RUDAWAL CAPITAL TRUST LIMITEDActivity: Business Services in Delhi.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U74899DL1995PLC068381 |
ROC RoC-Delhi |
Incorporation Date 09-05-1995 |
||||||||||
Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 068381 |
Registration Date 09-05-1995 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 250,00,000 |
Paid Up Capital Rs. 234,20,200 |
Contact Information |
E-Mail Address rudawal2016@outlook.com |
Registered Address 403-A, MODI (HEMKUNT) TOWER 98, NEHRU PLACE NEW DELHI DL 110019 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RUDAWAL CAPITAL TRUST LIMITEDLast Checked Past / Closed Litigation On 08-03-2023 18:41
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RUDAWAL CAPITAL TRUST LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
07326062 | KIRAN CHAWLA | 01-02-2016 |
01488875 | KRISHAN CHAWLA | 25-05-2005 |
08055472 | DURGESH KUMAR | 17-01-2018 |
India's most comprehensive litigation gathering and reporting.