Some PAST Judgements / Case Laws similar to RUIA AND COMPANY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 26-03-2021 15:54
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13-10-2020 |
Vineet Ruia Versus Principal Secretary, Department of School Education, Government of West Bengal and Others |
High Court of Judicature at Calcutta |
16-09-2020 |
Vineet Ruia Versus The Principal Secretary, Ministry of Health & Family Welfare, Govt. of West Bengal & Others |
High Court of Judicature at Calcutta |
21-07-2020 |
Vineet Ruia Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
19-06-2020 |
Director General of Foreign Trade & Others Versus Ruia Cotex Ltd & Another |
High Court of Judicature at Calcutta |
13-12-2019 |
Shyam Madam Mohan Ruia & Others Versus Messer Holdings Limited & Others |
Supreme Court of India |
04-07-2019 |
Risabh Ruia Versus Nirmal Mukherjee & Others |
High Court of Judicature at Calcutta |
29-08-2018 |
Pawan Kumar Ruia Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
26-04-2017 |
Satyavati Ramprasad Ruia Versus New India Assurance Co. Ltd. |
Supreme Court of India |
20-04-2016 |
Suchita Ruia & Others Versus Vikash Fabrics Pvt. Ltd. & Others |
High Court of Judicature at Calcutta |
19-04-2016 |
Messer Holdings Ltd. Versus Shyam Madanmohan Ruia & Others |
Supreme Court of India |
15-10-2012 |
Ashutosh Arvind Ruia & Others Versus State of Maharashtra & Another |
High Court of Judicature at Bombay |
16-09-2011 |
Vibgyor High School; Rustom Kerawalla Foundation v/s (1) State of Maharashtra; (2) V. K. Wankhede; (3) Avisha Gopalkrishnan; (4) Prashant Basrur; (5) Sanjita Prasad; (6) Vishal Ruia; (7) Balchandran Unni, Darius B. Shroff; (8) Sagar Talekar |
High Court of Judicature at Bombay |
18-04-2011 |
The Commissioner of Income-tax, Central-IV Versus Shri Bharat R. Ruia (HUF) Phoenix Mills Premises |
High Court of Judicature at Bombay |
30-03-2011 |
Vijay Kumar Ruia Versus Commissioner Income Tax |
High Court of Judicature at Allahabad |
01-09-2010 |
Messer Holdings Limited & Another Versus Shyam Madanmohan Ruia & Others |
High Court of Judicature at Bombay |
14-07-2010 |
Satyavati Ramprasad Ruia & Another Versus The Municipal Corporation of Brihan Mumbai & Another |
High Court of Judicature at Bombay |
25-08-2009 |
Ruia Cotex Ltd. Versus Director General of Foreign Trade |
High Court of Judicature at Calcutta |
06-09-2007 |
Mrs. Nini Gulla Versus The Principal B.M. Ruia Mahila Mahavidhyalaya & Others
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High Court of Judicature at Bombay |
06-08-2007 |
Parmeshwari Devi Ruia Versus Krishnakumar Nathmal Murarka & Others |
High Court of Judicature at Bombay |
04-04-2007 |
Ruia Cotex Ltd. Versus Corporation Bank |
High Court of Judicature at Calcutta |
22-02-2006 |
Asha T. Ruia and Another V/S The Greater Bombay Co-operative Bank Ltd. and Others. |
Debts Recovery Tribunal Mumbai |
06-08-2004 |
Corporation Bank v/s Ruia Cotex Limited and Others |
Debt Recovery Appellate Tribunal At Kolkata |
09-07-2004 |
Corporation Bank v/s Ruia Cotex Limited and Others |
Debt Recovery Appellate Tribunal At Kolkata |
23-03-2004 |
Bajranglal Shivchandrai Ruia Versus Shashikant N. Ruia and others
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Supreme Court of India |
07-11-2003 |
Anand Ruia Versus Vidhas Ruia |
High Court of Judicature at Calcutta |
13-09-2002 |
Ruia Cotex Ltd. Versus Commissioner of Customs |
High Court of Judicature at Calcutta |
22-01-2001 |
Principal, B.M. Ruia Mahila Mahavidyalaya & another Versus Nini Gulla (Mrs.) & others
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High Court of Judicature at Bombay |
01-08-2000 |
Sashi Kanta Ruia Versus M/s. Indo Minerals
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Supreme Court of India |
18-05-2000 |
Radhe Shyam Ruia Versus Tara Devi Jalan |
High Court of Judicature at Calcutta |
16-08-1999 |
SHYAM MADANMOHAN RUIA VERSUS STATE OF MAHARASHTRA
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High Court of Judicature at Bombay |
20-07-1999 |
Commissioner of Income tax, Bombay Versus Ruia Stud & Agricultural Farms P. Ltd.
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High Court of Judicature at Bombay |
13-04-1999 |
Ajay Ramprasad Ruia Versus Majithia Constructions Co. & Others
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High Court of Judicature at Bombay |
19-02-1997 |
Tara Devi Jalan Versus Radhesyam Ruia |
High Court of Judicature at Calcutta |
09-09-1996 |
Tejkumar Balakrishna Ruia Versus A. K. Menon and Another
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Supreme Court of India |
06-12-1995 |
Bharatkumar R. Ruia Versus Union Of India
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High Court of Judicature at Bombay |
30-11-1994 |
P.K. Ruia Versus State of Delhi |
High Court of Delhi |
22-11-1994 |
Pawan Kumar Ruia Versus SPCBI (Economic Offence Wing) Cal. |
High Court of Judicature at Calcutta |
12-11-1994 |
Pawan Kr. Ruia Versus S.P.C.B.I.(Economic Offence Wing) Cal |
High Court of Judicature at Calcutta |
29-09-1993 |
Harivilas Madhavprasad Ruia Versus Viraf Ardeshir Udwadia and others
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High Court of Judicature at Bombay |
29-09-1993 |
Harivilas Madhavprasad Ruia Versus Viraf Ardeshir Udwadia
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High Court of Judicature at Bombay |
05-06-1989 |
Ruia Krishi Kendra Versus Controlling Authority |
High Court of Andhra Pradesh |
02-06-1980 |
Chandraparkash Ruia v/s Income Tax Officer (2Nd) |
Income Tax Appellate Tribunal ITAT Bombay |
29-03-1971 |
COMMISSIONER OF INCOME-TAX, BOMBAY CITY II VERSUS MIMRAJ MANMAL RUIA |
High Court of Judicature at Bombay |
18-02-1969 |
Sohanlal Ruia Versus Kedarnath Purushottamdas and Co. Private Ltd. |
High Court of Judicature at Calcutta |
10-07-1968 |
Narayan Prosad Ruia Versus Maturi Koharin |
High Court of Judicature at Calcutta |
09-07-1968 |
Narayan Prasad Ruia Versus Mutuni Kohain |
High Court of Judicature at Calcutta |
27-09-1967 |
Rajendra Nath Ruia Versus St of West Bengal |
High Court of Judicature at Calcutta |
21-11-1966 |
V. RUIA VERSUS S. DALMIA
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High Court of Judicature at Bombay |
31-01-1966 |
Pranlal Jethalal Versus Narayan Prosad Ruia |
High Court of Judicature at Calcutta |
18-09-1963 |
T S Gupta Versus Kanahialal Ruia |
High Court of Judicature at Calcutta |
31-03-1958 |
STATE OF BOMBAY VERSUS RAMGOPAL GANPATRAI RUIA
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High Court of Judicature at Bombay |
31-03-1958 |
STATE OF BOMBAY VERSUS RAMGOPAL GANPATRAI RUIA
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High Court of Judicature at Bombay |
08-10-1957 |
Ramgopal Ganpatrai Ruia and Another Versus State of Bombay
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Supreme Court of India |
16-12-1953 |
Shyamlal Ruia Versus State |
High Court of Bihar |
27-07-1951 |
Rajendra Kumar Ruia versus Govt.Of West Bengal |
High Court of Judicature at Calcutta |
22-06-1951 |
State of Bombay Versus Ramgopal Ganpatrai Ruia
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High Court of Judicature at Bombay |