w w w . L a w y e r S e r v i c e s . i n



Rajiv Bal v/s Harrison Industries, New Delhi & Others


Company & Directors' Information:- TO THE NEW PRIVATE LIMITED [Active] CIN = U72900DL2006PTC235208

Company & Directors' Information:- T T G INDUSTRIES LIMITED [Active] CIN = U27209TN1987PLC014169

Company & Directors' Information:- V I P INDUSTRIES LIMITED [Active] CIN = L25200MH1968PLC013914

Company & Directors' Information:- A L M INDUSTRIES LIMITED [Active] CIN = U14100DL1996PLC129067

Company & Directors' Information:- S R K INDUSTRIES LIMITED [Active] CIN = L17121MH1991PLC257750

Company & Directors' Information:- S R INDUSTRIES LTD [Active] CIN = L29246PB1989PLC009531

Company & Directors' Information:- F E INDUSTRIES PRIVATE LIMITED [Active] CIN = U36100PB2003PTC026482

Company & Directors' Information:- N K INDUSTRIES LIMITED [Active] CIN = L91110GJ1987PLC009905

Company & Directors' Information:- T S I INDUSTRIES PRIVATE LIMITED [Under Process of Striking Off] CIN = U18101HR1997PTC034478

Company & Directors' Information:- B L A INDUSTRIES PRIVATE LIMITED. [Active] CIN = U10200MH1964PTC162314

Company & Directors' Information:- H G I INDUSTRIES LIMITED [Active] CIN = L40200WB1944PLC011754

Company & Directors' Information:- R P INDUSTRIES PRIVATE LIMITED [Active] CIN = U27100GJ2011PTC075812

Company & Directors' Information:- D D INDUSTRIES LIMITED [Active] CIN = U74899DL1974PLC007169

Company & Directors' Information:- A G INDUSTRIES PVT LTD [Active] CIN = U27300HR1991PTC031378

Company & Directors' Information:- H. J. INDUSTRIES (INDIA) PRIVATE LIMITED [Active] CIN = U17120GJ2010PTC060769

Company & Directors' Information:- G R S INDUSTRIES LIMITED [Active] CIN = U00000PB2005PLC029159

Company & Directors' Information:- T S L INDUSTRIES LIMITED [Active] CIN = L65999WB1994PLC065255

Company & Directors' Information:- M F B INDUSTRIES LIMITED [Active] CIN = U31401TN1989PLC018274

Company & Directors' Information:- A C M E INDUSTRIES LIMITED [Dormant under section 455] CIN = U19119DL1992PLC048914

Company & Directors' Information:- V S P INDUSTRIES PRIVATE LIMITED [Active] CIN = U17111TZ2005PTC011820

Company & Directors' Information:- M N INDUSTRIES PRIVATE LIMITED [Active] CIN = U24100TG2012PTC079737

Company & Directors' Information:- G I INDUSTRIES PRIVATE LIMITED [Active] CIN = U15312PB2010PTC033806

Company & Directors' Information:- E T C INDUSTRIES LIMITED [Active] CIN = U31200MP1995PLC009281

Company & Directors' Information:- S K INDUSTRIES PVT LTD [Active] CIN = U74899DL1991PTC045572

Company & Directors' Information:- S R V E INDUSTRIES LIMITED [Active] CIN = U03210TZ2006PLC012577

Company & Directors' Information:- P AND P INDUSTRIES LIMITED [Strike Off] CIN = U21010MH1992PLC068885

Company & Directors' Information:- N G INDUSTRIES LTD [Active] CIN = L74140WB1994PLC065937

Company & Directors' Information:- S L INDUSTRIES P. LTD. [Active] CIN = U15331WB1989PTC047543

Company & Directors' Information:- AMP INDUSTRIES LIMITED [Active] CIN = L51909AS1985PLC002332

Company & Directors' Information:- T R A T INDUSTRIES LIMITED [Active] CIN = U25199KL1996PLC010148

Company & Directors' Information:- B R INDUSTRIES LIMITED [Active] CIN = U74899DL1995PLC067120

Company & Directors' Information:- N M INDUSTRIES PRIVATE LIMITED [Active] CIN = U74120DL2008PTC175664

Company & Directors' Information:- S N L INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U17115RJ1994PTC008053

Company & Directors' Information:- J V INDUSTRIES PRIVATE LIMITED [Active] CIN = U74899DL1994PTC057081

Company & Directors' Information:- A R INDUSTRIES PVT LTD [Active] CIN = U27101HR1995PTC032569

Company & Directors' Information:- D V S INDUSTRIES PRIVATE LIMITED [Active] CIN = U74899DL1992PTC049221

Company & Directors' Information:- C D INDUSTRIES LIMITED [Active] CIN = U27100MH1996PLC101277

Company & Directors' Information:- G V INDUSTRIES INDIA PRIVATE LIMITED [Active] CIN = U74900TG2014PTC096387

Company & Directors' Information:- G S M INDUSTRIES PRIVATE LIMITED [Active] CIN = U02001DL2002PTC117443

Company & Directors' Information:- B G INDUSTRIES LTD [Active] CIN = U26921ML1980PLC001830

Company & Directors' Information:- P K INDUSTRIES PRIVATE LIMITED [Active] CIN = U51900DL2012PTC241654

Company & Directors' Information:- M D INDUSTRIES PRIVATE LIMITED [Active] CIN = U91110GJ1994PTC022025

Company & Directors' Information:- L C INDUSTRIES PRIVATE LIMITED [Active] CIN = U15122UP2013PTC055697

Company & Directors' Information:- G. A. INDUSTRIES PRIVATE LIMITED [Active] CIN = U15435MH2005PTC151817

Company & Directors' Information:- P A S INDUSTRIES INDIA PRIVATE LIMITED [Active in Progress] CIN = U17121TZ2005PTC012171

Company & Directors' Information:- V AND S INDUSTRIES PRIVATE LIMITED [Active] CIN = U74899DL1990PTC039251

Company & Directors' Information:- M K J INDUSTRIES PRIVATE LIMITED [Active] CIN = U19111UP1989PTC010468

Company & Directors' Information:- S S F INDUSTRIES LIMITED [Active] CIN = U25190BR1988PLC003160

Company & Directors' Information:- P B INDUSTRIES PRIVATE LIMITED [Active] CIN = U29120MP1994PTC008840

Company & Directors' Information:- R & M INDUSTRIES PRIVATE LIMITED [Active] CIN = U24297TN1972PTC006185

Company & Directors' Information:- A M INDUSTRIES LTD [Active] CIN = U21012WB1977PLC030854

Company & Directors' Information:- A AND S INDUSTRIES PRIVATE LIMITED [Active] CIN = U17117DL1995PTC064137

Company & Directors' Information:- M C INDUSTRIES LTD [Active] CIN = U27106WB1993PLC058995

Company & Directors' Information:- D R INDUSTRIES PRIVATE LIMITED [Active] CIN = U24100WB2011PTC160058

Company & Directors' Information:- R. L. F. INDUSTRIES LIMITED [Active] CIN = U51909DL1983PLC015262

Company & Directors' Information:- U K INDUSTRIES PRIVATE LIMITED [Active] CIN = U24241WB1988PTC044355

Company & Directors' Information:- M G I INDUSTRIES PVT LTD [Active] CIN = U27310GJ2006PTC048707

Company & Directors' Information:- A D INDUSTRIES PRIVATE LIMITED [Active] CIN = U18101WB2008PTC131561

Company & Directors' Information:- V J INDUSTRIES PRIVATE LIMITED [Active] CIN = U29253KA2009PTC050226

Company & Directors' Information:- V T INDUSTRIES PVT LIMITED [Active] CIN = U29150WB1985PLC039217

Company & Directors' Information:- V T INDUSTRIES PVT LIMITED [Active] CIN = U29150WB1985PTC039217

Company & Directors' Information:- G R INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U34300PB1996PTC018671

Company & Directors' Information:- M. K. INDUSTRIES PRIVATE LIMITED [Active] CIN = U15549WB2008PTC130116

Company & Directors' Information:- R S V INDUSTRIES PRIVATE LIMITED [Active] CIN = U52399MH2008PTC180489

Company & Directors' Information:- K. A. INDUSTRIES PRIVATE LIMITED [Active] CIN = U14220JH2008PTC013409

Company & Directors' Information:- D K INDUSTRIES LIMITED [Active] CIN = U45202CH1994PLC014627

Company & Directors' Information:- RAJIV AND COMPANY PRIVATE LIMITED [Active] CIN = U45400UP2013PTC059574

Company & Directors' Information:- D G INDUSTRIES PVT LTD [Active] CIN = U36942WB1946PTC013526

Company & Directors' Information:- R I L INDUSTRIES PRIVATE LIMITED [Active] CIN = U70101DL1993PTC052678

Company & Directors' Information:- I S INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U29100GJ2009PTC057308

Company & Directors' Information:- B M INDUSTRIES PRIVATE LIMITED [Active] CIN = U17000MH1997PTC109621

Company & Directors' Information:- R V S INDUSTRIES PRIVATE LIMITED [Active] CIN = U17111TZ1995PTC006398

Company & Directors' Information:- B N INDUSTRIES PRIVATE LIMITED [Active] CIN = U67120AS1994PTC004273

Company & Directors' Information:- A J INDUSTRIES PRIVATE LIMITED [Active] CIN = U17120MH2004PTC145040

Company & Directors' Information:- S. A. A INDUSTRIES PRIVATE LIMITED [Active] CIN = U01549TZ1997PTC007927

Company & Directors' Information:- K K S K INDUSTRIES PRIVATE LIMITED [Active] CIN = U19201TZ1997PTC007687

Company & Directors' Information:- C R I INDUSTRIES PRIVATE LIMITED [Amalgamated] CIN = U29120TZ2002PTC010129

Company & Directors' Information:- A C T INDUSTRIES PRIVATE LIMITED [Active] CIN = U74899DL1984PTC018724

Company & Directors' Information:- G B INDUSTRIES PRIVATE LIMITED [Active] CIN = U29220PN2011PTC139883

Company & Directors' Information:- S D B INDUSTRIES LIMITED [Active] CIN = U27107MP1996PLC010394

Company & Directors' Information:- M M INDUSTRIES PRIVATE LIMITED [Active] CIN = U31300CT2008PTC020916

Company & Directors' Information:- A C INDUSTRIES PVT LTD [Active] CIN = U29299WB2006PTC109474

Company & Directors' Information:- K M INDUSTRIES PRIVATE LIMITED [Converted to LLP and Dissolved] CIN = U74899DL1991PTC043295

Company & Directors' Information:- C J INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U25209MH1998PTC116707

Company & Directors' Information:- N P INDUSTRIES LTD [Strike Off] CIN = U15549PB1989PLC009426

Company & Directors' Information:- J. L. INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U29141MP2008PTC020731

Company & Directors' Information:- I K INDUSTRIES PRIVATE LIMITED [Active] CIN = U24100MH2010PTC199474

Company & Directors' Information:- H. D. INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U27310MH2011PTC216080

Company & Directors' Information:- R. D. G. INDUSTRIES PRIVATE LIMITED [Active] CIN = U26960DL2008PTC182480

Company & Directors' Information:- R B INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U28999DL2008PTC177248

Company & Directors' Information:- H & H INDUSTRIES PRIVATE LIMITED [Active] CIN = U34100DL2010PTC204604

Company & Directors' Information:- M J INDUSTRIES PRIVATE LIMITED [Active] CIN = U15203KA2011PTC060675

Company & Directors' Information:- B R V INDUSTRIES PRIVATE LIMITED [Active] CIN = U32301UP1995PTC018704

Company & Directors' Information:- A. G. INDUSTRIES LIMITED [Strike Off] CIN = U25201UP1994PLC017291

Company & Directors' Information:- B R INDUSTRIES LIMITED [Strike Off] CIN = U15204AS1993PLC003930

Company & Directors' Information:- I P M INDUSTRIES LIMITED [Active] CIN = U25200DL1995PLC068554

Company & Directors' Information:- M R INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74900UP2008PTC036443

Company & Directors' Information:- R D I INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74900DL1995PTC065508

Company & Directors' Information:- J G INDUSTRIES LTD [Active] CIN = L15141WB1983PLC035931

Company & Directors' Information:- V G INDUSTRIES PRIVATE LIMITED [Active] CIN = U15139JK2015PTC004570

Company & Directors' Information:- S N INDUSTRIES PRIVATE LIMITED [Active] CIN = U29211UP1951PTC002319

Company & Directors' Information:- NEW INDIA INDUSTRIES LIMITED [Under Process of Striking Off] CIN = U99999GJ1980PLC000467

Company & Directors' Information:- K G INDUSTRIES PVT LTD [Active] CIN = U29130WB1951PTC019868

Company & Directors' Information:- N S INDUSTRIES PRIVATE LIMITED [Under Process of Striking Off] CIN = U74120UP2012PTC053986

Company & Directors' Information:- W W I INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U29300MH1997PTC112589

Company & Directors' Information:- D U INDUSTRIES PRIVATE LIMITED [Active] CIN = U29230GJ2016PTC091588

Company & Directors' Information:- S R P INDUSTRIES LIMITED [Amalgamated] CIN = U00061BR1984PLC002023

Company & Directors' Information:- C P INDUSTRIES PVT LTD [Strike Off] CIN = U29303MP1949PTC000846

Company & Directors' Information:- J B INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74999MH2013PTC245506

Company & Directors' Information:- S J V INDUSTRIES LTD [Amalgamated] CIN = U15421WB1982PLC035521

Company & Directors' Information:- V V INDUSTRIES PVT LTD [Strike Off] CIN = U99999DL1980PTC010427

Company & Directors' Information:- K K INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U65100DL1982PTC013046

Company & Directors' Information:- A T C INDUSTRIES LTD [Strike Off] CIN = U27109AS1984PLC002201

Company & Directors' Information:- N V INDUSTRIES PVT LTD [Active] CIN = U51909WB1953PTC020952

Company & Directors' Information:- A TO Z INDUSTRIES PVT LTD [Strike Off] CIN = U31908AS1987PTC002804

Company & Directors' Information:- L K INDUSTRIES PRIVATE LIMITED [Active] CIN = U17291MH2012PTC233546

Company & Directors' Information:- G S C INDUSTRIES PRIVATE LTD [Active] CIN = U92114DL1956PTC002616

Company & Directors' Information:- G G INDUSTRIES PRIVATE LIMITED [Active] CIN = U27320UP1969PTC003282

Company & Directors' Information:- K S INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U31909MH1960PTC011707

Company & Directors' Information:- P R INDUSTRIES PVT LTD [Active] CIN = U21014DL1971PTC005738

Company & Directors' Information:- R K I INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U29190DL2012PTC233413

Company & Directors' Information:- R K INDUSTRIES PVT LTD [Strike Off] CIN = U25202AS1988PTC003132

Company & Directors' Information:- S G R INDUSTRIES PVT LTD [Strike Off] CIN = U25199WB1948PTC016397

Company & Directors' Information:- K R INDUSTRIES INDIA PRIVATE LIMITED [Active] CIN = U25190KA2012PTC062367

Company & Directors' Information:- Y K INDUSTRIES PRIVATE LIMITED [Active] CIN = U19115UP2012PTC051151

Company & Directors' Information:- E S INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74999TN2012PTC086119

Company & Directors' Information:- I B INDUSTRIES LTD. [Strike Off] CIN = U28992WB1990PLC050469

Company & Directors' Information:- V I INDUSTRIES LTD [Strike Off] CIN = U36934WB1951PLC019890

Company & Directors' Information:- J M INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U05002UP1952PTC002456

Company & Directors' Information:- L F INDUSTRIES PRIVATE LIMITED [Active] CIN = U17291UP2015PTC068602

Company & Directors' Information:- A K S INDUSTRIES PVT LTD [Active] CIN = U27201WB1946PTC013433

Company & Directors' Information:- V M V INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U26990GJ2013PTC076945

Company & Directors' Information:- S K INDUSTRIES LIMITED [Under Process of Striking Off] CIN = U29248PN1948PLC001948

Company & Directors' Information:- S P INDUSTRIES PVT LTD [Strike Off] CIN = U20232AS1980PTC001853

Company & Directors' Information:- V N R INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U21090AP2012PTC081525

Company & Directors' Information:- A K INDUSTRIES PVT LTD [Active] CIN = U51109WB1944PTC011764

Company & Directors' Information:- B L AND CO NEW DELHI PRIVATE LIMITED [Active] CIN = U74899DL1968PTC004910

Company & Directors' Information:- K INDUSTRIES PVT LTD [Strike Off] CIN = U99999KA1946PTC000938

Company & Directors' Information:- G I P INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U52605MH2015PTC263962

Company & Directors' Information:- C. L. INDUSTRIES PRIVATE LIMITED [Active] CIN = U27109RJ2014PTC045306

Company & Directors' Information:- R. A. M INDUSTRIES PRIVATE LIMITED [Active] CIN = U17120MH2014PTC254820

Company & Directors' Information:- S. B. INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74900PN2012PTC144181

Company & Directors' Information:- A & P INDUSTRIES PRIVATE LIMITED [Active] CIN = U36935TG2014PTC095781

Company & Directors' Information:- C & N INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U40200TG2014PTC095187

Company & Directors' Information:- B S B INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U45200TG2013PTC088059

Company & Directors' Information:- R A R INDUSTRIES PRIVATE LIMITED [Active] CIN = U74900TG2016PTC103684

Company & Directors' Information:- K S A B INDUSTRIES PRIVATE LIMITED [Active] CIN = U51909WB2012PTC181903

Company & Directors' Information:- S V S INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U36100JK2013PTC003808

Company & Directors' Information:- R D M INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U31100DL2013PTC252294

Company & Directors' Information:- INDUSTRIES INDIA PRIVATE LIMITED [Strike Off] CIN = U00349KA1947PTC000501

Company & Directors' Information:- A V K INDUSTRIES INDIA PRIVATE LIMITED [Strike Off] CIN = U52100KA2012PTC066761

Company & Directors' Information:- NEW INDIA CORPORATION PRIVATE LIMITED [Strike Off] CIN = U36999TN1940PTC001776

Company & Directors' Information:- S V INDUSTRIES PVT LTD [Strike Off] CIN = U27104WB1960PTC024715

Company & Directors' Information:- J INDUSTRIES PVT LTD [Strike Off] CIN = U18101OR1960PTC000388

Company & Directors' Information:- T & M INDUSTRIES LIMITED [Liquidated] CIN = U99999TN1956PLC002904

Company & Directors' Information:- INDUSTRIES (INDIA) PRIVATE LIMITED [Under Process of Striking Off] CIN = U51109BR1946PTC000228

Company & Directors' Information:- THE NEW INDIA INDUSTRIES LIMITED [Not available for efiling] CIN = U99999MH1942PLC007691

Company & Directors' Information:- K INDUSTRIES LIMITED [Not available for efiling] CIN = U99999MH1946PTC005438

    Revision Petition No. 1023 of 2016

    Decided On, 06 August 2020

    At, National Consumer Disputes Redressal Commission NCDRC

    By, THE HONOURABLE MR. ANUP K THAKUR
    By, PRESIDING MEMBER

    For the Petitioner: Naveen Kr. Chaudhary, Advocate. For the Respondents: R1 & R2, Sanjay Jain, Advocate.



Judgment Text


1. Vide this Revision Petition No.1023 of 2016, the petitioner/complainant- Rajiv Bal (complainant hereafter) has challenged the impugned order of the Delhi State Consumer Disputes Redressal Commission (State Commission, for short) dated 19.01.2016, the operative portion whereof, reads as below:

“In view of above discussions, application for additional evidence is allowed. The case is remand back to the District Forum for considering the same afresh after allowing the OP1 to lead additional evidence on principles analogical to order 41 rule 23A CPC. It was held in (1987) I Orissa LR 442 that when no prayer is made under order 42 rule 27 CPC to consider additional evidence, the court would not exercise its power of remand back under Order 41 rule 23A moved and allowed, the court can exercise its power of remand under Order 41 rule 23A. This is what is being exactly done in the present case. Further it was held in AIR 2003 SC 3167 that when court has not dealt and not rendered any decision on the question of subsequent grant in favour of plaintiff/purchaser from Inamdar, issue of the fact and identity of land under the two grants is vital to the just decision of the case and therefore appeal court is empowered to remand whole suit for retrial. As abundant precautions it may be mentioned that in case the OP1 moves an application for amendment of Written Statement it will open to the District Forum to consider the same on the merits. Parties are directed to appear before District Forum on 15.02.2016.”

2. In challenge thereto, the petitioner has made the following prayer before the National Commission:

“(a) Set aside the order dated January 19, 2016, passed by State Commission;

(b)Uphold order dated July 14, 2011 passed by District Forum-VII, Sheikh Sarai, New Delhi in Complaint Case No. 349/09 titled as “Mr. Rajiv Bal V/s Harrison Industries and Others”;

(c) Grant interest @18% per annum to the Petitioner on the amount awarded in favour of the Petitioner by the District Forum in terms of Order dated July 14, 2011, from the date of making the payment to the respondents till its realization;

(d) Call for the records of the Appeal i.e. First Appeal No. 424 of 2011 titled as “Harrison Industries and Another V/s Rajiv Bal and Others” decided by the State Commission by an Order dated January 19, 2016 and records of complaint case No. 349/09 titled as “Mr. Rajiv Bal Versus Harrison Industries and Others” pending adjudication before District Consumer Disputes Redressal Forum-VII, Sheikh Sarai, New Delhi and is next listed on April 11, 2016;

(e) Grant Costs of the Petition; and

(f) pass such further order/orders as this Hon’ble Commission may deem fit and proper in the facts and circumstances of the case.”

3. Learned counsels for the parties were heard at some length on 23.10.2019. Each made out an elaborate case on behalf of their parties and argued as if the entire consumer complaint was to be decided by the Commission after hearing arguments on this RP. This was clearly not so as the RP, notwithstanding the elaborate prayer for relief made in it, is really quite limited in it’s scope. This RP basically challenges the impugned order of the State Commission which, finding merit in an application of respondent 1 & 2 herein/ appellant 1 & 2/ OP1 & 2 (hereafter OP 1 & 2) for permission to file additional evidence, had allowed the same, after hearing the parties, and remanded the matter to the District Forum, and directed the parties to appear before it on 15.02.2016. Instead of appearing before the District Forum on 15.02.2016, the complainant has chosen to file this RP, challenging the aforementioned order of the State Commission.

4. The only issue to be decided in this RP therefore is whether or not to permit OP 1 & 2 to file the additional evidence.

5. After hearing extensive arguments on behalf of the parties, I am of the considered view that the impugned order suffers from no infirmity.

6. In the normal course, filing of additional evidence at the appellate stage would not be permissible. However, this technicality can be set aside by a court if it is persuaded that it is necessary in the interest of natural justice and if it comes to the view that not allowing such evidence may hinder the dispensation of substantive justice. After all, courts are for adjudication aimed at delivering substantive justice for which procedures have been laid down. However, should the process and procedures stand in the way of substantive justice, court would be obliged to take remedial steps. This is precisely what the learned State Commission has done.

7. In the case at hand, the impugned order is detailed in it’s reasoning based on sound legal principles. The State Commission has noted the relevant period viz. 1999-2001, the period when ‘Novacrylic Surface’ was installed by OP 1 & 2 on the tennis court in the complainant’s farm house and the farm house was also used for shooting of a film, “Monsoon Wedding”, which was released in 2001. This fact had not been brought before the consumer forum. The State Commission then noted that OP 1 & 2 have submitted that they were not aware of this and came to learn about it only in the first week of Oct. 2013 when they watched the movie and could see that it had been shot at the complainant’s farm house. This may have been a significant factor having a bearing on the case and the OPs felt it was important enough to bring it on record. So, they sought permission to do so. Clearly, OPs could not have brought this up before the District Forum because they were not aware of it at the time; they could have brought it up only when they themselves became aware of it. So there was no question that this additional evidence had not been filed before for the very good reason that the OPs were not aware of it. Since this evidence needed to

Please Login To View The Full Judgment!

be also taken into consideration, the State Commission allowed the application and remanded the matter to the District Forum. Complainant had a choice : he could have accepted the order and appeared before the District Forum or he could have come in revision (appeal) against what is clearly an interim order in the entire proceedings. He chose the latter course. I find no reason to sustain this Revision Petition as I find no infirmity at all in the impugned order. 8. In view of the discussion above, this revision petition is dismissed. Parties are now directed to appear before the District Forum as per the State Commission’s order on 18.09.2020.
O R







Judgements of Similar Parties
08-10-2020 C. Rajakumari & Another Versus The State of Tamil Nadu, Rep. by the Secretary to Government, Department of Industries (MIA), Chennai & Others High Court of Judicature at Madras
06-10-2020 Rikhab Jain Versus M/S. Trackon Couriers Private Limited, New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
05-10-2020 Tarun Kanti Chowdhury & Others Versus Oriental Insurance Co. Ltd., New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
01-10-2020 Ujwala Prasad & Others Versus New India Assurance Company Ltd., Rep. by Division Manager & Others High Court of Karnataka
01-10-2020 Ujwala Prasad & Others Versus New India Assurance Company Ltd., Rep. by Division Manager & Others High Court of Karnataka
01-10-2020 Bayer New Zealand Limited Versus Ministry For Primary Industries Court of Appeal of New Zealand
01-10-2020 M. Meenachi Muppidathi Versus The Government of India, Representing by The Secretary, Ministry of Home Affairs, New Delhi & Another Before the Madurai Bench of Madras High Court
01-10-2020 M. Meenachi Muppidathi Versus The Government of India, Representing by The Secretary, Ministry of Home Affairs, New Delhi & Another Before the Madurai Bench of Madras High Court
01-10-2020 Construction Industry Development Council, New Delhi Versus Arjun Singh & Others National Consumer Disputes Redressal Commission NCDRC
01-10-2020 M/s. Harihar Buildspace Pvt. Ltd. G-III, Amar Palace, Panchsheel Square, Dhantoli, Nagpur Versus Union of India Through its Chief Secretary, Ministry of Power, Shramshakti Bhavan, New Delhi & Others In the High Court of Bombay at Nagpur
30-09-2020 Lalatendu Nayak & Another Versus Supertech Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
30-09-2020 Pavai Varam Educational Trust, Established & Namakkal Represented by Chairman, V. Natarajan Versus The Pharmacy Council of India, Represented by the Secretary Cum Registrar, New Delhi High Court of Judicature at Madras
30-09-2020 M/s. Taneja Developers & Infrastructure Ltd., New Delhi Versus Col. B.S. Goraya National Consumer Disputes Redressal Commission NCDRC
25-09-2020 Rhonpal Biotech Pvt. Ltd. Versus New Delhi Municipal Council & Others High Court of Delhi
23-09-2020 C.M. Gadha & Another Versus Bar Council of India, New Delhi, Rep. by Its Secretary & Others High Court of Kerala
21-09-2020 The New India Assurance Co. Ltd., Versus & Others High Court of Judicature at Madras
21-09-2020 Oriental Insurance Co. Ltd., New Delhi Versus M/s. Guptasons Jewellers & Gems Pvt. Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
21-09-2020 Tvl. Transtonnelstroy Afcons Joint Venture, Represented by its Authorised Signatory, Chennai Versus Union of India, Represented by its Secretary, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
21-09-2020 New India Assurance Co. Ltd., Represented by its Divisional Manager Versus Shanthamma & Another High Court of Karnataka
17-09-2020 Advocate Thoufeek Ahamed Versus Union of India, Represented by Secretary (Justice), Ministry of Law & Justice, New Delhi & Another High Court of Kerala
17-09-2020 Katherine Anne Starr Phillips Versus New Zealand Police Court of Appeal of New Zealand
15-09-2020 The New India Assurance Co. Ltd., Represented by its Manager Versus Girija & Another High Court of Karnataka
15-09-2020 United India Insurance Company Ltd., Through The Regional Manager, New Delhi Versus Dinesh Vijay National Consumer Disputes Redressal Commission NCDRC
14-09-2020 Tuticorin Stevedores' Association, Rep.by its Secretary, Tuticorin Versus The Government of India, Rep.by its Secretary, Ministry of Shipping, New Delhi & Others Before the Madurai Bench of Madras High Court
14-09-2020 Dr. Varghese Perayil Versus The Election Commission of India, New Delhi, Rep. by Its Secretary & Others High Court of Kerala
11-09-2020 M/s. S.M. Cement Industries Rep. By One of Its Partners Namely, Manoj Sureka, Assam Versus Power Distribution Company Ltd. & Others High Court of Gauhati
10-09-2020 Raina Begum Versus The Union of India Rep. By The Comm & Secy. to The Govt. of India, Home Deptt., New Delhi-01, India & Others High Court of Gauhati
10-09-2020 United India Insurance Company Ltd., Rajasthan Versus M/s. Radhika Oil Industries, Rajasthan National Consumer Disputes Redressal Commission NCDRC
09-09-2020 Oriental College of Teacher Education, Represented by Its Manager, Calicut Versus The Regional Director, National Council for Teacher Education, New Delhi High Court of Kerala
08-09-2020 S. Jagannatha Rao Versus Air India Limited, Rep. by its Chairman and Managing Director, New Delhi & Others High Court of Judicature at Madras
08-09-2020 The Dental Council of India, Aiwan-E-Galib Marg, New Delhi Versus PSR Lakhmi Bhuvaneshwari Preethi & Others High Court of Judicature at Madras
08-09-2020 The Branch Manager, The New India Assurance Co. Ltd., Karaikudi Versus Rani & Others High Court of Judicature at Madras
07-09-2020 Badri Narayan Singh & Another Versus The Ministry of Home Affairs (MHA) Government of India, through the Home Secretary North Block, New Delhi & Others High Court of Judicature at Patna
07-09-2020 The New India Assurance Company Limited Versus Somwati & Others Supreme Court of India
03-09-2020 Rajiv @ Raju Gupta & Others Versus State (through) Public Prosecutor High Court of Bombay at Goa High Court Building Altinho, Panjim & Another In the High Court of Bombay at Goa
03-09-2020 B. Rajesh & Another Versus Union of India, Rep. by its Ministry of Corporate Affairs, New Delhi & Others High Court of Judicature at Madras
01-09-2020 Hyundai Motor India Ltd., New Delhi Versus Harshad Ramji Chauhan & Another National Consumer Disputes Redressal Commission NCDRC
01-09-2020 M/s Elgi Equipments Ltd., Rep.by its company Secretary, S. Raveendar, Coimbatore Versus M/s Kurichi New Town Development Authority Rep.by its Member Secretary, Kurichi, Coimbatore & Another High Court of Judicature at Madras
01-09-2020 MS Industries & Spirits (P) Ltd. Versus M/s. Allied Blenders & Distillers Pvt Ltd. High Court of for the State of Telangana
01-09-2020 Pavai Varam Educational Trust Established and Administering, Paavai College of Pharmacy and Research, Rep. by Chairman V. Natarajan Versus The Pharmacy Council of India, Represented by the Secretary cum Registrar, New Delhi High Court of Judicature at Madras
31-08-2020 New Negendra Lorry Transport Versus M/s. Telangana Foods a Government of Telangana Enterprises & Another High Court of for the State of Telangana
31-08-2020 M/s. Omaxe Limited, New Delhi & Another Versus Divya Karun & Another National Consumer Disputes Redressal Commission NCDRC
31-08-2020 M/s. AAF India Private Limited, Rep. by its Authorised Signatory Jagruti Mursenia Versus M/s. KBR Industries, Represented by its Partner High Court of Karnataka
28-08-2020 Inter Gold India Pvt. Ltd., Maharashtra & Another Versus New India Assurance Co. Ltd., Maharashtra National Consumer Disputes Redressal Commission NCDRC
28-08-2020 M/s Urban Systems Versus The Union of India Rep. By The Secretary To The Govt of India, Min of Finance, Deptt of Revenue Central Board of Indirect Taxes And Customs, North Block, New Delhi & Others High Court of Gauhati
26-08-2020 New India Assurance Co. Ltd., Delhi Versus Maninderjeet Singh Khera National Consumer Disputes Redressal Commission NCDRC
26-08-2020 Davinder Nath Sethi & Another Versus M/s. Purearth Infrastructure Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
26-08-2020 Karvy Stock Broking Limited, Represented by its Vicepresident (Legal) Ch. Viswanath Versus The Union of India, Represented by its Secretary, Ministry of Corporate Affairs, New Delhi & Others High Court of for the State of Telangana
25-08-2020 The Deputy General Manager, Small Industries Development Bank of India, Coimbatore & Another Versus M/s. Annamalai Hotels (Pvt.) Ltd., Rep.by its Managing Director, P. Velusamy, Coimbatore High Court of Judicature at Madras
25-08-2020 Gopal Krishna Mishra Versus State of Chhattisgarh through The Secretary, Department of Tribal Welfare Development, Mantralaya, New Raipur Chhattisgarh & Others High Court of Chhattisgarh
25-08-2020 The New India Assurance Co. Ltd., Branch Office, Villupuram Versus J. Manimaran & Others High Court of Judicature at Madras
24-08-2020 R.K. Dawra Versus Union of India, Through Secretary Ministry of Communication, Department of Telecommunication, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
24-08-2020 Sanjay Nayyar Versus State of NCT Delhi, New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
24-08-2020 United India Insurance Co. Ltd., New Delhi Versus Singhla Engineers & Contractors Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
21-08-2020 Pankaj Chaudhary, HCS, Special Secretary, Public Health Engineer Department Versus Union of India, through its Secretary, Department of Personnel & Training, Ministry of Personnel, Public Grievances & Pensions, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
21-08-2020 Dr. Parimal Roy, Working as Director, Indian Council of Agricultural Research NIVEDI Versus The President, Indian Council of Agricultural Research Krishi Bhavan, New Delhi & Others Central Administrative Tribunal Bangalore Bench
20-08-2020 K. Manikkan, Railway Liason Officer, Malabar Cements Limited, Walayar Versus The State of Kerala, Represented by The Principal Secretary, Industries (H) Department, Thiruvananthapuram & Others High Court of Kerala
19-08-2020 Babubhai Bhagvanji Tandel Versus New India Assurance Company Ltd., Maharashtra National Consumer Disputes Redressal Commission NCDRC
19-08-2020 Maruti Suzuki India Ltd., New Delhi Versus Adv. Shiji Joseph & Others National Consumer Disputes Redressal Commission NCDRC
19-08-2020 V.K. Somarajan Pillai Versus Union of India, Represented by the Secretary to Govt. of India, Department of Posts, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
19-08-2020 L. Ahmed Abdul Razack Versus State of Tamil Nadu, Rep by Secretary to Government, Industries Department, Chennai & Others Before the Madurai Bench of Madras High Court
19-08-2020 Vijay Cotton & Fibre Co., Maharashtra Versus New India Insurance Company Ltd., Maharashtra & Others National Consumer Disputes Redressal Commission NCDRC
18-08-2020 Bajaj Allianz General Insurance Co. Ltd., New Delhi Versus Astha Cement Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
18-08-2020 The Registrar (Judicial), High Court of Judicature of Bombay, Bench at Aurangabad Versus The Union of India, The Secretary, Ministry of Home Affairs, Government of India, New Delhi & Others In the High Court of Bombay at Aurangabad
17-08-2020 The New India Assurance Co. Ltd., Chhattisgarh & Another Versus Astu Ram & Others High Court of Chhattisgarh
17-08-2020 M/S Anjaneya Bisanpur Agro Industries Pvt. Ltd Versus Dilawar Singh Rawat & Another High Court of Delhi
17-08-2020 New India Assurance Company Ltd., New Delhi Versus Shailendra Prasad Singh National Consumer Disputes Redressal Commission NCDRC
14-08-2020 Kasmikoya Biyyammabiyoda & Others Versus Union of India, Represented by Home Secretary, Secretariat, Government of India, New Delhi & Others High Court of Kerala
13-08-2020 Brahmaputra Infrastructure Ltd, New Delhi & Another Versus State of Bihar & Another High Court of Judicature at Patna
12-08-2020 Abdul Saleem Pattakal & Another Versus The Director General Bureau of Civil Aviation Security, A-Wing, New Delhi & Others High Court of Kerala
12-08-2020 Scott Christian College, Rep.by its Correspondent S. Byju Nizeth Paaul Versus The Member Secretary, All India Council for Technical Education, New Delhi & Another High Court of Judicature at Madras
07-08-2020 Surender Singh Dahiya, Additional Director, Agriculture Department, Government of Haryana (Panchkula) Versus Union of India, through Secretary, Ministry of Personnel, Public Grievances & Pensions, Department of Personnel & Training, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
07-08-2020 M/s. B & B Growing, New Delhi & Another Versus Capital Co-Op. Group Housing Society Ltd., Delhi & Another National Consumer Disputes Redressal Commission NCDRC
07-08-2020 Citibank N.A., New Delhi Versus Deepanshu Kumar & Others National Consumer Disputes Redressal Commission NCDRC
07-08-2020 The Commissioner of Income Tax-V, New Delhi Versus M/s. Nalwa Investment Ltd. & Others High Court of Delhi
06-08-2020 New India Assurance Company Ltd., Divisional Office, Kottayam, Rep. by The Manager Versus O.S. Varghese & Others High Court of Kerala
06-08-2020 Peter & Others Versus Union of India, Represented by Its Secretary, Ministry of Environment, Forest & Climate Change, New Delhi & Others High Court of Kerala
04-08-2020 M/s. Pioneer Power Ltd, Rep. by its Chief General Manager, Therkukattur Village, Ramanathapuram Versus Union of India, Rep. by its Secretary Ministry of Petroleum & Natural Gas, New Delhi & Others Before the Madurai Bench of Madras High Court
04-08-2020 Union of India, Rep by its Secretary to the Government, Department of Home Affairs, New Delhi & Others Versus Siva Lakshmi High Court of Judicature at Madras
04-08-2020 ECOM Gill Coffee Trading Private Limited, Rep. by its Authorised Signatory Shailendra Singh Versus M/s. Vittal Cashew Industries, Represented by its Partner H. Ganesh Kamath & Others High Court of Karnataka
04-08-2020 R.V. Granites, rep. by its Managing Partner S. Padmavathi Versus State of Andhra Pradesh rep. by its Principal Secretary, Industries & Commerce (Mines.II) Department Amaravati & Others High Court of Andhra Pradesh
04-08-2020 Regional Manager, Bajaj Allianz General Ins. Co. Ltd., New Delhi & Another Versus Capt. Bibhuti Mohan Jha National Consumer Disputes Redressal Commission NCDRC
04-08-2020 P. Anil Kumar @ Chempazhanthi Anil & Others Versus The Indian Red Cross Society, Represented by Its Secretary General, National IRCS, New Delhi & Others High Court of Kerala
31-07-2020 New India Assurance Co. Ltd. Thru. Manager Versus Dr. Vikas Sethi & Others High Court Of Judicature At Allahabad Lucknow Bench
31-07-2020 National Insurance Co. Ltd. Through Rajesh Kumar Dy. Manager, New Delhi Versus Biking Food Products (P) Ltd., Telangana National Consumer Disputes Redressal Commission NCDRC
30-07-2020 C.R. Mahesh Versus Union of India, Represented by The Secretary, Ministry of Home Affairs, Government of India, New Delhi & Others High Court of Kerala
30-07-2020 Som Nath Bhatt Versus Central Provident Fund Commissioner, New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
30-07-2020 Som Nath Bhatt Versus Central Provident Fund Commissioner, New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
30-07-2020 Jalgaon Golden Transport Pvt. Ltd. Versus The Union of India, Through its Secretary, Ministry of Consumer Affairs, Food & Public Distribution, New Delhi & Others In the High Court of Bombay at Aurangabad
29-07-2020 New Aadinath Plywood & Hardware Through Its Proprietor, Shri Sanjay, M.P. Versus Nandini Photo Studio, M.P. National Consumer Disputes Redressal Commission NCDRC
28-07-2020 N. Madhavan Versus Union of India Rep. by its Secretary, Department of Financial Services, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
28-07-2020 NSL Sugars Limited, Rep. by its Assistant General Manager (Liason) H.V. Amarnath Versus State of Karnataka, Rep. by its Secretary (Sugar) Commerce & Industries Department, Bangalore & Others High Court of Karnataka
27-07-2020 Amar Chand Singh Versus C.B.I. Thru. Director, New Delhi & Others High Court Of Judicature At Allahabad Lucknow Bench
27-07-2020 Oriental Insurance Co. Ltd. Through Its Duly Constituted Attorney, Oriental Insurance Co. Ltd., New Delhi Versus Vikash Kumar National Consumer Disputes Redressal Commission NCDRC
24-07-2020 National Insurance Company Limited Through Its Duly Constituted Attorney Manager, New Delhi Versus M/s. D.D Spinners Pvt. Ltd., Panipat National Consumer Disputes Redressal Commission NCDRC
24-07-2020 The New India Assurance Co. Ltd., Represented by its Manager, Chennai Versus Murugan & Another High Court of Judicature at Madras
24-07-2020 Hindustan Insecticides Ltd., Through Its Authorized Representative, New Delhi Versus Thakar & Others National Consumer Disputes Redressal Commission NCDRC
23-07-2020 Aqua Pump Industries, Rep by its Managing Partner Ramaswamy Kumaravelu & Another Versus N. Raju, Trading as S.M.Agriculture & Electronics, Bangalore High Court of Judicature at Madras
22-07-2020 Kabilan Manoharan Versus Union of India Rep. by its Secretary, Ministry of Road Transport and Highways Transport Bhavan, New Delhi, & Others High Court of Judicature at Madras
22-07-2020 Director of Income Tax-II (International Taxation) New Delhi & Another Versus M/s. Samsung Heavy Industries Co. Ltd. Supreme Court of India