Some PAST Judgements / Case Laws similar to S H COMMERCE PRIVATE LIMITED
Last Checked Past / Closed Litigation On 27-06-2022 03:43
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16-06-2022 |
Bolusani Gowri Shankar & Others Versus The State of Telangana, Rep. by Principal Secretary Industries and Commerce Department, Secretariat & Others |
High Court of for the State of Telangana |
18-04-2022 |
Nandi Infrastructure Corridor Enterprise Limited No.1, Represented by its Authorised Signatory Srinath, Mangalore & Another Versus Government of Karnataka, Represented by Principal Secretary Commerce & Industries Department, Bangalore & Others |
High Court of Karnataka |
02-03-2022 |
Crosslite Infra Private Limited, Cochin Versus Director of Industries & Commerce Haryana Cum Chairman Haryana MSEMSC, Chandigarh & Others |
High Court of Kerala |
24-02-2022 |
M. Ramaswamy Versus The State of Karnataka Represented By Its Secretary, Commerce & Industries Department, Bangalore & Others |
High Court of Karnataka |
01-02-2022 |
Ashrae Clean Room Presentations Private Ltd. A Company Incorporated Under The Companies Act, Rep. by Managing Director, M.S. Anand, Hyderabad Versus The Department of Industries & Commerce, Represented by Its Principal Secretary (Industries), Thiruvananthapuram & Another |
High Court of Kerala |
20-01-2022 |
M/s. Shivashakthi Enterprises, Represented by K. Srinivas Bangalore Versus The State of Karnataka, Represented by its Secretary, Commerce & Industries Department, Bangalore & Others |
High Court of Karnataka |
12-01-2022 |
The Salt Manufacturer's & Merchants Association, Tuticorin, Represented by its President, M.S. Prakash, Tuticorin Versus Union of India, Represented by the Deputy Secretary to the Government, Ministry of Industry & Commerce, Department of Industrial Policy & Promotion (Salt Section) & Others |
High Court of Judicature at Madras |
23-12-2021 |
The Tamil Nadu Commerce Institutes' Association Represented by its Treasurer, Trichy Versus The Principal Secretary to the Government, Higher Education Department, Government of Tamil Nadu, Secretariat, Chennai & Another |
Before the Madurai Bench of Madras High Court |
22-12-2021 |
M/s. Intimate Fashions (India) Private Limited, Represented by its Deputy General Manager-Finance, David Robert Samuel Ponraj, Nandhivaram & Another Versus The Additional Director General of Foreign Trade, Ministry of Commerce and Industry, Chennai & Others |
High Court of Judicature at Madras |
02-12-2021 |
Jagruti Foundation, Pune Shivganga College of Science Commerce and Arts, (Proposed) Through its Director, Anita Sapte & Another Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
24-11-2021 |
Avneesh Chandan Gadgil & Another Versus Oriental Bank of Commerce & Others |
Supreme Court of India |
19-11-2021 |
C.G. Kumar Versus State of Karnataka, Rep. by its Secretary Department of Commerce & Industries (MSME & Minerals), Bangalore & Others |
High Court of Karnataka |
22-10-2021 |
M/s. A.B. Enterprises, Rep. by Managing Director & C.E.O. A. Afsal & Others Versus The Chief Joint Controller of Explosives, South Circle, Chennai, Government of India, Ministry of Commerce and Industries, Petroleum and Explosives Safety Organisation (PESO), (Formerly Department of Explosives) & Others |
High Court of Judicature at Madras |
04-10-2021 |
Utkal Chamber of Commerce & Industries Ltd. & Others Versus Sanjeev Mahapatra & Others |
High Court of Orissa |
14-09-2021 |
Raj Carbons, Represented by its Managing Partner, S. Gnanaraj Versus Union of India, Represented by the Secretary, Ministry of Commerce and Industry, Department of Commerce, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
01-09-2021 |
Pomsy Food Products (P) Ltd., Rep. by its General Manager Versus Union of India, Rep by Secretary, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Kerala |
31-08-2021 |
M/s. McNally Bharath Engineering Company Ltd, Rep. by its R. Ashwin Gopal Versus The State of Tamil Nadu Rep. by the Regional Joint Director of Industries and Commerce & Others |
High Court of Judicature at Madras |
23-08-2021 |
Southern Rocks & Minerals Private Limited, Rep. by its Managing Director P. Rama Rao Versus The Government of Andhra Pradesh Industries & Commerce (Mines-II) Department, Represented by the Special Chief Secretary & Others |
High Court of Andhra Pradesh |
20-08-2021 |
Swapan Das, Versus The State of Tripura, Represented by the Commissioner & Secretary to the Department of Industries & Commerce, West Tripura & Others |
High Court of Tripura |
13-08-2021 |
M. Thangam Versus Government of India Rep. by its Secretary Ministry of Commerce and Industry, Department of Commerce, New Delhi & Others |
High Court of Judicature at Madras |
20-07-2021 |
Yogitha Sedthi Versus The State of Karnataka, Represented by its Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
15-07-2021 |
The Chamber of Commerce, Kunnumkulam, Represented by Its General Secretary K.M. Abubacker Versus Kunnamkulam Municipality, Represented by Its Secretary & Others |
High Court of Kerala |
14-07-2021 |
M/s. BAPL Industries Limited, Coimbatore Versus Union of India, Rep. By its Secretary, Department of Commerce, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Judicature at Madras |
09-07-2021 |
Jindal Aluminum Ltd., Represented by its Executive Director, B.D. Garg, Bengaluru & Another Versus The Government of Karnataka Department of Commerce, Represented by Principal Secretary Department of Commerce & Industry, Bengaluru & Others |
High Court of Karnataka |
09-07-2021 |
Ajay Sharma, PGT (Commerce) Versus Sugan Chand Jat & Others |
High Court of Rajasthan |
03-07-2021 |
SVKM's Mithibai College of Arts, Chauhan Institute of Science & Amrutben Jivanlal College of Commerce and Economics a recognized Autonomous College affiliated to University of Mumbai & Another Versus University of Mumbai & Others |
High Court of Judicature at Bombay |
03-07-2021 |
SVKM's Mithibai College of Arts, Chauhan Institute of Science & Amrutben Jivanlal College of Commerce and Economics a recognized Autonomous College affiliated to University of Mumbai & Another Versus University of Mumbai & Others |
High Court of Judicature at Bombay |
30-06-2021 |
M/s. R.K. Industries, A Proprietary Concern Represented by its Proprietor, M.R. Padmanabha, Bangalore Versus State of Karnataka Represented by its Secretary Department of Industries & Commerce (SSI & Textiles), Bangalore & Others |
High Court of Karnataka |
29-06-2021 |
J.V.H.Met-Cult Pvt. Ltd., Rep., by its Managing Director, J.V. Harinath Versus The Grievance Redressal Committee, Government of India, Ministry of Commerce and Industry, New Delhi & Others |
High Court of Judicature at Madras |
05-05-2021 |
K. Shivaram Raj & Others Versus State of Karnataka, Rep. by Principal Secretary, Department of Commerce & Industry, Bangalore & Others |
High Court of Karnataka |
30-04-2021 |
A. Surjamukhi Devi Versus The State of Manipur represented by the Principal Secretary (Commerce & Industries), Government of Manipur & Others |
High Court of Manipur |
29-04-2021 |
Swadeshi Panchalai Thozilalar Urimai Padukappu Sangam, Puducherry, Rep. by its President K. Mohandass Versus The Secretary Industries and Commerce Government of Puducherry, Puducherry & Others |
High Court of Judicature at Madras |
27-04-2021 |
Swadeshi Panchalai Thozilalar Urimai Padukappu Sangam, Puducherry Rep. by its President K. Mohandass & Another Versus The Secretary Industries and Commerce Government of Puducherry, Puducherry & Others |
High Court of Judicature at Madras |
31-03-2021 |
Pranab Majumder & Others Versus The State of Tripura, Represented by the Commissioner & Secretary to the Department of Industries & Commerce, Government of Tripura, West Tripura & Others |
High Court of Tripura |
29-03-2021 |
M/s. Rockhill Granite & Marble Pvt. Ltd., Chennai Versus Government of India rep. by its Deputy Director General of Foreign Trade, Ministry of Commerce and Industry, Office of the Additional Director General of Foreign Trade, Chennai |
High Court of Judicature at Madras |
18-03-2021 |
M/s Rajdoot Trading Company, Regd., Ghaziabad, U.P. through its Proprietor Shri Sanjay & Others Versus Authorized Officer, Oriental Bank of Commerce, Ghaziabad, U.P. & Another |
Debts Recovery Appellate Tribunal at Allahabad |
03-03-2021 |
M/s. Rain CII Carbon (Vizag) Limited, Rep., by its Authorized Signatory, V.P. Srikanth Versus Union of India (Through the Secretary) Ministry of Commerce and Industry, Government of India & Others |
High Court of Andhra Pradesh |
03-03-2021 |
M/s. Rain CII Carbon (Vizag) Limited, Rep., by its Authorized Signatory, V.P. Srikanth Versus Union of India (Through the Secretary) Ministry of Commerce and Industry, Government of India & Others |
High Court of Andhra Pradesh |
10-02-2021 |
The State of Karnataka, Rep. by The Secretary to Govt. Department of Industries & Commerce, Bangalore Versus Workmen of Mysore Lamp Works Ltd., Represented by the Mysore Lamp Staff & Employees Union (Regd.), Rep. by its President, Bangalore & Another |
High Court of Karnataka |
09-02-2021 |
Canara HSBC Oriental Bank of Commerce Life Insurance Company Limited Versus Mohd Ali Khan |
National Consumer Disputes Redressal Commission NCDRC |
09-02-2021 |
Canara HSBC Oriental Bank of Commerce Life Insurance Company Limited Versus Mohd Ali Khan |
National Consumer Disputes Redressal Commission NCDRC |
08-02-2021 |
M/s. J.K. Cement (Western) Limited, Represented by its Deputy Manager, Prashant Seth, Karnataka Versus The State of Karnataka, Represented by Secretary Department of Industries & Commerce Vikas Soudha, Bangalore & Another |
High Court of Karnataka |
29-01-2021 |
M/s. SNA Stone Crusher Pvt. Ltd., Represented By It's Proprietor, S.N. Ananda Murthy, Bengaluru Versus The State Government of Karnataka Department of Commerce & Industries (MSME & MINES), Represented by it's Principal Secretary, Bengaluru & Others |
High Court of Karnataka |
28-01-2021 |
Chandrakanth S. Patil Versus State of Karnataka, Department of Commerce & Industries, Rep. by its Secretary, Bengaluru & Others |
High Court of Karnataka |
19-01-2021 |
M/s. L & T Hydrocarbon Engineering Limited, Represented by its Head-Finance & Accounts, P. Ganesan Versus Union of India, Department of Commerce, Ministry of Commerce & Industry & Others |
High Court of Judicature at Madras |
14-01-2021 |
JIS International Exports Pvt. Ltd., Represented by Managing Director, Dominic Sebastian Versus State of Kerala, Represented by Secretary to Industries & Commerce, Thiruvananthapuram & Others |
High Court of Kerala |
12-01-2021 |
Harkirat Singh Bedi Versus Oriental Bank of Commerce & Another |
National Company Law Appellate Tribunal |
08-01-2021 |
Dr.T. Venkateshaiah Versus The Principal Secretary, Commerce & Industries Department, Government of Karnataka, Bangalore & Others |
High Court of Karnataka |
06-01-2021 |
Tamil Nadu Cashew Processors & Exporters Associated represented by its Secretary, M. Ramakrishnan Versus Union of India, Ministry of Commerce and Industry, Represented by its Secretary, New Delhi & Others |
High Court of Judicature at Madras |
05-01-2021 |
G.N. Chandrabalan, President, Chambers of Commerce and Theppa Committee, Thiruvarur Versus The Commissioner, Mannargudi Municipality, Thiruvarur |
High Court of Judicature at Madras |
04-01-2021 |
Modern Medical Institute Society Lalpur Through Its Present President Namely Shri Suresh Goel, Chhattisgarh & Others Versus State of Chhattisgarh Through Principal Secretary, Commerce And Industries Department, Raipur Chhattisgarh & Others |
High Court of Chhattisgarh |
14-12-2020 |
S. Mehaboobjohn Versus The Secretary to Government Department of Industries and Commerce, Government of Tamil Nadu, Chennai & Others |
Before the Madurai Bench of Madras High Court |
10-12-2020 |
Oriental Bank of Commerce, Mall Patiala Versus Mandhir Singh Anand |
National Consumer Disputes Redressal Commission NCDRC |
09-12-2020 |
M/s. Chaithanya Geo Surveys, Represented by its Managing Partner, Kali Prasad SB Versus State of Karnataka, Department of Commerce & Industries, (Mines, SSI & Textiles), Represented by its Secretary & Others |
High Court of Karnataka |
27-11-2020 |
M/s. Vasavi Stone Crusher, Rep. by its Prop., Keshav S. Kandakur, Bagalkote Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
27-11-2020 |
M/s. Vasavi Stone Crusher, Rep. by its Prop., Keshav S. Kandakur, Bagalkote Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
24-11-2020 |
KLE Society's Science & Commerce College Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
15-10-2020 |
M/s. Harihar Collections & Another Versus Union of India through the Secretary, Ministry of Commerce & Others |
High Court of Judicature at Bombay |
15-10-2020 |
M/s. Harihar Collections & Another Versus Union of India through the Secretary, Ministry of Commerce & Others |
High Court of Judicature at Bombay |
07-10-2020 |
M/s. Sri Amman Chemicals, Karur Rep. by its Partner P. Kumaresan Versus The Additional Secretary & Appellate Authority Ministry of Commerce & Industry Department of Industrial Policy & Promotion Udyog Bhawan, New Delhi & Others |
High Court of Judicature at Madras |
01-10-2020 |
Bhilai Steel Plant Steel Authority of India Limited Through Its Chief Executive Officer, Chhattisgarh & Another Versus International Commerce Limited Through Its Managing Director Mr. Shri Kumar Lakhotiya, Chhattisgarh |
High Court of Chhattisgarh |
01-10-2020 |
Ucal Fuel Systems Limited, Rep. by Its Authorized Signatory, Sathya Ananth Versus Micro and Small Enterprises Facilitation Council, Industries Commissioner and Director of Industries and Commerce, Guindy & Another |
High Court of Judicature at Madras |
02-09-2020 |
M/s. Simplex Infrastructures Ltd., (Formerly Simplex Concrete Piles (India) Ltd.,), Rep. by its Authorised Signatory, Sandip Baran Das Versus The Union of India, Through Secretary, Ministry of Commerce, New Delhi & Others |
High Court of Judicature at Madras |
17-08-2020 |
K. Srinivas Murthy Versus State of Karnataka, Department of Commerce & Industries & Others |
High Court of Karnataka |
06-08-2020 |
Dinesh Shetty & Another Versus State of Karnataka, Rep. by its Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
04-08-2020 |
R.V. Granites, rep. by its Managing Partner S. Padmavathi Versus State of Andhra Pradesh rep. by its Principal Secretary, Industries & Commerce (Mines.II) Department Amaravati & Others |
High Court of Andhra Pradesh |
28-07-2020 |
NSL Sugars Limited, Rep. by its Assistant General Manager (Liason) H.V. Amarnath Versus State of Karnataka, Rep. by its Secretary (Sugar) Commerce & Industries Department, Bangalore & Others |
High Court of Karnataka |
16-07-2020 |
N.M. Chandrashekar Versus The State of Karnataka, by its Secretary Department of Commerce & Industries, Bangalore & Others |
High Court of Karnataka |
14-07-2020 |
M/s. Terracon Projects, Represented by its Proprietor S.V. Babu Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
14-07-2020 |
M/s. Terracon Projects, Represented by its Proprietor S.V. Babu Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
09-07-2020 |
M/s. Durga Fabrication Works, Represented by its Proprietor, Prakash Ramu Rathod Versus The State of Karnataka, Represented By Its Secretary, Department of Industries & Commerce, Bengaluru & Others |
High Court of Karnataka |
30-06-2020 |
The Bengal Chamber of Commerce & Industry & Another Versus Kolkata Municipal Corporation & Others |
High Court of Judicature at Calcutta |
30-06-2020 |
The Bengal Chamber of Commerce & Industry & Another Versus Kolkata Municipal Corporation & Others |
High Court of Judicature at Calcutta |
01-06-2020 |
Khaleed Pasha & Others Versus State of Karnataka, Represented by its Secretary Department of Commerce & Industries (MSME, Mines & Textile), Bangalore & Others |
High Court of Karnataka |
22-05-2020 |
Union of India, Ministry of Corporate Affairs, New Delhi Versus Oriental Bank of Commerce, Gurgaon |
National Company Law Appellate Tribunal |
05-05-2020 |
Mohamed Tanveer Versus The State of Karnataka by Addl. Chief Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
01-05-2020 |
Shri Ram College of Commerce Versus Sahil & Others |
High Court of Delhi |
19-03-2020 |
Oriental Bank of Commerce Versus Naveen Electrical & Others |
Debts Recovery Appellate Tribunal at Allahabad |
10-03-2020 |
National Company, Represented by its Managing Director, Dr. Arun A Raja Versus Joint Chief Controller of Explosives Ministry of Commerce and Industry, Petroleum & Explosives Safety Organization (PESO), (Formerly Department of Explosives), Egmore, Chennai & Others |
High Court of Judicature at Madras |
09-03-2020 |
B. Sumitha Versus Union of India, rep. by its Secretary, Department of Industries & Commerce, Chief Secretariat, Puducherry & Another |
High Court of Judicature at Madras |
17-02-2020 |
Union of India, Represented by The Secretary to Government, M/o.Commerce & Industry, Department of Industrial Policy and Promotion, Udyog Bhavan, New Delhi & Others Versus Rema Srinivasan Iyengar, Assistant Registrar of Trade Marks & GI, Chennai & Others |
High Court of Judicature at Madras |
14-02-2020 |
The Superintending Engineer, General Construction, TANTRANSCO Ltd., Tatabad, Coimbatore & Another Versus Micro Small Enterprises Facilitation Council and Director of Industries and Commerce, Represented by its Chairman, Guindy & Others |
High Court of Judicature at Madras |
06-02-2020 |
Prakash Singh V/S Oriental Bank of Commerce and Others. |
High Court of Judicature at Calcutta |
05-02-2020 |
D. Vasantha Versus The State of Karnataka, Represented by its Secretary Commerce & Industries Department (MSME & Mines), Bengaluru & Others |
High Court of Karnataka |
05-02-2020 |
B.H. Srinivasa Murthy Versus State of Karnataka, Represented by its Principal Secretary, Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
05-02-2020 |
P. Krishnan Versus The Deputy Director of Industries and Commerce (Industrial Co-operatives)/(District Registrar of Industrial Co-op), Guindy, Chennai & Others |
High Court of Judicature at Madras |
31-01-2020 |
Sanjay Vithal Das Sampat Versus Government of India, Ministry of Commerce & Industry, Central Secretariat, New Delhi, Represented by Its Secretary & Others |
High Court of Kerala |
29-01-2020 |
Bhuma Infrastructure Pvt. Ltd. V/S Oriental Bank of Commerce |
Debts Recovery Tribunal Hyderabad |
03-01-2020 |
Ramjan Jute Bag and Others. V/S Oriental Bank of Commerce and Others. |
Debts Recovery Tribunal Kolkata |
03-01-2020 |
Oriental Bank of Commerce V/S Manik Malakar and Others. |
Debts Recovery Tribunal Kolkata |
19-12-2019 |
STC Ex.Exployees Welfare Association (Regd No.16 of 2007), Rep.by its President S. Krishnamurthy Versus The Union of India, Rep.by its Secretary, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Judicature at Madras |
19-12-2019 |
Rama Krishna & Another Versus The State of Andhra Pradesh Rep by its Principal Secretary Industries and Commerce Mines Department A P Secretariat Velagapudi Guntur District A.P. & Others |
High Court of Andhra Pradesh |
18-12-2019 |
P. Venu Versus The Union of India, Through The Secretary Department of Industrial Policy & Promotion, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Kerala |
25-11-2019 |
The Manager (Administration and Personnel) Footwear Design and Development Institute Ministry of Commerce and Industry Government of India, Uttar Pradesh & Another Versus Dr. Kaushik Ghosh |
High Court of Judicature at Madras |
19-11-2019 |
M/s. J.K. Cement Limited, Represented by its Assistant Manager Sanjay Naik Versus The State of Karnataka, Represented by its Principal Secretary Commerce & Industries Department, Bangalore & Others |
High Court of Karnataka |
12-11-2019 |
M/s. Sri Amman Chemicals, Rep. by its Partner P. Kumaresan Versus The Additional Secretary & Appellate Authority, Ministry of Commerce & Industry, Department of Industrial Policy & Promotion, New Delhi & Others |
High Court of Judicature at Madras |
04-11-2019 |
M/s. Sunvik Steels Pvt. Ltd., Represented by its Managing Director, Vivek Kejriwal Versus The State of Karnataka, Mines, SSI & Textiles, Department of Industries & Commerce, Bengaluru & Others |
High Court of Karnataka |
01-11-2019 |
Oriental Bank of Commerce Versus Assistant Pf Commissioner, Employees Provident Fund Organization |
High Court of Judicature at Madras |
01-11-2019 |
Oriental Bank of Commerce Versus Assistant of Commissioner, Employees Provident Fund Organization |
High Court of Judicature at Madras |
30-10-2019 |
Shirdi Sai Pulses, rep., by its Proprietor, Sri Karumuri Prakash, Guntur District, Andhra Pradesh Versus The Union of India, Rep., by its Secretary, Ministry of Commerce and Industries, New Delhi & Others |
High Court of Andhra Pradesh |