Some PAST Judgements / Case Laws similar to S KUMAR & CO PVT LTD
Last Checked Past / Closed Litigation On 26-03-2021 12:01
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15-03-2021 |
Arun Kumar Jagatramka Versus Jindal Steel and Power Ltd. & Another |
Supreme Court of India |
12-03-2021 |
S. Kumar Versus State of Tamil Nadu, Rep.by its Secretary to Government, Animal Husbandry Dairying and Fisheries Department, Chennai & Others |
High Court of Judicature at Madras |
11-03-2021 |
Tapan Kumar Das Versus The State of West Bengal |
High Court of Judicature at Calcutta |
10-03-2021 |
Devender Kumar @ Rahul Versus The State, Govt. of NCT of Delhi |
High Court of Delhi |
09-03-2021 |
Sourabh Kumar Jeengar Versus State of Rajasthan, Through the Principal Secretary, Medical Education Department, Jaipur & Others |
High Court of Rajasthan Jaipur Bench |
09-03-2021 |
M/s. Cross Country Hotels Ltd. & Another Versus Bhupinder Kumar Malhotra & Others |
In the High Court of Bombay at Goa |
09-03-2021 |
Vinit Kumar Versus Securities and Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
08-03-2021 |
Ajay Kumar Mandal Versus The State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi & Others |
High Court of Jharkhand |
08-03-2021 |
Oriental Insurance Co. Ltd. Versus Praveen Kumar Sharma |
National Consumer Disputes Redressal Commission NCDRC |
05-03-2021 |
Ashok Kumar & Others Versus Govt. of NCT of Delhi Through Chief Secretary, Delhi Sachivalya I.P. Estate & Another |
Central Administrative Tribunal Principal Bench New Delhi |
05-03-2021 |
Aruni Kumar Versus Union of India, Through its Secretary, Department of Expenditure, Ministry of Finance, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
05-03-2021 |
Bajaj Allianz General Insurance Company Limited, A Company Incorporated under the Companies Act, Represented by its Deputy Manager-Legal, Raneen B.R. Kumar Versus Puthen Modern Rice Mill, Kalady, Represented by Its Managing Partner, Dr. Ramesh Babu & Others |
High Court of Kerala |
04-03-2021 |
V.N. Patil Versus K. Niranjan Kumar & Others |
Supreme Court of India |
04-03-2021 |
Dr. Ashwani Kumar Versus Union of India & Others |
Supreme Court of India |
03-03-2021 |
M.M. Shanmugam Versus Dr. A.K.D. Kumar & Others |
High Court of Judicature at Madras |
03-03-2021 |
Sachin Kumar & Others Versus Delhi Subordinate Service Selection Board (DSSSB) & Others |
Supreme Court of India |
03-03-2021 |
Subodh Kumar Versus Shamim Ahmed |
Supreme Court of India |
02-03-2021 |
Deepak Kumar Sharma & Others Versus The Rajasthan High Court, Through Its Registrar General, Jodhpur & Another |
High Court of Rajasthan Jaipur Bench |
02-03-2021 |
Sanoj Kumar Yadav Ex-Constable Versus Union Of India & Others |
High Court of Delhi |
02-03-2021 |
P.N. Gopinathan Versus O. Harendra Kumar Dave (Deceased) & Others |
High Court of Judicature at Madras |
01-03-2021 |
Vinay Kumar Mishra Versus The State of Uttar Pradesh |
Supreme Court of India |
01-03-2021 |
Sonu @ Subhash Kumar Versus State of Uttar Pradesh & Another |
Supreme Court of India |
26-02-2021 |
S. Keerthivasan (Minor), Rep. by its, Natural Guardian D. Senthil Kumar Versus The Reserve Bank of India, Rep. by its Regional Director, Chennai & Others |
High Court of Judicature at Madras |
25-02-2021 |
Vananchal Educational and Welfare Trust through its Managing Trustee, namely, Pawan Kumar Versus The Union of India through the Secretary, Ministry of Ayurveda, Yoga & Naturopathy, Unani, Siddha and Homeopathy (AYUSH) & Others |
High Court of Jharkhand |
23-02-2021 |
Nautilus Shipping India Pvt. Ltd., Rep. by its Authorized Signatory Ajay Kumar Krishnamani Versus Dredging Corporation of India Ltd. & Another |
High Court of Andhra Pradesh |
23-02-2021 |
Sunil Kumar Versus State of Kerala, Represented by S.I. of Police, Kodanad Through Public Prosecutor, High Court of Kerala, Kochi |
High Court of Kerala |
23-02-2021 |
Jitender Kumar Versus Hemant Kumar Gupta |
High Court of Delhi |
23-02-2021 |
Dr. Keshav Kumar Agarwal Versus Central Bureau of Investigation (CBI) |
High Court of Delhi |
22-02-2021 |
Ravi kumar & Others Versus V. Balakrishnan |
High Court of Judicature at Madras |
19-02-2021 |
Sanjeev Kumar Versus Sate of H.P. & Others |
High Court of Himachal Pradesh |
18-02-2021 |
Anmol Kumar Tiwari & Others Versus The State of Jharkhand & Others |
Supreme Court of India |
18-02-2021 |
Rajesh Kumar Singh & Others Versus The State of Uttar Pradesh & Others |
Supreme Court of India |
18-02-2021 |
Jitender Kumar Goswami Versus The State NCT of Delhi |
High Court of Delhi |
15-02-2021 |
Bijay Kumar Chakraborty Versus The State of Tripura & Others |
High Court of Tripura |
12-02-2021 |
Sunil Kumar Paswan Versus State of Jharkhand & Another |
High Court of Jharkhand |
12-02-2021 |
Pranab Kumar Layek Versus Eastern Coalfields Limited & Others |
High Court of Judicature at Calcutta |
12-02-2021 |
Girish Kumar @ Nanjavadhutha Swamiji & Another Versus P.S. Krishnappa & Another |
High Court of Karnataka |
11-02-2021 |
Vikash Kumar Versus Union Public Service Commission & Others |
Supreme Court of India |
11-02-2021 |
Ramasamy Versus Kumar @ Saravanan & Others |
High Court of Judicature at Madras |
11-02-2021 |
Brijesh Kumar Agarwal & Others Versus IFCI Factors Limited & Another |
High Court of Delhi |
10-02-2021 |
Malay Kumar Jana Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
10-02-2021 |
Manoj Kumar Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Personnel, Public Grievance & Pensions (Dept. of Personnel & Training), New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
10-02-2021 |
Anil Kumar Nahata Versus State of West Bengal & Another |
High Court of Judicature at Calcutta |
10-02-2021 |
Suresh Kumar Versus State of Himachal Pradesh & Others |
High Court of Himachal Pradesh |
10-02-2021 |
Ajit Kumar Ojha & Another Versus The Director General, Division of National Academyof Direct Taxes, Nagpur & Others |
High Court of Jharkhand |
10-02-2021 |
Naveen Kumar Versus Employees State Insurance Corporation |
High Court of Delhi |
09-02-2021 |
Parmod Kumar @ Rahul & Another Versus State |
High Court of Delhi |
09-02-2021 |
Senthil @ Senthil Kumar Versus State of Tamil Nadu rep.by the Inspector of Police, Udumalpet & Another |
High Court of Judicature at Madras |
09-02-2021 |
Narendra Kumar Bharti Versus The Commissioner, Kendriya Vidyalaya Sangathan, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
08-02-2021 |
M/s. Janardhan Enterprises A Regd. Partnership Firm, Rep. by its Partners & Co Owners of The Schedule Property, H. Devendra Rao & Others Versus G. Kumar |
High Court of Karnataka |
06-02-2021 |
G.K. Venkata Shiva Reddy Versus K.R. Ramesh Kumar |
High Court of Karnataka |
05-02-2021 |
Amit Kumar Shrivastava Versus Central Information Commission, New Delhi |
High Court of Delhi |
05-02-2021 |
Arvind Kumar & Others Versus Raj Kumar |
High Court of Himachal Pradesh |
05-02-2021 |
Ashughosh Kumar Nirmal Versus Central Bureau of Investigation |
High Court of Delhi |
04-02-2021 |
Paritosh Kumar Rai Versus The Union of India, Through Ministry of Railways, Represented through Secretary, New Delhi & Others |
High Court of Jharkhand |
04-02-2021 |
Arul Kumar Manickam & Another Versus Union of India, Represented by its Ministry of Corporate Affairs, New Delhi & Another |
High Court of Judicature at Madras |
02-02-2021 |
Rajendra Kumar Gupta Versus Dr. Virendra Swarup Public School, Uttar Pradesh & Another |
National Consumer Disputes Redressal Commission NCDRC |
02-02-2021 |
A.V. Murali Versus Kiran Kumar P. Jain |
High Court of Judicature at Madras |
02-02-2021 |
M/s. Steel Authority of India Ltd., Through Arvind Upadhyay, Assistant General Manager (Law) Versus Manoj Kumar & Others |
High Court of Jharkhand |
02-02-2021 |
EPMS Property Services, Represented by its Partner, E. Selva Kumar Versus The State Tax Officer, Group VI, Intelligent – II, Office of the Deputy Commissioner (ST) & Another |
High Court of Judicature at Madras |
01-02-2021 |
M/s. N.K. Constructions, Represented by its Proprietor, Naren Kumar Versus B.M. Veeresh |
High Court of Karnataka |
01-02-2021 |
Sanjiv Kumar & Another Versus Union of India, through Secretary, Railway Board, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
29-01-2021 |
Shailendra Kumar Versus Union of India & Others |
High Court of Judicature at Calcutta |
29-01-2021 |
Amruta Ben Himanshu Kumar Shah Versus Himanshu Kumar Pravinchandra Shah |
Supreme Court of India |
29-01-2021 |
Government of Nct of Delhi Versus Sandeep Kumar & Others |
Supreme Court of India |
29-01-2021 |
Suresh Kumar Sharma Versus State of Rajasthan & Another |
Supreme Court of India |
28-01-2021 |
Vimal Kumar & Others Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
28-01-2021 |
Nathuram Suryavanshi Versus Ramesh Kumar Vijay & Others |
High Court of Chhattisgarh |
27-01-2021 |
Tarun Kumar Sinha Versus State of Tripura and Others |
High Court of Tripura |
27-01-2021 |
Balwant Singh @ Bant Singh & Another Versus Sudarshan Kumar & Another |
Supreme Court of India |
27-01-2021 |
K. Anil Kumar & Another Versus State of Kerala, Represented by The Special Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
27-01-2021 |
Tulsiram Thakur Versus Durgesh Kumar Sahu & Others |
High Court of Chhattisgarh |
27-01-2021 |
Chhotu Kumar @ Chote Fauji Versus State (Govt. of NCT of Delhi) |
High Court of Delhi |
25-01-2021 |
M/s. Lifecell International Private Limited, Represented by S. Abhaya Kumar Srisrimal Versus Assistant Commissioner of Income Tax Corporate Circle – 4(1) (“AO”) & Another |
High Court of Judicature at Madras |
22-01-2021 |
Atul Kumar & Another Versus Star Health and Allied Insurance Company Limited, Through it Chief Managing Director & Another |
Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow |
22-01-2021 |
Swaraj Kumar Dutta Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
22-01-2021 |
Rajendra Prasad Shukla & Others Versus Amit Kumar Tiwari & Others |
High Court of Chhattisgarh |
21-01-2021 |
S.B. Sampat Kumar Versus S.B. Parasmal |
High Court of Karnataka Circuit Bench At Dharwad |
21-01-2021 |
The National Insurance Company Ltd., Pondicherry Versus Kumar @ Jayakumar & Another |
High Court of Judicature at Madras |
21-01-2021 |
D. Meenakshi & Another Versus N. Dinesh Kumar & Another |
High Court of Judicature at Madras |
20-01-2021 |
N. Anand Kumar & Others Versus The State of Karnataka by its Chief Secretary, Bengaluru & Others |
High Court of Karnataka |
20-01-2021 |
Sasi Kumar Versus G. Rama & Another |
High Court of Judicature at Madras |
18-01-2021 |
Employers in relation to the management of Katras Area of M/s. Bharat Coking Coal Limited, through General Manager (P)/Legal Sri Santosh Kumar Singh, District & Others Versus Shanti Kumari |
High Court of Jharkhand |
18-01-2021 |
Anil Kumar Versus Latha Mohan & Others |
High Court of Kerala |
18-01-2021 |
Pradip Kumar Podder & Another Versus The State of Tripura, Represented by the Secretary, PWD Department, Tripura & Others |
High Court of Tripura |
18-01-2021 |
Chander Kumar a/l Jayagaran Versus Public Prosecutor |
Supreme Court of Singapore |
14-01-2021 |
Rajni Bai Versus Narottam Kumar & Others |
High Court of Chhattisgarh |
13-01-2021 |
Radhakanta Nath Versus Jiban Kumar Rakshit |
High Court of Tripura |
13-01-2021 |
Dinesh Kumar Rajak Versus Union of India, through the Ministry of Defence, New Delhi & Others |
High Court of Jharkhand |
13-01-2021 |
S. Sundara Kumar Versus State Represented by The Inspector of Police, Vigilance & AntiCorruption, Thoothukudi District, Tamil Nadu |
Supreme Court of India |
13-01-2021 |
Anu Kumar Versus State of Kerala, Represented by the District Collector, Alappuzha & Others |
High Court of Kerala |
13-01-2021 |
C. Rupa & Another Versus Puthalath Anil Kumar |
High Court of Kerala |
12-01-2021 |
Priyesh Kumar Verma Versus Union of India, Represented by Secretary, MOEF &CC, Department of Forest & Wildlife, New Delhi & Others |
High Court of Jharkhand |
12-01-2021 |
Santosh Kumar Sharma Versus Central Bureau of Investigation |
High Court of Uttarakhand |
12-01-2021 |
Sandeep Kumar Minj Versus Jyoti Barwa |
High Court of Chhattisgarh |
08-01-2021 |
Parmesh Kumar & Another Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
08-01-2021 |
Dillip Kumar Nayak & Another Versus State of Odisha & Others |
High Court of Orissa |
08-01-2021 |
S. Andrew Chandra Kumar Versus The Joint Director(Higher Secondary), Directorate of School Education, Chennai & Others |
Before the Madurai Bench of Madras High Court |
07-01-2021 |
Brahmananda @ Ankit Kumar Barik Versus State of Odisha |
High Court of Orissa |
06-01-2021 |
Dev Kumar Dhiwar Versus State of Chhattisgarh through The Collector, Bilaspur, District Bilaspur, Chhattisgarh & Others |
High Court of Chhattisgarh |