S. K. SINGHAL PVT. LTD.Activity: Transport, storage and Communications in West Bengal.Strike Off |
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CIN U63022WB1979PTC032271 |
ROC RoC-Kolkata |
Incorporation Date 04-10-1979 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 032271 |
Registration Date 04-10-1979 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance --- |
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Last AGM Date 30-09-2015 |
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Last Balance Sheet Date 31-03-2015 |
Financials |
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Authorized Capital Rs. 1,00,000 |
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Paid Up Capital Rs. 1,00,000 |
Contact Information |
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E-Mail Address skspltd@hotmail.com |
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Registered Address 36 GOLE BAZARKHARAGPUR KOLKATA WB 721301 IN |
TradeMarksTotal 0 marks found. |
Directors |
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| DIN | Name | Since |
| 00797189 | RAJESH SINGHAL | 12-08-1993 |
| 00476874 | PUSPA SINGHAL | 30-09-2006 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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