At, Supreme Court of India
By, THE HONOURABLE MR. JUSTICE UDAY UMESH LALIT
By, THE HONOURABLE MR. JUSTICE AJAY RASTOGI & THE HONOURABLE MR. JUSTICE A.S. BOPANNA
Judgment Text
Application seeking listing of review petition in open Court is rejected.
Delay in preferring the review petition is condoned.
The controversy involved in the matter was dealt with extensively by this Court in its judgment and order dated 15.06.2020.
The grounds taken in review petition do not make out any error apparent on record to justify interference.
T
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his review petition is, therefore, dismissed.