Some PAST Judgements / Case Laws similar to S L CONSUMER PRODUCTS LIMITED
Last Checked Past / Closed Litigation On 17-06-2022 09:31
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09-06-2022 |
M/s. Proklean Technologies P. Ltd., Represented by Mr. Vishwadeep Kuila, Chennai Versus M/s.Godrej Consumer Products Ltd |
Before the Madurai Bench of Madras High Court |
04-02-2021 |
The Management of Godrej Consumer Products Ltd., a Public Limited Company incorporated under the Companies Act, 1956 and having its Registered office at Pirojshanagar, Maharashtra, represented by its Constituted Attorney, Mr. Rathnakar Salian, Associate Vice President of the Writ Appellant Versus The State of Assam Represented by the Secretary, Department of Labour and Employment, Assam, Dispur, Guwahati, Assam & Others |
High Court of Gauhati |
04-02-2021 |
The Management of Godrej Consumer Products Ltd., a Public Limited Company incorporated under the Companies Act, 1956 and having its Registered office at Pirojshanagar, Maharashtra, represented by its Constituted Attorney, Mr. Rathnakar Salian, Associate Vice President of the Writ Appellant Versus The State of Assam Represented by the Secretary, Department of Labour and Employment, Assam, Dispur, Guwahati, Assam & Others |
High Court of Gauhati |
04-02-2021 |
The Management of Godrej Consumer Products Ltd., a Public Limited Company incorporated under the Companies Act, 1956 and having its Registered office at Pirojshanagar, Maharashtra, represented by its Constituted Attorney, Mr. Rathnakar Salian, Associate Vice President of the Writ Appellant Versus The State of Assam Represented by the Secretary, Department of Labour and Employment, Assam, Dispur, Guwahati, Assam & Others |
High Court of Gauhati |
02-03-2020 |
In The Matter of:Living Consumer Products Private Limited Through its duly Authorized Signatory Jaideep Hotha Versus Play Games 24x7 Private Limited Through its duly Authorized Signatory Prabhu Vijayakumar |
National Company Law Appellate Tribunal |
19-02-2020 |
Global Consumer Products Private Limited, Rep. by its Executive Vice President Kamal Kumar Agarwal, Teynampet Versus Golden Chocolates Private Limited, Rep. by its Managing Director, Delhi |
High Court of Judicature at Madras |
10-01-2020 |
Actis Consumer Grooming Products Ltd. Versus Tigaksha Metallics Private Limited & Others |
High Court of Himachal Pradesh |
29-03-2019 |
The Management of Godrej Consumer Products Ltd, Kolkata & Another Versus The State of Assam Others |
High Court of Gauhati |
04-10-2018 |
Tamil Nadu Consumer Products Distributors Association - Informant Versus Fangs Technology Private Limited & Others |
Competition Commission of India |
06-09-2018 |
M/s. Dia Health Foods Pvt. Ltd., State of Punjab & Others Versus M/s. Diabliss Consumer Products Pvt. Ltd., Rep by its Managing Director VR. Ramanathan |
High Court of Judicature at Madras |
06-09-2018 |
M/s. Dia Health Foods Pvt. Ltd., State of Punjab & Others Versus M/s. Diabliss Consumer Products Pvt. Ltd., Rep by its Managing Director VR. Ramanathan |
High Court of Judicature at Madras |
20-12-2017 |
Godrej Consumer Products Limited V/S CCE & ST, Indore |
Customs Excise Service Tax Appellate Tribunal New Delhi |
21-08-2017 |
Godrej Consumer Products Ltd. Versus P.C. Gems Pvt. Ltd. & Another |
High Court of Judicature at Calcutta |
03-08-2017 |
Godrej Consumer Products Ltd V/S Commr. of C. Ex. & S.T., Siliguri |
Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata |
08-03-2017 |
Godrej Consumer Products Ltd. Versus P.C. Chandra Gems Pvt. Ltd. & Another |
High Court of Judicature at Calcutta |
29-03-2016 |
In Re: Tamilnadu Consumer Products Distributors Association Informant Versus Britannia Industries Ltd. & Another |
Competition Commission of India |
03-02-2016 |
Shri Neelpadmaya Consumer Products Pvt. Ltd V/S Satyabir and Others. |
High Court of Delhi |
03-11-2015 |
Jubilant Agri & Consumer Products Ltd. Versus Cestat |
High Court of Judicature at Allahabad |
11-08-2015 |
Asmi Jewellery India Ltd. & Another Versus Godrej Consumer Products Ltd. & Another |
High Court of Judicature at Bombay |
15-01-2015 |
Jalgaon Consumer Products Distribution Urban Co.operative Credit Society Ltd. & Others Versus Avinash Ramdas Kulkarni & Others |
Maharshtra State Consumer Disputes Redressal Commission Aurangabad |
04-02-2014 |
Godrej Consumer Products Ltd. Versus Controller of Legal Metrology & Others |
High Court of Delhi |
22-05-2013 |
ION Exchange (India) Limited, Rep.by its Managing Director, Consumer Products Division & Another Versus K.S. Subrahmanyam |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
25-02-2013 |
Godrej Consumer Products Limited Versus Alchemy Biotech Private Limited |
High Court of Judicature at Bombay |
11-01-2013 |
Voice Society Versus Godrej Consumer Products Ltd. |
High Court of Judicature at Madras |
19-07-2012 |
Godrej Consumer Products Limited Versus Initiative Media Advertising and Another |
High Court of Judicature at Bombay |
16-04-2012 |
Godrej Consumer Products Ltd & Others Versus Vipin B Dwivedi |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
30-04-2010 |
Godrej Consumer Products Limited v/s Ashok Kumar Jain |
Copyright Board |
30-04-2010 |
Godrej Consumer Products Ltd. Versus Ashok Kumar Jain |
COPYRIGHT BOARD at DELHI |
21-08-2008 |
Asian Consumer Products Ltd. Versus M/S. N. C. Shaw And Co. |
High Court of Delhi |
03-08-2004 |
Balaji Consumer Products Of India & Another Versus Chinnaswami & Another |
Intellectual Property Appellate Board |
18-12-2001 |
Balsara Hygience Products Limited & Another Versus Consumer Products Distributors Association & Others |
Monopolies and Restrictive Trade Practices Commission New Delhi |
14-07-1998 |
National Consumer Protection Council Versus Madhur Food Products Ltd. |
Monopolies and Restrictive Trade Practices Commission New Delhi |
26-05-1998 |
SAICOIR CONSUMER PRODUCTS (PRIVATE) LIMITED., BANGALORE VERSUS KARNATAKA STATE FINANCIAL CORPORATION (RECOVERIES), BANGALORE
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High Court of Karnataka |
01-03-1995 |
Spencer Consumer Products and Service Limited Versus Presiding Officer, Industrial Tribunal and Others
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High Court of Judicature at Madras |
13-11-1991 |
Hindustan Cocoa Products Limited Versus The Consumer Action Group, Trivandum And Another
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High Court of Kerala |
03-02-1987 |
Spencer Consumer Products and Services Limited, Madras Versus Collector of Central Excise, Madras
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High Court of Judicature at Madras |