Some PAST Judgements / Case Laws similar to S E AGRO PRIVATE LIMITED
Last Checked Past / Closed Litigation On 14-06-2022 01:10
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| 04-03-2022 |
Venkatesh Agro Industries Udaygiri Industrial Development Co-Operative Society, Maharastra Versus Oriental Insurance Co. Ltd., Maharastra & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 18-02-2022 |
Parry Agro Industries Limited, Paralai Estate, Chennai & Another Versus State of Tamil Nadu, Rep. By Secretary to Government, Labour and Employment Department, Chennai & Others |
High Court of Judicature at Madras |
| 09-02-2022 |
M/s. British Agro Products (India) P.Ltd (Rep. by its Managing Director, Dr. Akilan Ramnathan), Chennai Versus The Assistant Commissioner of Income Tax National e-faceless Assessment Centre, Delhi & Others |
High Court of Judicature at Madras |
| 04-02-2022 |
Assistant Commissioner, Commercial Taxes, Rajasthan Versus M/s. C.P. Agro Industries, Rajasthan |
High Court of Rajasthan Jaipur Bench |
| 31-01-2022 |
M/s. Vaigai Agro Products Ltd. Rep.through Nagarajan Assistant General Manager, Tirunelveli & Another Versus The Assistant Provident Fund Commissioner Employees Provident Fund Organization Regional Office, Tirunelveli & Another |
Before the Madurai Bench of Madras High Court |
| 21-01-2022 |
R.T. Agro Private Limited, Mumbai & Others Versus Securities & Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 16-11-2021 |
M.H. Agro Farm, rep. By its Partner M.K.M. Mohammed Sabin Versus The Government of India Rep. by its Assistant Commissioner (TE), Ministry of Rural Development Department of Land Resources & Others |
High Court of Judicature at Madras |
| 09-11-2021 |
M/s. Arkas Biocon Private Limited Versus M/s. Kashinath Agro Industries Private Limited |
High Court of Delhi |
| 25-10-2021 |
New India Assurance Co. Ltd. Versus M/s. Coastal Agro Industries Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
| 21-10-2021 |
Chetan Surendra Dalal Versus K.C. Agro Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
| 08-10-2021 |
M/s. Healthy Agro Enterprises Pvt. Versus The State of Andhra Pradesh |
High Court of Andhra Pradesh |
| 22-09-2021 |
M/s. Marutee Agro Foods, Representedby its Managing partner, M. Rajalakshmi Trichy Versus The Authorized Officer, Central Bank of India, Trichy & Another |
Before the Madurai Bench of Madras High Court |
| 20-09-2021 |
Jiten Agro Land & Farm Pvt. Ltd. & Others Versus The Ministry of Environment & Forest & Others |
High Court of Judicature at Bombay |
| 14-09-2021 |
State Bank Of India Versus Indiason Agro Foods Ltd. & Others |
Debts Recovery Appellate Tribunal at Allahabad |
| 29-07-2021 |
M/s. V.K.S. Agro Foods Hi Tech Rice Industry, Represented by its Partner, S. Dhanavel Versus The Tahsildar, Erode & Others |
High Court of Judicature at Madras |
| 15-07-2021 |
M/s. Vaigai Agro Products Ltd., Rep.through Nagarajan, Assistant General Manager, Tirunelveli Versus The Assistant Provident Fund Commissioner Employees Provident Fund Organization, Tirunelveli |
Before the Madurai Bench of Madras High Court |
| 17-06-2021 |
Yankappa Versus M/s. Aruna Agro Agencies Rept. By its Proprietor & Others |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
| 15-06-2021 |
M/s. Hatsun Agro Product Ltd. Versus Assistant of Commissioner, Employees - Provident Fund Organisation, (Ministry of Labour, Govt. of India) Regional Office, Swarnapuri, Salem |
High Court of Judicature at Madras |
| 31-05-2021 |
State of Karnataka by CID, Bengaluru Versus Greenbuds Agro Form Limited Company, Mysuru & Others |
High Court of Karnataka |
| 25-05-2021 |
M/s. National Steel & Agro Industries Limited Versus Principal Commissioner, Central Goods & Respondent Service Tax & Central Excise – Ujjain |
Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi |
| 20-05-2021 |
M/s. Indian Agro Foods through its Partner Anand Angira Chhabra Versus National Insurance Company Ltd. & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 26-04-2021 |
Neeta Shrinivas Zanvar & Another Versus Nagarjuna Agro Chemicals Private Limited, Hyderabad & Others |
National Company Law Appellate Tribunal |
| 16-04-2021 |
Devadaru Agro-Land Ventures Pvt. Ltd., Kasargode, Represented by Its Managing Director, Mathew Jose Versus State of Kerala, Represented by Its Secretary to Government, Industries Department, Thiruvananthapuram & Others |
High Court of Kerala |
| 16-04-2021 |
Devadaru Agro-Land Ventures Pvt. Ltd., Kasargode, Represented by Its Managing Director, Mathew Jose Versus State of Kerala, Represented by Its Secretary to Government, Industries Department, Thiruvananthapuram & Others |
High Court of Kerala |
| 16-04-2021 |
Devadaru Agro-Land Ventures Pvt. Ltd., Kasargode, Represented by Its Managing Director, Mathew Jose Versus State of Kerala, Represented by Its Secretary to Government, Industries Department, Thiruvananthapuram & Others |
High Court of Kerala |
| 15-04-2021 |
Tamilnadu Agro Engg. and Service Co-operative Federation Limited, represented by the Liquidator A. Thavamani Raj Versus The Director (Recovery), Employees' Provident Fund Organisation, (Ministry of Labour, Government of India), Head Office, Bhavishya Nidhi Bhavan, New Delhi & Others |
High Court of Judicature at Madras |
| 15-04-2021 |
Tamilnadu Agro Engg. and Service Co-operative Federation Limited, represented by the Liquidator A. Thavamani Raj Versus The Director (Recovery), Employees' Provident Fund Organisation, (Ministry of Labour, Government of India), Head Office, Bhavishya Nidhi Bhavan, New Delhi & Others |
High Court of Judicature at Madras |
| 08-04-2021 |
State Bank of India Versus Vitthal Agro Products Pvt. Ltd. & Another |
Debts Recovery Appellate Tribunal At Mumbai |
| 18-03-2021 |
M/s. P.P. Agro Industries Versus National Insurance Co Ltd & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 08-03-2021 |
Gupta Agro Venture Pvt. Ltd. Versus Pratap Singh & Another |
High Court of Uttarakhand |
| 01-03-2021 |
Rajena Agro Products Pvt. Ltd. Versus Assistant Commissioner of Income Tax |
High Court of Gujarat At Ahmedabad |
| 24-02-2021 |
Sun Agro Chemicals Versus Tamil Nadu Pollution Control Board |
National Green Tribunal Southern Zone Chennai |
| 23-02-2021 |
Aroni Tubes Private Limited Versus West Bengal Agro Industries Corporation Limited & Others |
High Court of Judicature at Calcutta |
| 04-02-2021 |
Atharva Agro Chemical Pvt. Ltd., Through Murari Lal Agrawal, Chhattisgarh Versus Gopal Chand Barik, Orissa & Another |
High Court of Chhattisgarh |
| 04-02-2021 |
Atharva Agro Chemical Pvt. Ltd., Through Murari Lal Agrawal, Chhattisgarh Versus Gopal Chand Barik, Orissa & Another |
High Court of Chhattisgarh |
| 22-01-2021 |
The Maharashtra State Electricity Distribution Company Ltd., Circle Office, Dhule through its Superintending Engineer & Another Versus M/s Deesan Agro Tech Ltd. & Others |
In the High Court of Bombay at Aurangabad |
| 22-01-2021 |
The Maharashtra State Electricity Distribution Company Ltd., Circle Office, Dhule through its Superintending Engineer & Another Versus M/s Deesan Agro Tech Ltd. & Others |
In the High Court of Bombay at Aurangabad |
| 19-01-2021 |
M/s. Vinayak Agro Industries Versus Commissioner of Central Excise, Customs & Service Tax, Rourkela |
Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata |
| 18-01-2021 |
New India Assurance Co Ltd. Versus M/s. Coastal Agro Industries Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
| 07-01-2021 |
Hatsun Agro Product Ltd., Chennai, Represented by its Authorised Signatory Versus M/s. Arogya Rahasya Private Limited, Secunderabad & Another |
High Court of Judicature at Madras |
| 05-01-2021 |
C. Kempamma Versus Managing Director M.K. Agro Tech Pvt. Ltd., Bengaluru |
High Court of Karnataka |
| 24-12-2020 |
Indian Agro & Recycled Paper Mills Association Versus Tafcon Projects (India) Pvt. Ltd. (Tafcon) & Others |
High Court of Delhi |
| 10-12-2020 |
M/s. M.G.S. Agro Bio Fuels, Rep by the Authorized Signatory Versus The Assistant Commissioner (ST), Tiruvannamalai II Assessment Circle, Tiruvannamalai District |
High Court of Judicature at Madras |
| 09-12-2020 |
M/s. Kamadhenu Cotton & Agro Industries, Rep. by its Proprietor M. Adinarayana Gupta Versus The Commercial Tax Officer, Brodiepet Circle, Guntur & Others |
High Court of Andhra Pradesh |
| 10-11-2020 |
M/s. T.C. Agro Pvt. Ltd. & Another Versus UHBVNL & Others |
High Court of Punjab and Haryana |
| 30-10-2020 |
M/s. Gopal Agro Engineering Works & Another Versus Andhra Bank & Others |
High Court of Punjab and Haryana |
| 28-10-2020 |
New India Assurance Company Ltd. & Another Versus M/s. Hari Agro Industries & Another |
High Court of Punjab and Haryana |
| 13-10-2020 |
Case of Agro-Pacht Kft. Versus Hungary |
European Court of Human Rights |
| 05-10-2020 |
Maa Luxmi Devi Agro Pvt. Ltd Versus New India Assurance Company Limited & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
| 26-08-2020 |
Manjit Singh Versus Punjab Agro Industries Corporation & Others |
High Court of Punjab and Haryana |
| 17-08-2020 |
M/S Anjaneya Bisanpur Agro Industries Pvt. Ltd Versus Dilawar Singh Rawat & Another |
High Court of Delhi |
| 01-07-2020 |
BKD Agro Chemicals Private Limited Versus K.D. Liquor & Fertilizer Private Limited |
High Court of Judicature at Calcutta |
| 08-06-2020 |
P.P. Jose, Manager, Mattoor, Kalady, Rice Tech Agro Mills Pvt. Ltd. Versus M.M. Abdulkhader, Proprietor, East India Trading Company, Kothamangalam & Another |
High Court of Kerala |
| 08-06-2020 |
P.P. Jose, Manager, Mattoor, Kalady, Rice Tech Agro Mills Pvt. Ltd. Versus M.M. Abdulkhader, Proprietor, East India Trading Company, Kothamangalam & Another |
High Court of Kerala |
| 11-03-2020 |
Prantik Agro (P) Ltd. Versus Anup Kr. Lahiri |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 05-03-2020 |
Bimalkumar Manubhai Savalia Shareholder and Director of M/s Radheshyam Agro Products Pvt. Ltd, At-Sajiyavadar, Taluka: Amreli District: Amreli Versus Bank of India, Gujarat & Others |
National Company Law Appellate Tribunal |
| 03-03-2020 |
Mangala Yuvaraj Nakade, Mumbai & Another Versus M/s. Shree Basveshwara Agro Foods Processing Ltd. & Others, Bengaluru |
National Company Law Tribunal Bengaluru |
| 28-02-2020 |
Bank of India V/S M/s. Brindavan Agro Industries Pvt. Ltd |
Supreme Court of India |
| 27-02-2020 |
M/s. Akshaya Agro Informatics Pvt Ltd., Chennai V/S M/s. K.K. Rice Mill, Represented by its Proprietor, K. Karthikeyan |
High Court of Judicature at Madras |
| 20-02-2020 |
M/s. Navashila Agro Private Limited Versus Debts Recovery Appellate Tribunal, Chennai |
High Court of Judicature at Madras |
| 19-02-2020 |
Hatsun Agro Product Ltd. Versus Kamadenu Dairy Farms |
High Court of Judicature at Madras |
| 10-02-2020 |
HDFC Agro General Insurance Company Limited vs. Smt. Anita Bhadoria |
High Court of Madhya Pradesh |
| 10-02-2020 |
HDFC Agro General Insurance Company Limited Versus Anita Bhadoria |
High Court of Madhya Pradesh |
| 07-02-2020 |
M/s. Patanjali Biscuts Pvt. Ltd., Kolkatta & Another V/S Hatsun Agro Product Ltd., Represented by its Authorised Signatory |
High Court of Judicature at Madras |
| 28-01-2020 |
Dalgreen Agro Pvt. Ltd. Versus Shaikh Asadur Rahman & Others |
High Court of Judicature at Calcutta |
| 27-01-2020 |
Desire Agro Resorts Development Pvt. Ltd. & Another Versus Pradip Kumar Halder |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 16-01-2020 |
Pulari Agro Solutions, Poopara, Idukki, Represented by Its Managing Partner, Lambhodharan Versus State of Kerala, Represented by The Secretary, Department of Agriculture, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 14-01-2020 |
M/s. Malabar Agro Industry, Represented by Its Proprietor Prakash, Kozhikode Versus State of Kerala Represented by Its Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
| 02-01-2020 |
Union Bank of India V/S MRP Farm And Agro Research Centre and Others. |
Debts Recovery Tribunal Patna |
| 02-01-2020 |
Allahabad Bank V/S Dobhi Agro Industries and Others. |
Debts Recovery Tribunal Patna |
| 24-12-2019 |
Agro Chem Federation of India & Another Versus Union of India & Others |
High Court of Judicature at Calcutta |
| 24-12-2019 |
Agro Chem Federation of India & Another Versus Union of India & Others |
High Court of Judicature at Calcutta |
| 20-12-2019 |
Kailash Verma Versus Punjab Agro Industries Corporation & Another |
High Court of Punjab and Haryana |
| 03-12-2019 |
Punjab Agro Industries Corporation Limited Versus The Regional Provident Fund Commissioner & Others |
High Court of Punjab and Haryana |
| 02-12-2019 |
Karnataka State Agro Corn Products Ltd., by its Managing Director Versus M/s. Kerala Agro Seeds, Represented by its Proprietor, Martin Paul |
High Court of Karnataka |
| 27-11-2019 |
Kothari Enterprises V/S Dharendra Agro Food Industries Ltd. and Others. |
High Court of Judicature at Bombay |
| 21-11-2019 |
S. Kannan Versus The Management, Hatson Agro Products Limited, Chennai & Another |
High Court of Judicature at Madras |
| 21-11-2019 |
S. Kannan Versus The Management, Hatson Agro Products Limited, Chennai & Another |
High Court of Judicature at Madras |
| 08-11-2019 |
Laxmi Agro Impex India Versus M/s Ladli India Commodities |
High Court of Delhi |
| 05-11-2019 |
M/s. Patanjali Biscuits Pvt. Ltd. & Another Versus Hatsun Agro Product Ltd. & Another |
High Court of Judicature at Madras |
| 05-11-2019 |
M/s. Patanjali Biscuits Pvt. Ltd. & Another Versus Hatsun Agro Product Ltd. & Another |
High Court of Judicature at Madras |
| 15-10-2019 |
M/s. Pioneer Agro Industry, Tirupur Versus Commissioner of Commercial Taxes, Chepauk & Another |
High Court of Judicature at Madras |
| 05-09-2019 |
The Management of Shekkalmudi Estate, M/s. Parry Agro Industries Limited, Murugali Bazaar (P), Valparai, Coimbatore DT, Represented by its Assistant General Manager P & IR Versus The Presiding Officer, Labour Court, Coimbatore |
High Court of Judicature at Madras |
| 05-09-2019 |
Vani Agro Enterprises Versus State of Gujarat & Another |
Supreme Court of India |
| 21-08-2019 |
Hindustan Agro Chemicals Limited Versus Registrar Of Companies, Rajasthan Corporate Bhawan |
High Court of Rajasthan Jaipur Bench |
| 17-07-2019 |
Oswal Agro Mills Ltd. Versus Oswal Woollen Mills Ltd. |
High Court of Delhi |
| 16-07-2019 |
Yuvraj Agro Foods Pvt. Ltd. & Others Versus Mangat Ram Pawan Kumar |
High Court of Punjab and Haryana |
| 05-07-2019 |
Hatsun Agro Product Ltd., Karapakkam Versus Patanjali Biscuits Pvt Ltd., Continental Chambers, Kolkata & Another |
High Court of Judicature at Madras |
| 01-07-2019 |
M/s. Jhass Agro Industries, rep.by its Managing Partner, S. Jayachandra Reddy & Others Versus The State of Telangana, rep.by its Principal Secretary, Home Department & Others |
High Court of for the State of Telangana |
| 01-07-2019 |
Agro Inputs Dealers Association Kerala, (Reg.No EKM/TC/46 of 2017), Represented By Its Genereal Secrtary C.M. Mathai Vadakkekalayil & Others The State of Kerala, Represented by The Secretary, Agricultural Development & Farmers Welfare Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 01-07-2019 |
Agro Inputs Dealers Association Kerala, (Reg.No EKM/TC/46 of 2017), Represented By Its Genereal Secrtary C.M. Mathai Vadakkekalayil & Others Versus The State of Kerala, Represented by The Secretary, Agricultural Development & Farmers Welfare Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 01-07-2019 |
M/s. Jhass Agro Industries, rep.by its Managing Partner, S. Jayachandra Reddy & Others Versus The State of Telangana, rep.by its Principal Secretary, Home Department & Others |
High Court of for the State of Telangana |
| 20-06-2019 |
M/s.Lakshmi Agro Centre, Cuddalore District Versus The Assistant Commissioner (State Tax), Cuddalore District |
High Court of Judicature at Madras |
| 06-06-2019 |
M/s. Bishan Saroop Kishan Agro Industries (P) Ltd., SLV Industrial Estate, Bangalore & Others Versus The Customs, Excise and Service Tax, Appellate Tribunal, South Zonal Bench, Chennai & Another |
High Court of Judicature at Madras |
| 09-05-2019 |
M/s. Hatsun Agro Product Ltd, Rep by its Authorised Signatory, Kancheepuram Versus Regional P.F. Commissioner, Employees' Provident Fund Organisation, Regional Office, Vellore |
High Court of Judicature at Madras |
| 01-05-2019 |
In the matter of : Ferro Agro Park Private Limited & Others |
National Company Law Tribunal Ahmedabad |
| 24-04-2019 |
Ganesan & Another Versus The Manager Arabintho Agro Energy Pvt. Ltd., Sivagangai & Others |
Before the Madurai Bench of Madras High Court |
| 22-04-2019 |
Commissioner of Income Tax Kolkata - III Versus Ambo Agro Products Pvt. Ltd. |
Supreme Court of India |
| 13-04-2019 |
The Gandhigram Agro Based Industrial Co-Operative Society Ltd. Kottayam Versus Marangattupilly Service Co-Operative Bank Ltd. Rep. by Its Secretary, Kottayam & Others |
High Court of Kerala |
| 20-03-2019 |
M/s. Nagarjuna Agro Chemicals Pvt. Ltd., Begumpet, Hyderabad, Rep. by its Director Mukund Daga Versus M/s. Sarda Agro Oils Limited, Panjugatta, Hyderabad, rep. by its Managing Director & Others |
High Court of for the State of Telangana |
