Some PAST Judgements / Case Laws similar to S. K. ICE FACTORY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 01-07-2022 13:35
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07-12-2021 |
Uttar Pradesh Power Corporation Limited & Others Versus Kisan Cold Storage & Ice Factory & Others |
Supreme Court of India |
30-05-2019 |
Sanjivani Cold Storage & Ice Factory & Another Versus Bhagat Singh |
National Consumer Disputes Redressal Commission NCDRC |
04-04-2019 |
Sanjivani Cold Storage & Ice Factory Versus Shripal & Others |
National Consumer Disputes Redressal Commission NCDRC |
03-04-2019 |
Kisan Cold Storage & Ice Factory Thru Partner 6114(M/S)2012 Versus Paschimanchal Vidyut Vitran Nigam Ltd. & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
27-06-2017 |
Sri Krishna Chaitanya Ice Factory, A Registered firm rep. by Managing Partner Ch. Kamalakar Ramgopal Versus Andhra Pradesh State Financial Corporation, rep. by Senior Branch manager & Another |
In the High Court of Judicature at Hyderabad |
07-02-2017 |
Shriji Ice Factory V/S CCE, Jaipur-II |
Customs Excise Service Tax Appellate Tribunal New Delhi |
06-10-2016 |
M/s. Perry Ice Cream Factory, through Legal Representative Proprietor Shri Rajendra Kumar Versus Employees' State Insurance Corporation, through Regional Director, Employees' State Insurance Corporation |
High Court of Rajasthan Jodhpur Bench |
12-09-2016 |
Balkishan Sharma & Others Versus Balaji Cold Storage & Ice Factory & Others |
High Court of Madhya Pradesh |
08-09-2016 |
M/s. Jain Cold Storage & Ice Factory Balrampur Versus Dy. Labour Commissioner Faizabad |
High Court of Judicature at Allahabad |
25-01-2016 |
Uttarakhand Power Corporation Limited through its Executive Engineer Electricity Distribution Division (Urban) Roorkee & Another Versus Shakumbari Ice Factory |
Uttarakhand State Consumer Disputes Redressal Commission Dehradun |
11-01-2016 |
Himalaya Ice Factory Versus The Appellate Authority & Asst. Electrical Inspector & Another |
High Court of Gujarat At Ahmedabad |
12-01-2015 |
Liladhar Tularam Ice Factory Versus State of Uttar Pradesh & Others |
High Court of Judicature at Allahabad |
29-08-2014 |
Om Ice Factory Versus Paschimanchal Vidyut Vitran Nigam Ltd. & Others |
High Court of Judicature at Allahabad |
07-08-2014 |
M/s. Raman Ice Factory Versus The New India Assurance Co. Ltd. & Another |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
19-05-2014 |
Dashmesh Ice & Oil Factory Versus Jaipur Vidyut Vitran Nigam Limited & Others |
High Court of Rajasthan |
07-04-2014 |
M/s Baba Loknath Ice Factory of Vill Piragachha, Kolkata Versus West Bengal State Electricity Distribution Co. Ltd. Having its Head Office at Kolkata & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-03-2014 |
Pro. Bhimji Dhanji Motivaras of M/s. Sagar Ice Factory Versus Paschim Gujarat Vij Company Ltd. PGVCL |
High Court of Gujarat At Ahmedabad |
18-03-2014 |
Khodiyar Ice Factory Versus G.E.B. & Another |
High Court of Gujarat At Ahmedabad |
04-10-2011 |
Dhunjibhoy Ice Factory Pvt. Ltd. & Another Versus The Municipal Corporation of Greater & Others |
High Court of Judicature at Bombay |
19-08-2011 |
Shyam Raj Cold Storage And Ice Factory Versus State Of Uttar Pradesh |
High Court of Judicature at Allahabad |
14-05-2010 |
M/s. Manohar Cold Storage and Ice Factory Bhin Versus Baldev Singh & Others |
High Court of Punjab and Haryana |
26-04-2010 |
Himalaya Ice Factory Versus Paschim Gujarat Vij Co. Ltd. & Another |
High Court of Gujarat At Ahmedabad |
25-03-2010 |
Lahar Ice Cream Factory Masooriya, Jodhpur Versus ACTO, Ward II, Circle D, Jodhpur |
High Court of Rajasthan |
01-08-2008 |
Surinder Kumar Versus Bhopal Ice Factory & Cold Storage |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
10-05-2007 |
Haryana Vidyut Parsaran Nigam Ltd. Versus Aggarwal Ice Factory |
National Consumer Disputes Redressal Commission NCDRC |
17-01-2007 |
Jawahar Cold Storage & Ice Factory Versus Pramod Kumar |
National Consumer Disputes Redressal Commission NCDRC |
05-10-2006 |
Azad Ice Factory Versus Guj Indusrial Investment Corpn |
High Court of Gujarat At Ahmedabad |
03-10-2006 |
Rajasthan State Electricity Board Versus Brij Ice Factory, Bharatpur |
National Consumer Disputes Redressal Commission NCDRC |
21-08-2004 |
Guru Nanak Ice Factory Versus Uttaranchal Power Corporation |
High Court of Uttaranchal |
24-05-2004 |
M/s. Hundi Lal Jain Cold Storage and Ice Factory Pvt. Ltd. versus Oriental Insurance Co. Ltd.,
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National Consumer Disputes Redressal Commission NCDRC |
18-05-2004 |
Paras Cold Storage & Ice Factory Versus Commissioner Of Income Tax & Another |
High Court of Punjab and Haryana |
16-03-2004 |
State of West Bengal & Others Versus Rupa Ice Factory Pvt. Ltd. & Others
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Supreme Court of India |
04-03-2004 |
Radha Swami Ice Factory Versus Jaipur Vidyut Vitran Nigam Ltd. & Others |
Rajasthan State Consumer Disputes Redressal Commission Jaipur |
22-09-2003 |
Jai Ambe Ice Factory Versus Recovery Officer |
High Court of Gujarat At Ahmedabad |
22-08-2003 |
Ram Krishna Cold Storage and Ice Factory Pvt.Ltd Versus State Bank of India |
High Court of Bihar |
02-12-2002 |
TIRUPATI BALAJI COLD STORAGE & ICE FACTORY VERSUS NEW INDIA ASSURANCE CO.
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National Consumer Disputes Redressal Commission NCDRC |
26-06-2002 |
Baba Siva Ice Factory Versus State Financial Corporation |
High Court of Assam |
27-02-2002 |
S.R. Apna Cold Storage and Ice Factory and Another V/S U.P. State Electricity Board and Others. |
High Court of Allahabad |
08-02-2002 |
Gwalior Ice Factory Versus M.P. Electricity Board |
National Consumer Disputes Redressal Commission NCDRC |
26-11-2001 |
B.R. Anand, Income Tax Officer Versus Dashmesh Ice Factory & Others |
High Court of Punjab and Haryana |
12-10-2001 |
LAKSHMI ICE FACTORY VERSUS DIST. INDUSTRIES CENTRE, VIJAYAWADA
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High Court of Andhra Pradesh |
19-12-2000 |
Raj Rani Cold Storage & Ice Factory Versus Mahendra Singh |
Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow |
07-01-1998 |
Bombay Ammonia Private Limited Versus Blue Diamond Ice Factory |
High Court of Delhi |
29-09-1997 |
Commissioner of Income-Tax Versus Kissan Friends Ice Factory And Cold Storage |
High Court of Punjab and Haryana |
15-07-1997 |
Sangam Cold Storage And Ice Factory Versus Commissioner of Income-Tax |
High Court of Punjab and Haryana |
06-05-1997 |
Ranbir Singh Versus Saini Cold Storage, Ice Factory & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
30-07-1996 |
Ganga Ice Factory, Chhatarpur Versus M.P.Financial Corporation, Indore |
High Court of Madhya Pradesh |
12-07-1996 |
P.S.E.B., Mahilpur Versus Guru Nanak Cold Storage & Ice Factory, Mahilpur
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Supreme Court of India |
12-07-1996 |
Punjab State Electricity Board Versus Messrs Guru Nanak Cold Storage and Ice Factory, Mahilpur and Another
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Supreme Court of India |
08-04-1996 |
Hundi Lal Jain Cold Storage and Ice Factory Versus U.P. Financial Corporation |
High Court of Judicature at Allahabad |
15-01-1996 |
Gurdev Ice Factory, Batala Versus State of Punjab |
High Court of Punjab and Haryana |
03-08-1995 |
Agra Ice Factory and Cold Storage Agra Versus State of U P |
High Court of Judicature at Allahabad |
24-02-1994 |
Amar Cold Storage And Ice Factory Versus Punjab Financial Corporation |
High Court of Punjab and Haryana |
23-08-1993 |
NILAGIRI ICE FACTORY VERSUS DISTRICT INDUSTRIES CENTRE
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High Court of Andhra Pradesh |
06-05-1993 |
Punjab State Electricity Board Versus Guru Nanak Ice Factory & Cold Storage |
High Court of Punjab and Haryana |
23-04-1993 |
M/s. Sri Ananda Ice Factory Versus The Assistant Divisional Engineer Elect. & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
09-12-1991 |
M/s. Swarn Cold Storage & Ice Factory Versus New India Assurance Company Ltd. & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
02-04-1991 |
Commissioner of Income-Tax Versus Saraswati Ice Factory & Cold Storage |
High Court of Punjab and Haryana |
10-07-1990 |
AMAR COLD STORAGE AND ICE FACTORY VERSUS PUNJAB FINANCIAL CORPORATION |
High Court of Punjab and Haryana |
15-02-1989 |
Guru Nanak Cold Storage and Ice Factory Versus Punjab State Electricity Board and Another
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Supreme Court of India |
17-01-1989 |
Commissioner Of Income-Tax Versus Saraswati Ice Factory And Cold Storage |
High Court of Punjab and Haryana |
02-01-1989 |
Singhal Ice Factory Versus State Of Uttar Pradesh |
High Court of Judicature at Allahabad |
16-11-1988 |
Durgesh Cold Storage and Ice Factory, Gorakhpur Versus U.P.F.Corpn., Kanpur |
High Court of Judicature at Allahabad |
07-10-1988 |
Preet Cold Storage and Ice Factory Versus United Commercial Bank |
High Court of Punjab and Haryana |
22-06-1987 |
Premier Ice Factory Versus Commercial Manager, K.E.S.Admn. |
High Court of Judicature at Allahabad |
28-05-1987 |
Shivalik Ice Factory And Cold Storage Pvt Ltd Versus Registrar Of Companies |
High Court of Punjab and Haryana |
09-04-1987 |
Prag Distilled Water And Ice Factory Versus Municipal
Corporation Of Delhi |
High Court of Delhi |
15-03-1985 |
Haryana Ice Factory Versus Municipal Corporation of Delhi |
High Court of Delhi |
21-10-1983 |
Commissioner of Wealth Tax, Gujarat Versus Vadilal Soda Ice Factory
|
Supreme Court of India |
02-08-1983 |
Indian Cold Storage & Ice Factory & Others Versus Land Acquisition Officer & Others |
High Court of Rajasthan |
04-10-1982 |
Commissioner of Sales Tax Versus Simla Ice Cream Factory |
High Court of Madhya Pradesh |
10-09-1982 |
Narbada Ice Factory Versus Commissioner of Sales Tax |
High Court of Madhya Pradesh |
31-08-1982 |
Anil Ice Factory Versus Union Of India |
High Court of Gujarat At Ahmedabad |
08-04-1981 |
Berg Ice Factory Versus Corporation of Cochin
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High Court of Kerala |
23-11-1979 |
Municipal Corpn. of Delhi Versus Ved Sayal Kumar Ice Factory |
High Court of Delhi |
07-02-1974 |
Rajasthan State Electricity Board Jaipur Versus Rampuria Ice Factory Ltd |
High Court of Rajasthan |
04-03-1971 |
Lakshmi Ice Factory Versus Union of India
|
Supreme Court of India |
21-09-1970 |
Andhra Ice Factory, Chandrayanagutta Versus The Andhra Pradesh State Electricity Board, & Others |
High Court of Andhra Pradesh |
07-02-1962 |
State of Uttar Pradesh Versus Lakshmi Ice Factory and Others
|
Supreme Court of India |
18-05-1960 |
Benaras Ice Factory Ltd. Versus Sukhlal Amarchand Vadnagra |
High Court of Judicature at Calcutta |
23-09-1959 |
Prakash Ice Factory Versus State of Uttar Pradesh and Others |
High Court of Judicature at Allahabad |
28-11-1956 |
Banaras Ice Factory Limited Versus Its Workmen
|
Supreme Court of India |
16-01-1956 |
Banaras Ice Factory Ltd , Banaras Versus U P Government |
High Court of Judicature at Allahabad |
20-12-1907 |
Bai Ruttonbai Versus Fraser Ice Factory Ltd |
High Court of Judicature at Bombay |