RUCHI MULTITRADE PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Madhya Pradesh.Active |
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CIN U40108MP1997PTC012379 |
ROC RoC-Gwalior |
Incorporation Date 13-10-1997 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 012379 |
Registration Date 13-10-1997 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address ruchimultitradepltd@gmail.com |
Registered Address 301-MAHAKOSH HOUSE 7/5 SOUTH TUKOGANJ INDORE MP 452001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RUCHI MULTITRADE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 01-03-2023 22:03
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RUCHI MULTITRADE PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00145321 | DINESH KHANDELWAL | 01-09-2014 |
00634094 | SARVESH DINESH SHAHRA | 15-04-2009 |
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