S AND T MACHINERY PRIVATE LIMITED

Activity: Manufacturing (Machinery & Equipments) in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U29299TZ2014PTC020917 		ROC
RoC-Coimbatore 		Incorporation Date
01-12-2014
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
020917 		Registration Date
01-12-2014 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
21-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 200,00,000
Paid Up Capital
Rs. 192,00,000



Contact Information
E-Mail Address
accountsmanager@stengineers.com
Registered Address
22/1, Vasanth Nagar, Singanallur, Coimbatore Coimbatore TN 641005 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S AND T MACHINERY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 28-04-2022 05:57
25-11-2021 M/s. Suseela Machinery Electricals Versus The Commercial Tax Officer, Cuddalore High Court of Judicature at Madras
21-09-2021 Nakoda Machinery Pvt. Ltd., Karnataka Versus John Crasta & Another National Consumer Disputes Redressal Commission NCDRC
12-08-2021 AMCL Machinery Limited & Another Versus Prakash In the High Court of Bombay at Nagpur
24-07-2020 IDMC Erstwhile Indian Dairy Machinery Co. Ltd. Versus Mohini Pessuram Tilwani High Court of Gujarat At Ahmedabad
24-07-2020 IDMC Erstwhile Indian Dairy Machinery Co. Ltd. Versus Mohini Pessuram Tilwani High Court of Gujarat At Ahmedabad
27-04-2020 Commercial Taxes Officer Versus M/s. Bombay Machinery Store Supreme Court of India
02-03-2020 M/s. Hardware Tools & Machinery Project Pvt Ltd. Versus State of Rajasthan High Court of Rajasthan Jaipur Bench
11-10-2019 M/s. Daimler Chrysler India Private Limited (Now Mercedes Benz) Versus M/s. Kloeckner Desma Machinery Pvt. Ltd. & Others High Court of Gujarat At Ahmedabad
26-06-2018 Principal Commissioner of Income-Tax & Another Versus Kirloskar Toyota Textile Machinery P. Ltd. High Court of Karnataka
26-04-2018 M/s. Pritul Machinery Versus Anand Bahuguna & Another National Consumer Disputes Redressal Commission NCDRC
05-01-2018 M/s. Khalsa Tyre Service Versus M/s. G.P.N. Machinery Works National Consumer Disputes Redressal Commission NCDRC
05-01-2018 M/s. Khalsa Tyre Service Versus M/s. G.P.N. Machinery Works National Consumer Disputes Redressal Commission NCDRC
13-11-2017 M/s. B & C Machinery Limited, Rep. by its Director, G. Vinayagam Versus The Authorised Officer, State Bank of India, Asset Recovery Management Branch, Chennai & Others High Court of Judicature at Madras
02-11-2017 Forging Machinery Manufacturing Company V/S Commissioner of Central Excise & ST, Jallandhar Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
23-10-2017 Commissioner of Central Excise V/S Parason Machinery India Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
28-09-2017 Parason Machinery India Pvt. Ltd V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
28-06-2017 Palm Pharmaceuticals & Allied Machinery Co. Pvt. Ltd V/S Commissioner of Central Excise, Mumbai-V Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
02-06-2017 Kubota Agricultural Machinery India Pvt. Ltd. and Others V/S Commissioner of Customs, Chennai-IV and Others. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
08-03-2017 Pam Pharmaceutical & Allied Machinery Co. Ltd V/S C.C.E. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
23-02-2017 M/s. Ansal Housing & Construction Ltd. Versus Indian Machinery Co. National Consumer Disputes Redressal Commission NCDRC
14-12-2016 Greaves Cotton Limited Versus United Machinery & Appliances Supreme Court of India
02-11-2016 M/s. Tractor Dealer Farm Equipment & Machinery Company Kutchery Road Raebareli Uttar Pradesh Versus Ghanshyam Maurya & Others National Consumer Disputes Redressal Commission NCDRC
27-01-2016 Indian Machinery Company Versus M/s. Ansal Housing & Construction Ltd. Supreme Court of India
12-01-2016 Kusters Calico Machinery Pvt. Ltd. Versus Mayurkumar J. Pathak & Others High Court of Gujarat At Ahmedabad
09-12-2015 M/s. TRG Industries P Ltd. Versus M/s. Machinery Parts Corporation & Another High Court of Delhi
19-10-2015 M/s. Ganesh Textiles (Through Prop. Mr. Bhimrao Shrirang Yadav) & Others Versus Itema (Shanghai) Textile Machinery Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
24-04-2015 State of Gujarat Versus Navjivan Packing Machinery High Court of Gujarat At Ahmedabad
19-01-2015 State of Gujarat Versus Dashmesh Hydraulic Machinery High Court of Gujarat At Ahmedabad
13-01-2015 State of Gujarat Versus Dashmesh Hydraulic Machinery High Court of Gujarat At Ahmedabad
02-12-2014 Mining & Allied Machinery Corpn. Ltd. (In Liquidation), State Bank of India & United Bank of India Versus The Official Liquidator High Court of Judicature at Calcutta
17-11-2014 M/s. L & T Kobelco Machinery Pvt. Ltd., Versus Assistant Commissioner (CT), Kancheepuram Assessment Circle, Kancheepuram High Court of Judicature at Madras
11-11-2014 Noor Islam Mondal Versus Anklist Exim Inc. (Company) a Company being run for business of jewellery Industrial Consumables & Machinery & Others National Consumer Disputes Redressal Commission NCDRC
29-10-2014 Shajin Bruno Versus The General Manager, Head of Grievance Redressal Machinery State Bank of India, Chennai & Others Before the Madurai Bench of Madras High Court
08-10-2014 M/s. Sanjay Machinery & Tractor Through Suresh Kumar, Proprietor Versus Devendra & Others National Consumer Disputes Redressal Commission NCDRC
01-09-2014 Maya Machinery (P.) Ltd. Versus Deputy Commissioner of Income-tax, Circle-I, Saharanpur High Court of Judicature at Allahabad
23-05-2014 Irugurala Laxmi Versus M/s. Shakti Farm Machinery & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
20-05-2014 The Sonepat Urban Cooperative Bank Ltd. through its Branch Manager New Subzi Mandi Sonipat (Haryana) Versus M/s Saini Machinery Store, through its Proprietor Hari Parkash Saini Near Daya Ram Hospital National Consumer Disputes Redressal Commission NCDRC
05-05-2014 Radhe Machinery Versus Chairman High Court of Madhya Pradesh
26-04-2014 Andhra Pradesh Heavy Machinery & Engineering Limited Versus Industry Facilitation Council & Others High Court of Chhattisgarh
03-03-2014 Saibaba Machinery Stores, Through its Proprietor Versus Waman Narayan Suryawanshi Maharshtra State Consumer Disputes Redressal Commission Aurangabad
18-02-2014 The New India Assurance Co. Ltd. Versus M/s. Oswal Machinery Store & Others High Court of Rajasthan
05-02-2014 Guangxi Liugong Machinery Company Ltd. Versus Rais Equipment Private Ltd. High Court of Judicature at Madras
23-11-2013 Avdesh Amarwal Versus M/s. Laxmi Machinery Mart High Court of Rajasthan
21-11-2013 G.K. Granites & Others Versus Tata Hitachi Construction Machinery Company Limited & Others High Court of Delhi
07-11-2013 The Matter of: Messers. Texmaco Limited (formerly known as M/s. Textile Machinery Corporation Ltd.) Versus Texmaco Engineering Employees Union & Others High Court of Judicature at Calcutta
23-08-2013 Irugurala Laxmi & Others Versus M/s. Shakti Farm Machinery & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
24-05-2013 Ansal Housing & Construction Ltd. Versus Indian Machinery Company National Consumer Disputes Redressal Commission NCDRC
10-05-2013 Yusuf Abdul Gani Sole Proprietor of Jumbo Offshore Enterprises Versus Geowave Commander flying the flag of Singapore along with her hull, machinery, tackles, engines, paraphernalia, presently berthed/anchored at the Port of Mumbai within the Territorial Waters of India High Court of Judicature at Bombay
26-02-2013 S. Sateesh Kumar Versus Kerala Agro Machinery Corporation Limited, Represented By Its Managing Director High Court of Kerala
04-01-2013 India Trade Promotion Organisation Versus India International Textile Machinery Exhibitions Society High Court of Delhi
27-11-2012 Deputy Commissioner of Income Tax Versus Himalaya Machinery (P.) Ltd. High Court of Gujarat At Ahmedabad
19-11-2012 M/s. Jagat Machinery Manufacturers P.Ltd. Versus Commissioner of Central Excise Ghaziabad Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
01-10-2012 M/s. Sharp Tools Machinery Division, represented by its Partner, K.R. Pandian Versus M/s. ARC TEC Systems Ltd. & Others High Court of Judicature at Madras
09-08-2012 M/s Marine Cret e (India) Versus M/s Gold Star Machinery and General Co. In the High Court of Bombay at Goa
28-03-2012 Anand Bahuguna Versus Pritul Machinery & Another Uttarakhand State Consumer Disputes Redressal Commission Dehradun
14-03-2012 Commissioner of Central Excise, Nagpur & Another Versus M/s. ACC Machinery Co. Limited & Another Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
10-06-2011 M/s Tools Machinery and Products Versus The State of Tamil Nadu rep. by Joint Commissioner (CT) High Court of Judicature at Madras
12-04-2011 Udayan Versus Kerala Agro Machinery Corporation Ltd High Court of Kerala
28-01-2011 Kimly Construction Pte Ltd Versus Lee Tong Boon (Trading As Rango Machinery Services) (Tan Juay Pah, Third Party; Feng Tianming & Another, Fourth Parties) Supreme Court of Singapore
28-01-2011 United Fiber System Limited Versus China National Machinery & Equipment Import & Export Corporation. Supreme Court of Singapore
07-09-2010 M/s. Autoprint Machinery Manufacturers (P) Ltd Versus CCE, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
20-08-2010 Esskay Machinery Pvt. Ltd. Versus Industrial Promotion and Investment Corporation of Orissa Ltd. High Court of Orissa
16-06-2010 Commr. of C. Ex. & Cus. Versus Rapier Machinery MFG. Company (India) Pvt. Ltd. High Court of Gujarat At Ahmedabad
08-06-2010 RIETER-LMW Machinery Ltd. Coimbatore Versus R. Ranganathan & Another High Court of Judicature at Madras
28-05-2010 S A Metal & Machinery Co (Pty) Ltd Versus The State Supreme Court of Appeal of South Africa
22-03-2010 Commissioner of Customs (Export) v/s Kusters Calico Machinery Limited High Court of Judicature at Bombay
02-02-2010 M/s. Sre Venkateswara Hi-Tech Machinery Limited Versus The Chairman, Tamil Nadu Electricity Board & Others High Court of Judicature at Madras
05-01-2010 M/s.Kloeckner Desma Machinery Pvt. Ltd. & Others Versus M/s. Daimler Chrysler India Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
22-12-2009 Jiangsu Hantong Ship Heavy Industry Co Ltd Formerly Known As Hantong Ship Machinery Equipment (Tongzhou) Co Ltd & Another Versus Sevan Pte Ltd Supreme Court of Singapore
30-09-2009 Commissioner of Customs, Chennai Versus M/s. Hi-Tech Machinery Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
25-11-2008 Union of India (UOI) through ITO V/S Bhavecha Machinery and Others. High Court of Madhya Pradesh Bench at Indore
30-05-2008 Bandhu Machinery P. Ltd. Versus Om Parkash Sikka High Court of Delhi
14-04-2008 Annapuram Machinery Versus Gayatri Parida High Court of Orissa
21-02-2008 M/s. Kerala Agro Machinery & Another Versus The Deputy Commissioner Of Income tax & Others High Court of Kerala
24-01-2008 Chola Turbo Machinery International Pvt Ltd. Versus Development Credit Bank Thorugh Its Genreal Manager & Another High Court of Delhi
22-01-2008 Indian Dairy Machinery Co. Ltd. Versus Assistant Commissioner of Commercial Taxes Supreme Court of India
26-10-2007 M/s. Metro Machinery Traders Versus Union of India its Secretary, Ministry of Coal & Mines, Central Secretariat & Others High Court of Judicature at Madras
14-09-2007 Commercial Taxes Officer, Ae-I, Kota Versus MIS Bombay Machinery Store High Court of Rajasthan Jaipur Bench
24-08-2007 M/s. Sri Rama machinery Corporation Limited rep. by Shri Sunil Jhun Jhunwala, Director Versus The Commercial Tax Officer, Thiruvottiyur Assessment Circle High Court of Judicature at Madras
06-07-2007 Bagrodia Machinery Stores & Others Versus National Air Products Ltd High Court of Delhi
27-04-2006 The Executive Engineer & Others Versus M/S. Machinery Parts Corporation High Court of Delhi
30-11-2005 Shivprasad Paper Industries Versus Senior Machinery Company National Consumer Disputes Redressal Commission NCDRC
09-02-2005 Maharashtra General Kamgar Union Versus Pam Pharmaceuticals And Allied Machinery Co. Ltd High Court of Judicature at Bombay
23-12-2004 Integrated Finance Company Limited Versus TMT (India) Limited. (Formerly known as Tungabadra Machinery and Tools Limited) & Another High Court of Judicature at Madras
19-11-2004 Employees State Insurance Corporation, Rep. by its Inspector Sri. R. Ramachander Versus M/s. A.P. Heavy Machinery & Engg. Ltd. Rep. by its Managing Director & Others High Court of Andhra Pradesh
23-08-2004 Eastern Paper Mill Machinery Pvt. Ltd. & Others Versus State Bank of India & Others High Court of Judicature at Calcutta
23-08-2004 Eastern Paper Mills Machinery Private Limited and Others v/s State Bank of India and Others High Court of Judicature at Calcutta
05-08-2004 M/s. Indital Constructions Machinery Ltd. Versus The Deputy Commissioner of Commercial Taxes High Court of Karnataka
15-07-2004 Commissioner of Income Tax-II, Coimbatore Versus M/s.Barmag AG, West Germany By agents Lakshmi Synthetic Machinery Manufacturers Ltd High Court of Judicature at Madras
04-12-2003 Navyug Machinery Stores Versus Shyam Lal & Another Rajasthan State Consumer Disputes Redressal Commission Jaipur
01-10-2003 Bank of Baroda Versus Nadiad Machinery And Electrical Merchant Credit Co.Op Soc Ltd High Court of Gujarat At Ahmedabad
26-09-2003 Multiform Machinery (Bom.) Pvt. Ltd. Versus Deepak Industries Ltd. High Court of Judicature at Bombay
04-09-2003 Mining and Allied Machinery Corporation Versus Ram Ranjan Mukherjee High Court of Judicature at Calcutta
25-04-2003 Kalimata Plastic Machinery Manufacturers Pvt. Ltd. Versus Deepa Plastic Industries National Consumer Disputes Redressal Commission NCDRC
10-01-2003 Union of India and Another Versus Machinery Sale Corporation Supreme Court of India
16-10-2002 Raghbeer Machinery (P) Ltd Versus State of Haryana High Court of Punjab and Haryana
28-08-2002 Pumps and Machinery Corporation Versus Government of the National Capital Territory of Delhi High Court of Delhi
26-07-2002 Mining and Allied Machinery Corporation Ltd Versus Chandranath Chatterjee High Court of Judicature at Calcutta
23-04-2002 Mining and Allied Machinery Corporation Workers Union & Others Versus Mining & Allied Machinery Corporation Ltd. & Others High Court of Judicature at Bombay
16-03-2002 A.P. HEAVY MACHINERY AND ENGINEERING LIMITED, VIJAYAWADA VERSUS CEMENT CORPORATION OF INDIA, NEW DELHI High Court of Andhra Pradesh



Directors
DIN Name Since
02551428 SHANMUGASUNDARAM REVATHY 31-03-2017
01769683 DORAISWAMY SHANMUGASUNDARAM 01-12-2014

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