S I A MANUFACTURING PRIVATE LIMITED

Activity: Business Services in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74120UP2013PTC057004
ROC
RoC-Kanpur
Incorporation Date
14-05-2013
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
057004
Registration Date
14-05-2013
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 250,00,000
Paid Up Capital
Rs. 236,00,000



Contact Information

E-Mail Address
siamfgpvtltd@gmail.com
Registered Address
221 A-1. INDRAPRASTHA ESTATE RAMGHAT ROAD ALIGARH Aligarh UP 202001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S I A MANUFACTURING PRIVATE LIMITED

Last Checked Past / Closed Litigation On 25-03-2023 16:28
09-03-2023 P. Nachimuthu Gounder (Died) & Others Versus M/s. Terra Manufacturing & Sales, Proprietorship Concern, Through Late Nirmal Kanta Parmar, New Delhi & Others High Court of Judicature at Madras
20-02-2023 Pr. Commissioner of Income-Tax – 14 Versus Godrej & Boyce Mfg. Co. Ltd., Manufacturing Co. Ltd. High Court of Judicature at Bombay
09-02-2023 Godrej & Boyce Manufacturing Co. Ltd., Mumbai Versus The State of Maharashtra, through the Government Pleader, High Court, Mumbai & Others High Court of Judicature at Bombay
28-11-2022 Web Overseas Limited Versus Universal Industrial Plants Manufacturing Company Private Limited High Court of Delhi
14-10-2022 The Management of Greeta Musical Instruments Manufacturing and Exports Pvt Ltd., Perungudi, Represented by its Managing Director K.J. Mani, Chennai Versus The General Secretary, Greeta Musical Instruments Manufacturing and Exports Pvt Ltd., Tamil Nadu Industrial General Workers Union, Chennai & Others High Court of Judicature at Madras
20-09-2022 Jamshedpur Mineral Wool Manufacturing Company Private Limited, Represented by Rajesh Ganjoo, Noida, State- Uttar Pradesh & Others Versus The State of Jharkhand & Another High Court of Jharkhand
01-09-2022 Nikhil Tandon Versus Sanjeev Bindal & Liquidator of Radhey Sham Tandon Manufacturing Pvt. Ltd., Delhi, Another National Company Law Appellate Tribunal
29-06-2022 West Bengal Financial Corporation Versus Annapurna Engineering & Manufacturing Private Limited & Others High Court of Judicature at Calcutta
22-06-2022 UCO Bank Versus GIT Textiles Manufacturing Limited National Company Law Tribunal Kolkata
24-02-2022 Rifle Factory, Ishapur & Others Versus M/s. Tal Manufacturing & Solutions Ltd. High Court of Judicature at Calcutta
14-02-2022 The Bombay Dyeing and Manufacturing Company Limited Versus Deputy Commissioner of CGST & CX, Div-IX, Mumbai Central GST Commissioner High Court of Judicature at Bombay
09-02-2022 M/s. Leitwind Shriram Manufacturing Ltd. Sreedhar, Suresh & Rajagopalan, C.As., Chennai Versus Deputy Commissioner of Income Tax, Chennai Income Tax Appellate Tribunal Chennai
03-01-2022 Kerala State Beverages Manufacturing & Marketing Corporation Limited Versus The Assistant Commissioner of Income Tax Circle 1(1) Supreme Court of India
20-12-2021 Vashiharan Navaratnam & Another Versus HG Metal Manufacturing Limited Court of Appeal of New Zealand
07-12-2021 M/s. Axles India Limited, Represented by its General Manager (manufacturing Operations), A. Santhanam Versus The Tamil Nadu Generation & Distribution Corporation Limited (TANGEDCO), Represented by its Chairman & Managing Director, Chennai & Others High Court of Judicature at Madras
01-11-2021 Vashiharan Navaratnam & Another Versus Hg Metal Manufacturing Limited Court of Appeal of New Zealand
26-07-2021 M/s. Annai Appliance Manufacturing P. Ltd., Rep. By its Managing Director Kailesh Raja, Coimbatore & Others Versus M/s. Canara Bank, Rep. By its Authorised Officer, Coimbatore & Another High Court of Judicature at Madras
12-07-2021 M/s. Biesse Manufacturing Co. P. Ltd., Rep. by its Director, K.V. Prasanth, Bengaluru Versus The Assistant Commissioner of Customs (Refunds-II), Office of the Commissioner of Customs, Chennai High Court of Judicature at Madras
22-02-2021 GR Green Life Energy Pvt. Ltd. Versus Leitwind Shriram Manufacturing Pvt. Ltd. Supreme Court of India
22-02-2021 M/s. Bata India Limited, Represented by its General Manager-Manufacturing, Kuharan Mukhopadhyay, Bengaluru Versus State of Karnataka, Represented by its Secretary, Bengaluru & Another High Court of Karnataka
22-02-2021 GR Green Life Energy Pvt. Ltd. Versus Leitwind Shriram Manufacturing Pvt. Ltd. Supreme Court of India
17-02-2021 P. Thavasiraj Versus Virgin Manufacturing Industries Private Limited, Rep.by its Managing Director, N. Baskar & Another High Court of Judicature at Madras
28-01-2021 Ganges Manufacturing Co. Ltd. & Others Versus State of West Bengal & Others High Court of Judicature at Calcutta
27-01-2021 Pandit Dwarka Prasad Mishra, Indian Institute of Information Technology, Design & Manufacturing Versus Director General (Works), CPWD & Others High Court of Madhya Pradesh
16-09-2020 Leitwind Shriram Manufacturing Private Limited, Rep. by its General Manager, Gomathythamarai Selvi Versus GR Green Life Energy Pvt. Ltd., Pune High Court of Judicature at Madras
25-08-2020 The Management of Greeta Musical Instruments Manufacturing and Exports Pvt. Ltd., Rep. By its Managing Director, K.J. Mani Versus The Presiding Officer, II Additional Labour Court, Chennai & Others High Court of Judicature at Madras
03-02-2020 Godrej & Boyce Manufacturing Company Limited Versus Rameshwar P. Gawade Supreme Court of India
13-01-2020 M/s. Salsar Wires Manufacturing (P) Ltd, Through One Of Its Directors Sandip Goel Versus State Of Jharkhand, Through Chief Secretary, Government Of Jharkhand High Court of Jharkhand
19-12-2019 Jayant Ghadia Versus Hindustan Tradex & Manufacturing Pvt. Ltd. & Others High Court of Delhi
06-11-2019 Maharashtra State Electricity Distribution Company Limited (MSEDCL) Versus Godrej and Boyce Manufacturing Company Limited High Court of Judicature at Bombay
28-08-2019 Employees State Insurance Corporation Versus Agew Steel Manufacturing Pvt. Ltd. High Court of Gujarat At Ahmedabad
14-03-2019 Principal Commissioner of Income Tax, Chennai Versus M/s. Saravana Selvarathnam Trading & Manufacturing Pvt. Ltd. High Court of Judicature at Madras
30-11-2018 New India Assurance Co. Ltd. Versus M/s. Ampoules & Vials Manufacturing Co. Ltd. High Court of Judicature at Bombay
16-11-2018 Godrej & Boyce Manufacturing Company Ltd. & Another Versus Engineering Workers? Association & Others Supreme Court of India
16-11-2018 Godrej & Boyce Manufacturing Company Ltd. & Another Versus Engineering Workers' Association & Others Supreme Court of India
23-10-2018 Godrej & Boyce Manufacturing Co. Ltd., Represented by its Regional Manager, Ambattur Versus The Tamil Nadu Small Industries Development Corporation Ltd., Represented by its Branch Manger, Chennai High Court of Judicature at Madras
20-07-2018 Edelweiss Asset Reconstruction Ltd. Versus Shree Coke Manufacturing Co. P. Ltd. National Company Law Tribunal Kolkata
05-07-2018 The Pr. Commissioner of Income Tax, CIT(A) & Another Versus M/s. BIESSE Manufacturing Company Ltd. High Court of Karnataka
22-06-2018 Titanium Equipment & Anode Manufacturing Company Ltd., Rep by its Director S. Jayakumar & Others Versus The State of Tami Nadu, Rep by the Principal Secretary to Government Highways & Minor Ports (HF2) Department, Chennai & Others High Court of Judicature at Madras
21-06-2018 M/s. DXN Herbal Manufacturing (India) Pvt. Ltd. Versus Income Tax Officer High Court of Judicature at Madras
01-05-2018 SEL Manufacturing Company Ltd. & Another Versus Union of India & Others High Court of Punjab and Haryana
11-04-2018 State Bank of India Versus Sel Manufacturing Company Limited National Company Law Tribunal Chandigarh
05-04-2018 The Manager (HRD) Hindustan Photo Films Manufacturing Company Ltd., Indu Nagar, Ootacamund, The Nilgiris Versus The Regional Labour Commissioner, (Central), The Appellate Authority under the Payment of Gratuity Act, 1972, Chennai & Others High Court of Judicature at Madras
28-03-2018 Godrej & Boyce Manufacturing Company Limited Versus Ravindra Shanta Sharma High Court of Judicature at Bombay
15-03-2018 Gujarat Pulses Manufacturing Association An Association Of Pulse Mills Versus Union Of India High Court of Gujarat At Ahmedabad
01-03-2018 M/s. Leitwind Shiram Manufacturing Limited, Rep by its General Manager (Supply Chain) & Authorize Signatory V. Ravichandran Versus The Assistant/Deputy Commissioner of Customs (Gr.4), Chennai & Others High Court of Judicature at Madras
08-02-2018 SCG Cement Co. Limited Versus Cement Manufacturing Company Limited Intellectual Property Appellate Board
06-02-2018 M/s. Biesse Manufacturing Co. Pvt. Ltd., Represented by its CFO K.V. Prashanth Versus State of Karnataka, Represented by the Commissioner of Commercial Taxes & Another High Court of Karnataka
09-01-2018 M/s. Zihwa Foods Pvt. Ltd. Versus M/s. G.D. Foods Manufacturing (India) Pvt. Ltd. High Court of Delhi
12-12-2017 C.C.E. & S.T., Mangalore V/S Indian Plywood Manufacturing Co. Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
20-11-2017 The State of Tamilnadu, rep. by the Joint Commissioner (CT) Versus Tvl. Habib Leather Manufacturing Co., Madavaram High Court of Judicature at Madras
16-11-2017 Leitwind Sriram Manufacturing Ltd., Rep. by its General Manager, J. Sriram Versus R. Veeraputhiran Before the Madurai Bench of Madras High Court
16-11-2017 Leitwind Sriram Manufacturing Ltd., Rep. by its General Manager, J. Sriram Versus R. Veeraputhiran Before the Madurai Bench of Madras High Court
02-11-2017 Forging Machinery Manufacturing Company V/S Commissioner of Central Excise & ST, Jallandhar Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
18-10-2017 Commissioner of Central Excise V/S Tal Manufacturing Solutions Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
08-09-2017 M/s. Aggarwal Tobacco Manufacturing Co. Versus Santosh Chaurasia High Court of Delhi
31-07-2017 Registrar of Trade Marks Versus Kapoor Saws Manufacturing Co. & Others High Court of Delhi
30-06-2017 M/s. EMC Limited (Formerly known as Electrical Manufacturing Company Limited), Kolkata, Rep. by its Managing Director Versus M/s. ICOMM Tele Limited, Hyderabad, Rep. by its Deputy Manager & Another High Court of Andhra Pradesh
30-06-2017 M/s. EMC Limited (Formerly known as Electrical Manufacturing Company Limited), Kolkata, rep. by its Managing Director Versus M/s. ICOMM Tele Limited, Rep. by its Deputy Manager & Another In the High Court of Judicature at Hyderabad
21-06-2017 Chinthakunta Rajesekhar Rao, Proprieto of Leela Borewells Screens Manufacturing Industries, Madanapalle Versus Venkata Sai & Co., Rep. by its Managing Partner Ganachari Hari & Another In the High Court of Judicature at Hyderabad
08-05-2017 Godrej & Boyce Manufacturing Company Limited Versus Dy. Commissioner of Income-Tax & Another Supreme Court of India
19-04-2017 M/s. Swapnil Hosieries & Textile Manufacturing Company Pvt. Ltd & Others Versus United Bank of India, Represented by its Chief Manager Debts Recovery Tribunal Ernakulam
20-03-2017 Hitachi K.K. Manufacturing Co V/S Commissioner of C. Ex., Kolkata-I Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
06-03-2017 Beach Towers Condominium & Another Versus Bombay Dyeing & Manufacturing Company Limited & Others High Court of Judicature at Bombay
07-02-2017 Godrej & Boyce Manufacturing Co., Ltd. & Another Versus N. Gowrishankar Telangana State Consumer Disputes Redressal Commission Hyderabad
23-01-2017 Godrej & Boyce Manufacturing Co. Ltd. Versus Union of India & Others High Court of Judicature at Bombay
12-01-2017 Foundation Brake Kamgar Sanghatna Versus M/s. Foundation Brake Manufacturing Private Limited In the High Court of Bombay at Aurangabad
16-12-2016 Paul Parambi, Chief Promoter, Springs CHS Ltd. & Another Versus The Bombay Dyeing and Manufacturing Co. Ltd. & Another High Court of Judicature at Bombay
07-12-2016 Pradeep Kumar Versus M/s. Rana Copy Manufacturing & Another High Court of Himachal Pradesh
18-11-2016 The Bombay Dyeing & Manufacturing Co.Ltd. Versus M/s. I.R. Enterprises High Court of Judicature at Bombay
25-10-2016 Proctor & Gamble Manufacturing (Tianjin) Co Ltd & Others Versus Anchor Health And Beauty Care Pvt Ltd High Court of Delhi
25-10-2016 Proctor & Gamble Manufacturing (Tianjin) Co Ltd & Others Versus Anchor Health And Beauty Care Pvt Ltd High Court of Delhi
27-07-2016 Ajanta Manufacturing Limited Versus Deputy Commissioner of Income Tax & Another High Court of Gujarat At Ahmedabad
08-07-2016 The Government of Karnataka, Bangalore & Another Versus The Indian Plywood Manufacturing Company Limited High Court of Karnataka
04-07-2016 Torrent Power Ltd. Versus Official Liquidator of the Ahmedabad Manufacturing & Calico Printing Mills Co. Ltd. & Others High Court of Gujarat At Ahmedabad
28-06-2016 CTR Manufacturing Industries Ltd. Versus Serji Transformer Explosion Prevention Technologies Private Limited & Others High Court of Judicature at Bombay
28-06-2016 CTR Manufacturing Industries Ltd. Versus Serji Transformer Explosion Prevention Technologies Private Limited & Others High Court of Judicature at Bombay
22-06-2016 Foundation Brake Kamgar Sanghatna ?Savali? Versus M/s. Foundation Brake Manufacturing Pvt. Ltd., Through its Deputy General Manager (HR) In the High Court of Bombay at Aurangabad
22-06-2016 State Bank of India Versus M/s Estraw Boards Manufacturing Co. Ltd. High Court of Judicature at Allahabad
31-03-2016 M/s. Krebs Manufacturing & Services Ltd. & Another Versus Vijoy Kumar Prasad High Court of Judicature at Calcutta
11-02-2016 Century Aluminium Manufacturing Co. Ltd. Versus Senior Joint Commissioner of Sales Tax, 24 Parganas Circle & Others High Court of Judicature at Calcutta
13-01-2016 Sergi Transformer Explosion Prevention Technologies Pvt. Ltd. & Another Versus CTR Manufacturing Industries Ltd. & Another Supreme Court of India
23-10-2015 CTR Manufacturing Industries Limited Versus SERGI Transformer Explosion Prevention Technologies Pvt. Ltd. & Others High Court of Judicature at Bombay
23-10-2015 CTR Manufacturing Industries Limited Versus SERGI Transformer Explosion Prevention Technologies Pvt. Ltd. & Others High Court of Judicature at Bombay
29-09-2015 Dhairyasinh P. Rajda Versus Official Liquidator of Ahmedabad Manufacturing & Calico Ptg. Mills Co. Ltd. & Others High Court of Gujarat At Ahmedabad
09-09-2015 Kamal Lochan Choudhury Versus Cement Manufacturing Company Ltd. High Court of Gauhati
26-05-2015 Deputy Commissioner of Income-tax Versus Timken India Manufacturing (P.) Ltd. Income Tax Appellate Tribunal Bangalore
19-05-2015 In Re: Nitin Radheyshyam Agarwal & Others Versus Bombay Dyeing & Manufacturing Company Limited & Others Competition Commission of India
29-04-2015 M/s. Godrej and Boyce Manufacturing Co. Ltd. Versus State of Rajasthan & Another High Court of Rajasthan Jaipur Bench
19-02-2015 Yedakadu Tea Manufacturing Co. (P) Ltd. Versus Government of India, Rep., by its Secretary & Others High Court of Judicature at Madras
06-02-2015 M/s. Bharath International Manufacturing & Trading Private Ltd. & Others Versus M/s. Asset Reconstruction Company (India) Ltd. High Court of Judicature at Madras
21-01-2015 Godrej & Boyce Manufacturing. Co.Ltd. Versus State of Maharashtra & Others Supreme Court of India
14-01-2015 M/s. Filter Manufacturing Industries Pvt. Ltd. Versus Commissioner of Central Excise, Kolkata-III Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata
09-12-2014 Eaton Industries Manufacturing Gmbh Versus Deputy Director of Income-tax (International Taxation-I), Pune Income Tax Appellate Tribunal Pune
26-11-2014 Commissioner of Income-tax, Circle-II Versus Ankit Garments Manufacturing Co. High Court of Delhi
27-10-2014 The Managing Director, The Management of Greetha Musicals Instruments Manufacturing and Exports Private Ltd., Perungudi, Chennai Versus The Presiding Officer, Principal Labour Court, Chennai & Others High Court of Judicature at Madras
18-09-2014 Yking Tools Manufacturing Co. Ltd. Versus Tarun Enterprises Pvt. Ltd. & Others Intellectual Property Appellate Board
13-08-2014 Carlisle Trading & Manufacturing, (India) Pvt.Ltd. Versus Commissioner of Customs (Imports), Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
24-07-2014 The Bombay Dyeing & Manufacturing Co. Ltd. Versus Mehmud M. Chopda (LRs) & Another National Consumer Disputes Redressal Commission NCDRC
10-07-2014 Victoria Manufacturing & Packaging Co. Versus State of U.P. High Court of Judicature at Allahabad



Directors

DIN Name Since
06716589 SHAILENDRA SINGH RANA 18-10-2013
06818043 ARPIT VARSHNEY 17-02-2014
03635044 ATUL SINGHAL 14-05-2013
03635045 SEEMA SINGHAL 14-05-2013
06716742 ARJUN BHAIYAJI 18-10-2013

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