w w w . L a w y e r S e r v i c e s . i n
Rajnikant Ramji Shah Arihant Builders & Another v/s M/S. Arihant Tower Chs Ltd. & Another
Company & Directors' Information:- A 2 Z BUILDERS PVT LTD [Active] CIN = U45201KL1993PTC007396
Company & Directors' Information:- ARIHANT LIMITED [Amalgamated] CIN = L36900WB1998PLC087493
Company & Directors' Information:- S N N BUILDERS PRIVATE LIMITED [Active] CIN = U45202KA2009PTC051411
Company & Directors' Information:- H S R BUILDERS PVT LTD [Active] CIN = U45202WB1990PTC048868
Company & Directors' Information:- S. K. B. BUILDERS INDIA LIMITED [Active] CIN = U45400DL2010PLC197993
Company & Directors' Information:- J L BUILDERS PRIVATE LIMITED [Active] CIN = U45201TN1991PTC020527
Company & Directors' Information:- S B BUILDERS PVT LTD. [Active] CIN = U70101MH1988PTC272922
Company & Directors' Information:- ARIHANT CORPORATION LIMITED [Active] CIN = L00000PB1986PLC006798
Company & Directors' Information:- R J SHAH AND COMPANY LIMITED [Active] CIN = L45202MH1957PLC010986
Company & Directors' Information:- INDIA BUILDERS CORPORATION PRIVATE LIMITED [Active] CIN = U45201KA2006PTC039914
Company & Directors' Information:- M G BUILDERS (INDIA) PRIVATE LIMITED [Active] CIN = U45400UP2013PTC055903
Company & Directors' Information:- Q 1 BUILDERS PRIVATE LIMITED [Active] CIN = U45200KL2014PTC037541
Company & Directors' Information:- R E L BUILDERS PRIVATE LIMITED [Active] CIN = U70102AP2007PTC055964
Company & Directors' Information:- L R BUILDERS PVT PRIVATE LIMITED [Active] CIN = U74899DL1995PTC067771
Company & Directors' Information:- J A BUILDERS LIMITED [Amalgamated] CIN = U74899DL1987PLC028050
Company & Directors' Information:- U S BUILDERS (INDIA) PRIVATE LIMITED [Active] CIN = U45400WB2013PTC197792
Company & Directors' Information:- T T BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL2005PTC131951
Company & Directors' Information:- L. D. K. BUILDERS PRIVATE LIMITED [Active] CIN = U70101UP1998PTC077138
Company & Directors' Information:- SHAH INDIA PVT LTD [Active] CIN = U51909WB1960PTC024535
Company & Directors' Information:- P S TOWER PRIVATE LIMITED [Active] CIN = U45201WB2003PTC096815
Company & Directors' Information:- C T BUILDERS PRIVATE LIMITED [Active] CIN = U70101PB2002PTC025201
Company & Directors' Information:- B. B. SHAH PRIVATE LIMITED [Active] CIN = U17117RJ1984PTC002922
Company & Directors' Information:- T N BUILDERS PRIVATE LIMITED [Active] CIN = U45200DL2011PTC215096
Company & Directors' Information:- N K TOWER PRIVATE LIMITED [Active] CIN = U45201WB2003PTC096374
Company & Directors' Information:- M R G BUILDERS PRIVATE LIMITED [Active] CIN = U45201KL1993PTC007331
Company & Directors' Information:- P A R Y BUILDERS PRIVATE LIMITED [Active] CIN = U70101DL2005PTC138724
Company & Directors' Information:- M S S BUILDERS PRIVATE LIMITED. [Active] CIN = U70109DL2006PTC149555
Company & Directors' Information:- J. T. BUILDERS PRIVATE LIMITED [Active] CIN = U70109DL2006PTC149607
Company & Directors' Information:- K D BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL1997PTC087003
Company & Directors' Information:- N C R BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL1999PTC100007
Company & Directors' Information:- J K BUILDERS PRIVATE LIMITED [Active] CIN = U70101HR1985PTC021959
Company & Directors' Information:- M H BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1986PTC026488
Company & Directors' Information:- R D B BUILDERS PRIVATE LIMITED [Active] CIN = U45201WB2003PTC096626
Company & Directors' Information:- M E I BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1993PTC055662
Company & Directors' Information:- S K BUILDERS PRIVATE LIMITED [Active] CIN = U65910GJ1995PTC026680
Company & Directors' Information:- S L BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1988PTC033077
Company & Directors' Information:- P H BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1989PTC037734
Company & Directors' Information:- H G C BUILDERS PVT LTD [Amalgamated] CIN = U45201WB1982PTC034519
Company & Directors' Information:- D M SHAH & COMPANY PVT LTD [Active] CIN = U29244WB1988PTC045183
Company & Directors' Information:- A B M BUILDERS PVT LTD [Active] CIN = U45201KL1993PTC007506
Company & Directors' Information:- ARIHANT INDIA LIMITED [Active] CIN = U74210DL1991PLC019292
Company & Directors' Information:- S A P BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL2005PTC139227
Company & Directors' Information:- S. J. TOWER PRIVATE LIMITED [Active] CIN = U70101WB2004PTC100359
Company & Directors' Information:- S R BUILDERS LTD [Active] CIN = U45203CH1992PLC012451
Company & Directors' Information:- A P D BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL2000PTC107883
Company & Directors' Information:- A.T. BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70100CT2009PTC021517
Company & Directors' Information:- S R I F BUILDERS PRIVATE LIMITED [Converted to LLP] CIN = U45202DL1996PTC083461
Company & Directors' Information:- B. E. BUILDERS PRIVATE LIMITED [Active] CIN = U70102DL2007PTC164110
Company & Directors' Information:- BUILDERS INDIA LIMITED [Active] CIN = U45201TN1977PLC007313
Company & Directors' Information:- ARIHANT LIMITED [Strike Off] CIN = U51909DL1985PLC022425
Company & Directors' Information:- B M R BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70101OR2010PTC011791
Company & Directors' Information:- K K BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1990PTC039555
Company & Directors' Information:- C H BUILDERS PRIVATE LIMITED [Active] CIN = U45209PB2013PTC038109
Company & Directors' Information:- S R M BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1992PTC051505
Company & Directors' Information:- C. R. BUILDERS PRIVATE LIMITED [Active] CIN = U45200UP2007PTC033110
Company & Directors' Information:- Y AND R BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1995PTC070024
Company & Directors' Information:- A K BUILDERS PVT LTD [Active] CIN = U45203MN1991PTC003601
Company & Directors' Information:- P S BUILDERS PVT LTD [Strike Off] CIN = U45201NL1989PTC003261
Company & Directors' Information:- D S V BUILDERS PRIVATE LIMITED [Active] CIN = U70109DL1999PTC098326
Company & Directors' Information:- C. M. SHAH AND COMPANY PRIVATE LIMITED [Strike Off] CIN = U74140MH1971PTC015107
Company & Directors' Information:- D A BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201PB1997PTC020415
Company & Directors' Information:- K G BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45202UP1969PTC003269
Company & Directors' Information:- S V R BUILDERS INDIA PRIVATE LIMITED [Active] CIN = U45205KA2011PTC060841
Company & Directors' Information:- E AND A BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201TZ1995PTC006000
Company & Directors' Information:- S K D BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45209PB2008PTC032032
Company & Directors' Information:- M S J BUILDERS PRIVATE LIMITED [Active] CIN = U45201UP1984PTC006828
Company & Directors' Information:- B P BUILDERS PRIVATE LIMITED [Active] CIN = U45400WB2008PTC121741
Company & Directors' Information:- D M V BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201TZ1995PTC006520
Company & Directors' Information:- M. T. BUILDERS PRIVATE LIMITED [Active] CIN = U45201AS2009PTC009122
Company & Directors' Information:- S G BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1991PTC042974
Company & Directors' Information:- S L F BUILDERS PVT LTD [Strike Off] CIN = U45201PB1988PTC008515
Company & Directors' Information:- R. R. BUILDERS PRIVATE LIMITED [Active] CIN = U45201UP1995PTC017748
Company & Directors' Information:- R G R BUILDERS (INDIA) PRIVATE LIMITED [Active] CIN = U70101KA2007PTC042107
Company & Directors' Information:- G A BUILDERS PRIVATE LIMITED [Active] CIN = U45200MH1996PTC101172
Company & Directors' Information:- T M SHAH PRIVATE LIMITED [Strike Off] CIN = U10101UP1966PTC003139
Company & Directors' Information:- C K R BUILDERS PRIVATE LIMITED [Active] CIN = U45200TZ2015PTC021602
Company & Directors' Information:- L AND H BUILDERS PRIVATE LIMITED [Active] CIN = U45201UP1995PTC019089
Company & Directors' Information:- M K BUILDERS PRIVATE LTD [Active] CIN = U74899DL1985PTC022195
Company & Directors' Information:- A V A BUILDERS PRIVATE LIMITED [Active] CIN = U70109DL2006PTC153695
Company & Directors' Information:- ARIHANT BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201GJ1987PTC009596
Company & Directors' Information:- A R BUILDERS PRIVATE LIMITED [Strike Off] CIN = U74899DL1991PTC043507
Company & Directors' Information:- H J BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70101AS2003PTC007231
Company & Directors' Information:- L AND L BUILDERS PRIVATE LIMITED [Active] CIN = U70101GA2008PTC005908
Company & Directors' Information:- S B SHAH AND COMPANY PRIVATE LIMITED [Active] CIN = U51496DL1991PTC045040
Company & Directors' Information:- P D BUILDERS PRIVATE LIMITED [Active] CIN = U45209WB2000PTC092173
Company & Directors' Information:- A & L BUILDERS PRIVATE LIMITED [Active] CIN = U45201PB2007PTC031508
Company & Directors' Information:- G M G BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1995PTC067801
Company & Directors' Information:- M J BUILDERS PRIVATE LIMITED [Converted to LLP] CIN = U70100MH1980PTC023374
Company & Directors' Information:- U G BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL1984PTC017921
Company & Directors' Information:- R S BUILDERS PRIVATE LIMITED [Active] CIN = U24231UP1989PTC010498
Company & Directors' Information:- H B SHAH PRIVATE LIMITED [Active] CIN = U36100MH1947PTC005536
Company & Directors' Information:- R P S TOWER PVT LTD [Active] CIN = U70101WB2005PTC106700
Company & Directors' Information:- D. C. BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70109DL1996PTC080902
Company & Directors' Information:- R C R BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70101DL1997PTC085386
Company & Directors' Information:- J P K BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201KL1997PTC011242
Company & Directors' Information:- V S BUILDERS PVT LTD [Strike Off] CIN = U45201CH1993PTC013278
Company & Directors' Information:- G D S BUILDERS PRIVATE LIMITED [Active] CIN = U45201OR2008PTC009959
Company & Directors' Information:- C E S BUILDERS PRIVATE LIMITED [Active] CIN = U45400TN2015PTC101397
Company & Directors' Information:- C. S. BUILDERS PRIVATE LIMITED [Active] CIN = U45400MH2011PTC219467
Company & Directors' Information:- E. V. BUILDERS (INDIA) PRIVATE LIMITED [Converted to LLP] CIN = U45202MH2010PTC198479
Company & Directors' Information:- S F BUILDERS PRIVATE LIMITED [Active] CIN = U70101TN2008PTC066532
Company & Directors' Information:- M G R BUILDERS PRIVATE LIMITED [Active] CIN = U45201UP2006PTC032122
Company & Directors' Information:- O N BUILDERS PRIVATE LIMITED [Amalgamated] CIN = U45400DL2007PTC171085
Company & Directors' Information:- A AND T BUILDERS PRIVATE LIMITED [Active] CIN = U45201KL2004PTC017143
Company & Directors' Information:- S H S BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201KA1995PTC018278
Company & Directors' Information:- A V J BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201KL1998PTC012021
Company & Directors' Information:- S S BUILDERS (INDIA) PVT LTD [Strike Off] CIN = U45201DL1981PTC011552
Company & Directors' Information:- B K BUILDERS PVT LTD. [Strike Off] CIN = U70200WB1989PTC046943
Company & Directors' Information:- A P BUILDERS PVT LTD [Strike Off] CIN = U70101OR1995PTC003817
Company & Directors' Information:- A G M BUILDERS P. LTD. [Strike Off] CIN = U45201TN1989PTC017875
Company & Directors' Information:- K S BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1985PTC020747
Company & Directors' Information:- S N BUILDERS PRIVATE LIMITED [Active] CIN = U45201PB1991PTC011027
Company & Directors' Information:- M E C BUILDERS PRIVATE LIMITED [Active] CIN = U45200MH1972PTC016083
Company & Directors' Information:- M M SHAH PRIVATE LIMITED [Strike Off] CIN = U51311MH1962PTC012293
Company & Directors' Information:- D S Y BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45202PN2002PTC017167
Company & Directors' Information:- D B BUILDERS PVT LTD [Active] CIN = U70109WB1989PTC046772
Company & Directors' Information:- R V C BUILDERS LIMITED [Strike Off] CIN = U45200HP2012PLC000084
Company & Directors' Information:- RAMJI AND COMPANY PRIVATE LTD [Active] CIN = U74899DL1987PTC028643
Company & Directors' Information:- A TO Z BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1994PTC059040
Company & Directors' Information:- J V D BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL2001PTC109814
Company & Directors' Information:- D J SHAH AND CO PRIVATE LIMITED [Active] CIN = U74899DL1987PTC030169
Company & Directors' Information:- L & D BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45209PB2010PTC033579
Company & Directors' Information:- G L BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1984PTC017694
Company & Directors' Information:- INDIA BUILDERS LTD [Under Liquidation] CIN = U45400WB1954PLC021804
Company & Directors' Information:- R S BUILDERS PVT LTD [Strike Off] CIN = U45220PB1988PTC008282
Company & Directors' Information:- F C BUILDERS PRIVATE LIMITED [Under Process of Striking Off] CIN = U45200KL2012PTC032186
Company & Directors' Information:- B R TOWER BUILDERS PVT LTD [Strike Off] CIN = U45202PB1992PTC012127
Company & Directors' Information:- R G BUILDERS PRIVATE LIMITED [Active] CIN = U45200MH1973PTC016879
Company & Directors' Information:- D. L. BUILDERS PRIVATE LIMITED [Active] CIN = U45200MH2008PTC187771
Company & Directors' Information:- RAMJI BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45200MH2003PTC141574
Company & Directors' Information:- P M BUILDERS PRIVATE LIMITED [Active] CIN = U45200MH2005PTC150517
Company & Directors' Information:- D. B. F. BUILDERS PRIVATE LIMITED [Active] CIN = U45400UP2007PTC058963
Company & Directors' Information:- S L V BUILDERS PRIVATE LIMITED [Active] CIN = U45200TG1997PTC027762
Company & Directors' Information:- K. T. M. BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201UP2005PTC031147
Company & Directors' Information:- S D TOWER PRIVATE LIMITED [Active] CIN = U45400WB2011PTC156793
Company & Directors' Information:- G C BUILDERS PRIVATE LIMITED [Active] CIN = U45400WB2013PTC198224
Company & Directors' Information:- T B BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70101AS2002PTC006780
Company & Directors' Information:- S & S BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201JH2012PTC000236
Company & Directors' Information:- T K BUILDERS PRIVATE LIMITED [Under Process of Striking Off] CIN = U74899DL1989PTC036793
Company & Directors' Information:- CHS INDIA PRIVATE LIMITED [Active] CIN = U74999DL2016PTC305727
Company & Directors' Information:- G G BUILDERS PRIVATE LIMITED [Under Process of Striking Off] CIN = U70100DL2011PTC217636
Company & Directors' Information:- B B S BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70101DL1999PTC103044
Company & Directors' Information:- M P BUILDERS LTD [Strike Off] CIN = U74210WB1955PLC022613
Company & Directors' Information:- SHAH BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201DL1985PTC020776
Company & Directors' Information:- S K R BUILDERS PVT LTD [Strike Off] CIN = U45201CH1988PTC008761
Company & Directors' Information:- K V BUILDERS PVT LTD [Strike Off] CIN = U70102MH1969PTC014396
Company & Directors' Information:- A AND A BUILDERS PVT LTD [Strike Off] CIN = U45209CH1987PTC007331
Company & Directors' Information:- S. C. M. BUILDERS PVT. LTD. [Strike Off] CIN = U45201WB1995PTC069004
Company & Directors' Information:- D & J BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201WB1999PTC090699
Company & Directors' Information:- T C M BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201TN2000PTC046191
Company & Directors' Information:- S G BUILDERS PVT LTD [Not available for efiling] CIN = U45201PB1990PTC010662
Company & Directors' Information:- N M BUILDERS PRIVATE LIMITED. [Strike Off] CIN = U45201DL1985PTC022814
Company & Directors' Information:- C C SHAH LTD. [Strike Off] CIN = U15421WB2000PLC007659
Company & Directors' Information:- S R G BUILDERS PVT LTD [Strike Off] CIN = U45203DL1984PTC017780
Company & Directors' Information:- R K BUILDERS INDIA PRIVATE LIMITED [Strike Off] CIN = U45202KL2006PTC020079
Company & Directors' Information:- G N BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1988PTC032547
Company & Directors' Information:- I C B R BUILDERS PVT LTD [Active] CIN = U74899DL1982PTC013131
Company & Directors' Information:- K R BUILDERS PVT LTD [Active] CIN = U45201PB1981PTC004406
Company & Directors' Information:- B S BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL2001PTC111390
Company & Directors' Information:- V S BUILDERS PRIVATE LIMITED [Active] CIN = U45201GJ1982PTC005647
Company & Directors' Information:- A AND A BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201KL1996PTC010546
Company & Directors' Information:- K R V BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45400TN2011PTC082953
Company & Directors' Information:- P S BUILDERS PVT LTD [Strike Off] CIN = U70101DL1982PTC014512
Company & Directors' Information:- S AND M BUILDERS PVT LTD [Strike Off] CIN = U45201GJ1988PTC010258
Company & Directors' Information:- S M P BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45202MH2009PTC193614
Company & Directors' Information:- K B BUILDERS PRIVATE LIMITED [Active] CIN = U24231UP1983PTC005964
Company & Directors' Information:- G R BUILDERS PRIVATE LTD [Active] CIN = U74899DL1988PTC031739
Company & Directors' Information:- A S B BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201DL2004PTC126039
Company & Directors' Information:- P J S BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45200DL2007PTC157780
Company & Directors' Information:- H B BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201GJ1995PTC024972
Company & Directors' Information:- D V D BUILDERS PRIVATE LIMITED [Under Liquidation] CIN = U70101TN1972PTC006273
Company & Directors' Information:- M L BUILDERS PVT LTD [Strike Off] CIN = U45202CH1982PTC005046
Company & Directors' Information:- S K BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201TG1994PTC018761
Company & Directors' Information:- M AND Y BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201TN2008PTC066937
Company & Directors' Information:- V A BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201TN2015PTC099281
Company & Directors' Information:- I S BUILDERS PRIVATE LIMITED [Active] CIN = U45201MH2001PTC133305
Company & Directors' Information:- B R BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70109MH2002PTC135762
Company & Directors' Information:- M M BUILDERS PRIVATE LIMITED [Active] CIN = U45200MH1981PTC024427
Company & Directors' Information:- J BUILDERS PVT LTD [Active] CIN = U45200MH1982PTC027086
Company & Directors' Information:- H R N M BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45200MH2004PTC149556
Company & Directors' Information:- A H SHAH AND CO PVT LTD [Active] CIN = U51311MH1949PTC007019
Company & Directors' Information:- G & J BUILDERS PRIVATE LIMITED [Active] CIN = U45400TG2007PTC053751
Company & Directors' Information:- BUILDERS CORPN PVT LTD [Active] CIN = U26921WB1959PTC024088
Company & Directors' Information:- SHAH AND SHAH PVT LTD [Strike Off] CIN = U33112WB1980PTC032838
Company & Directors' Information:- M V S BUILDERS PRIVATE LIMITED [Strike Off] CIN = U00500CH2006PTC029493
Company & Directors' Information:- J S J BUILDERS PRIVATE LIMITED [Active] CIN = U45209CH2012PTC033999
Company & Directors' Information:- M R V BUILDERS PRIVATE LIMITED [Active] CIN = U45209DL2012PTC239946
Company & Directors' Information:- S D F BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45400DL2010PTC211872
Company & Directors' Information:- R P BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1988PTC033203
Company & Directors' Information:- I G BUILDERS PRIVATE LIMITED [Active] CIN = U45400DL2013PTC249582
Company & Directors' Information:- K Y BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL2002PTC118162
Company & Directors' Information:- N S BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70200DL2015PTC285443
Company & Directors' Information:- R A R BUILDERS PRIVATE LIMITED [Active] CIN = U45200DL2011PTC220209
Company & Directors' Information:- D N S BUILDERS PRIVATE LIMITED [Active] CIN = U70100DL2013PTC260247
Company & Directors' Information:- A D N BUILDERS PRIVATE LIMITED [Active] CIN = U45400KL2014PTC036925
Company & Directors' Information:- M D BUILDERS PRIVATE LIMITED [Active] CIN = U45201GJ1985PTC008103
Company & Directors' Information:- M. R. SHAH BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201GJ2011PTC067104
Company & Directors' Information:- N J K BUILDERS PRIVATE LIMITED [Active] CIN = U45201KL1998PTC012440
Company & Directors' Information:- R C C BUILDERS PRIVATE LIMITED [Active] CIN = U26942UP1974PTC003896
Company & Directors' Information:- B Y BUILDERS PVT LTD [Strike Off] CIN = U70102MH1982PTC027804
Company & Directors' Information:- V I BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201RJ2000PTC016187
Company & Directors' Information:- H H BUILDERS PVT LTD [Strike Off] CIN = U74210OR1988PTC001970
Company & Directors' Information:- N K T BUILDERS PVT LTD [Strike Off] CIN = U99999MH1982PTC026429
Company & Directors' Information:- K P D BUILDERS PVT LTD [Strike Off] CIN = U99999MH1982PTC027666
Company & Directors' Information:- G . K. C BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45300DL2008PTC179685
Company & Directors' Information:- I T F BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45400DL2007PTC167433
Company & Directors' Information:- N A BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45200DL2006PTC156402
Company & Directors' Information:- M N BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45200DL2006PTC156687
Company & Directors' Information:- N Y BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45200DL2007PTC164581
Company & Directors' Information:- G O C BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70101KL2006PTC019126
Company & Directors' Information:- A D SHAH PVT LTD [Strike Off] CIN = U51909MH1972PTC015715
Company & Directors' Information:- D AND F BUILDERS LTD. [Dissolved] CIN = U99999MH1948PLC006812
Company & Directors' Information:- B. SHAH AND COMPANY LIMITED [Dissolved] CIN = U99999MH1952PLC008789
Company & Directors' Information:- R J BUILDERS PVT LTD [Strike Off] CIN = U99999MH1974PTC018002
Company & Directors' Information:- ARIHANT LIMITED [Amalgamated] CIN = L36900WB1998PLC087493
Company & Directors' Information:- S N N BUILDERS PRIVATE LIMITED [Active] CIN = U45202KA2009PTC051411
Company & Directors' Information:- H S R BUILDERS PVT LTD [Active] CIN = U45202WB1990PTC048868
Company & Directors' Information:- S. K. B. BUILDERS INDIA LIMITED [Active] CIN = U45400DL2010PLC197993
Company & Directors' Information:- J L BUILDERS PRIVATE LIMITED [Active] CIN = U45201TN1991PTC020527
Company & Directors' Information:- S B BUILDERS PVT LTD. [Active] CIN = U70101MH1988PTC272922
Company & Directors' Information:- ARIHANT CORPORATION LIMITED [Active] CIN = L00000PB1986PLC006798
Company & Directors' Information:- R J SHAH AND COMPANY LIMITED [Active] CIN = L45202MH1957PLC010986
Company & Directors' Information:- INDIA BUILDERS CORPORATION PRIVATE LIMITED [Active] CIN = U45201KA2006PTC039914
Company & Directors' Information:- M G BUILDERS (INDIA) PRIVATE LIMITED [Active] CIN = U45400UP2013PTC055903
Company & Directors' Information:- Q 1 BUILDERS PRIVATE LIMITED [Active] CIN = U45200KL2014PTC037541
Company & Directors' Information:- R E L BUILDERS PRIVATE LIMITED [Active] CIN = U70102AP2007PTC055964
Company & Directors' Information:- L R BUILDERS PVT PRIVATE LIMITED [Active] CIN = U74899DL1995PTC067771
Company & Directors' Information:- J A BUILDERS LIMITED [Amalgamated] CIN = U74899DL1987PLC028050
Company & Directors' Information:- U S BUILDERS (INDIA) PRIVATE LIMITED [Active] CIN = U45400WB2013PTC197792
Company & Directors' Information:- T T BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL2005PTC131951
Company & Directors' Information:- L. D. K. BUILDERS PRIVATE LIMITED [Active] CIN = U70101UP1998PTC077138
Company & Directors' Information:- SHAH INDIA PVT LTD [Active] CIN = U51909WB1960PTC024535
Company & Directors' Information:- P S TOWER PRIVATE LIMITED [Active] CIN = U45201WB2003PTC096815
Company & Directors' Information:- C T BUILDERS PRIVATE LIMITED [Active] CIN = U70101PB2002PTC025201
Company & Directors' Information:- B. B. SHAH PRIVATE LIMITED [Active] CIN = U17117RJ1984PTC002922
Company & Directors' Information:- T N BUILDERS PRIVATE LIMITED [Active] CIN = U45200DL2011PTC215096
Company & Directors' Information:- N K TOWER PRIVATE LIMITED [Active] CIN = U45201WB2003PTC096374
Company & Directors' Information:- M R G BUILDERS PRIVATE LIMITED [Active] CIN = U45201KL1993PTC007331
Company & Directors' Information:- P A R Y BUILDERS PRIVATE LIMITED [Active] CIN = U70101DL2005PTC138724
Company & Directors' Information:- M S S BUILDERS PRIVATE LIMITED. [Active] CIN = U70109DL2006PTC149555
Company & Directors' Information:- J. T. BUILDERS PRIVATE LIMITED [Active] CIN = U70109DL2006PTC149607
Company & Directors' Information:- K D BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL1997PTC087003
Company & Directors' Information:- N C R BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL1999PTC100007
Company & Directors' Information:- J K BUILDERS PRIVATE LIMITED [Active] CIN = U70101HR1985PTC021959
Company & Directors' Information:- M H BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1986PTC026488
Company & Directors' Information:- R D B BUILDERS PRIVATE LIMITED [Active] CIN = U45201WB2003PTC096626
Company & Directors' Information:- M E I BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1993PTC055662
Company & Directors' Information:- S K BUILDERS PRIVATE LIMITED [Active] CIN = U65910GJ1995PTC026680
Company & Directors' Information:- S L BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1988PTC033077
Company & Directors' Information:- P H BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1989PTC037734
Company & Directors' Information:- H G C BUILDERS PVT LTD [Amalgamated] CIN = U45201WB1982PTC034519
Company & Directors' Information:- D M SHAH & COMPANY PVT LTD [Active] CIN = U29244WB1988PTC045183
Company & Directors' Information:- A B M BUILDERS PVT LTD [Active] CIN = U45201KL1993PTC007506
Company & Directors' Information:- ARIHANT INDIA LIMITED [Active] CIN = U74210DL1991PLC019292
Company & Directors' Information:- S A P BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL2005PTC139227
Company & Directors' Information:- S. J. TOWER PRIVATE LIMITED [Active] CIN = U70101WB2004PTC100359
Company & Directors' Information:- S R BUILDERS LTD [Active] CIN = U45203CH1992PLC012451
Company & Directors' Information:- A P D BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL2000PTC107883
Company & Directors' Information:- A.T. BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70100CT2009PTC021517
Company & Directors' Information:- S R I F BUILDERS PRIVATE LIMITED [Converted to LLP] CIN = U45202DL1996PTC083461
Company & Directors' Information:- B. E. BUILDERS PRIVATE LIMITED [Active] CIN = U70102DL2007PTC164110
Company & Directors' Information:- BUILDERS INDIA LIMITED [Active] CIN = U45201TN1977PLC007313
Company & Directors' Information:- ARIHANT LIMITED [Strike Off] CIN = U51909DL1985PLC022425
Company & Directors' Information:- B M R BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70101OR2010PTC011791
Company & Directors' Information:- K K BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1990PTC039555
Company & Directors' Information:- C H BUILDERS PRIVATE LIMITED [Active] CIN = U45209PB2013PTC038109
Company & Directors' Information:- S R M BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1992PTC051505
Company & Directors' Information:- C. R. BUILDERS PRIVATE LIMITED [Active] CIN = U45200UP2007PTC033110
Company & Directors' Information:- Y AND R BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1995PTC070024
Company & Directors' Information:- A K BUILDERS PVT LTD [Active] CIN = U45203MN1991PTC003601
Company & Directors' Information:- P S BUILDERS PVT LTD [Strike Off] CIN = U45201NL1989PTC003261
Company & Directors' Information:- D S V BUILDERS PRIVATE LIMITED [Active] CIN = U70109DL1999PTC098326
Company & Directors' Information:- C. M. SHAH AND COMPANY PRIVATE LIMITED [Strike Off] CIN = U74140MH1971PTC015107
Company & Directors' Information:- D A BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201PB1997PTC020415
Company & Directors' Information:- K G BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45202UP1969PTC003269
Company & Directors' Information:- S V R BUILDERS INDIA PRIVATE LIMITED [Active] CIN = U45205KA2011PTC060841
Company & Directors' Information:- E AND A BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201TZ1995PTC006000
Company & Directors' Information:- S K D BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45209PB2008PTC032032
Company & Directors' Information:- M S J BUILDERS PRIVATE LIMITED [Active] CIN = U45201UP1984PTC006828
Company & Directors' Information:- B P BUILDERS PRIVATE LIMITED [Active] CIN = U45400WB2008PTC121741
Company & Directors' Information:- D M V BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201TZ1995PTC006520
Company & Directors' Information:- M. T. BUILDERS PRIVATE LIMITED [Active] CIN = U45201AS2009PTC009122
Company & Directors' Information:- S G BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1991PTC042974
Company & Directors' Information:- S L F BUILDERS PVT LTD [Strike Off] CIN = U45201PB1988PTC008515
Company & Directors' Information:- R. R. BUILDERS PRIVATE LIMITED [Active] CIN = U45201UP1995PTC017748
Company & Directors' Information:- R G R BUILDERS (INDIA) PRIVATE LIMITED [Active] CIN = U70101KA2007PTC042107
Company & Directors' Information:- G A BUILDERS PRIVATE LIMITED [Active] CIN = U45200MH1996PTC101172
Company & Directors' Information:- T M SHAH PRIVATE LIMITED [Strike Off] CIN = U10101UP1966PTC003139
Company & Directors' Information:- C K R BUILDERS PRIVATE LIMITED [Active] CIN = U45200TZ2015PTC021602
Company & Directors' Information:- L AND H BUILDERS PRIVATE LIMITED [Active] CIN = U45201UP1995PTC019089
Company & Directors' Information:- M K BUILDERS PRIVATE LTD [Active] CIN = U74899DL1985PTC022195
Company & Directors' Information:- A V A BUILDERS PRIVATE LIMITED [Active] CIN = U70109DL2006PTC153695
Company & Directors' Information:- ARIHANT BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201GJ1987PTC009596
Company & Directors' Information:- A R BUILDERS PRIVATE LIMITED [Strike Off] CIN = U74899DL1991PTC043507
Company & Directors' Information:- H J BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70101AS2003PTC007231
Company & Directors' Information:- L AND L BUILDERS PRIVATE LIMITED [Active] CIN = U70101GA2008PTC005908
Company & Directors' Information:- S B SHAH AND COMPANY PRIVATE LIMITED [Active] CIN = U51496DL1991PTC045040
Company & Directors' Information:- P D BUILDERS PRIVATE LIMITED [Active] CIN = U45209WB2000PTC092173
Company & Directors' Information:- A & L BUILDERS PRIVATE LIMITED [Active] CIN = U45201PB2007PTC031508
Company & Directors' Information:- G M G BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1995PTC067801
Company & Directors' Information:- M J BUILDERS PRIVATE LIMITED [Converted to LLP] CIN = U70100MH1980PTC023374
Company & Directors' Information:- U G BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL1984PTC017921
Company & Directors' Information:- R S BUILDERS PRIVATE LIMITED [Active] CIN = U24231UP1989PTC010498
Company & Directors' Information:- H B SHAH PRIVATE LIMITED [Active] CIN = U36100MH1947PTC005536
Company & Directors' Information:- R P S TOWER PVT LTD [Active] CIN = U70101WB2005PTC106700
Company & Directors' Information:- D. C. BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70109DL1996PTC080902
Company & Directors' Information:- R C R BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70101DL1997PTC085386
Company & Directors' Information:- J P K BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201KL1997PTC011242
Company & Directors' Information:- V S BUILDERS PVT LTD [Strike Off] CIN = U45201CH1993PTC013278
Company & Directors' Information:- G D S BUILDERS PRIVATE LIMITED [Active] CIN = U45201OR2008PTC009959
Company & Directors' Information:- C E S BUILDERS PRIVATE LIMITED [Active] CIN = U45400TN2015PTC101397
Company & Directors' Information:- C. S. BUILDERS PRIVATE LIMITED [Active] CIN = U45400MH2011PTC219467
Company & Directors' Information:- E. V. BUILDERS (INDIA) PRIVATE LIMITED [Converted to LLP] CIN = U45202MH2010PTC198479
Company & Directors' Information:- S F BUILDERS PRIVATE LIMITED [Active] CIN = U70101TN2008PTC066532
Company & Directors' Information:- M G R BUILDERS PRIVATE LIMITED [Active] CIN = U45201UP2006PTC032122
Company & Directors' Information:- O N BUILDERS PRIVATE LIMITED [Amalgamated] CIN = U45400DL2007PTC171085
Company & Directors' Information:- A AND T BUILDERS PRIVATE LIMITED [Active] CIN = U45201KL2004PTC017143
Company & Directors' Information:- S H S BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201KA1995PTC018278
Company & Directors' Information:- A V J BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201KL1998PTC012021
Company & Directors' Information:- S S BUILDERS (INDIA) PVT LTD [Strike Off] CIN = U45201DL1981PTC011552
Company & Directors' Information:- B K BUILDERS PVT LTD. [Strike Off] CIN = U70200WB1989PTC046943
Company & Directors' Information:- A P BUILDERS PVT LTD [Strike Off] CIN = U70101OR1995PTC003817
Company & Directors' Information:- A G M BUILDERS P. LTD. [Strike Off] CIN = U45201TN1989PTC017875
Company & Directors' Information:- K S BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1985PTC020747
Company & Directors' Information:- S N BUILDERS PRIVATE LIMITED [Active] CIN = U45201PB1991PTC011027
Company & Directors' Information:- M E C BUILDERS PRIVATE LIMITED [Active] CIN = U45200MH1972PTC016083
Company & Directors' Information:- M M SHAH PRIVATE LIMITED [Strike Off] CIN = U51311MH1962PTC012293
Company & Directors' Information:- D S Y BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45202PN2002PTC017167
Company & Directors' Information:- D B BUILDERS PVT LTD [Active] CIN = U70109WB1989PTC046772
Company & Directors' Information:- R V C BUILDERS LIMITED [Strike Off] CIN = U45200HP2012PLC000084
Company & Directors' Information:- RAMJI AND COMPANY PRIVATE LTD [Active] CIN = U74899DL1987PTC028643
Company & Directors' Information:- A TO Z BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1994PTC059040
Company & Directors' Information:- J V D BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL2001PTC109814
Company & Directors' Information:- D J SHAH AND CO PRIVATE LIMITED [Active] CIN = U74899DL1987PTC030169
Company & Directors' Information:- L & D BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45209PB2010PTC033579
Company & Directors' Information:- G L BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1984PTC017694
Company & Directors' Information:- INDIA BUILDERS LTD [Under Liquidation] CIN = U45400WB1954PLC021804
Company & Directors' Information:- R S BUILDERS PVT LTD [Strike Off] CIN = U45220PB1988PTC008282
Company & Directors' Information:- F C BUILDERS PRIVATE LIMITED [Under Process of Striking Off] CIN = U45200KL2012PTC032186
Company & Directors' Information:- B R TOWER BUILDERS PVT LTD [Strike Off] CIN = U45202PB1992PTC012127
Company & Directors' Information:- R G BUILDERS PRIVATE LIMITED [Active] CIN = U45200MH1973PTC016879
Company & Directors' Information:- D. L. BUILDERS PRIVATE LIMITED [Active] CIN = U45200MH2008PTC187771
Company & Directors' Information:- RAMJI BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45200MH2003PTC141574
Company & Directors' Information:- P M BUILDERS PRIVATE LIMITED [Active] CIN = U45200MH2005PTC150517
Company & Directors' Information:- D. B. F. BUILDERS PRIVATE LIMITED [Active] CIN = U45400UP2007PTC058963
Company & Directors' Information:- S L V BUILDERS PRIVATE LIMITED [Active] CIN = U45200TG1997PTC027762
Company & Directors' Information:- K. T. M. BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201UP2005PTC031147
Company & Directors' Information:- S D TOWER PRIVATE LIMITED [Active] CIN = U45400WB2011PTC156793
Company & Directors' Information:- G C BUILDERS PRIVATE LIMITED [Active] CIN = U45400WB2013PTC198224
Company & Directors' Information:- T B BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70101AS2002PTC006780
Company & Directors' Information:- S & S BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201JH2012PTC000236
Company & Directors' Information:- T K BUILDERS PRIVATE LIMITED [Under Process of Striking Off] CIN = U74899DL1989PTC036793
Company & Directors' Information:- CHS INDIA PRIVATE LIMITED [Active] CIN = U74999DL2016PTC305727
Company & Directors' Information:- G G BUILDERS PRIVATE LIMITED [Under Process of Striking Off] CIN = U70100DL2011PTC217636
Company & Directors' Information:- B B S BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70101DL1999PTC103044
Company & Directors' Information:- M P BUILDERS LTD [Strike Off] CIN = U74210WB1955PLC022613
Company & Directors' Information:- SHAH BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201DL1985PTC020776
Company & Directors' Information:- S K R BUILDERS PVT LTD [Strike Off] CIN = U45201CH1988PTC008761
Company & Directors' Information:- K V BUILDERS PVT LTD [Strike Off] CIN = U70102MH1969PTC014396
Company & Directors' Information:- A AND A BUILDERS PVT LTD [Strike Off] CIN = U45209CH1987PTC007331
Company & Directors' Information:- S. C. M. BUILDERS PVT. LTD. [Strike Off] CIN = U45201WB1995PTC069004
Company & Directors' Information:- D & J BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201WB1999PTC090699
Company & Directors' Information:- T C M BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201TN2000PTC046191
Company & Directors' Information:- S G BUILDERS PVT LTD [Not available for efiling] CIN = U45201PB1990PTC010662
Company & Directors' Information:- N M BUILDERS PRIVATE LIMITED. [Strike Off] CIN = U45201DL1985PTC022814
Company & Directors' Information:- C C SHAH LTD. [Strike Off] CIN = U15421WB2000PLC007659
Company & Directors' Information:- S R G BUILDERS PVT LTD [Strike Off] CIN = U45203DL1984PTC017780
Company & Directors' Information:- R K BUILDERS INDIA PRIVATE LIMITED [Strike Off] CIN = U45202KL2006PTC020079
Company & Directors' Information:- G N BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1988PTC032547
Company & Directors' Information:- I C B R BUILDERS PVT LTD [Active] CIN = U74899DL1982PTC013131
Company & Directors' Information:- K R BUILDERS PVT LTD [Active] CIN = U45201PB1981PTC004406
Company & Directors' Information:- B S BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL2001PTC111390
Company & Directors' Information:- V S BUILDERS PRIVATE LIMITED [Active] CIN = U45201GJ1982PTC005647
Company & Directors' Information:- A AND A BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201KL1996PTC010546
Company & Directors' Information:- K R V BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45400TN2011PTC082953
Company & Directors' Information:- P S BUILDERS PVT LTD [Strike Off] CIN = U70101DL1982PTC014512
Company & Directors' Information:- S AND M BUILDERS PVT LTD [Strike Off] CIN = U45201GJ1988PTC010258
Company & Directors' Information:- S M P BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45202MH2009PTC193614
Company & Directors' Information:- K B BUILDERS PRIVATE LIMITED [Active] CIN = U24231UP1983PTC005964
Company & Directors' Information:- G R BUILDERS PRIVATE LTD [Active] CIN = U74899DL1988PTC031739
Company & Directors' Information:- A S B BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201DL2004PTC126039
Company & Directors' Information:- P J S BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45200DL2007PTC157780
Company & Directors' Information:- H B BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201GJ1995PTC024972
Company & Directors' Information:- D V D BUILDERS PRIVATE LIMITED [Under Liquidation] CIN = U70101TN1972PTC006273
Company & Directors' Information:- M L BUILDERS PVT LTD [Strike Off] CIN = U45202CH1982PTC005046
Company & Directors' Information:- S K BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201TG1994PTC018761
Company & Directors' Information:- M AND Y BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201TN2008PTC066937
Company & Directors' Information:- V A BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201TN2015PTC099281
Company & Directors' Information:- I S BUILDERS PRIVATE LIMITED [Active] CIN = U45201MH2001PTC133305
Company & Directors' Information:- B R BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70109MH2002PTC135762
Company & Directors' Information:- M M BUILDERS PRIVATE LIMITED [Active] CIN = U45200MH1981PTC024427
Company & Directors' Information:- J BUILDERS PVT LTD [Active] CIN = U45200MH1982PTC027086
Company & Directors' Information:- H R N M BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45200MH2004PTC149556
Company & Directors' Information:- A H SHAH AND CO PVT LTD [Active] CIN = U51311MH1949PTC007019
Company & Directors' Information:- G & J BUILDERS PRIVATE LIMITED [Active] CIN = U45400TG2007PTC053751
Company & Directors' Information:- BUILDERS CORPN PVT LTD [Active] CIN = U26921WB1959PTC024088
Company & Directors' Information:- SHAH AND SHAH PVT LTD [Strike Off] CIN = U33112WB1980PTC032838
Company & Directors' Information:- M V S BUILDERS PRIVATE LIMITED [Strike Off] CIN = U00500CH2006PTC029493
Company & Directors' Information:- J S J BUILDERS PRIVATE LIMITED [Active] CIN = U45209CH2012PTC033999
Company & Directors' Information:- M R V BUILDERS PRIVATE LIMITED [Active] CIN = U45209DL2012PTC239946
Company & Directors' Information:- S D F BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45400DL2010PTC211872
Company & Directors' Information:- R P BUILDERS PRIVATE LIMITED [Active] CIN = U74899DL1988PTC033203
Company & Directors' Information:- I G BUILDERS PRIVATE LIMITED [Active] CIN = U45400DL2013PTC249582
Company & Directors' Information:- K Y BUILDERS PRIVATE LIMITED [Active] CIN = U45201DL2002PTC118162
Company & Directors' Information:- N S BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70200DL2015PTC285443
Company & Directors' Information:- R A R BUILDERS PRIVATE LIMITED [Active] CIN = U45200DL2011PTC220209
Company & Directors' Information:- D N S BUILDERS PRIVATE LIMITED [Active] CIN = U70100DL2013PTC260247
Company & Directors' Information:- A D N BUILDERS PRIVATE LIMITED [Active] CIN = U45400KL2014PTC036925
Company & Directors' Information:- M D BUILDERS PRIVATE LIMITED [Active] CIN = U45201GJ1985PTC008103
Company & Directors' Information:- M. R. SHAH BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201GJ2011PTC067104
Company & Directors' Information:- N J K BUILDERS PRIVATE LIMITED [Active] CIN = U45201KL1998PTC012440
Company & Directors' Information:- R C C BUILDERS PRIVATE LIMITED [Active] CIN = U26942UP1974PTC003896
Company & Directors' Information:- B Y BUILDERS PVT LTD [Strike Off] CIN = U70102MH1982PTC027804
Company & Directors' Information:- V I BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45201RJ2000PTC016187
Company & Directors' Information:- H H BUILDERS PVT LTD [Strike Off] CIN = U74210OR1988PTC001970
Company & Directors' Information:- N K T BUILDERS PVT LTD [Strike Off] CIN = U99999MH1982PTC026429
Company & Directors' Information:- K P D BUILDERS PVT LTD [Strike Off] CIN = U99999MH1982PTC027666
Company & Directors' Information:- G . K. C BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45300DL2008PTC179685
Company & Directors' Information:- I T F BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45400DL2007PTC167433
Company & Directors' Information:- N A BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45200DL2006PTC156402
Company & Directors' Information:- M N BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45200DL2006PTC156687
Company & Directors' Information:- N Y BUILDERS PRIVATE LIMITED [Strike Off] CIN = U45200DL2007PTC164581
Company & Directors' Information:- G O C BUILDERS PRIVATE LIMITED [Strike Off] CIN = U70101KL2006PTC019126
Company & Directors' Information:- A D SHAH PVT LTD [Strike Off] CIN = U51909MH1972PTC015715
Company & Directors' Information:- D AND F BUILDERS LTD. [Dissolved] CIN = U99999MH1948PLC006812
Company & Directors' Information:- B. SHAH AND COMPANY LIMITED [Dissolved] CIN = U99999MH1952PLC008789
Company & Directors' Information:- R J BUILDERS PVT LTD [Strike Off] CIN = U99999MH1974PTC018002
Revision Petition No. 1729 of 2019
Decided On, 18 September 2019
At, National Consumer Disputes Redressal Commission NCDRC
By, THE HONOURABLE MS. JUSTICE DEEPA SHARMA
By, PRESIDING MEMBER
For the Petitioners: Mohit P. Bhansali, Karan Jain, Advocates. For the Respondents: ------
Judgment Text
IA No. 15036 of 2019 ( condonation of delay)
1. The present revision petition is filed against the order dated 30.8.2016 passed by the State Commission dated in MA/15/374 and appeal No.822/2015. Following order had been passed by the State Commission: -
“Nobody is present for applicant/appellant. Advocate Shri Ashok Desai is present for respondent No.1. Nobody was present for applicant/appellant on 21.4.2016. Notice sent to the respondent No.2 is returned with endorsement “Left.” On 21.4.2016 applicant/appellant was directed to take steps for service on respondent No.2. ON the next date i.e. on 15.6.2016 nobody was present for applicant/appellant. Steps were not taken for service on respondent No.2. It appears that applicant/appellant is not interested in prosecuting the matter. Hence, it is disposed of.”
2. This order is impugned before this Commission by way of the present revision petition. Since the revision petition is delayed by 975 days, an application for condonation of delay has also been filed seeking condonation of delay.
3. It is argued by learned counsel that the free copy of the impugned order was never received by the petitioner. In fact, it was never sent to the petitioner and they learnt about the impugned order only when the execution proceedings were initiated by the respondent i.e. on or about 14.6.2019. It is further argued that the petitioner has a good case on merit and, therefore, in the interest of justice the delay in filing the present revision petition be condoned.
4. I have given thoughtful consideration to the argument of learned counsel and have also perused the record. The impugned order has been passed in the appeal of the petitioner against the order of the District Forum dated 7.4.2015 whereby the complaint was partly allowed. From the perusal of District Forum’s order it is apparent that the petitioner had not attended the proceedings even before the District Forum and did not put up any defence and an ex-parte order was passed against the present petitioners. There is no merit in the argument that petitioners had a good case on merit.
5. Sole ground on which the condonation of delay is sought is that the free copy of the impugned order was not received by the petitioner and they came to know of the passing of the impugned order only when they learnt about the execution proceedings against them and it is submitted that delay, therefore, is unintentional. It is further contended in the application that the counsel for the petitioner, in fact, never informed him about the order passed on 30.8.2016 i.e. about the impugned order. It is further submitted that on that date the counsel did not appear. A. The party who seeks condonation of delay has to explain the sufficient cause for each and every day. Condonation of delay is not a matter of right of any party to get the delay condoned. Delay can only be condoned when sufficient reasons have been shown. A party is required to show that they have acted diligently and remained active. A party who had been casual in approach and did not bother about the case which it had filed and remained in slumber and never enquired about the status of his case from his counsel, cannot be said that the said party has been acting with due diligence. The advocates appear in the Court only on the instructions of the parties and if the party did not enquire from the counsel as to what happened on the date i.e. 30.8.2016 on which date the case of the petitioner was pending, it cannot be said that the petitioner has acted with due diligence. There is no contention in the application that the petitioner had made enquiries from his counsel of the proceedings held on 30.8.2016. There is no contention that thereafter he made any effort to find out the status of his case, either by appearing in person or otherwise. In the present case, it is apparent from the conduct of the petitioner that he had never acted diligently in his matter. Despite the service, he did not cared about his appeal as well.
6. In the case of Ram Lal and Ors. vs. Rewa Coalfields Limited, AIR 1962 Supreme Court 361, Hon’ble Supreme Court has clearly held that condonation of delay is not a matter of right and where sufficient reasons are not shown, the Courts have no other jurisdiction/discretion but to dismiss the complaint. The Hon’ble Supreme Court has held as under: -
“12. It is, however, necessary to emphasize that even after sufficient cause has been shown a party is not entitled to the condonation of delay in question as a matter of right. The proof of a sufficient cause is a discretionary jurisdiction vested in the Court by S.5. If sufficient cause is not proved nothing further has to be done; the application for condonation has to be dismissed on that ground alone. If sufficient cause is shown then the Court has to enquire whether in its discretion it should condone the delay. This aspect of the matter naturally introduces the consideration of all relevant facts and it is at this stage that diligence of the party or its bona fides may fall for consideration; but the scope of the enquiry while exercising the discretionary power after sufficient cause is shown would naturally be limited only to such facts as the Court may regard as relevant.”
7. In the case of “R. B. Ramlingam vs. R. B. Bhavaneshwari, I (2009) CLT 188 (SC), Hon’ble has given the guidelines which needs to be followed by the Court/Commission while determining whether there was a sufficient reason for condoning the delay. The Hon’ble Supreme Court has held as under: -
"4. We hold that in each and every case the Court has to examine whether delay in filing the special appeal leave petitions stands properly explained. This is the basic test which needs to be applied. The true guide is whether the petitioner has acted with reasonable diligence in the prosecution of his appeal/petition.”
8. Also in the case of Anshul Aggarwal Vs. New Okhla Industrial Development Authority (2011) 14 SCC 578, Hon’ble Supreme Court has clearly held that special nature of Consumer Protection Act, 1986 needs to be kept in mind while dealing with such applications. Hon’ble Court has held as under: -
5. “It is also apposite to observe that while deciding an application filed in such cases for condonation of delay, the Court has to keep in mind that the special period of limitation has been prescribed under the Consumer Protection Act, 1986 for filing appeals and revisions in consumer matters and the object of
1. The present revision petition is filed against the order dated 30.8.2016 passed by the State Commission dated in MA/15/374 and appeal No.822/2015. Following order had been passed by the State Commission: -
“Nobody is present for applicant/appellant. Advocate Shri Ashok Desai is present for respondent No.1. Nobody was present for applicant/appellant on 21.4.2016. Notice sent to the respondent No.2 is returned with endorsement “Left.” On 21.4.2016 applicant/appellant was directed to take steps for service on respondent No.2. ON the next date i.e. on 15.6.2016 nobody was present for applicant/appellant. Steps were not taken for service on respondent No.2. It appears that applicant/appellant is not interested in prosecuting the matter. Hence, it is disposed of.”
2. This order is impugned before this Commission by way of the present revision petition. Since the revision petition is delayed by 975 days, an application for condonation of delay has also been filed seeking condonation of delay.
3. It is argued by learned counsel that the free copy of the impugned order was never received by the petitioner. In fact, it was never sent to the petitioner and they learnt about the impugned order only when the execution proceedings were initiated by the respondent i.e. on or about 14.6.2019. It is further argued that the petitioner has a good case on merit and, therefore, in the interest of justice the delay in filing the present revision petition be condoned.
4. I have given thoughtful consideration to the argument of learned counsel and have also perused the record. The impugned order has been passed in the appeal of the petitioner against the order of the District Forum dated 7.4.2015 whereby the complaint was partly allowed. From the perusal of District Forum’s order it is apparent that the petitioner had not attended the proceedings even before the District Forum and did not put up any defence and an ex-parte order was passed against the present petitioners. There is no merit in the argument that petitioners had a good case on merit.
5. Sole ground on which the condonation of delay is sought is that the free copy of the impugned order was not received by the petitioner and they came to know of the passing of the impugned order only when they learnt about the execution proceedings against them and it is submitted that delay, therefore, is unintentional. It is further contended in the application that the counsel for the petitioner, in fact, never informed him about the order passed on 30.8.2016 i.e. about the impugned order. It is further submitted that on that date the counsel did not appear. A. The party who seeks condonation of delay has to explain the sufficient cause for each and every day. Condonation of delay is not a matter of right of any party to get the delay condoned. Delay can only be condoned when sufficient reasons have been shown. A party is required to show that they have acted diligently and remained active. A party who had been casual in approach and did not bother about the case which it had filed and remained in slumber and never enquired about the status of his case from his counsel, cannot be said that the said party has been acting with due diligence. The advocates appear in the Court only on the instructions of the parties and if the party did not enquire from the counsel as to what happened on the date i.e. 30.8.2016 on which date the case of the petitioner was pending, it cannot be said that the petitioner has acted with due diligence. There is no contention in the application that the petitioner had made enquiries from his counsel of the proceedings held on 30.8.2016. There is no contention that thereafter he made any effort to find out the status of his case, either by appearing in person or otherwise. In the present case, it is apparent from the conduct of the petitioner that he had never acted diligently in his matter. Despite the service, he did not cared about his appeal as well.
6. In the case of Ram Lal and Ors. vs. Rewa Coalfields Limited, AIR 1962 Supreme Court 361, Hon’ble Supreme Court has clearly held that condonation of delay is not a matter of right and where sufficient reasons are not shown, the Courts have no other jurisdiction/discretion but to dismiss the complaint. The Hon’ble Supreme Court has held as under: -
“12. It is, however, necessary to emphasize that even after sufficient cause has been shown a party is not entitled to the condonation of delay in question as a matter of right. The proof of a sufficient cause is a discretionary jurisdiction vested in the Court by S.5. If sufficient cause is not proved nothing further has to be done; the application for condonation has to be dismissed on that ground alone. If sufficient cause is shown then the Court has to enquire whether in its discretion it should condone the delay. This aspect of the matter naturally introduces the consideration of all relevant facts and it is at this stage that diligence of the party or its bona fides may fall for consideration; but the scope of the enquiry while exercising the discretionary power after sufficient cause is shown would naturally be limited only to such facts as the Court may regard as relevant.”
7. In the case of “R. B. Ramlingam vs. R. B. Bhavaneshwari, I (2009) CLT 188 (SC), Hon’ble has given the guidelines which needs to be followed by the Court/Commission while determining whether there was a sufficient reason for condoning the delay. The Hon’ble Supreme Court has held as under: -
"4. We hold that in each and every case the Court has to examine whether delay in filing the special appeal leave petitions stands properly explained. This is the basic test which needs to be applied. The true guide is whether the petitioner has acted with reasonable diligence in the prosecution of his appeal/petition.”
8. Also in the case of Anshul Aggarwal Vs. New Okhla Industrial Development Authority (2011) 14 SCC 578, Hon’ble Supreme Court has clearly held that special nature of Consumer Protection Act, 1986 needs to be kept in mind while dealing with such applications. Hon’ble Court has held as under: -
5. “It is also apposite to observe that while deciding an application filed in such cases for condonation of delay, the Court has to keep in mind that the special period of limitation has been prescribed under the Consumer Protection Act, 1986 for filing appeals and revisions in consumer matters and the object of
Please Login To View The Full Judgment!
expeditious adjudication of the consumer disputes will get defeated if this court was to entertain highly belated petitions filed against the orders of the consumer Fora." 9. In this case, there is delay of 975 days and as discussed above, the petitioner has failed to give any reasonable grounds for condonation of such delay. They have not acted diligently and bonafidely and it is their habit to delay. While moving MA No. 15/374 in their appeal, again there was delay of 45 days. This conduct of the petitioners, therefore, is neither bonafide nor sufficient for condoning the delay. The application for condonation of delay has no merit and same is dismissed. Consequently, revision petition is also dismissed in limine.