Some PAST Judgements / Case Laws similar to S K GUPTA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 03-04-2021 02:50
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25-03-2021 |
M/s. Orris Infrastructure (P) Ltd., Through Its Cmd Sh. Vijay Gupta & Others Versus Naveen Garg & Another |
National Consumer Disputes Redressal Commission NCDRC |
25-03-2021 |
FIIT JEE Ltd., New Delhi Versus Abha Gupta |
National Consumer Disputes Redressal Commission NCDRC |
15-03-2021 |
Prof. Shreekant Gupta Versus University of Delhi |
High Court of Delhi |
08-03-2021 |
Dr. Kiran Gupta & Another Versus The University of Delhi & Others |
High Court of Delhi |
08-03-2021 |
Gujarat Urja Vikas Nigam Limited Versus Amit Gupta & Others |
Supreme Court of India |
25-02-2021 |
High Court of Himachal Pradesh Versus Prateek Gupta & Another |
High Court of Himachal Pradesh |
23-02-2021 |
Jitender Kumar Versus Hemant Kumar Gupta |
High Court of Delhi |
05-02-2021 |
Manish Gupta & Others |
High Court of Judicature at Calcutta |
02-02-2021 |
Rajendra Kumar Gupta Versus Dr. Virendra Swarup Public School, Uttar Pradesh & Another |
National Consumer Disputes Redressal Commission NCDRC |
27-01-2021 |
Dell India Private Limited (Now Dell International Services India Private Limited), Represented herein by its Tax Director, Amit Gupta, Bangalore Versus The Joint Commissioner of Income Tax, Bangalore & Another |
High Court of Karnataka |
22-01-2021 |
Sutherland Global Services Pvt Ltd., Rep. by Associate Vice President Finance, V.N. Achutarama Gupta Versus Assistant Commissioner, Officer of the Assistant Commissioner of CGST & Central Excise, Chennai South Commissionerate, Chennai |
High Court of Judicature at Madras |
16-12-2020 |
Surender Kumar Gupta & Others Versus Mahesh & Others |
High Court of Delhi |
14-12-2020 |
Dinesh Gupta Versus State & Another |
High Court of Jammu and Kashmir |
09-12-2020 |
Amit Sen Gupta & Others Versus United Bank of India, W.B. & Another |
National Consumer Disputes Redressal Commission NCDRC |
09-12-2020 |
Exim Incorporation (Through its Proprietor-Gaurav Gupta) Versus Union of India & Others |
High Court of Judicature at Bombay |
09-12-2020 |
Dr. Suresh Chandra Gupta Versus NCT of Delhi |
High Court of Delhi |
09-12-2020 |
M/s. Kamadhenu Cotton & Agro Industries, Rep. by its Proprietor M. Adinarayana Gupta Versus The Commercial Tax Officer, Brodiepet Circle, Guntur & Others |
High Court of Andhra Pradesh |
07-12-2020 |
Sunil Gupta Versus State of Punjab & Others |
High Court of Punjab and Haryana |
07-12-2020 |
Vikesh Kumar Gupta & Another Versus The State of Rajasthan & Others |
Supreme Court of India |
27-11-2020 |
Ved Prakash Gupta Versus State of Madhya Pradesh & Others |
High Court of Madhya Pradesh |
27-11-2020 |
Ashok Kumar Gupta Versus Mamidi Prakash Manchala Prakash |
High Court of for the State of Telangana |
26-11-2020 |
RIA Gupta (Earlier As Runjhun Gupta) & Another Versus SS Group Private Limited |
National Consumer Disputes Redressal Commission NCDRC |
26-11-2020 |
Vishwanath Gupta & Another Versus State of U.P. |
High Court of Judicature at Allahabad |
24-11-2020 |
M/s. Gupta Electricals Pvt. Ltd., Through Proprietor Shri Naveen Gupta Roshan Road Near Obc Bank Hoshiarpur Versus Sampuran Kaur & Another |
National Consumer Disputes Redressal Commission NCDRC |
19-11-2020 |
Sudesh Gupta Versus HUDA |
National Consumer Disputes Redressal Commission NCDRC |
18-11-2020 |
Upendra Kumar Gupta Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
11-11-2020 |
Reliance Nippon Life Insurance Co Ltd. & Others Versus Sat Narayan Gupta |
National Consumer Disputes Redressal Commission NCDRC |
05-11-2020 |
T. Sidhardha Reddy, New Delhi & Others Versus Rajive Kumar Gupta, Director, Headquarter Chief Engineer (R & D), Military Engineer Services, Delhi & Others |
High Court of Kerala |
04-11-2020 |
Bhawna Gupta Versus United India Insurance Co. Ltd |
Supreme Court of India |
04-11-2020 |
Bhawna Gupta Versus United India Insurance Co. Ltd |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
02-11-2020 |
Kiran Gupta Versus State Bank of India & Another |
High Court of Delhi |
29-10-2020 |
Sachindar Biharilal Gupta Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
27-10-2020 |
Rajasthan Housing Board Through Resident Engineer, Rajasthan & Another Versus Capt. B.K. Gupta & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-10-2020 |
Sanchana Gupta Versus Emaar Mgf Land Limited |
National Consumer Disputes Redressal Commission NCDRC |
15-10-2020 |
Ajay Gupta Versus Cholamandalam Ms General Insurance Company Limited |
National Consumer Disputes Redressal Commission NCDRC |
09-10-2020 |
Nilay Gupta Versus Chairman Neet PG Medical & Dental Admission/Counselling Board 2020 & Principal Govt. Dental College & Others |
Supreme Court of India |
01-10-2020 |
Saurabh Gupta Versus Unique Identification Auth. of India Thru C.E.O & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
01-10-2020 |
Saurabh Gupta Versus Unique Identification Auth. of India Thru C.E.O & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
29-09-2020 |
Ashu Gupta Versus Securities & Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
28-09-2020 |
Deepak Gupta Versus State of Orissa |
High Court of Orissa |
25-09-2020 |
Dr. Jitendra Gupta Versus Dr. C. Chandramouli, IAS (Secretary, DoP&T, Government of India) |
Supreme Court of India |
18-09-2020 |
Alka Sachdeva Versus Seema Gupta & Others |
High Court of Delhi |
17-09-2020 |
Dinesh Gupta & Others Versus Anand Gupta & Others |
High Court of Delhi |
04-09-2020 |
Avanti Mathur Versus Ram Gopal Gupta |
High Court of Delhi |
04-09-2020 |
Raghav Gupta Versus State (NCT of Delhi) & Another |
Supreme Court of India |
03-09-2020 |
Rajiv @ Raju Gupta & Others Versus State (through) Public Prosecutor High Court of Bombay at Goa High Court Building Altinho, Panjim & Another |
In the High Court of Bombay at Goa |
01-09-2020 |
Baldev Singh Versus Munita Gupta & Another |
High Court of Chhattisgarh |
31-08-2020 |
Dr.R.S. Gupta Versus Govt. of NCTD & Others |
High Court of Delhi |
28-08-2020 |
Renu Gupta Versus Ram Pal Singh, Basic Education Officer & Others |
High Court of Judicature at Allahabad |
26-08-2020 |
Vikas Gupta Versus State & Others |
High Court of Delhi |
26-08-2020 |
Manohar Kumar Gupta Versus Presiding officer, MACT, Jammu & Another |
High Court of Jammu and Kashmir |
24-08-2020 |
Abhishek Gupta & Others Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
10-08-2020 |
Harsha Dewani Versus Ashutosh Gupta |
High Court of Chhattisgarh |
10-08-2020 |
Nayantara Gupta Versus The State of Maharashtra |
High Court of Judicature at Bombay |
04-08-2020 |
Omkar Gupta & Another Versus State of Chhattisgarh |
High Court of Chhattisgarh |
29-07-2020 |
Satyabrat Gupta V/S The State of Jharkhand |
Supreme Court of India |
29-07-2020 |
Radhey Shyam Gupta & Others Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
16-07-2020 |
Kalpana Gupta Versus Securities and Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
29-06-2020 |
Munna Gupta @ Suresh Kumar Sah @ Suresh Kumar Versus State of Bihar through the Commissioner, Excise Department, Government of Bihar & Others |
High Court of Judicature at Patna |
23-06-2020 |
R.N. Gupta Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
23-06-2020 |
Kishan Gupta Versus State of Bihar through the Principal Secretary, Excise Department, Govt. of Bihar, Patna & Others |
High Court of Judicature at Patna |
16-06-2020 |
Prof. Shreekant Gupta Versus University of Delhi |
High Court of Delhi |
12-06-2020 |
Jai Deo Gupta & Another Versus State of Chhattisgarh & Another |
High Court of Chhattisgarh |
11-06-2020 |
Sheelender Kumar Gupta & Another Versus Mahaviri Devi (Deceased) Thr. Lrs. |
High Court of Delhi |
10-06-2020 |
Umesh Gupta Versus PB Retail Private Limited |
High Court of Delhi |
09-06-2020 |
Madhwa Nand Semwal Versus Girish Gupta |
High Court of Himachal Pradesh |
02-06-2020 |
Hari Om Gupta & Another Versus Jyoti Bhatia |
High Court of Judicature at Allahabad |
27-05-2020 |
Raj Kumar Gupta Versus State of Sikkim |
High Court of Sikkim |
27-05-2020 |
Rajesh Gupta Versus Mohit Lata Sunda & Others |
High Court of Delhi |
18-05-2020 |
Vibhutee Kumar Gupta Versus State of Odisha |
High Court of Orissa |
12-05-2020 |
Dr. R.S. Gupta Versus Govt of NCT of Delhi & Others |
High Court of Delhi |
08-05-2020 |
O.P. Gupta Versus Union of India & Another |
High Court of Delhi |
30-04-2020 |
Kashish Gupta Versus The Central Board of Secondary Education, Represented by its Secretary, Delhi & Others |
High Court of Kerala |
30-04-2020 |
Ajay Gupta Versus Sonia Gupta |
High Court of Delhi |
30-04-2020 |
For the Petitioner: Suo Moto, Deba Siddiqui, Swetashwa Agarwal, Advocates. For the Respondent: G.A., Manish Singh, Rajrshi Gupta, Advocates. |
High Court of Judicature at Allahabad |
29-04-2020 |
Neelam Gupta Versus Mahipal Sharan Gupta & Another |
Supreme Court of India |
29-03-2020 |
D.K. Gupta Versus Escort Heart Institute & Research Center & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
23-03-2020 |
Raghav Gupta Versus State & Another |
High Court of Delhi |
23-03-2020 |
State of Meghalaya Versus Sujata Gupta & Others |
High Court of Meghalaya |
20-03-2020 |
D.K. Gupta Versus M/s. Escort Heart Institute & Research Center, (Through its Medical Superintendent of M/s. EHIRC,Sarai Julaena, New Delhi) & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
20-03-2020 |
Pawan Kumar Gupta Versus State of NCT of Delhi |
Supreme Court of India |
20-03-2020 |
Mohan Gupta Versus State of M.P. |
High Court of Madhya Pradesh Bench at Gwailor |
20-03-2020 |
State Bank of India & Others Versus Kunal Gupta |
High Court of Gauhati |
19-03-2020 |
Pawan Kumar Gupta Versus State of N.C.T. of Delhi |
Supreme Court of India |
19-03-2020 |
Pawan Kumar Gupta & Others Versus State |
High Court of Delhi |
17-03-2020 |
Rajat Gupta Versus NCB Lucknow |
High Court of Judicature at Allahabad |
17-03-2020 |
Rajesh Gupta Versus Union of India Through its Secretary, Ministry of Home Affairs, New Delhi & Another |
Central Administrative Tribunal Principal Bench New Delhi |
16-03-2020 |
Anjeli Vaid Versus Sanjay Gupta & Others |
High Court of Delhi |
13-03-2020 |
Chirag Sundarlal Gupta Versus The State of Maharashtra (through Kurar Village Police Station |
High Court of Judicature at Bombay |
12-03-2020 |
Sona Gupta Versus Parag Mobile |
National Consumer Disputes Redressal Commission NCDRC |
06-03-2020 |
Sudha Gupta V/S PNB Housing Finance Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
03-03-2020 |
Ashok Kumar Gupta & Another Versus M/s. Sitalaxmi Sahuwala Medical Trust & Others |
Supreme Court of India |
02-03-2020 |
Vikas Aggarwal Versus Bal Krishna Gupta & Others |
High Court of Delhi |
02-03-2020 |
Pawan Kumar Gupta Versus The State of N.C.T. of Delhi |
Supreme Court of India |
28-02-2020 |
Ashok Kumar Gupta (Died) Versus Gauri Bagchi |
High Court of Chhattisgarh |
27-02-2020 |
Arun Kumar Gupta Versus State of Jharkhand & Another |
Supreme Court of India |
27-02-2020 |
Dhariwal Infrastructure Limited Mr. Subhransu Gupta, Chief Financial Officer CESE House Chowringhe Square Kolkata Versus Maharashtra Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
27-02-2020 |
Kuldeep Gupta & Another Versus Mahender Kumar & Others |
High Court of Delhi |
26-02-2020 |
Loveleen Gupta & Another Versus Ram Pratap Singhal & Others |
High Court of Delhi |
25-02-2020 |
Neeta Saha, Member of Suspended Board of Palm Developers Pvt. Ltd., U.P. Versus Ram Niwas Gupta (Proprietor of Ram Niwas Gupta & sons), New Delhi & Others |
National Company Law Appellate Tribunal |