Some PAST Judgements / Case Laws similar to S & O MEDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 11-05-2022 01:29
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26-02-2022 |
ALT Digital Media Entertainment Limited (ALT Balaji) Versus Pride Media & Others |
High Court of for the State of Telangana |
08-02-2022 |
Madhyamam Broadcasting Limited, Media One Headquarters, Kozhikode, Represented by Its Managing Director, Yaseen Asharaf, Malappuram & Others Versus Union of India, Represented by Its Secretary, Government of India, Ministry of Information & Broadcasting & Others |
High Court of Kerala |
28-01-2022 |
Althap Hamed, Proprietor M/s. Media Times, Chennai Versus The Authorised Officer, Canara Bank, Chennai & Another |
High Court of Judicature at Madras |
20-01-2022 |
ACIT (IT)-4(3)(1), Mumbai Versus M/s Viacom18 Media Private Limited Zion Bizworld, Mumbai |
Income Tax Appellate Tribunal Mumbai |
23-12-2021 |
HT Media Ltd. Versus GNCT of Delhi & Another |
High Court of Delhi |
18-11-2021 |
Pinaka Studios Pvt. Ltd. Versus Mx Media And Entertainment Pvt. Ltd. |
High Court of Delhi |
10-11-2021 |
Central Bureau of Investigation Versus M/s. Inx Media Pvt. Ltd. & Others |
High Court of Delhi |
29-10-2021 |
C. Prakash, Proprietor of M/s. Sri Kumaran, CD Collections & Electronics, Chennai Versus S.N. Media, Chennai & Others |
High Court of Judicature at Madras |
27-10-2021 |
M/s. RV Media Solutions, Represented by its Partner M. Ravindran Versus M.S. Sharavanan, Proprietor, M/s. Sri Green Productions, Chennai & Another |
High Court of Judicature at Madras |
06-10-2021 |
M/s. SPlus Media Pvt. Ltd., Rep. by its Director, I. Nagamanickam Versus The State of Tamil Nadu, Rep by its Secretary to Government, Housing and Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
03-09-2021 |
T.S.J.Media Private Limited, Represented by its Director, Arun Natarajan Versus Boston Analytics Private Limited, Mumbai & Another |
High Court of Judicature at Madras |
26-08-2021 |
Sholay Media Entertainment Pvt. Ltd. & Others Versus Narendra Hirawat & Co. & Others |
High Court of Judicature at Bombay |
19-08-2021 |
A.M. Gopalan, Rep. by Power Agent V.C. Praveen Versus Eros International Media Limited, Mumbai |
High Court of Judicature at Madras |
03-06-2021 |
ACIT, Circle-6(2)(2) V/S Diligent Media Corporation Ltd. |
Income Tax Appellate Tribunal Mumbai |
27-05-2021 |
M/s. Radiance Media Private Limited, Having its registered office at, Chennai Versus M/s. Escape Artists Motion Pictures, Represented by Proprietor, Madan & Others |
High Court of Judicature at Madras |
05-03-2021 |
Yuraj Agarwal & Another Versus M/s. Aspek Media Pvt. Ltd. |
National Company Law Tribunal New Delhi |
02-03-2021 |
Hindustan Media Ventures Ltd. Versus Press Council of India & Others |
High Court of Delhi |
17-02-2021 |
U.N.S.P. Kurukulasuriya, Convenor, Free Media Movement, Colombo & Another Versus Sri Lanka Rupavahini Corporation Bauddhaloka Mawatha, Colombo & Others |
Supreme Court of Sri Lanka |
12-02-2021 |
M/s. RK Associates & Hoteliers Pvt. Ltd. Versus BW Business World Media Pvt. Ltd. |
National Company Law Appellate Tribunal |
02-02-2021 |
Ayangaran Film International Media Pvt. Ltd. & Others Versus S. Venmathi & Others |
High Court of Judicature at Madras |
28-01-2021 |
Fork Media Private Limited Versus Union of India & Others |
High Court of Judicature at Bombay |
23-10-2020 |
Bennett Coleman & Co. Ltd. Versus ARG Outlier Media Pvt. Ltd. & Others |
High Court of Delhi |
23-10-2020 |
Bennett Coleman & Co. Ltd. Versus ARG Outlier Media Pvt. Ltd. & Others |
High Court of Delhi |
03-06-2020 |
Entertainment City Ltd. Versus Aspek Media Private Ltd. |
High Court of Delhi |
01-06-2020 |
Patanjali Ayurved Ltd. & Another Versus Sobhagya Media Pvt. Ltd. (Apn Live) & Others |
High Court of Delhi |
20-05-2020 |
Anil Chamadia Versus The Chairman Media Advisory Committee Rajya Sabha & Others |
High Court of Delhi |
09-03-2020 |
Narendra Hirawat & Co. Versus Sholay Media Entertainment Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
09-03-2020 |
Narendra Hirawat & Co. Versus Sholay Media Entertainment Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
04-03-2020 |
Picturehouse Media Ltd., Chennai Versus Bombay Stock Exchange Ltd. & Another |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
04-03-2020 |
Active Media Versus Divisional Commercial Manager, Northern Railway |
High Court of Delhi |
25-02-2020 |
Diligent Media Corporation Limited V/S Noble Publicity Service Pvt. Ltd. |
National Company Law Tribunal Mumbai |
17-02-2020 |
HT Media Limited & Another Versus WWW.THEWORLDNEWS.NET & Others |
High Court of Delhi |
09-01-2020 |
M/s.Magic Frames, Chennai & Others Versus M/s. Radiance Media P. Ltd., Chennai |
High Court of Judicature at Madras |
08-01-2020 |
Commissioner of Income Tax, Kolkata - I (TDS) Versus Media World Wide Pvt. Ltd. |
High Court of Judicature at Calcutta |
19-12-2019 |
M/s. Shine Medias, a partnership firm Represented by its Partner R. Mahesh Versus M/s. Trac Media Pvt. Ltd., Rep. by its CEO, Ekkattuthangal |
High Court of Judicature at Madras |
06-12-2019 |
The Commissioner of Central Excise Mumbai – V Commissionerate Versus M/s. Reliance Media Works Ltd. (Formerly known as M/s. Adlabs Films Ltd.) & Others |
High Court of Judicature at Bombay |
04-11-2019 |
Diligent Media Corporation Limited V/S Noble Publicity Service Private Limited |
National Company Law Tribunal Mumbai |
27-09-2019 |
Indusind Media & Communications Ltd. Versus Commissioner of Customs, New Delhi |
Supreme Court of India |
30-08-2019 |
S. Varadan, Editor-cum-Publisher, Kalaikadir Newspaper, Mahalakshmi Media Private Limited, Salem Versus Vasu |
Before the Madurai Bench of Madras High Court |
20-08-2019 |
HT Media Limited Versus Government of NCT of Delhi & Others |
High Court of Delhi |
20-08-2019 |
HT Media Limited Versus Government of NCT of Delhi & Others |
High Court of Delhi |
07-08-2019 |
The State of Bihar through the Commissioner-cum-Secretary, Human Resources Development Department & Others Versus Bihar State non formal cum special education Instructor Union through its Member-cum-Media In-charge, Bhagalpur & Others |
High Court of Judicature at Patna |
17-07-2019 |
M/s. Mega Media Solutions Versus Commissioner Trade & Taxes & Another |
High Court of Delhi |
16-07-2019 |
Jatin Keshruwala Sole Proprietor, Janvi Production through its Power of Attorney Holder Pankaj Keshruwala Versus M/s. DAG Creative Media Pvt. Ltd. through its Director & Another |
High Court of Judicature at Bombay |
04-07-2019 |
Gopalacharya Gautam Versus Chief Editor Himachal Dastak Media House & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
02-07-2019 |
Delhi Metro Rail Corporation Versus Traffic Media India Pvt. Ltd |
High Court of Delhi |
24-06-2019 |
Mahavir Multi Media, Chennai, Represented by Prakash Chand Chordia, Proprietor Versus The Assistant Commissioner (CT), Chintadripet Assessment Circle, Chennai |
High Court of Judicature at Madras |
04-06-2019 |
M/s. Magic Frames, Partnership Firm, Reg. by its Partner R. Sarath Kumar & Others Versus M/s. Radiance Media P. Ltd., Rep. by its Authorised Signatory N. Srinivasan |
High Court of Judicature at Madras |
02-05-2019 |
Indian Potash Ltd. & Others Versus Media Contents & Communication Services (India) Pvt. Ltd. & Another |
High Court of Delhi |
26-04-2019 |
M/s. Serve & Volley Outdoor Advertising Pvt. Ltd. & Others Versus M/s. Times Innovative Media Ltd., Mumbai, Represented by its Assistant Vice President B. Chinnamallikarjun |
High Court of Karnataka |
24-04-2019 |
Media Eleven Pvt. Ltd. Versus Heavy Engineering Corporation Limited & Others |
High Court of Jharkhand |
16-04-2019 |
Living Media India Limited & Another Versus Vijayan Madhavan Praveen & Another |
High Court of Delhi |
08-04-2019 |
G.K. Mani, President & Others Versus New Generation Media Corporation (P) Ltd., Rep. by its Managing Director & Others |
High Court of Judicature at Madras |
02-04-2019 |
Selvel Media Services Pvt Ltd. Versus Municipal Corporation, Union Territory, Chandigarh & Others |
High Court of Punjab and Haryana |
15-03-2019 |
Times Innovative Media Ltd. Versus Serve & Volley Outdoor Advertising Pvt. Ltd. |
High Court of Delhi |
01-03-2019 |
Selvel Media Services Private Limited Versus Municipal Corporation Of The City Of Ahmedabad |
High Court of Gujarat At Ahmedabad |
27-02-2019 |
Living Media India Limited Versus Lallantop Media & Another |
High Court of Delhi |
25-01-2019 |
M/s. Twenty First Century Media Private Limited Versus New India Assurance Company Ltd. |
Supreme Court of India |
30-11-2018 |
Lokmat Media Private Limited Versus Vijay & Others |
In the High Court of Bombay at Nagpur |
28-11-2018 |
M/s. Living Media India Ltd. Versus Government of National Capital of Territory of Delhi |
High Court of Delhi |
16-11-2018 |
Atul Kanti Tripathi Versus Kuber Media Ltd. |
High Court of Delhi |
24-09-2018 |
India Media Services Pvt. Ltd. Versus Visveshwaran Suresh Kumar & Others |
High Court of Judicature at Calcutta |
19-09-2018 |
M/s. Selvel Media Services (P) Versus Pr. Cit-4, Kolkata |
Income Tax Appellate Tribunal Kolkata |
05-09-2018 |
Lokmat Media Private Limited, (Formerly known as Lokmat Newspapers Private Limited., Through its Sr. Manager ? Legal Syed Arshad Ali Versus Dilip & Others |
In the High Court of Bombay at Nagpur |
13-07-2018 |
Entertainment Network (India) Ltd. Versus HT Media Limited |
High Court of Delhi |
13-07-2018 |
Entertainment Network (India) Ltd. Versus HT Media Limited |
High Court of Delhi |
13-07-2018 |
ACIT-6(2)(2) V/S Diligent Media Corporation Ltd. |
Income Tax Appellate Tribunal Mumbai |
12-07-2018 |
Sahara One Media & Entertainment Ltd V/S Commissioner of Customs (II), (Air Special Cargo), Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
11-07-2018 |
Reliance Media Works Limited Versus B.R. Films |
High Court of Judicature at Bombay |
30-05-2018 |
HT Media Limited & Another Versus K. Satish Kumar & Another |
High Court of Delhi |
22-05-2018 |
H.T. Media Ltd. & Another Versus Susheel Kumar & Others |
High Court of Delhi |
04-05-2018 |
Ravindra Bhagyanarayan Thakur & Others Versus M/s. Lokmat Media Private Ltd. |
In the High Court of Bombay at Nagpur |
02-05-2018 |
Commissioner of Service Tax, Chennai V/S Sovereign Media Marketing P. Ltd. |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
23-04-2018 |
The Asst. Commissioner of Income Tax, Media Circle II, Chennai & Another Versus Vijay Television Private Ltd., Rep. By its Chief Financial Officer, S. Rajaraman & Another |
High Court of Judicature at Madras |
23-04-2018 |
The Asst. Commissioner of Income Tax, Media Circle II, Chennai & Another Versus Vijay Television Private Ltd., Rep. By its Chief Financial Officer, S. Rajaraman & Another |
High Court of Judicature at Madras |
02-04-2018 |
Super Cassettes Industries Private Limited Versus Good Media News Pvt. Ltd. |
High Court of Delhi |
27-03-2018 |
M. Lakshminath Versus Living Media India Limited |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
05-03-2018 |
Aditya Prakash Entertainment Pvt. Ltd. Versus Magikwand Media Pvt. Ltd. |
High Court of Judicature at Bombay |
20-02-2018 |
K.V. Jagannath Versus M/s. ODM Media Services Private Limited, Rep. by its Directors & Others |
High Court of Karnataka |
06-02-2018 |
Radaan Media Works (I.) Ltd V/S Commissioner of Service Tax, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
06-02-2018 |
Radaan Media Works (I) Ltd. Versus Commissioner of Service Tax |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
18-01-2018 |
Viacom 18 Media Private Limited & Others Versus Union of India & Others |
Supreme Court of India |
12-01-2018 |
Real Image Media Technologies P. Ltd V/S Commissioner of Central Excise, Chennai-II |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
12-01-2018 |
Real Time Interactive Media Pvt. Ltd. Versus Metro Mumbai Infradeveloper Pvt. Ltd. |
High Court of Judicature at Bombay |
03-01-2018 |
Vir Sanghvi Versus Outlook Media Private Limited |
High Court of Delhi |
22-12-2017 |
Saregama Ltd. Versus The New Digital Media & Others |
High Court of Judicature at Calcutta |
22-12-2017 |
Saregama Ltd. Versus The New Digital Media & Others |
High Court of Judicature at Calcutta |
03-11-2017 |
C.C.E., Jaipur-II V/S Sky Media Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
27-10-2017 |
Smriti Television Media & Films (P) Ltd V/S CCE, Bhopal |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
11-10-2017 |
M/s. Jaya Balajee Real Media Pvt. Ltd. Versus The Prl. Commissioner of Income Tax (Central) & Another |
In the High Court of Judicature at Hyderabad |
14-09-2017 |
M/s. Media Graphics, Rep. by its Partner, S. Varadharaj & Another Versus The Commissioner of Customs & Others |
High Court of Judicature at Madras |
31-08-2017 |
HT Media Ltd V/S CST, New Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
23-08-2017 |
H.T. Media Limited Versus Principal Commissioner of Income |
High Court of Delhi |
11-08-2017 |
Hindustan Media Ventures Ltd. Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
17-07-2017 |
M/s. Radiance Media P. Ltd., rep. By its authorised Signatory N. Srinivasan, Chennai Versus M/s. Magic Frames, Partnership Firm, reg. By its Partner R. Sarath Kumar, Chennai |
High Court of Judicature at Madras |
26-05-2017 |
M/s. Ht Media Ltd. Versus Navneet Chaturvedi |
High Court of Delhi |
18-05-2017 |
Moddus Media Pvt. Ltd. Versus M/s. Scone Exhibition Pvt. Ltd. |
High Court of Delhi |
18-05-2017 |
Bennett Coleman & Company Limited Versus Arg Outlier Media Asianet News Private Ltd & Others |
High Court of Delhi |
17-05-2017 |
Kanungo Media (P) Ltd. Versus RGV Film Factory |
High Court of Delhi |
27-04-2017 |
Indusland Media & Communication Ltd V/S Commissioner of Service Tax, Bangalore Service Tax- I |
Custom Excise and Gold Control Appellate Tribunal South Zonal Bench Bangalore |