Some PAST Judgements / Case Laws similar to S K CHAKRABORTY LTD
Last Checked Past / Closed Litigation On 25-06-2022 19:35
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02-06-2022 |
Supriya Kumar Chakraborty Versus State of Odisha & Others |
High Court of Orissa |
05-04-2022 |
Tapan Banerjee & Another Versus Arun Chakraborty |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
24-02-2022 |
Kanailal Chakraborty Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
17-02-2022 |
Mousumi Chatterjee( Chakraborty) Versus State Bank of India |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
23-12-2021 |
Dilip Kumar Chakraborty Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
07-12-2021 |
Mandakranta Chakraborty Versus The Director of Postal Services, Andhra Pradesh & Another |
Tripura State Consumer Disputes Redressal Commission Agartala |
17-11-2021 |
Suparna Kanjilal Chakraborty & Another Versus Suvendu Adhikari & Others |
High Court of Judicature at Calcutta |
05-10-2021 |
M/s. Chakraborty & Alliance & Another Versus Subir Mukherjee & Another |
National Consumer Disputes Redressal Commission NCDRC |
04-10-2021 |
Gautam Chakraborty Versus The Union of India Rep. By The Secretary To The Govt. of India Ministry of Home Affairs New Delhi & Others |
High Court of Gauhati |
01-10-2021 |
Swapan Kumar Chakraborty Versus Rita Chakraborty |
High Court of Judicature at Calcutta |
09-09-2021 |
Ranjan Chakraborty Versus The State of Tripura, Represented by the Secretary, Agartala & Others |
High Court of Tripura |
01-09-2021 |
Paulami Chakraborty (Nee Ghosh) Versus Abhijit Chakraborty |
High Court of Judicature at Calcutta |
31-08-2021 |
Sumanta Nandi, Junior Engineer, Government of Tripura Versus Apurba Chakraborty, Junior Engineer (Mechanical), Government of Tripura & Others |
High Court of Tripura |
16-07-2021 |
Babul Chakraborty Versus Union of India, Represented by the Secretary, Department of Agriculture & Farmer's Welfare, Krishi-Bhawan, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
17-06-2021 |
Ashish Chakraborty Versus The Union of India, Represented by the Secretary, Government of India, Ministry of Railways, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
11-06-2021 |
Siba Prasad Chakraborty Versus State |
High Court of Judicature at Calcutta |
23-04-2021 |
Moutoshi Chakraborty @ Moutushi & Another Versus Manju Deb Chakraborty |
High Court of Tripura |
13-04-2021 |
The State Bank of India, represented by the Chief General Manager, Guwahati & Others Versus Gourisankar Chakraborty |
High Court of Tripura |
08-04-2021 |
Subal Kumar Dey Versus Gora Chakraborty & Another |
High Court of Tripura |
08-04-2021 |
Subal Kumar Dey Versus Gora Chakraborty & Another |
High Court of Tripura |
25-03-2021 |
Pradip Chakraborty Versus Union of India, Represented by the General Manager, North East Frontier Railway & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
18-03-2021 |
Union of India Versus Rhea Chakraborty & Another |
Supreme Court of India |
15-02-2021 |
Bijay Kumar Chakraborty Versus The State of Tripura & Others |
High Court of Tripura |
15-02-2021 |
Bijay Kumar Chakraborty Versus The State of Tripura & Others |
High Court of Tripura |
08-02-2021 |
Kamala Majhi & Others Versus Rabindra Nath Chakraborty & Others |
High Court of Judicature at Calcutta |
20-01-2021 |
Supriya Bhattacharjee & Another Versus Debabrata Chakraborty |
High Court of Tripura |
07-10-2020 |
Rhea Chakraborty Versus Union of India |
High Court of Judicature at Bombay |
07-10-2020 |
Rhea Chakraborty Versus Union of India |
High Court of Judicature at Bombay |
25-09-2020 |
Shiuli Chakraborty, Inspector Versus The Union of India, Represented by the Secretary to the Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
19-08-2020 |
Rhea Chakraborty Versus State of Bihar & Others |
Supreme Court of India |
19-08-2020 |
Rhea Chakraborty V/S State of Bihar and Others. |
Supreme Court of India |
19-08-2020 |
Rhea Chakraborty V/S The State of Bihar and Others. |
Supreme Court of India |
19-08-2020 |
Rhea Chakraborty Versus State of Bihar & Others |
Supreme Court of India |
11-08-2020 |
Rhea Chakraborty V/S The State of Bihar and Others. |
Supreme Court of India |
05-08-2020 |
Rhea Chakraborty V/S The State of Bihar and Others. |
Supreme Court of India |
01-06-2020 |
Chief Executive Officer & Others Versus Khitish Chakraborty |
High Court of Tripura |
11-03-2020 |
Zoe Chakraborty Versus Harihar Senapati & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
06-03-2020 |
Soma Chakraborty Versus State of Assam & Others |
High Court of Gauhati |
04-03-2020 |
Munmum Chakraborty (Mukherjee) & Another Versus Mrinmoy Acharjee & Others |
High Court of Tripura |
26-02-2020 |
Minati Sarkar & Others Versus Sibatosh Chakraborty |
High Court of Judicature at Calcutta |
19-02-2020 |
Suvayan Chakraborty, Prop., King Construction Versus Subhendu Bikash Das |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
18-02-2020 |
Dipti Chakraborty Versus Ashish Bhattacharjee |
High Court of Meghalaya |
10-02-2020 |
Deb Bhumi & Another & Another Versus Ruma Dutta Chakraborty |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-01-2020 |
Arup Kr. Chakraborty Versus Union of India to be represented by the Secretary, The Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
16-01-2020 |
Krishanu Chakraborty & Others Versus Dipankar Naskar (Director)Walden Estates Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
07-01-2020 |
Abhijit Roy Versus Smti Sheuli Sarma Chakraborty & Others |
High Court of Gauhati |
19-12-2019 |
Jyotirmoy Chakraborty Versus Anirban Chakraborty & Another |
High Court of Judicature at Calcutta |
10-12-2019 |
Manik Chakraborty & Others Versus Union of India & Others |
High Court of Judicature at Calcutta |
02-12-2019 |
MunMun Chakraborty Versus Triveni Constructions Rep. by Satyendra Pandey & Nag Narayan Mishra & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
29-11-2019 |
Branch Manager, State Bank of India Versus Kali Krishna Chakraborty |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-11-2019 |
Laxmi Rani Chakraborty & Others Versus Tanuja Chakraborty. Partner, M/s. Ganapati Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
03-09-2019 |
Cholamandalam Ms General Insurance Company Limited Versus Tanushree Chakraborty & Others |
High Court of Judicature at Calcutta |
22-08-2019 |
Sanjoy Chakraborty Versus National Commission For Schedule Caste & Others |
High Court of Judicature at Calcutta |
19-08-2019 |
The Branch Manager, National Insurance Co. Ltd. & Another Versus Badal Chakraborty & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
14-08-2019 |
Mira Chakraborty, Darjeeling & Another Versus Union of India, Represented by the Secretary, Ministry of Railways, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
06-08-2019 |
Dr. Sridip Chatterjee Versus Dr. Gopa Chakraborty & Others |
Supreme Court of India |
30-07-2019 |
Ila Banerjee Versus Raj Kumar Chakraborty |
High Court of Judicature at Calcutta |
22-07-2019 |
Pankaj Kumar Chakraborty & Others Versus Pravash Chandra Chakraborty & Others |
High Court of Judicature at Calcutta |
18-07-2019 |
Supriya Chakraborty Versus Deleted vide order dated 08.02.2019 in M.A. No. 26/2019 & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
18-06-2019 |
Navashree Chhetri Versus Anup Shekhar Chakraborty |
High Court of Judicature at Calcutta |
13-06-2019 |
M/s. Pushkarraj Constructions Pvt. Ltd., Kolkata, Represented by Its Director, Robin Chakraborty & Others Versus The Silppi Constructions & Contractors, Cochin, Represented by Its Managing Partner F. Edison & Others |
High Court of Kerala |
29-05-2019 |
Debasish Chakraborty Versus Soma Bhattacharjee |
High Court of Tripura |
27-05-2019 |
Amal Sarkar Versus Gobinda Chakraborty & Another |
High Court of Tripura |
27-05-2019 |
Amal Sarkar Versus Gobinda Chakraborty & Another |
High Court of Tripura |
24-05-2019 |
Sanjay Chakraborty & Others Versus Sripati Mandal |
High Court of Judicature at Calcutta |
24-05-2019 |
Eastern Coalfields Ltd & Others Versus Kusodhaj Chakraborty & Another |
High Court of Judicature at Calcutta |
17-05-2019 |
Oriental Insurance Co. Ltd. Versus Diana George (Chakraborty) & Others |
High Court of Judicature at Calcutta |
14-05-2019 |
Sucharita Chakraborty (Paul) Versus Shibu Prasad Paul |
High Court of Tripura |
10-05-2019 |
Swapan Chakraborty Versus State of Jharkhand |
High Court of Jharkhand |
06-05-2019 |
Anuradha Chakraborty Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
03-05-2019 |
Anirban Chakraborty Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
26-04-2019 |
Ashis Chakraborty Versus Pratima Ghosh |
High Court of Judicature at Calcutta |
26-04-2019 |
Harekrishna Chakraborty & Others Versus Maya Rani Chakraborty & Another |
High Court of Judicature at Calcutta |
26-04-2019 |
Swapan Chakraborty Versus State of Jharkhand |
High Court of Jharkhand |
24-04-2019 |
Sukti Chakraborty & Others Versus Mohan Ganguly |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
17-04-2019 |
Mithu Chakraborty nee Banerjee Versus Sri Suman Chakraborty |
High Court of Judicature at Calcutta |
12-04-2019 |
Dilip Chakraborty Versus Central Bank of India & Others |
High Court of Judicature at Calcutta |
08-04-2019 |
Bandana Dey Sarkar (Ghosh) Versus Mukul Chakraborty & Others |
High Court of Judicature at Calcutta |
15-03-2019 |
Reliance General Insurance Co. Ltd. Versus Moumita Chakraborty & Others |
High Court of Judicature at Calcutta |
14-03-2019 |
Dr. Dipak Chakraborty Versus Dalim Kumar Mondal & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
04-03-2019 |
Shankar Chakraborty Versus State of West Bengal |
High Court of Judicature at Calcutta |
01-03-2019 |
In Re: Kundan Chakraborty |
High Court of Judicature at Calcutta |
15-02-2019 |
M/s. D. Chakraborty & Alliances., Rep. by Mr. Debabrata Chakraborty & Others Versus Kalyan Sadhu |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
07-02-2019 |
Ashish Chakraborty Versus State of Jharkhand |
High Court of Jharkhand |
01-02-2019 |
Manoranjan Chakraborty Versus Meghna Bhattacharya & Another |
High Court of Judicature at Calcutta |
24-01-2019 |
Sukla Chakraborty Versus Abed Alam & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
18-01-2019 |
Tapash Chakraborty Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
11-01-2019 |
The State of West Bengal & Others Versus Tapas Chakraborty & Others |
High Court of Judicature at Calcutta |
03-01-2019 |
State of Tripura Versus Bimal Chakraborty & Others |
High Court of Tripura |
30-11-2018 |
Ratan Chakraborty Versus The Union of India, Represented by the Chairman, Railway Board, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
29-11-2018 |
Shantanu Chakraborty Versus Union of India, Rep. by the Secretary, Ministry of Information and Broadcasting, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
08-11-2018 |
Uttam Kumar Chakraborty Versus State of Tripura |
High Court of Tripura |
05-11-2018 |
Debarshi Chakraborty & Another Versus Millennium India Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
02-11-2018 |
Arup Kumar Chakraborty Versus Union of India to be Represented by The Secretary, The Ministry of Communication & information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
30-10-2018 |
Arati Chakraborty Versus Reliance General Insurance Co. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
24-09-2018 |
Bomkesh Chakraborty & Another Versus United Bank of India Represented by the Chairman & Managing Director & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
18-09-2018 |
Keya Chakraborty Versus Sudip Bhattacharya |
High Court of Judicature at Calcutta |
07-09-2018 |
Ito, Wd-3(2), Suri, Birbhum Versus Swapan Kumar Chakraborty |
Income Tax Appellate Tribunal Kolkata |
04-09-2018 |
Dr. Parimal Kanti Chakraborty Versus Tripura Jute Mills Ltd., Represented by the Managing Director TJML & Others |
High Court of Tripura |
04-09-2018 |
Bula Chakraborty Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |