Representation of People (Amendment) Act, 1966


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  title CHAPTER I : PRELIMINARY View Judgements
  1 Short title and commencement View Judgements
  title CHAPTER II : AMENDMENT OF THE REPRESENTATION OF THE PEOPLE ACT, 1950 View Judgements
  2 Substitution of new sections for sections 3 and 4 View Judgements
  3 Provision as to sitting members in certain cases View Judgements
  4 Substitution of new sections for section 7 View Judgements
  5 District election officers View Judgements
  6 Amendment of section 13B View Judgements
  7 Substitution of new section for section 13D View Judgements
  8 Amendment of section 20 View Judgements
  9 Amendment of section 21 View Judgements
  10 Substitution of new section for section 23 View Judgements
  11 Amendment of section 24 View Judgements
  12 Amendment of section 28 View Judgements
  13 Substitution of new Schedule for First Schedule View Judgements
  14 Substitution of new Schedule for Second Schedule View Judgements
  title CHAPTER III : AMENDMENT OF THE REPRESENTATION OF THE PEOPLE ACT, 1951 View Judgements
  15 Amendment of section 2 View Judgements
  16 Substitution of new heading for heading of Part II View Judgements
  17 Amendment of section 3 View Judgements
  18 Amendment of section 4 View Judgements
  19 Amendment of section 5 View Judgements
  20 Substitution of new Chapters for Chapter III of Part II View Judgements
  21 Insertion of new section 19A View Judgements
  22 Insertion of new section 20A View Judgements
  23 Amendment of section 21 View Judgements
  24 Amendment of section 22 View Judgements
  25 Substitution of new section for section 25 View Judgements
  26 Amendment of section 26 View Judgements
  27 Amendment of section 30 View Judgements
  28 Amendment of section 31 View Judgements
  29 Amendment of section 33 View Judgements
  30 Amendment of section 39 View Judgements
  31 Substitution of new section for section 41 View Judgements
  32 Amendment of section 52 View Judgements
  33 Amendment of section 60 View Judgements
  34 Insertion of new section 64A View Judgements
  35 Amendment of section 66 View Judgements
  36 Amendment of section 78 View Judgements
  37 Amendment of section 79 View Judgements
  38 Insertion of new section 80A View Judgements
  39 Amendment of section 81 View Judgements
  40 Omission of section 85 View Judgements
  41 Substitution of new sections for sections 86 to 92 View Judgements
  42 Amendment of sections 95, 96, 97, 98, 99, 100, 101 and 102 View Judgements
  43 Substitution of new section for section 103 View Judgements
  44 Amendment of sections 106 and 107 View Judgements
  45 Omission of section 108 View Judgements
  46 Substitution of new sections for sections 109 and 110 View Judgements
  47 Amendment of section 111 View Judgements
  48 Substitution of new section for sections 112 to 115 View Judgements
  49 Amendment of section 116 View Judgements
  50 Substitution of new sections for sections 116A and 116B View Judgements
  51 Substitution of new section for sections 117, 118, 119, 119A and 120 View Judgements
  52 Amendment of section 121 View Judgements
  53 Amendment of section 123 View Judgements
  54 Amendment of section 126 View Judgements
  55 Amendment of section 129 View Judgements
  56 Amendment of section 130 View Judgements
  57 Amendment of section 133 View Judgements
  58 Amendment of section 134 View Judgements
  59 Insertion of new section 134A View Judgements
  60 Amendment of section 136 View Judgements
  61 Omission of section 137 and saving View Judgements
  62 Omission Chapters I, II and III of Part VIII View Judgements
  63 Act not to apply to pending elections, etc View Judgements



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