S 3 M TRADE PRIVATE LIMITED

Activity: Business Services in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74900WB2013PTC193812 		ROC
RoC-Kolkata 		Incorporation Date
27-05-2013
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
193812 		Registration Date
27-05-2013 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 15,52,000



Contact Information
E-Mail Address
manishaa520@gmail.com
Registered Address
63, SHAKESHPEARE SARANI KOLKATA Kolkata WB 700017 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S 3 M TRADE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 09-04-2021 23:21
29-03-2021 M/s. Rockhill Granite & Marble Pvt. Ltd., Chennai Versus Government of India rep. by its Deputy Director General of Foreign Trade, Ministry of Commerce and Industry, Office of the Additional Director General of Foreign Trade, Chennai High Court of Judicature at Madras
11-03-2021 TCS Trade Links, Rep by Proprietor T. Sibi Charkravarthi, Namakkal. Versus The State Tax Officer, Namakkal High Court of Judicature at Madras
29-01-2021 Family Enterprises Pvt. Limited., Bangalore Versus The Deputy Registrar of Trade Marks, The Office Of The Trade Marks Registry. Chennai Intellectual Property Appellate Board
09-12-2020 Ravindra Valmik Konkar & Others Versus The Registrar of Trade Unions & Another High Court of Judicature at Bombay
05-11-2020 Dhaval Diyora Versus Union of India represented by Secretary Department for Promotion of Industry & Internal Trade (DPIIT) Earlier known as Department of Industrial Policy & Promotion & Others High Court of Judicature at Bombay
07-10-2020 M/s. Ikea Trading (India) Pvt. Ltd. Versus Commissioner of Trade & Tax, Department of Trade & Taxes High Court of Delhi
23-09-2020 M. Umapathy & Another Versus The Joint Commissioner of Labour-I, (Registrar of Trade Union), Chennai & Others High Court of Judicature at Madras
23-06-2020 M/s. Acme Trade And Agencies, ASSAM Versus Union of India Rep. By The Secy. to the Govt. of India, Ministry of Finance, Deptt. of Revenue, New Delhi & Others High Court of Judicature at Madras
19-06-2020 Director General of Foreign Trade & Others Versus Ruia Cotex Ltd & Another High Court of Judicature at Calcutta
21-05-2020 Intellectual Property Attorneys Association (Ipaa) & Another Versus The Controller General of Patents, Designs & Trade Marks & Another High Court of Delhi
28-02-2020 T.M.P. Ananthasayanan & Others Versus P. Madhavan, Additional Registrar of Trade Unions & Joint Commissioner of Labour, Vellore & Others High Court of Judicature at Madras
25-02-2020 Kamal Encon Industries Limited Through its Authorized Representative Versus Maharashtra Electricity Regulatory Commission Through its Secretary World Trade Centre, Mumbai & Others Appellate Tribunal for Electricity Appellate Jurisdiction
17-02-2020 Union of India, Represented by The Secretary to Government, M/o.Commerce & Industry, Department of Industrial Policy and Promotion, Udyog Bhavan, New Delhi & Others Versus Rema Srinivasan Iyengar, Assistant Registrar of Trade Marks & GI, Chennai & Others High Court of Judicature at Madras
30-01-2020 M/s. P.A. Footwear Pvt. Ltd., Rep. by its Managing Director, S.V. Kumaragurparasamy Versus The Director General of Foreign Trade, Directorate General of Foreign Trade, New Delhi & Others High Court of Judicature at Madras
30-01-2020 NR Raghuram & Co, Rep by its Proprietor N. Raghuraman Versus Indian Banks' Association, World Trade Centre, Mumbai & Others High Court of Judicature at Madras
06-01-2020 M/s Arafat Petrochemicals Pvt. Ltd., Through Its Manager (Personnel & Relation) S.H.A. Rizvi & Others Versus M/s. J.K. Synthetics Majdoor Union (Rajasthan Trade Union Kendra), Through Its General Secretary & Others High Court of Rajasthan Jaipur Bench
13-12-2019 Centre for Indian Trade Union (CITU), Head Load Workers Unit, Kottayi, Palakkad, Represented by Its Secretary & Others Versus Intercontinental Traders, Kottayi, Palakkad, Represented by Its Managing Director & Others High Court of Kerala
03-12-2019 Starlight Real Estate (Ascot) Mauritius Limited & Another Versus Jagrati Trade Services Private Limited & Others High Court of Judicature at Calcutta
15-11-2019 ONGC All Employees Union, Regd. No.G-3050, Affiliated to Centre of India Trade Unions (CITU), rep. by its General Secretary B. Simhachalam Versus Oil and Natural Gas Corporation Limited, Rajahmundry & Others High Court of Andhra Pradesh
06-11-2019 The Managing Director, M/s.A & F Overseas Trade Limited, Pondicherry Versus The Regional Provident Fund Commissioner, Employees' Provident Fund Organisation, Puducherry & Others High Court of Judicature at Madras
30-09-2019 Director General of Foreign Trade, Directorate General of Foreign trade, DES.I Section, New Delhi & Others High Court of Judicature at Madras
23-09-2019 M/s. Kawarlal & Co., Chennai, By its Proprietor K. Ramlal Jain Versus Joint Director General of Foreign Trade O/o. The Additional Director General of Foreign Trade, Ministry of Commerce & Industry, 'Kendriya Sadan", Koramangala, Bangalore & Others High Court of Judicature at Madras
20-09-2019 T.M.P. Ananthasayanan, Tindivanam & Others Versus The Additional Registrar of Trade Unions, Office of the Deputy Commissioner, & Joint Commissioner of Labour, Vellore & Others High Court of Judicature at Madras
19-09-2019 Sunita Gupta Trade name M/s. Sunita Investments Versus Securities and Exchange Board of India, SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
17-09-2019 Fabrica de Gas Carbonico Pvt. Ltd. Versus The Director, The Directorate of Industries, Trade & Commerce, Government of Goa & Another In the High Court of Bombay at Goa
17-09-2019 M/s. Rajni Exports & Imports, Rep. By its Partner, Rajiv Naaram & Another Versus The Director General of Foreign Trade Ministry of Commerce & Industries, New Delhi & Others High Court of Judicature at Madras
16-09-2019 M/s. Manali Petrochemical Limited, Represented by is Head (Accounts), E.N. Rangaswami, Chennai Versus The Addl. Director General of Foreign Trade, Ministry of Commerce & Industry, New Delhi & Another High Court of Judicature at Madras
06-09-2019 M/s. Trade Wings Ltd. Versus Expo Freight Private Ltd. High Court of Karnataka
30-08-2019 P.S. Muraleedharan & Another Versus Registrar of Trade Unions & Others High Court of Kerala
22-08-2019 M/s. S. Gurcharan Singh & Sons Versus Commissioner Trade & Taxes & Others High Court of Delhi
07-08-2019 The Bihar State Electricity Employees Association a registered Trade Union & Others Versus The Bihar State Power Holding Company Ltd., Patna & Others High Court of Judicature at Patna
25-07-2019 M/s. Mukesh Agencies Versus Commissioner, Trade & Taxes & Others High Court of Delhi
24-07-2019 Combined Traders Versus Commissioner of Trade & Taxes High Court of Delhi
22-07-2019 Corsan Corviam Construccion S.A.-Sadhbhav Engineering Ltd. Versus Commissioner of Trade & Taxes High Court of Delhi
17-07-2019 M/s. Mega Media Solutions Versus Commissioner Trade & Taxes & Another High Court of Delhi
16-07-2019 M/s. Shiel Trade Venture Private Limited Versus M/s. Samsung India Electronics Private Limited High Court of Delhi
15-07-2019 M/S Dinesh Oil Limited Versus Commissioner Of Trade Tax U.P. High Court of Judicature at Allahabad
03-07-2019 Haresh Kumar Laxman Bhai & Co. & Others Versus Commissioner of Trade & Taxes & Another High Court of Delhi
21-05-2019 Malkiat Singh & Sons Versus Commissioner Trade & Taxes & Another High Court of Delhi
08-05-2019 Rockwell Industries Versus Commissioner of Trade & Taxes & Another High Court of Delhi
04-05-2019 M/S Gagan Deal Trade Private Limited Versus The Union Of India & Others High Court of Gauhati
01-05-2019 Commissioner of Trade & Taxes, Delhi & Others Versus Schneider Electric India Pvt. Ltd., Super Agencies, M/s. Ingram Micro India Ltd. & Others High Court of Delhi
29-04-2019 Chhattisgarh Gadiwan Hamal Reza Mazdoor Mahasangh A Registered Trade Versus Union, Reg No. - 3314, Mahasamund Versus Food Corporation of India Through Its General Manager (Region), Chhattisgarh & Another High Court of Chhattisgarh
11-04-2019 Center of Indian Trade Unions, A Federation of Registered Trade Unions Versus State of Maharashtra Supreme Court of India
05-04-2019 M/s. Vidyut Metallics Pvt. Ltd. Versus Kamgar Ekta a registered Trade Union & Another High Court of Judicature at Bombay
22-03-2019 Ravi Pal Versus All India Sugar Trade Association (AISTA) & Another Competition Commission of India
15-03-2019 Union of India & Others Versus All India Trade Union Congress & Others Supreme Court of India
03-03-2019 Paints Trade Welfare Trust Versus Cit(E), Lucknow Income Tax Appellate Tribunal Delhi
05-02-2019 M/s. Sri Balaji Valves Pvt Ltd Versus The Joint Director General Foreign Trade, Chennai & Another High Court of Judicature at Madras
11-01-2019 Hugo Boss Trade Mark Management GMBH & Co. KG Versus Sheeta Sabharwal T/A Boss Big Boss High Court of Delhi
10-01-2019 S.V. Sivalinga Nadar & Sons, a firm by Partner S.V. Sivalinga Nadar Versus The Joint Registrar of Trade Marks, Trade Mark Registry, Chennai & Others High Court of Judicature at Madras
07-01-2019 Sabu Trade Private Limited, Tamil Nadu, Rep by its Director Gopal Sabu Versus Rajkumar Sabu & Another High Court of Judicature at Madras
29-11-2018 M/s Summit Online Trade Solutions (Pvt.) Ltd., & Another Versus The State of Sikkim & Another High Court of Sikkim
28-11-2018 Vedanta Limited & Others Versus Directorate General of Foreign Trade & Others High Court of Delhi
17-11-2018 M/s. Akshaya Bricks Versus The Commissioner of Trade Tax U.P. High Court of Judicature at Allahabad
18-10-2018 Sahil Kohli Versus Registrar of Trade Mark Intellectual Property Appellate Board
15-10-2018 Sai Raj Enterprises Versus Additional Director of Foreign Trade High Court of Judicature at Bombay
08-10-2018 Branch Manager, the Oriental Insurance Co. Ltd. Branch Office, Rama Trade Center, Bilaspur Chhattisgarh Versus Rajobai Dhruw & Others High Court of Chhattisgarh
05-10-2018 M/s. Vinayak Manu Trade Private Limited, Jaipur & Others Versus State represented by, The Drugs Inspector, Intelligence Wing, Office of the Directorate of Drugs Control, Teynampet, Chennai High Court of Judicature at Madras
05-09-2018 FILCO Trade Centre Pvt. Ltd Versus Union of India & Others High Court of Gujarat At Ahmedabad
02-08-2018 M/s. Sri Lakshmi Saraswathi Spintex Ltd., Represented by its Managing Director C.S. Aditya Praveen Versus Director General of Foreign Trade, Policy Relaxation Committee, New Delhi & Others High Court of Judicature at Madras
30-07-2018 M/s. The Ganga Kishansahkari Sugar Versus Commissioner, U.P. Trade Tax High Court of Judicature at Allahabad
29-06-2018 Gromo Trade & Consultancy Ltd. Versus Securities & Exchange Board of India SEBI Bhavan & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
29-06-2018 National Insurance Co. Ltd Versus S.N.J. Trade Link Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
25-06-2018 Employees' Provident Fund Tamilnadu Staff Union, Chennai Versus The Registrar of Trade Union, Chennai & Others High Court of Judicature at Madras
06-06-2018 M/s. Summit Online Trade Solutions Pvt. Ltd. & Others Versus Union of India & Others High Court of Sikkim
25-04-2018 Schneider Electric Employees Union C/O Trade Unions Office Versus The Management of M/S Schneider Electric It Business India Pvt. Ltd. & Another High Court of Karnataka
28-03-2018 Ex CPL V.V.S Ram Mohan Service No. 906229-L, Trade Rad Fit, Last Unit served - 10 Wing, AF, Andhra Pradesh Versus Union of India, Represented by the Secretary Ministry of Defence, New Delhi & Others Armed Forces Tribunal Regional Bench Chennai
15-03-2018 Ally Housing & Development Pvt. Ltd. (Formerly known as ?Ally Multi-Trade India Pvt. Ltd.), Thane & Others Versus Securities & Exchange Board of India, SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
08-03-2018 John Walker Pools Versus Consolidated Aone Trade & Invest 6 (Pty) Ltd (In Liquidation) & Another Supreme Court of Appeal of South Africa
02-02-2018 M/s. International Trade Link Versus State of Orissa High Court of Orissa
23-01-2018 Corporation Bank V/S Ambica Timber Trade (P) Ltd. and Others. Debt Recovery Appellate Tribunal At Delhi
23-01-2018 Corporation Bank Versus Ambica Timber Trade (P) Ltd. & Others Debts Recovery Appellate Tribunal at Delhi
22-01-2018 Trade Wings Ltd., Rep. by its Director & Others Versus Usha Boppanna & Another In the High Court of Judicature at Hyderabad
22-01-2018 Rais Arif Meman trading as I Ads & Events, Karnataka Versus M/s. Prompt Trade Fair Pvt. Ltd., Chennai High Court of Judicature at Madras
22-01-2018 Trade Wings Ltd., Rep. by its Director & Others Versus Usha Boppanna & Another High Court Of Judicature At Allahabad Lucknow Bench
17-01-2018 Kleenage Products (India) Private Limited Versus The Registrar of Trade Marks & Another High Court of Judicature at Bombay
21-12-2017 M/s. Vijay Loha Bhandar Versus Commissioner Trade Tax U.P. Gomti Nagar High Court Of Judicature At Allahabad Lucknow Bench
21-12-2017 M/s. Globe Roller Flour Mills Ltd. Versus The Commissioner of Trade Tax High Court of Judicature at Allahabad
15-12-2017 Maharashtra State Mining Corporation Employees? Union (Affiliated to Rashtriya Shramik Congress) & Others Versus State of Maharashtra Trade Commerce & Mining Department Mantralaya, Through its Secretary & Another In the High Court of Bombay at Nagpur
14-12-2017 Same Deutz-FahrIndia (P) Ltd., Represented by its Authorized Signatory, S. Thamilselvan, Ranipet Versus Union of India, Represented by its Secretary, Ministry of Commerce, Department of Foreign Trade, New Delhi & Others High Court of Judicature at Madras
13-12-2017 M/s. R.S. Traders, Philipganj Versus The Commissioner of Trade Tax U.P. Lucknow High Court of Judicature at Allahabad
08-12-2017 Sobha Projects & Trade Private Limited Having its Presently Registered Office, Bangalore, Represented by the Authorised Signatory the Senior General Manager ? Operations Pradeep Sukumaran Versus Gammon India Limited Having its Registered Office at Gammon House, Veer Ssavarkar Marg Prabhadevei, Mumbai High Court of Karnataka
07-12-2017 M/s. Anand Engineering Corporation Versus Commissioner Trade Tax U.P. Lucknow High Court of Judicature at Allahabad
05-12-2017 Dharam Pal Satya Pal Ltd. Versus Commissioner U.P. Trade Tax, Lucknow High Court of Judicature at Allahabad
05-12-2017 M/s. Modern Polythene Versus The Commissioner of Trade Tax, U.P. Lucknow High Court of Judicature at Allahabad
05-12-2017 M/s. Sri Kishan & Company Thru' Shashi Ranjan Gupta Versus The Commissioner of Trade Tax, U.P. Lucknow High Court of Judicature at Allahabad
04-12-2017 Moti Lal Munnu Lal Versus The Commissioner of Trade Tax, U.P. At Lucknow High Court of Judicature at Allahabad
04-12-2017 M/s. Vivek Agency Thru' Prop. Gyan Prakash Kesarwani Versus The Commissioner of Trade Tax, U.P. Lucknow High Court of Judicature at Allahabad
04-12-2017 M/s. Sangam Brick Field Versus Commissioner, U.P. Trade Tax Lucknow High Court of Judicature at Allahabad
01-12-2017 M/s. Republic Automobile, Lucknow Thru Partner Versus Commissioner, Trade Tax, U.P., Lucknow High Court Of Judicature At Allahabad Lucknow Bench
24-11-2017 M/s. Jai Durga Industries Versus The Commissioner, Trade Tax U.P. Lucknow High Court of Judicature at Allahabad
16-11-2017 Devinod Trade Pvt. Ltd V/S CCE, Delhi-II Customs Excise Service Tax Appellate Tribunal New Delhi
08-11-2017 IDBI Bank Ltd V/S Pinnacle Hitech Trade Pvt. Ltd. and Others. Debts Recovery Tribunal Aurangabad
07-11-2017 Kerala State Financial Enrerprises Officers Association (Widely known as KSFE Officer's Association of KSFEOA), Represented by its General Secretary, M.S. Chandra Bose & Another Versus Registrar of Trade Unions Labour Office, University of Kerala Senate House Campus, Palayam & Others High Court of Kerala
26-10-2017 Arise India Limited & Others Versus Commissioner of Trade & Taxes, Delhi & Others High Court of Delhi
10-10-2017 Shree Grotex Trade Links Pvt. Ltd. and Others V/S CC, Chennai-III Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
04-10-2017 Commissioner of Trade & Taxes & Others Versus M/s. Ahluwalia Contracts (India) Ltd. Supreme Court of India
19-09-2017 Commissioner of Trade Tax, U.P. Versus S/s International Electrodes & Others Supreme Court of India
25-08-2017 M/s. Universal Dairy Products Pvt. Ltd., Versus Commissioner, Trade Tax, Lucknow & Another High Court Of Judicature At Allahabad Lucknow Bench



Directors
DIN Name Since
01483741 SAJAN AGARWAL 27-05-2013
06546452 MANISHA AGARWAL 27-05-2013

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