Some PAST Judgements / Case Laws similar to S K NAG & CO PVT LTD
Last Checked Past / Closed Litigation On 03-06-2022 14:49
|
23-02-2022 |
Seema Nag Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Railways, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
18-11-2021 |
M/s. Nag Leathers Private Limited Versus M/s. Dynamic Marketing Partnership, Rep. By Its Partners & Another |
Supreme Court of India |
13-09-2021 |
Nag India Pvt. Ltd. & Others Versus M. Mohammed Siraj |
High Court of Judicature at Madras |
13-04-2021 |
S.K. Nag (Dr.) Versus Sabina Rehman Khan |
Orissa State Consumer Disputes Redressal Commission Cuttack |
09-04-2021 |
Rajendra Pr. Nag (Dead) Versus Indumati & Others |
High Court of Orissa |
08-01-2021 |
Renta Nag alias Shyam Sundar Nag Versus State of Orissa |
High Court of Orissa |
08-01-2021 |
Renta Nag alias Shyam Sundar Nag Versus State of Orissa |
High Court of Orissa |
11-12-2020 |
Satrughana Nag Versus State of Odisha |
High Court of Orissa |
11-12-2020 |
Satrughana Nag Versus State of Odisha |
High Court of Orissa |
12-06-2020 |
Sandhya Rani Nag Versus Mohan Chand Hathgen |
High Court of Chhattisgarh |
12-06-2020 |
Sandhya Rani Nag Versus Mohan Chand Hathgen |
High Court of Chhattisgarh |
12-06-2020 |
Sandhya Rani Nag Versus Mohan Chand Hathgen |
High Court of Chhattisgarh |
22-01-2020 |
Kakuli Mitra (Widow) & Others Versus Prabir Kumar Nag & Another |
High Court of Judicature at Calcutta |
17-01-2020 |
Dr. Indira Pal & Another Versus Samar Nag, Managing Director, Bengal Shelter Housing Development Limited |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
02-12-2019 |
MunMun Chakraborty Versus Triveni Constructions Rep. by Satyendra Pandey & Nag Narayan Mishra & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
01-11-2019 |
Amit Nag & Others Versus M/s. Ramprastha Promoters And Developers Pvt. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
03-10-2019 |
Ajay Kumar Nag Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
24-09-2019 |
Debabrata Ghosh Versus Sibasish Nag & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
02-04-2019 |
M/s. Nag Leathers Pvt Ltd, Rep. by its Managing Director, Chockalingam Pillai, Vellore District Versus M/s. Saroj Leathers, Rep. By its Proprietor, C. Narayanan |
High Court of Judicature at Madras |
02-04-2019 |
M/s. Nag Leathers Pvt Ltd, Rep. by its Managing Director, Chockalingam Pillai, Vellore District Versus M/s. Dynamic Marketing, Partnership Rep. by its Partners J.L. Sobhana & Another |
High Court of Judicature at Madras |
07-03-2019 |
National Insurance Co. Ltd Versus Devendra Nag & Others |
High Court of Jharkhand |
14-01-2019 |
Rajib Nag Versus The State of Tripura, Represented by the Principal Secretary, General Administration (Personnel & Training) Department, West Tripura & Others |
High Court of Tripura |
18-09-2018 |
Shubhojit Nag Versus Bengal Unitech Universal Infrastructure Private Limited & Another |
National Consumer Disputes Redressal Commission NCDRC |
21-08-2018 |
Ramjiban Maiti & Another Versus Kasturi Nag & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
13-02-2018 |
Rakesh Nag Versus Kakali Manna & Another |
National Consumer Disputes Redressal Commission NCDRC |
01-02-2018 |
Chandan Nag Versus National Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
22-01-2018 |
Jayant Nag & Another Versus The State of Maharashtra Through the Insecticide Inspector |
In the High Court of Bombay at Aurangabad |
03-01-2018 |
Sujit Kumar Nag Versus The District Judge-cum-Chairman, District Recruitment Committee, Judgeship of Sonepur |
High Court of Orissa |
04-08-2017 |
Chanchal Nag Versus The Union of India, Represented by the Secretary Government of India Ministry of Finance Department of Finance, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
15-06-2017 |
Satish Chandra Nag & Sons Versus Narbada Devi Gupta |
High Court of Judicature at Calcutta |
12-05-2017 |
K.K. Nag Ltd V/S Commissioner of Central Excise, Bangalore-I Commissionerate |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
14-12-2016 |
Chandan Kumar Nag Versus The Union of India represented by the Secretary to the Govt. of India Ministry of Defence, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
07-11-2016 |
Dilip Kumar Nag Versus Saila Bala Das |
High Court of Tripura |
29-03-2016 |
Sukdeb Bhuiya & Another Versus Tamal Nag & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
04-03-2016 |
Vijay Kumar Versus Shashi Nag & Others |
High Court of Delhi |
02-02-2016 |
Naren Dasgupta Versus Sri Dipak Kumar Nag & Others |
High Court of Judicature at Calcutta |
23-12-2015 |
Amar Chandra Nag Versus The West Bengal Film Development Corporation Ltd. &Others |
High Court of Judicature at Calcutta |
10-04-2015 |
Gobinda Kumar Nag Versus Ranjit Kumar Banerjee |
High Court of Judicature at Calcutta |
06-02-2015 |
Samuel Nag Versus State of Assam |
High Court of Gauhati |
05-11-2014 |
Amar Chandra Nag Versus The West Bengal Film Development Corporation Ltd. & Others |
High Court of Judicature at Calcutta |
31-07-2014 |
Shekhar Bhushan Nag Versus State of Jharkhand & Others |
High Court of Jharkhand |
10-06-2014 |
Cadbury India Limited Versus Shymal Nag & Others |
Tripura State Consumer Disputes Redressal Commission Agartala |
29-05-2014 |
Tushar Kna Nag & Others Versus Kalpana Nag & Others |
High Court of Judicature at Allahabad |
01-05-2014 |
Sanjay Nag Versus Hari Om Masala Industries & Others |
National Consumer Disputes Redressal Commission NCDRC |
12-02-2014 |
Smt. Sabita Nag &Others Maheshpur Tea & Industries (Pvt.) Ltd. &Others |
High Court of Tripura |
27-01-2014 |
Shyamali Nag (Mazumdar) & Another Versus Nirmal Chandra Sarkar & Another |
High Court of Tripura |
17-01-2014 |
State of Gujarat on Behalf of Makwana Natvarlal Danabhai Dru Versus Pravinbhai Jethalal Thakkar Sharda Bhuvan Nr Vrundavan Nag |
High Court of Gujarat At Ahmedabad |
01-10-2013 |
Gobinda Kumar Nag Versus Ranajit Kumar Banerjee |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-06-2013 |
Amar Nath Bose & Another Versus Mrs. Gouri Nag |
High Court of Judicature at Calcutta |
13-05-2013 |
M/s. Mahalakshmi Construction represented by its sole proprietor viz. Haran Chandra Nag Howrah Versus Samiran Adhikary & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
18-10-2012 |
Lokesh Nag Versus Union of India & Others |
High Court of Judicature at Madras |
11-10-2012 |
Rajat Kanti Nag Versus Union of India & Others |
High Court of Gauhati |
21-03-2012 |
Krishna Kanta Nag Versus State of Tripura |
High Court of Gauhati |
15-02-2012 |
Pijush Kanti Nag Versus National Insurance Company Ltd. & Others |
High Court of Judicature at Calcutta |
20-01-2012 |
M/s. H.D.F.C. Versus Gautam Kumar Nag & Others |
Supreme Court of India |
05-09-2011 |
Prashant Nag Properitor Versus Orient Ceramics and Industries Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
06-05-2011 |
Saroj Kumar Nag Versus The State of Jharkhand & Others |
High Court of Jharkhand |
05-04-2011 |
State Of Tripura Versus Krishna Nag & Others |
High Court of Gauhati |
04-03-2011 |
Nag Singh & Others Versus State of Chhattisgarh |
High Court of Chattisgarh |
15-02-2011 |
Madhab Chandra Nag Versus Union of India service through the Secretary Ministry of Defence, Pratiraksha Mantrak New Delhi & Others |
Armed Forces Tribunal Regional Bench Kolkata |
09-11-2010 |
Rajeev Nag Versus Anil Sharma |
High Court of Himachal Pradesh |
13-10-2010 |
CCE, Pondicherry Versus M/s. K.K. Nag Ltd |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
29-09-2010 |
Sinu @ Sushil Nag Versus State of Orissa |
High Court of Delhi |
09-08-2010 |
Chautara alias Chatura Suna alias Nag Versus Sub¬Collector, Bolangir At/Po./Dist. Bolangir |
High Court of Orissa |
21-05-2010 |
Sri Manojit Nag Chowdhury & Others Versus Saptaparni Co-Operative Housing Society & Another |
High Court of Judicature at Calcutta |
08-04-2010 |
Raktim Nag Versus State of West Bengal |
High Court of Judicature at Calcutta |
11-02-2010 |
Chandan Nag Versus Oriental Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
04-12-2009 |
Hemendra Prasad Nag Chowdhury Versus Registrar of Companies |
High Court of Andhra Pradesh |
04-09-2009 |
Dr. Basujit Gangopadhyay & Another Versus Ajayendu Nag |
National Consumer Disputes Redressal Commission NCDRC |
13-08-2009 |
Reeta Nag Versus State Of West Bengal & Others |
Supreme Court of India |
17-04-2009 |
Bipin Bihari Nag Versus State Of Orissa |
High Court of Orissa |
08-08-2008 |
United India Assurance Company Limited Versus Subhomoy Nag |
High Court of Judicature at Calcutta |
15-11-2007 |
Jhuma Nag Versus Amiya Kumar Prodhan (Dr.) |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
12-06-2007 |
State of West Bengal Versus Nilima Nag |
High Court of Judicature at Calcutta |
04-01-2007 |
Tripura Gramin Bank Versus Laxmi Nag |
High Court of Assam |
17-11-2006 |
Smt. Varsha Rani Nag V/S Herald Vinay Nadan |
In The High Court Of Chhattisgarh At Bilaspur |
03-11-2006 |
Pannalal Ghosh Versus Sudhir Chandra Nag |
High Court of Assam |
07-08-2006 |
Shekhar Bhushan Nag Versus State of Bihar (now Jharkhand) |
High Court of Jharkhand |
03-03-2006 |
Kohima Bench Hopichem Sangtam Versus State Of Nag Aland |
High Court of Assam |
19-11-2005 |
Ram Kumar Nag Versus State of Orissa |
High Court of Orissa |
03-10-2005 |
Shri Raghuvansh Nag & Others Versus Air India
|
High Court of Delhi |
19-09-2005 |
Ajit Kumar Nag Versus General Manager, Indian Oil Corporation Ltd. & Others
|
Supreme Court of India |
12-08-2005 |
Subir Kumar Nag Versus Sk. Mohammad Shahanawaj |
High Court of Judicature at Calcutta |
30-06-2005 |
Taku @ Ranjan Nag Versus State of West Bengal |
High Court of Judicature at Calcutta |
17-09-2004 |
Mahua Nag Versus Vice-Chancellor of The University of Calcutta |
High Court of Judicature at Calcutta |
28-06-2004 |
Narain Industries through its Proprietor Shri Nag Narain Singh Versus Diamond Cements, Proprietor, Mysore Cement Ltd |
High Court of Bihar |
06-02-2004 |
Ajit Kumar Nag Versus General Manager, Indian Oil Corporation Ltd |
High Court of Judicature at Calcutta |
05-01-2004 |
C.E.S.C. Limited Versus Krishnadhan Nag |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
17-11-2003 |
Kingsuk Nag Versus Christian Food |
High Court of Gujarat At Ahmedabad |
06-08-2002 |
P.K.D. Nag Versus Union of India |
High Court of Delhi |
24-07-2002 |
Nag Narain Singh Versus Mohd.Adalat Hussain |
High Court of Bihar |
07-09-2001 |
Sunil Nag Versus Bihar School Examination Board |
High Court of Jharkhand |
07-03-2001 |
Nag Narayan Singh Versus Union of India |
High Court of Judicature at Calcutta |
13-02-2001 |
Union of India Versus Mahesh K. Nag
|
Supreme Court of India |
10-11-2000 |
Rajiv Nag Versus Quality Assurance Institute (India) Limited |
High Court of Delhi |
20-09-2000 |
Rajiv Nag Versus Quality Assurance Institute (India) Ltd. |
Company Law Board Principal Bench New Delhi |
28-07-2000 |
Smt. Manju Nag Versus C.E.S.C. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
29-06-2000 |
Chairman, Midnapore Municipality Versus Prabir Kumar Nag |
High Court of Judicature at Calcutta |
14-09-1999 |
Parul Nag Versus Ranjan Sen |
High Court of Judicature at Calcutta |
27-07-1999 |
Hemsagar Hrusikesh Nag Versus Madhabi Kuanra Nag and State of Orissa |
High Court of Orissa |