
In the High Court of Bombay at Goa |
15-11-2017 |
M/s. Shasun Chemicals & Drugs Ltd., Represented by its General Manager-Commercial, C. Bhaskar Rao Versus The Customs, Excise & Gold (Control) Appellate Tribunal, Shastri Bhavan, Chennai & Others |
High Court of Judicature at Madras |
22-09-2017 |
Patina Gold Ornaments Pvt. Ltd. Versus The Assistant Commissioner (CT), Park Road Circle, Erode & Another |
High Court of Judicature at Madras |
04-09-2017 |
P. Balakrishnan & Others Versus The Managing Director, M/s. Gold King Tex India Pvt. Ltd., & Others |
High Court of Judicature at Madras |
08-08-2017 |
Commissioner of Customs Versus M/s. Sri Vasavi Gold and Bullion Pvt. Ltd. |
High Court of Judicature at Madras |
25-07-2017 |
Sri Vasavi Gold & Bullion (P) Ltd V/S C.C. (Airport & Aircargo), Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
12-07-2017 |
M/s. Super Gold Constructions Pvt Ltd., Rep. by its Managing Partner A. Hari Kishan Rao Versus Sub-Registrar |
In the High Court of Judicature at Hyderabad |
12-07-2017 |
M/s Aerens Gold Souk International Pvt. Ltd. & Others Versus Prem Kumar Gupta & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
04-07-2017 |
Benny Daniel Versus M/s. Gold Galaxy, represented by its Working Partner, Sun George Abraham & Others |
High Court of Kerala |
30-06-2017 |
Gold Seal Engg Products Pvt. Ltd V/S C.C.E & S.T., Daman |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
02-02-2017 |
M/s. Gold Cottons, Karur rep. by its Partner, K. Senthilkumar & Another Versus State of Tamil Nadu, Karur rep. by its District Collector & Another |
Before the Madurai Bench of Madras High Court |
05-12-2016 |
Chokkalingam Versus Bharat Gold Mines Limited, Rept. by its Chairman-Cum-Managing Director & Others |
High Court of Karnataka |
29-11-2016 |
Manappuram Finance Ltd. Gold Loan Co. operates from Howrah Maidan Branch Versus Daniel Ray |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
24-10-2016 |
Managing Director, United Commercial Bank & Others Versus Merry Gold Bastia & Another |
National Consumer Disputes Redressal Commission NCDRC |
09-09-2016 |
M/s. Gold Plus Glass Industry Ltd. & Others Versus State of Telangana rep., Public Prosecutor High Court & Another |
In the High Court of Judicature at Hyderabad |
27-07-2016 |
Indian Institute of Management Versus Gold Finger Est. Pvt. Ltd. |
High Court of Kerala |
09-06-2016 |
Best Money Gold Versus The State represented by, The Inspector of Police, Sellur Police Station |
Before the Madurai Bench of Madras High Court |
26-04-2016 |
The Manager, Senco Gold Ltd. (Br-I) Versus Mita Mukherjee |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
29-02-2016 |
Agrigold Foods & Farm Products Limited & Another Versus Agri Gold Commodities Ltd. |
High Court of Judicature at Madras |
23-02-2016 |
National Insurance Co. Ltd. Versus M/s. Gold Stone Technologies Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
29-01-2016 |
Krishna Adhikary Village Adisapta Gram Versus Branch Manager, Senco Gold Chinsurah Branch |
National Consumer Disputes Redressal Commission NCDRC |
18-12-2015 |
M/s. Prakash Gold Palace P Limited Versus The Commissioner of Customs (Airport & Air Cargo) & Others |
High Court of Judicature at Madras |
21-11-2015 |
Gold Touch Real Estate Private Limited and Others V/S Suresh and Others. |
In the High Court of Bombay at Nagpur |
13-10-2015 |
L. Srinivasan (Since Deceased) by his L.Rs & Others Versus Bharath Gold Mines Limited, Oorgaum Post, K.G.F. |
High Court of Karnataka |
12-06-2015 |
Branch Manager, Senco Gold Chinsurah Branch Versus Krishna Adhikary |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
08-05-2015 |
Rajeev Kapoor Versus M/s. Real Gold Builders Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
05-03-2015 |
M/s Paras White Gold Agro Industries & Others Versus MP State Agriculture Marketing Board & Others |
High Court of Madhya Pradesh |
31-12-2014 |
United Bunkering & Trading (Asia) Pte Limited Versus MV Crystal Gold |
High Court of Gujarat At Ahmedabad |
04-12-2014 |
Musthafa Ahamed Umar Dossa Versus Customs, Excise and Gold (Control) Appellate Tribunal, Chennai & Another |
High Court of Judicature at Madras |
28-11-2014 |
Commissioner of Income-tax Versus City Gold Entertainment (P.) Ltd. |
High Court of Gujarat At Ahmedabad |
19-11-2014 |
General Employees' Union Versus Messrs Inter-Gold (I) Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
22-09-2014 |
Swan Gold Mining Ltd. Versus Hindustan Copper Ltd. |
Supreme Court of India |
08-09-2014 |
Gold Quest International Private Limited Versus The State of Tamil Nadu & Others |
Supreme Court of India |
30-07-2014 |
Gold Mohur Foods & Feeds Limited. & Others Versus The State of Jharkhand & Another |
High Court of Jharkhand |
16-07-2014 |
The Manager, Green Gold Seeds Ltd. Versus Netaji Baburao Jamdade & Others |
Maharshtra State Consumer Disputes Redressal Commission Aurangabad |
25-03-2014 |
M/s. Gold Resorts and Hotel Pvt. Ltd. Versus Ramkrishna Janardhan Bhat alias Ramkrishna Janardhan Pinge |
In the High Court of Bombay at Goa |
13-02-2014 |
Kuldeep Singh Versus M/s. Lucky Gold Star International Corporation |
High Court of Delhi |
16-12-2013 |
M/s Gold Stone Cements Ltd. Versus State of Meghalaya, represented by the Principal Secretary to the Govt., of Meghalaya & Others |
High Court of Meghalaya |
04-12-2013 |
Harmony Gold Mining Company Ltd. Versus Regional Director Free State Department of Water Affairs & Others |
Supreme Court of Appeal of South Africa |
27-11-2013 |
M/S. Gold Resorts And Hotel Pvt. Ltd. Versus Ramkrishna Janardhan Bhat Alias Shri Ramkrishna Janardhan Pinge |
In the High Court of Bombay at Goa |
22-11-2013 |
Gold Finch Hotels Private Limited Versus The Deputy Commissioner of Commercial Taxes (Audit-1.7), Dvo-1 |
High Court of Karnataka |
31-10-2013 |
The Manager, Green Gold Seeds Ltd. Versus Ashok Sakharam Chavan & Another |
Maharshtra State Consumer Disputes Redressal Commission Aurangabad |
31-10-2013 |
The Manager, Green Gold Seeds Ltd. Versus Ashok Sakharam Chavan & Another |
Maharshtra State Consumer Disputes Redressal Commission Aurangabad |
30-10-2013 |
Secretary, Kerala State Electricity Board & Another Versus The Manager, M/s. Kallarakal Maharani Gold |
National Consumer Disputes Redressal Commission NCDRC |
30-10-2013 |
M/s. Bharath Gold Mines Ltd., rep. by its Manager, Sampath Kumar Versus Babumani, Since deceased by LRs., & Another |
High Court of Karnataka |
26-09-2013 |
M/s. Gold Developers Pvt. Ltd. & Another Versus M/s. Nitishree Infrastructure Ltd. & Another |
High Court of Delhi |
23-09-2013 |
Gold Resorts Pvt. Ltd. Versus Indumati Ramakrishan Devasthali & Others |
In the High Court of Bombay at Goa |
30-08-2013 |
Terry Gold (India) Limited, represented by its Managing Director S.S.R. Kishen & Others Versus TVS Finance & Services Ltd., Chennai & Others |
High Court of Judicature at Madras |
27-08-2013 |
Siddanna Versus M/S. BEML Ltd., Rail Coach Unit - II Kolar Gold Field by its Assistant Manager - HR |
High Court of Karnataka |
26-08-2013 |
M/s. Gold Multifab Limited & Others Versus Securities and Exchange Board of India SEBI Bhavan |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
30-07-2013 |
M/s Ajmeri Gold Fingers, through its proprietor Surendra Chotiram Keshwani Versus The Assistant Provident Fund Commissioner & Another |
In the High Court of Bombay at Nagpur |
10-06-2013 |
M/s. Nakoda Unique Gold Private Limited, Rep. by its Managing Director K. Ramanlal Versus Union of India, represented by its Revenue Secretary, Department of Revenue, New Delhi & Others |
High Court of Judicature at Madras |
03-04-2013 |
Agri Gold Farm Estate India Pvt.Ltd. Versus The State of Andhra Pradesh represented by the Special Secretary, Revenue Department & Others |
High Court of Andhra Pradesh |
11-03-2013 |
M/s. Gold Field Steels Pvt. Ltd. & Another Versus M/s. Sanjay Alloys Pvt. Ltd. & Another |
High Court of Karnataka |
06-03-2013 |
Josco Gold Corporation Pvt. Ltd., Represented By Its General Manager Kottayam Versus The Commercial Tax Officer Kottayam & Others |
High Court of Kerala |
04-02-2013 |
Josco Gold Corporation Pvt. Ltd. represented by its General Manager Versus The Commercial Tax Officer & Others |
High Court of Kerala |
14-11-2012 |
Malabar Gold Private Limited Versus Commercial Tax Officer Circle Iii & Others |
High Court of Kerala |
08-11-2012 |
Green Gold (Assam) Pvt. Limited Versus Airport Authority of India & Others |
High Court of Gauhati |
11-10-2012 |
Hindustan Copper Ltd. Versus Monarch Gold Mining Co. Ltd. |
Supreme Court of India |
19-09-2012 |
Jayantilal Trikambhai Brahambhatt & Another Versus Abhinav Gold International Marketing Pvt. Ltd., & Others |
National Consumer Disputes Redressal Commission NCDRC |
19-09-2012 |
Swan Gold Mining Ltd. Versus Hindustan Copper Ltd. |
High Court of Judicature at Calcutta |
09-08-2012 |
M/s Marine Cret e (India) Versus M/s Gold Star Machinery and General Co. |
In the High Court of Bombay at Goa |
09-07-2012 |
Ms Gauri Vasant Ovhal Versus The Secretary, Gold Mist Chs Thakur Complex Kandivali East Mumbai |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
05-07-2012 |
Gold Mohur Foods & Feeds Ltd. Versus E.B. Suresh & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-07-2012 |
Gold Mohur Foods & Feeds Ltd. Versus E.B. Suresh & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-06-2012 |
M/s. Prime Gold International(P) Ltd. Represented by its Manager, C. Murugesan & Others Versus Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO), Represented by its Chairman and Managing Director & Others |
High Court of Judicature at Madras |
13-04-2012 |
Sunny Gold Wineries Pvt. Ltd. Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
03-04-2012 |
M/s. Hutti Gold Mines Company Ltd. Versus Union of India, Ministry of Mines, Represented by its Secretary & Others |
High Court of Karnataka |
17-02-2012 |
Swan Gold Mining Limited Versus Hindustan Copper Ltd. |
High Court of Judicature at Calcutta |
31-01-2012 |
Sulthan Gold International, kasaragod Versus State Of Kerala |
High Court of Kerala |