RYTHEM DEALERS PRIVATE LIMITEDActivity: Trading in West Bengal.Active |
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GST Number(s) 19AAFCR3866F1Z3 |
PAN No AAFCR3866F |
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CIN U51909WB2011PTC165283 |
ROC RoC-Kolkata |
Incorporation Date 23-07-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 165283 |
Registration Date 23-07-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 225,00,000 |
Paid Up Capital Rs. 225,00,000 |
Contact Information |
E-Mail Address natasha.maheshwary@gmail.com |
Registered Address FMC-Fortuna, 234/3A. A.J.C. Bose Road 4th Floor, Room No. A-10 Kolkata Kolkata WB 700020 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RYTHEM DEALERS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 04-06-2023 23:32
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RYTHEM DEALERS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for RYTHEM DEALERS PRIVATE LIMITED |
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WEST BENGAL | 19AAFCR3866F1Z3 |
Directors |
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DIN | Name | Since |
01309649 | NATASHA MAHESHWARY | 31-01-2012 |
05175688 | AAYUSH MAHESHWARY | 31-01-2012 |
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