S A E DIGITAL PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U72900DL2021PTC380677 		ROC
RoC-Delhi 		Incorporation Date
28-04-2021
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
380677 		Registration Date
--- 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
sarfrazansarissm@gmail.com
Registered Address
C/O SURENDER KUMAR, SATYA NARAIAN SHOP OPP GOVT BOYS NA DELHI South Delhi DL 110037 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S A E DIGITAL PRIVATE LIMITED

Last Checked Past / Closed Litigation On 02-05-2022 05:43
26-02-2022 ALT Digital Media Entertainment Limited (ALT Balaji) Versus Pride Media & Others High Court of for the State of Telangana
23-02-2022 H.S. Bhakuni, Proprietor of Riddhi-Siddhi Digital Color Lab, Mumbai Versus M/s. Digital Ups Minilab Systems, New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
25-01-2022 Daya Singh Versus Shivi Digital X-Ray, Ultrasound, Colour Doppler & Mammography Centre & Others National Consumer Disputes Redressal Commission NCDRC
25-10-2021 M/s. Marg Realities Limited (Now Known as M/s. Digital Accelerator Limited), Represented by its Authorised signatory, R.B. Srinivasan, Thiruvanmiyur Versus The Deputy Commissioner of Income Tax (Benami Prohibition), Nungambakkam & Another High Court of Judicature at Madras
27-09-2021 Head Digital Works Private Limited (Formerly Known as head Infotech (India) Pvt. Ltd.), New Delhi, Corp Off. at Hyderabad, Represented by Its Managing Director, Deepak Gullapalli & Others Versus State of Kerala, Represented by The Chief Secretary, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
16-09-2021 M/s. ACT Digital Home Entertainment Pvt Ltd, Rep. by its Authorized Signatory, Chandrasekhar Valluri Versus The State of Andhra Pradesh, Rep. by its Principal Secretary, Dept. of Revenue-Finance & (C.T) & Others High Court of Andhra Pradesh
06-07-2021 Lapiz Digital Services, A Division of Ultra Marine & Pigments Ltd., Rep. by its Accounts Manager E. Srinivasalu Versus Remitmed Heathcare Services Pvt. Ltd., Rep. by its Managing Director, Chennai & Another High Court of Judicature at Madras
06-07-2021 Lapiz Digital Services, A Division of Ultra Marine & Pigments Ltd., Rep. by its Accounts Manager E. Srinivasalu Versus Remitmed Heathcare Services Pvt. Ltd., Rep. by its Managing Director, Chennai & Another High Court of Judicature at Madras
17-03-2021 Smile Please Digital Lab Private Limited Versus Collector High Court of Gujarat At Ahmedabad
17-03-2021 Premier Digital Solutions Pvt. Ltd. Versus Union of India & Others High Court of Judicature at Calcutta
17-03-2021 Premier Digital Solutions Pvt. Ltd. Versus Union of India & Others High Court of Judicature at Calcutta
03-09-2020 Commissioner of Customs C.R. Building, Bangalore Versus Digital Express, Telangana High Court of Karnataka
30-04-2020 R.K. Digital Solutions Versus Union of India & Others High Court of for the State of Telangana
12-03-2020 Anushree Malviya Versus Reliance Digital Ltd. & Another Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
03-03-2020 Prayag Polytech Private Limited Through Milan Aggarwal, Director C-587 Versus Iworld Digital Solution Private Limited National Company Law Appellate Tribunal
03-02-2020 M/s. R.K. Digital Solutions Versus Union of India & Others High Court of for the State of Telangana
21-12-2018 M/s. Brightstar Telecommunications India Ltd. & Another Versus M/s. Iworld Digital Solutions Private. Ltd. & Another High Court of Delhi
24-09-2018 M/s. Digital Illusion India Pvt.Ltd., Represented by its Managing Director S.V. Subramanyam & Another Versus M/s. Shriram City Union Finance Limited, Represented by its Authorized Signatory C. Gracy & Another High Court of Judicature at Madras
06-08-2018 Super Cassettes Industries Private Limited Versus Sky Vision Digital Cable Network High Court of Delhi
06-08-2018 Super Cassettes Industries Private Limited Versus Sky Vision Digital Cable Network High Court of Delhi
11-04-2018 Subhodaya Digital Entertainment Private Limited Versus The State of Telanagana, rep. by Public Prosecutor & Another In the High Court of Judicature at Hyderabad
11-04-2018 Subhodaya Digital Entertainment Private Limited Versus The State of Telanagana, rep. by Public Prosecutor & Another High Court of Andhra Pradesh
09-03-2018 Micro Devices Inc Versus Infocom Digital Systems (P) Ltd. High Court of Delhi
08-03-2018 Super Cassettes Industries Ltd Versus Darsh Digital Network Pvt. Ltd High Court of Delhi
15-02-2018 M/s. Paramount Digital Color Lab & Others Versus M/s. Agfa India Pvt. Ltd. & Others Supreme Court of India
22-12-2017 Saregama Ltd. Versus The New Digital Media & Others High Court of Judicature at Calcutta
22-12-2017 Saregama Ltd. Versus The New Digital Media & Others High Court of Judicature at Calcutta
12-12-2017 M/s. Digital Illusion India Pvt. Ltd., Rep. by its Managing Director S.V. Subramanyam & Another Versus M/s. Shriram City Union Finance Limited, Chennai, Rep. by its Authorized Signatory C. Gracy & Another High Court of Judicature at Madras
12-10-2017 Saregama India Limited Versus Eros Digital FZ LLC & Another High Court of Delhi
12-10-2017 Saregama India Limited Versus Eros Digital FZ LLC & Another High Court of Delhi
30-05-2017 Digital Communication V/S Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
01-02-2017 M/s. K. Sera Sera Digital Cinema Pvt. Limited, Through Dheeraj Salian Versus Digital Cinema Initiatives, California & Others Competition Appellate Tribunal
01-02-2017 M/s. K. Sera Sera Digital Cinema Pvt. Limited, Through Dheeraj Salian Versus Digital Cinema Initiatives, California & Others Competition Appellate Tribunal
06-12-2016 Indian Overseas Bank and Others V/S Digital Avenues Ltd. and Others. Debts Recovery Appellate Tribunal at Kolkata
20-10-2016 Western Digital Technologies Inc Versus Ashish Kumar High Court of Delhi
21-06-2016 M/s. Oxygen the Digital Shop, Pulimoottil Arcade, Kottayam & Another Versus Namadevan.L., Anna Garments & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
08-06-2016 In Re: M/s. K Sera Sera Digital Cinema Pvt. Ltd. Versus Digital Cinema Initiatives & Others Competition Commission of India
10-05-2016 Karnataka State Digital Cable TV Operators Welfare Association & Another Versus Siti Cable Networks Ltd. & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
03-05-2016 In Re: Confederation of Real Estate Brokers? Association of India Versus Magicbricks.com Times Centre (Digital Content Production Facility) & Others Competition Commission of India
02-03-2016 Sanjay C. Karalkar Versus DEN DIGITAL NETWORK And Others High Court of Delhi
28-08-2015 Hungama Digital Media Entertainment Pvt. Ltd. Versus ADB Mobile Entertainment & Others High Court of Delhi
03-08-2015 The Manager, M/s. Oxygen the Digital Shop Versus Kunnath Ravindran Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
08-07-2015 J. Kannagi Versus Crystal Digital Solutions & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
01-07-2015 M/s. Siti Guntur Digital Network Pvt. Ltd., A.P Versus M/s. Maa Television Network Ltd., A.P. & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
04-06-2015 In Re: M/s K. Sera Sera Digital Cinema Pvt. Ltd. Versus M/s NBC Universal Media Distribution Services Pvt. Ltd. & Others Competition Commission of India
29-05-2015 Vaji Digital Network, A.P. Versus Eenadu Television Pvt. Ltd. & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
22-04-2015 In Re: M/s. K. Sera Sera Digital Cinema Pvt. Ltd. Versus Digital Cinema Initiatives. LLC. & Others Competition Commission of India
23-03-2015 Kumar Apurva Versus Valuefirst Digital Media Pvt. Ltd. High Court of Delhi
22-12-2014 Novateur Electric & Digital Systems Private Limited. Versus Indo Simon Electric Private Limited & Another High Court of Delhi
22-12-2014 Novateur Electric & Digital Systems Private Limited. Versus Indo Simon Electric Private Limited & Another High Court of Delhi
16-07-2014 M/s. Aag India (P) Ltd. Represented by its Managing Director Versus Bharat Sanchar Nigam Ltd. Represented by its Sub Divisional Engineer, Digital Tax (MTCE) National Consumer Disputes Redressal Commission NCDRC
16-07-2014 Indian Overseas Bank & Another Versus Digital Avenue Ltd. & Others High Court of Judicature at Calcutta
25-04-2014 Arte Digital World Versus Sharada Sandip Kalokhe & Others Goa State Consumer Disputes Redressal Commission Panaji
22-04-2014 Wiretel Digital Networks Pvt. Ltd. Versus ESPN Software India Pvt. Ltd. & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
14-03-2014 M/s. Flowil International Lighting (Holding) B.V. (Netherlands) & Another Versus M/S Digital Gadgets & Others High Court of Delhi
13-03-2014 Metalogic Systems Private Limited Versus Ultimate Digital Solutions Private Limited High Court of Judicature at Calcutta
11-03-2014 India Tourism Development Corporation Ltd. Versus Integrated Digital Solution (P) Ltd. High Court of Delhi
10-09-2013 Dulari Digital Photo Services (P.) Ltd. Versus Commissioner of Income-tax, Ludhiana (Punjab) High Court of Punjab and Haryana
17-08-2013 The Proprietor, M/s. Scholar Digital Systems Versus V.C. Janardhanan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
13-02-2013 In the matter of Digital Satellite Warranty Cover Limited & Another Versus Financial Services Authority United Kingdom Supreme Court
14-12-2012 Kanazia Digital Systems Pvt. Limited Versus Competition Commission of India & Others Competition Appellate Tribunal
12-10-2012 Spice Digital Ltd. Versus Vistaas Digital Media Pvt. Ltd. High Court of Judicature at Bombay
18-09-2012 M/s. Ess Dee Nutek Infinites Pvt Ltd Versus M/s Print Art Digital Maharashtra State Consumer Disputes Redressal Commission Mumbai
14-08-2012 Sree Konark Digital Systems & Another Versus M/s MAA Television Network Ltd. Telecom Disputes Settlement Appellate Tribunal New Delhi
12-04-2012 Angel Digital Private Limited Versus S. B. Films & Others High Court of Judicature at Calcutta
31-01-2012 M/S. Comprehensive Digital, World Pvt.Ltd. Represented By Its Managing Director & Others Versus State Bank of Travancore Represented By Its Chairman & Managing Director High Court of Kerala
24-11-2011 Chairman of the State Tender Board Versus Digital Voice Processing (Pty) Ltd & Others Supreme Court of Appeal of South Africa
17-08-2011 M/s. Digital World Rep. by its Partner R. Raakesh Versus TVS Iyengar & Sons Rep. by its Managing Director & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
10-08-2011 Vision Digital Cable Versus M/s Star Den Media Services Pvt. Ltd Telecom Disputes Settlement Appellate Tribunal New Delhi
28-07-2011 M/s Vision Digital Cable Versus MAA Television Pvt. Ltd Telecom Disputes Settlement Appellate Tribunal New Delhi
16-07-2011 M/s Oxygen the digital Shop, Golden Sand Building Versus Joseph Antony & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
13-07-2011 Commissioner of Central Excise, Madurai Versus Dinesh Digital Color Lab Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
01-07-2011 Park Digital Colour Lab Versus Commissioner of Central Excise, Madurai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
20-05-2011 Picasso Digital Media Private Ltd. Versus Arun Srivastava, Chairman Vas Group High Court of Judicature at Allahabad
06-05-2011 M/s.Kodak India Pvt. Ltd. & Another Versus M/s.Digital Signage Systems P. Ltd. Another National Consumer Disputes Redressal Commission NCDRC
30-03-2011 M/s. Ace Digital Systems Rep. By Its Proprietor Ketan Kamdar Versus The Commissioner Of Customs Chennai & Others High Court of Judicature at Madras
10-02-2011 A1 Digital Vision Versus Channel Plus TN Telecom Disputes Settlement Appellate Tribunal New Delhi
07-02-2011 Digital Infotainment Pvt. Ltd & Another Versus M/s Anush Satellite N/W & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
31-01-2011 Vision Digital Cable Versus MSM Discovery & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
23-08-2010 Kumarina Investment Ltd Versus Digital Media Convergence Ltd. & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
29-06-2010 M/s Digital Circuits Pvt Ltd. Versus The Commissioner of Central Excise, Bangalore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
28-06-2010 GAIL (India) Limited Versus M/s. Digital 2 Virtual ISP Pvt. Ltd Telecom Disputes Settlement Appellate Tribunal New Delhi
20-05-2010 M/s. Vision Digital Cable Versus Maa Television Network & Another Telecom Disputes Settlement amp Appellate Tribunal New Delhi
20-05-2010 M/S VISION DIGITAL CABLE VERSUS MAA TELEVISION NETWORK & ANOTHER Telecom Disputes Settlement Appellate Tribunal New Delhi
11-01-2010 M/S VISION DIGITAL CABLE VERSUS STAR DEN MEDIA SERVICES PVT. LTD. & ANOTHER Telecom Disputes Settlement Appellate Tribunal New Delhi
09-04-2009 Carrier Airconditioning & Refrigeration Ltd. Versus M/s Linc Digital Systems Pvt. Ltd. & Others High Court of Delhi
29-09-2008 Digital Multi Forms Ltd. Versus Hasmukhlal R. Gandhi & Another Gujarat State Consumer Disputes Redressal Commission Ahmedabad
04-04-2008 Jasubhai Digital Media Private Ltd., & Another Versus Vogel Verlag und Druk GmbH & Co. KG., & Another Intellectual Property Appellate Board
13-03-2008 Aditya Digital Imaging Solutions Versus Commissioner of Customs, Trichy Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
12-09-2007 Tvl. Digital Power System Versus The Commercial Tax Officer High Court of Judicature at Madras
14-05-2007 Hewlett-Packard Global Soft Ltd. [formerly Digital Equipment (India) Ltd.] Versus United India Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
23-03-2007 Kultar Sehgal Versus Broadvision Digital Prints (India) (P.) Ltd. Company Law Board Principal Bench New Delhi
18-09-2006 Asianet Satellite Communications Ltd., Versus D Net Malayalam Digital Pvt Ltd., & Another High Court of Kerala
06-02-2006 Digital Weighing Systems Pvt. Ltd versus Food Corporation of India High Court of Chattisgarh
12-01-2006 Jasubhai Digital Media Pvt. Ltd. & Another Versus Vogel Media International GMBH & Others High Court of Delhi
07-06-2005 Industrial Investment Bank of India Limited and Another Versus World Digital Sound Limited and Others High Court of Judicature at Bombay
24-01-2005 Digital Filing System Inc Versus Akhilesh Agarwal & Another High Court of Delhi
05-11-2001 SOFTSPEC Software Pvt. Ltd. Versus Digital Equipment (India) Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
19-09-2000 M/s. Digital Information Systems Versus M.G. Rajesh & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-06-1998 Digital Data Services Versus Sharp Industries Ltd. High Court of Judicature at Bombay



Directors
DIN Name Since
09160528 SARFARAZ ANSARI 28-04-2021
09160529 ROOBANA KHATOON 28-04-2021

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