This is to clarify our policy on refunds. Please read these terms carefully BEFORE making your purchase with us.
Refund eligibility:
A no-questions-asked refund can be given, if you are dis-satisfied, for any reason what so ever, within a period of 14 days.
This is applicable only, if you have requested your refund within 14 days of the date of your invoice.
We do not issue refunds in the following cases:
You apply for a refund after 14 days of your invoice. This is irrespective of all conditions. Even, if you do not have the time to implement our services - or for any other reason - have not been able to implement the services.
Refund Processing
Refunds are issued up to 7 business days after they are requested. These will be issued in the name the invoice was generated - via cheque or NEFT only.
Refund Policy Updates
This refund policy can be updated at any time, without prior notice and is applicable immediately and retroactively for all subscriptions and subscribers. It is considered an integral part of our Terms of Use and its acceptance is mandatory for all users.
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