RUIA COTEX LIMITEDActivity: Others in Delhi.Not available for efiling |
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CIN U99999DL1993PLC055086 |
ROC RoC-Delhi |
Incorporation Date 06-09-1993 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 055086 |
Registration Date 06-09-1993 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address NA |
Registered Address 2, SUNDER NAGAR NEW DELHI DL 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RUIA COTEX LIMITEDLast Checked Past / Closed Litigation On 19-04-2021 21:15
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19-06-2020 | Director General of Foreign Trade & Others Versus Ruia Cotex Ltd & Another | High Court of Judicature at Calcutta |
25-08-2009 | Ruia Cotex Ltd. Versus Director General of Foreign Trade | High Court of Judicature at Calcutta |
04-04-2007 | Ruia Cotex Ltd. Versus Corporation Bank | High Court of Judicature at Calcutta |
06-08-2004 | Corporation Bank v/s Ruia Cotex Limited and Others | Debt Recovery Appellate Tribunal At Kolkata |
09-07-2004 | Corporation Bank v/s Ruia Cotex Limited and Others | Debt Recovery Appellate Tribunal At Kolkata |
13-09-2002 | Ruia Cotex Ltd. Versus Commissioner of Customs | High Court of Judicature at Calcutta |
Directors |
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DIN | Name | Since |
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